LexThe West Bengal Appropriation ( No. 2 ) Act, 2002
West Bengal · state statute
Open in Lexace · Ask the AI about this actRegistered No. WB/SC-247 No. WB(Part-III)/2002/SAR-16 aGrye otkata Extraordinary Published by Authority SRAVANA 1] TUESDAY, JULY 23, 2002 [SAKA 1924 PART III—Acts of the West Bengal Legislature. GOVERNMENT OF WEST BENGAL LAW DEPARTMENT Legislative NOTIFICATION No. 1199-L.-23rd July, 2002.—The following Act of the West Bengal Legislature, having been assented to by the Governor, is hereby published for general information:— West Bengal Act VIII of 2002 THE WEST BENGAL APPROPRIATION (No. 2) ACT, 2002. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Kolkata Gazette, Extraordinary, of the 23rd July, 2002.] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2003. WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2003; It is hereby enacted in the Fifty-third Year of the Republic of India, by the Legislature of West Bengal, as follows:— Short title. 1. This Act may be called the West Bengal Appropriation (No. 2) Act, 2002. 2 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. (Sections 2, 3.) Issue of Rs. 35102,61,18,000 out of the Consolidated Fund of West Bengal for the year 2002-2003. Appropriation. 2. From and out of the Consolidated Fund of West Bengal, there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate [inclusive of the sums specified in column 3 of the Schedule to the West Bengal Appropriation (Vote on Account) Act, 2002] to the sum of rupees thirty- five thousand one hundred two crores sixty-one lakhs eighteen thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 2003, in respect of the services and purposes specified in column 2 of the Schedule. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 2003. PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 3 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) SCHEDULE (See sections 2 and 3.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (a) Organs of State 1 2011—State Legislature . . 20,18,87,000 22,38,000 20,41,25,000 Serial 2 2012—Governor . . . . 2,99,47,000 2,99,47,000 3 2013—Council of Ministers . . 4,29,29,000 . . 4,29,29,000 4 2014—Administration of Justice . . 120,30,87,000 33,41,03,000 153,71,90,000 5 2015—Elections . . 38,46,00,000 . . 38,46,00,000 (b) Fiscal Services (i) Collection of Taxes on Income and Expenditure 6 2020—Collection of Taxes on Income and Expenditure . . 7,86,73,000 . . 7,86,73,000 (ii) Collection of Taxes on Property and Capital Transactions 2029—Land Revenue . . 285,43,66,000 . . 285,43,66,000 Capital Expenditure Outside the Revenue Account 7 C—Capital Account of Economic Services ' (i) Capital Account of General Economic Services 5475—Capital Outlay on Other General Economic - Services. . . 54,25„000 . . 54,25,000 Total . . 285,97,91,000 . . 285,97,91,000 REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 8 2030—Stamps and Registration . . 44,71,44,000 . . 44,71,44,000 9 2035—Collection of Other Taxes on Property and Capital Transactions. . . 48,36,000 . . 48,36,000 4 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on Number. Legislative the Consoli- Total. Assembly. dated Fund. Rs. Rs. Rs. (iii) Collection of Taxes on Commodities and Services 10 2039—State Excise . . 44,87,80,000 . . 44,87,80,000 11 2040—Taxes on Sales, Trade, etc. . . 86,29,59,000 . . 86,29,59,000 12 2041—Taxes on Vehicles . . 10,12,28,000 . . 10,12,28,000 13 2045—Other Taxes and Duties on Commodities and Services. . . 7,04,19,000 . . 7,04,19,000 (iv) Other Fiscal Services 14 2047—Other Fiscal Services . . 23,15,78,000 . . 23,15,78,000 (c) Interest Payment and Servicing of Debt Serial 15 2048—Appropriation for Reduction or Avoidance of Debt. . . . . 120,00,00,000 120,00,00,000 16 2049—Interest Payments . . 65,00,000 7486,92,79,000 7487,57,79,000 (d) Administrative Services serial 17 2051—Public Service Commission . . . . 7,16,40,000 7,16,40,000 18 2052—Secretariat—General Services . . 80,11,35,000 . . 80,11,35,000 19 2053—District Administration . . 71,51,71,000 . . 71,51,71,000 20 and . . 59,23,56,000 . . 59,23,56,000 2054—Treasury Accounts Administration 21 2055—Police . . 1062,00,69,000 . . 