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The West Bengal Appropriation ( No. 2 ) Act, 1999

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act VII of 1999 
THE WEST BENGAL APPROPRIATION (No. 2) 
ACT, 1999. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 21st July, 1999.] 
[21st July, 1999.] 
An Act to authorise payment and appropriation of certain sums 
from and out of the Consolidated Fund of West Bengal for the services 
and purposes of a part of the year ending on the thirty-first day 
of March, 2000. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West Bengal for 
the services and purposes of a part of the year ending on the thirty-first day 
of March, 2000; 
It is hereby enacted in the Fiftieth Year of the Republic of India, by 
the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (No. 2) Short title. 
Act, 1999. 
2. From and out of the Consolidated Fund of West Bengal there Issue of 
Rs. may be paid and applied sums not exceeding those specified in column 3 25744,24, 
of the Schedule amounting in the aggregate [inclusive of the sums 89,000 out 
specified in column 3 of the Schedule to the West Bengal Appropriation of the 
Consolidated 
(Vote on Account) Act, 1999] to the sum of rupees twenty-five thousand Fund of 
seven hundred forty-fourcrores twenty-four lakhs and eighty-nine thousand West Bengal 
for the year 
towards defraying the several