1062,00,69,000 22 2056—Jails . . 73,26,86,000 . . 73,26,86,000 24 2058-Stationery and Printing . . 19,84,50,000 . . 19,84,50,000 2059—Public Works . . 367,20,01,000 3,57,82,000 370,77,83,000 B—Social Services 25 (a) Education, Sports, Art and Culture 2205—Art and Culture (Buildings) . . 13,50,000 . . 13,50,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on Number. Legislative the Consoli- Total. Assembly. dated Fund. Rs. Rs. Rs. (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing (Buildings) . . 13,15,72,000 . . 13,15,72,000 C—Economic Services (f) Industry and Minerals 2853—Non-Ferrous Mining and Metallurgical Industries (Buildings). . . 5,00,000 . . 5,00,000 Capital Expenditure Outside the Revenue Account 25 A—Capital Account of General Services 4059—Capital Outlay on Public Works . . 68,09,62,000 9,63,000 68,19,25,000 B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Ouday on Education, Sports, Art and Culture (Buildings). . . 15,25,00,000 . . 15,25,00,000 (b) Health and Family Welfare 4210 Capital Outlay on Medical and Public Health (Excluding Public Health) (Buildings). . . 91,74,18,000 . . 91,74,18,000 6 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. (b) Health and Family Welfare 4210 Capital Outlay on Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan) (Buildings). . . 5,50,00,000 . 5,50,00,000 4210 Capital Outlay on Medical and Public Health (Public Health) (Buildings). . . 78,00,000 . . 78,00,000 4211—Capital Outlay on Family Welfare (Buildings) 4,63,000 . . 4,63,000 (c) Water Supply, Sanitation, Housing and Urban Development 4216 Capital Outlay on Housing (Buildings) . . 13,16,70,000 . . 13,16,70,000 (d) Information and Broadcasting 4220 Capital Outlay on Information and Publicity (Buildings). . . 8,00,000 . . 8,00,000 (h) Others 25 4250 Capital Outlay on Other Social Services (Buildings). . . 30,00,000 . . 30,00,000 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings) (Buildings). 32,00,000 . . 32,00,000 4404—Capital Outlay on Dairy Development (Excluding Public Undertakings) (Buildings). 20,00,000 . . 20,00,000 4408—Capital Outlay on Food, Storage and Warehous- ing (Excluding Public Undertakings) (Buildings). 3,89,70,000 . . 3,89,70,000 4425—Capital Outlay on Co-operation (Buildings) . . 7,00,000 . . 7,00,000 (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Buildings). 5,00,000 . . 5,00,000 Total . . 580,04,06,000 3,67,45,000 583,71,51,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 7 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (d) Administrative Services 26 2070—Other Administrative Services (Fire Protection and Control). . . 74,97,04,000 . . 74,97,04,000 2070—Other Administrative Services (Excluding Fire Protection and Control). . . 175,74,76,000 . . 175,74,76,000 Capital Expenditure Outside the Revenue 27 Account A—Capital Account of General Services 4070 Capital Outlay on Other Administrative Services (Excluding Fire Protection and Control). . . 25,00,00,000 . . 25,00,00,000 Total . . 200,74,76,000 . . 200,74,76,000 REVENUE ACCOUNT A—General Services (e) Pension and Miscellaneous General Services 28 2071—Pensions and Other Retirement Benefits . . 2095,22,93,000 1,15,000 2095,24,08,000 29 2075—Miscellaneous General Services . . 27,45,80,000 . . 27,45,80,000 B—Social Services (a) Education, Sports, Art and Culture 2202—General Education . . 4542,88,25,000 . . 4542,88,25,000 2203—Technical Education . . 82,84,22,000 . . 82,84,22,000 2205—Art and Culture . . 14,93,01,000 . . 14,93,01,000 Capital Expenditure Outside the Revenue Account 30 B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture. . . 31,00,00,000 . . 31,00,00,000 F—Loans and Advances _ 6202—Loans for Education, Sports, Art and Culture . . 5,00,000 . . ' 5,00,000 Total . . 4671,70,48,000 . . 4671,70,48,000 8 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. 31 32 33 34 35 REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2204—Sports Youth Services and . . Rs. 56,85,15,000 Rs. . . Rs. 56,85,15,000 (b) Health and Family Welfare - 2210—Medical and Public Health (Excluding Public Health). . . Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (b) Health and Family Welfare 4210 Capital Outlay on Medical and Public Health _ (Excluding Public Health). . . Total . . REVENUE ACCOUNT B—Social Services (b) Health and Family Welfare 2210—Medical and Public Health (Public Health) . . 2211—Family Welfare . . (c) Water Supply, Sanitation, Housing and Urban Development _ 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). . . Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (c) Water Supply, Sanitation, Housing and Urban Development 4215—Capital Outlay on Water Supply and Sanitation (Excluding Prevention of Air and Water _ Pollution). . . 1184,10,47,000 15,05,00,000 . . . . 1184,10,47,000 15,05,00,000 1199,15,47,000 . . 1199,15,47,000 176,50,59,000 150,77,79,000 . . . . 176,50,59,000 150,77,79,000 341,55,82,000 45,00,00,000 . . . . 341,55,82,000 45,00,00,000 Total . . 386,55,82,000 . . 386,55,82,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 9 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development - 2216—Housing . . 49,68,09,000 1,13,000 49,69,22,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (c) Water Supply, Sanitation, Housing and 36 Urban Development 4216 Capital Outlay on Housing . . 29,86,93,000 . . 29,86,93,000 F—Loans and Advances _ 6216—Loans for Housing . . . . . . . . Total . . 79,55,02,000 1,13,000 79,56,15,000 REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development _ 2217—Urban Development . . 1288,96,30,000 . . 1288,96,30,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (c) Water Supply, Sanitation, Housing and 37 Urban Development 4217—Capital Outlay on Urban Development . . 1,87,00,000 . . 1,87,00,000 F—Loans and Advances 6217—Loans for Urban Development . . 39,50,00,000 . . 39,50,00,000 Total . . 1330,33,30,000 . . 1330,33,30,000 10 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (d) Information and Broadcasting 2220—Information and Publicity . . 40,59,82,000 . . 40,59,82,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 38 (d) Information and Broadcasting 4220—Capital Outlay on Information and Publicity . . 61,30,000 . . 61,30,000 F—Loans and Advances - 6220—Loans for Information and Publicity . . 40,00,000 . 40,00,000 Total . . 41,61,12,000 . . 41,61,12,000 REVENUE ACCOUNT B—Social Services (f) Labour and Labour Welfare 39 2230—Labour and Employment . . 78,59,27,000 . . 78,59,27,000 (g) Social Welfare and Nutrition _ 2235—Social Security and Welfare (Rehabilitation) . . 21,73,16,000 6,00,00,000 27,73,16,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (g) Social Welfare and Nutrition 40 4235—Capital Outlay on Social Security and Welfare (Rehabilitation). . . 13,08,24,000 . . 13,08,24,000 F—Loans and Advances 6235—Loans for Social Security and Welfare - (Rehabilitation). . . 5,00,000 . . 5,00,000 Total . . 34,86,40,000 6,00,00,000 40,86,40,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 11 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2202—General Education (Tribal Areas Sub-Plan) . . 25,00,87,000 . . 25,00,87,000 2204—Sports and Youth Services (Tribal Areas Sub-Plan). . . 36,75,000 . . 36,75,000 (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). . . 15,18,97,000 . . 15,18,97,000 2210—Medical and Public Health (Public Health) (Tribal Areas Sub-Plan). . . 27,95,000 . . 27,95,000 (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution) (Tribal Areas Sub-Plan). . . 15,07,00,000 . . 15,07,00,000 2217—Urban Development (Tribal Areas Sub-Plan). . . 20,00,00,000 . . 20,00,00,000 (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 2225—Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. . . 204,88,92,000 . . 204,88,92,000 (f) Labour and Labour Welfare 2230—Labour and Employment (Tribal Areas 41 Sub-Plan). . . 78,99,000 . . 78,99,000 (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) (Tribal Areas Sub-Plan). . . 52,86,000 . . 52,86,000 2236—Nutrition (Tribal Areas Sub-Plan) . . 5,09,41,000 . . 5,09,41,000 2250—Other Social Services (Tribal Areas Sub-Plan) 3,000 . . 3,000 C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Excluding Horticulture and Vegetable Crops) (Tribal Areas Sub-Plan). . . 2,58,26,000 . . 2,58,26,000 2401—Crop Husbandry (Horticulture and Vegetable Crops) (Tribal Areas Sub-Plan). . . 75,00,000 . . 75,00,000 2402—Soil and Water Conservation (Tribal Areas Sub-Plan). . . 43,00,000 . . 43,00,000 2403—Animal Husbandry (Tribal Areas Sub-Plan) . . 2,36,01,000 . . 2,36,01,000 2404—Dairy Development (Tribal Areas Sub-Plan) . . 5,00,000 . . 5,00,000 2405—Fisheries (Tribal Areas Sub-Plan) . . 2,11,00,000 . . 2,11,00,000 12 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. (a) Agriculture and Allied Activities 2406—Forestry and Wild Life (Tribal Areas Sub-Plan) 7,99,69,000 . . 7,99,69,000 2408—Food, Storage and Warehousing (Tribal Areas Sub-Plan). . . 3,00,000 . . 3,00,000 2425—Co-operation (Tribal Areas Sub-Plan) . . 17,88,000 . . 17,88,000 2435—Other Agricultural Programmes (Tribal Areas Sub-Plan). . . 20,00,000 . . 20,00,000 (b) Rural Development 2501—Special Programmes for Rural Development (Tribal Areas Sub-Plan). . . . . . . . . 2505—Rural Employment (Tribal Areas Sub-Plan) . . 2,10,00,000 . . 2,10,00,000 (c) Special Areas Programmes 41 2575—Other Special Areas Programmes (Tribal Areas Sub-Plan). . . 13,89,89,000 . . 13,89,89,000 (d) Irrigation and Flood Control 2702—Minor Irrigation (Tribal Areas Sub-Plan) . . 4,15,000 . . 4,15,000 (0 Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 26,00,000 . . 26,00,000 2852—Industries (Food and Beverages) (Tribal Areas Sub-Plan). . . 6,12,000 . . 6,12,000 3425—Other Scientific Research (Tribal Areas Sub-Plan). . . 7,74,000 . . 7,74,000 Capital Expenditure Outside the Revenue Account (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture (Tribal Areas Sub-Plan). . . 1,00,00,000 . . 1,00,00,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 13 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceedin g Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. 41 (c) Water Supply, Sanitation, Housing and Urban Development 4215—Capital Outlay on Water Supply and Sanitation (Excluding prevention of Air and Water Pollution) (Tribal Areas Sub-Plan). 4216—Capital Outlay on Housing (Tribal Areas Sub-Plan). B—Capital Account of Social Services (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 4225—Capital Outlay on Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. (h) Others 4250—Capital Outlay on Other Social Services (Tribal Areas Sub-Plan). C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings and Horticulture and Vegetable Crops) (Tribal Areas Sub-Plan). 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 4404—Capital Outlay on Dairy Development (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 4406—Capital Outlay on Forestry and Wildlife (Tribal Areas Sub-Plan). 4425—Capital Outlay on Co-operation (Tribal Areas Sub-Plan). 4435—Capital Outlay on Other Agricultural Programmes (Tribal Areas Sub-Plan). Rs. 5,00,00,000 23,40,000 18,15,00,000 6,000 50,00,000 59,00,000 27,00,000 1,50,00,000 4,48,000 26,50,000 Rs. Rs. 5,00,00,000 23,40,000 18,15,00,000 6,000 50,00,000 59,00,000 27,00,000 1,50,00,000 4,48,000 26,50,000 14 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. (c) Capital Account of Special Areas Programmes 4575—Capital Outlay on Other Special Areas Programmes (Tribal Areas Sub-Plan). .. 30,00,000 . . 30,00,000 (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation (Tribal Areas Sub-Plan). . . 3,56,80,000 . . 3,56,80,000 4705—Capital Outlay on Command Area Development (Tribal Areas Sub-Plan). . . 79,68,000 . . 79,68,000 (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas 41 Sub-Plan). . . . . . . . (g) Capital Account of Transport 5051 Capital Outlay Roads on and Bridges (Tribal Areas Sub-Plan). . . 53,34,00,000 . . 53,34,00,000 F—Loans and Advances 6225—Loans for Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. 25,00,000 .. 25,00,000 6250—Loans for Other Social Services (Tribal Areas Sub-Plan). 3,000 . . 3,000 6425—Loans for Co-operation (Tribal Areas Sub-Plan) 2,94,000 .. 2,94,000 6851—Loans for Village and Small Industries (Exclud- ing Public Undertakings) (Tribal Areas Sub-Plan). _ . . . . . . . . Total . . 406,18,38,000 . . 406,18,38,000 REVENUE ACCOUNT B—Social Services _ (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare). . 532,76,23,000 . . 532,76,23,000 Capital Expenditure Outside the Revenue Account 42 B—Capital Account of Social Services (g) Capital Account of Social Welfare and Nutrition 4235—Capital Outlay on Social Security and Welfare — (Social Welfare). . . 32,00,00,000 . . 32,00,00,000 Total . . 564,76,23,000 . . 564,76,23,000 REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 43 22a6—Nutrition . . 61,36,50,000 . . 61,36,50,000 44 2245—Relief on account of Natural Calamities . . 222,94,00,000 . . 222,94,00,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 15 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. 45 46 47 (h) Others 2251—Secretariat—Social Services . . (g) Social Welfare and Nutrition _ 2250—Other Social Services . . Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (h) Others 4250—Capital Outlay on Other Social Services . . F—Loans and Advances 6250—Loans for Other Social Services . . Total . . REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities _ 2401—Crop Husbandry (Excluding Horticulture and Vegetable Crops). . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings and Horticulture and Vegetable Crops). . . F—Loans and Advances 6401—Loans for Crop Husbandry (Excluding Public Undertakings and Horticulture and _ Vegetable Crops). . . Total . . Rs. 40,37,45,000 Rs. . . Rs. 40,37,45,000 24,62,94,000 3,10,94,000 5,97,000 . . . . . . 24,62,94,000 3,10,94,000 5,97,000 27,79,85,000 . . 27,79,85,000 196,26,32,000 15,45,00,000 . . . . . . . . 196,26,32,000 15,45,00,000 . . 211,71,32,000 . . 211,71,32,000 16 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 2 Services and purposes. 1 Demand Number/ Serial Number. Voted by the Legislative Assembly. 3 Sums not exceeding Charged on the Consoli- dated Fund. Total. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2402—Soil and Water Conservation Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4402—Capital Outlay on Soil and Water Conservation 48 Rs. 14,43,76,000 Rs. 14,43,76,000 Rs. Total 14,43,76,000 14,43,76,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2403—Animal Husbandry Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings). 49 144,59,39,000 10,58,00,000 144,59,39,000 10,58,00,000 Total 155,17,39,000 155,17,39,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 17 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities — 2404—Dairy Development . . 155,49,75,000 . . 155,49,75,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 50 (a) Capital Account of Agriculture and Allied Activities 4404—Capital Outlay on Dairy Development (Excluding _ Public Undertakings). . . 5,38,00,000 . . 5,38,00,000 Total . . 160,87,75,000 . . 160,87,75,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities — 2405—Fisheries . . 55,45,94,000 . . 55,45,94,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 51 (a) Capital Account of Agriculture and Allied Activities 4405—Capital Outlay on Fisheries . . 12,05,00,000 . . 12,05,00,000 F—Loans and Advances _ 6405—Loans for Fisheries . . 17,07,00,000 . . 17,07,00,000 Total . . 84,57,94,000 . . 84,57,94,000 Sums not exceedin g 18 THE KOLKATA GAZE 11'E, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 2 Services and purposes. 1 Demand Number/ Serial Number. Voted by the Legislative Assembly. 3 Charged on the Consoli- dated Fund. Total. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2406—Forestry and Wild Life Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4406—Capital Outlay on Forestry and Wild Life 52 Rs. 8,72,000 Rs. 151,64,72,000 23,51,00,000 Rs. 151,73,44,000 23,51,00,000 Total 175,15,72,000 8,72,000 175,24,44,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 53 1,80,00,000 1,50,00,000 1,80,00,000 1,50,00,000 3,30,00,000 4407—Capital Outlay on Plantations F—Loans and Advances 6407—Loans for Plantations Total 3,30,00,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 19 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. S urns not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2408—Food, Storage and Warehousing Rs. 103,84,88,000 Rs. Rs. 103,84,88,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 54 (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings). . 199,00,00,000 199,00,00,000 F—Loans and Advances 6408—Loans for Food, Storage and Warehousing Total 302,84,88,000 302,84,88,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2415—Agricultural Research and Education 68,09,13,000 68,09,13,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 55 (a) Capital Account of Agriculture and Allied Activities 4415—Capital Outlay on Agricultural Research and Education (Excluding Public Undertakings). 15,00,000 15,00,000 Total 68,24,13,000 68,24,13,000 20 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceedin g Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Horticulture and Vegetable Crops). Rs. 15,52,72,000 Rs. Rs. 15,52,72,000 (f) Industry and Minerals 2852—Industries (Foods and Beverages) 4,70,20,000 4,70,20,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 56 4401—Capital Outlay on Crop Husbandry (Horticulture and Vegetable Crops). 1,00,000 1,00,000 (f) Capital Account of Industry and Minerals 4860—Capital Outlay on Consumer Industries (Foods and Beverages). 7,00,00,000 7,00,00,000 F—Loans and Advances 6860—Loans for Consumer Industries (Foods and Beverages). 26,00,000 26,00,000 Total 27,49,92,000 27,49,92,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2425—Co-operation 46,16,87,000 46,16,87,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 57 (a) Capital Account of Agriculture and Allied Activities 4425—Capital Outlay on Co-operation 15,01,87,000 15,01,87,000 F—Loans and Advances 6425—Loans for Co-operation 9,44,56,000 9,44,56,000 Total 70,63,30,000 70,63,30,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2435—Other Agricultural Programmes 9,82,82,000 9,82,82,000 Capital Expenditure Outside the Revenue Account 58 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4435—Capital Outlay on Other Agricultural Programmes 5,89,00,000 5,89,00,000 Total 15,71,82,000 15,71,82,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 21 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Rural Development 59 2501—Special Programmes for Rural Development . . 15,25,85,000 . . 15,25,85,000 60 2505—Rural Employment . . 101,99,45,000 . . 101,99,45,000 61 2506—Land Reforms . . 13,17,30,000 . . 13,17,30,000 _ 2515—Other Rural Development Programmes (Panchayati Raj). . . 1016,51,92,000 . . 1016,51,92,000 D—Grants-in-Aid and Contributions 3604 Compensation and Assignments to Local Bodies 62 and Panchayati Raj Institutions (Panchayati Raj). 14,77,36,000 . . 14,77,36,000 Capital Expenditure Outside the Revenue Account F—Loans and Advances 6515—Loans for Other Rural Development Programmes _ (Panchayati Raj). 1,00,000 . . 1,00,000 Total . . 1031,30,28,000 . . 1031,30,28,000 REVENUE ACCOUNT C—Economic Services (b) Rural Development 2515—Other Rural Development Programmes (Community Development). . . 117,32,54,000 . . 117,32,54,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 63 (b) Capital Account of Rural Development 4515—Capital Outlay on Other Rural Development Programmes (Community Development). . . 35,00,000 . . 35,00,000 F—Loans and Advances 6515—Loans for Other Rural Development Programmes _ (Community Development). . . 19,00,000 . . 19,00,000 Total . . 117,86,54,000 . . 117,86,54,000 22 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (c) Special Areas Programmes 2551—Hill Areas . . 195,68,20,000 . . 195,68,20,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (c) Capital Account of Special Areas Programmes 64 4551—Capital Outlay on Hill Areas . . 1,20,00,000 . . 1,20,00,000 F—Loans and Advances _ 6551—Loans for Hill Areas . . 2,85,00,000 . . 2,85,00,000 Total . . 199,73,20,000 . . 199,73,20,000 REVENUE ACCOUNT C—Economic Services (c) Special Areas Programmes — 2575—Other Special Areas Programmes . . 159,23,06,000 . . 159,23,06,000 Capital Expenditure Outside the Revenue Account 65 C—Capital Account of Economic Services (c) Capital Account of Special Areas Programmes 4575—Capital Outlay on Other Special Areas _ Programmes. . . 33,54,00,000 . . 33,54,00,000 Total . . 192,77,d6,000 . . 192,77,06,000 REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control — 2701—Major and Medium Irrigation . . 176,60,21,000 . . 176,60,21,000 Capital Expenditure Outside the Revenue Account 66 C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control _ 4701—Capital Outlay on Major and Medium Irrigation . . 196,10,00,000 . . 196,10,00,000 Total . . 372,70,21,000 . . 372,70,21,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 23 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on Number. Legislative the Consoli- Total. Assembly. dated Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2702—Minor Irrigation . . 260,22,13,000 . . 260,22,13,000 2705—Command Area Development . . 5,04,83,000 . . 5,04,83,000 Capital Expenditure Outside the Revenue Account 67 C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control . 4702—Capital Outlay on Minor Irrigation . . 52,33,45,000 . . 52,33,45,000 _ 4705—Capital Outlay on Command Area Development . . 7,29,32,000 . . 7,29,32,000 Total . . 324,89,73,000 . . 324,89,73,000 REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control — 2711—Flood Control . . 111,56,39,000 5,00,000 111,61,39,000 Capital Expenditure Outside the Revenue Account 68 C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4711—Capital Outlay on Flood Control Projects . . 164,76,38,000 . . 164,76,38,000 Total . . 276,32,77,000 5,00,000 276,37,77,000 24 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. £Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. • Rs. Rs. REVENUE ACCOUNT C—Economic Services (e) Energy _ 2801—Power . . 51,87,76,000 . . 51,87,76,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 69 (e) Capital Account of Energy 4801—Capital Outlay on Power Projects .. . . . . . F—Loans and Advances 6801—Loans for Power Projects . . 1277,60,00,000 . . 1277,60,00,000 — 6860—Loans for Consumer Industries . . 13,00,00,000 . . 13,00,00,000 Total . . 1342,47,76,000 . . 1342,47,76,000 • REVENUE ACCOUNT C—Economic Services (e) Energy 72 2810—Non-Conventional Sources of Energy . . 2,00,00,000 . . 2,00,00,000 (f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings). . . 114,91,47,000 . . 114,91,47,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (0 Capital Account of Industry and Minerals 73 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). . . 15,54,04,000 . . 15,54,04,000 F—Loans and Advances 6851—Loans for Village and Small Industries (Excluding Public Undertakings). . . 7,29,47,000 . . 7,29,47,000 6860—Loans for Consumer Industries (Village and • — Small Industries). . . 20,62,50,000 . . 20,62,50,000 Total . . 158,37,48,000 . . 158,37,48,000 PART • THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002. 25 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals - 2852—Industries (Closed and Sick Industries) . . 1,20,59,000 . . 1,20,59,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4858—Capital Outlay on Engineering Industries (Closed and Sick Industries). 40,00,000 . . 40,00,000 4860 Capital Outlay on Consumer Industries (Closed 74 and Sick Industries). . . 1,50,00,000 . . 1,50,00,000 4875—Capital Outlay on Other Industries (Closed and Sick Industries). 40,00,000 . . 40,00,000 4885—Capital Outlay on Industries and Minerals (Closed and Sick Industries). . . . . . . . . F—Loans and Advances 6858—Loans for Engineering Industries (Closed and Sick Industries). . . 9,00,00,000 . . 9,00,00,000 6860—Loans for Consumer Industries (Closed and _ Sick Industries). . . 8,50,00,000 . . 8,50,00,000 Total . . 21,00,59,000 . . 21,00,59,000 REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 75 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries and Foods and Beverages). . . 122,35,17,000 . . 122,35,17,000 76 . 2853—Non-Ferrous Mining and. Metallurgical Industries 3,63,74,000 . . 3,63,74,000 (g) Transport 77 3051—Ports and Lighthouses . . 2,41,73,000 . . 2,41,73,000 78 3053—Civil Aviation . . 1,25,00,000 . . 1,25,00,000 26 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (g) Transport — 3054—Roads and Bridges . . 212,89,13,000 . . 212,89,13,000 Capital Expenditure Outside the Revenue Account 79 C—Capital Account of Economic Services (g) Capital Account of Transport _ 5054—Capital Outlay on Roads and Bridges . . 644,54,05,000 . . 644,54,05,000 Total . . 857,43,18,000 . . 857,43,18,000 REVENUE ACCOUNT C—Economic Services (g) Transport — 3055—Road Transport . . 227,63,96,000 . . 227,63,96,000 3056—Inland Water Transport .. 25,11,000 . . 25,11,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (g) Capital Account of Transport 80 5055—Capital Outlay on Road Transport . . 185,66,36,000 . . 185,66,36,000 5056 Capital Outlay on Inland Water Transport . . 1,50,00,000 . . 1,50,00,000 5075—Capital Outlay on Other Transport Services . . . . . . . . F—Loans and Advances 7055—Loans for Road Transport . . 34,20,00,000 . . 34,20;00,000 _ 7056—Loans for Inland Water Transport . . 3,80,00,000 . . 3,80,00,000 Total . . 453,05,43,000 . . 453,05,43,000 C—Economic Services (g) Transport F—Loans and Advances 81 7075—Loans for Other Transport Services . . 12,50,00,000 . . 12,50,00,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 27 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (i) Science, Technology and Environment 82 3425—Other Scientific Research . . 1,31,29,000 . . 1,31,29,000 (j) General Economic Services 83 3451—Secretariat—Economic Services . . 45,66,07,000 . . 45,66,07,000 — 3452—Tourism . . 12,54,09,000 . . 12,54,09,000 Capital Expenditure Outside the Revenue Account 84 C—Capital Account of Economic Services (j) Capital Account of General Economic Services _ 5452—Capital Outlay on Tourism . . 6,00,00,000 . . 6,00,00,000 Total . . 18,54,09,000 . . 18,54,09,000 REVENUE ACCOUNT C—Economic Services (j) General Economic Services 85 3454 Census, Surveys and Statistics . . 14,58,95,000 . . 14,58,95,000 86 3456—Civil Supplies . . 18,29,83,000 . . 18,29,83,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (j) Capital Account of General Economic Services — 5465—Investments in General Financial and Trading Institutions. . . 4,43,95,000 . . 4,43,95,000 87 F—Loans and Advances 7465—Loans for General Financial and Trading _ Institutions. . . 4,80,00,000 . . 4,80,00,000 Total . . 9,23,95,000 . . 9,23,95,000 28 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 [PART III The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (j) General Economic Services 88 3475—Other General Economic Services . . 8,01,13,000 . . 8,01,13,000 B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 89 2215—Water Supply and Sanitation (Prevention of Air and Water Pollution). . . 25,72,67,000 . . 25,72,67,000 D—Grants-in-Aid and Contributions 90 3604—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati Raj). . . 279,93,00,000 . . 279,93,00,000 Capital Expenditure Outside the Revenue Account , C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals _ 4858—Capital Outlay on Engineering Industries (Public Undertakings). . . . . . . . (g) Capital Account of Transport 5075—Capital Outlay on Other Transport Services (Public Undertakings). . . 4,00,00,000 . . 4,00,00,000 92 F—Loans and Advances 6857—Loans for Chemical and Pharmaceutical Industries (Public Undertakings). . . 15,50,00,000 . . 15,50,00,000 6858—Loans for Engineering Industries (Public Undertakings). . . 40,69,50,000 30,50,000 41,00,00,000 6860—Loans for Consumer Industries (Public _ Undertakings). . . 32,79,29,000 . . 32,79,29,000 Total . . 92,98,79,000 30,50,000 93,29,29,000 PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2002 29 The West Bengal Appropriation (No. 2) Act, 2002. (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consoli- dated Fund. Total. Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4856—Capital Outlay on Petrochemical Industries (Excluding Public Undertakings). . . 1,00,000 . . 1,00,000 4860—Capital Outlay on Consumer Industries (Excluding Public Undertakings). . . . . . . . . 93 4885—Other Capital Outlay on Industries and Minerals (Excluding Public Undertakings). . . 34,50,00,000 . . 34,50,00,000 F—Loans and Advances 6885—Loans for Other Industries and Minerals _ (Excluding Public Undertakings). . . 10,00,000 . . 10,00,000 Total . . 34,61,00,000 . . 34,61,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals — 4859—Capital Outlay on Telecommunication and Electronic Industries. . . 6,00,00,000 . . 6,00,00,000 94 F—Loans and Advances 6859—Loans for Telecommunication and Electronic Industries. . . — 3,
Excerpt shown. Open the full act in Lexace.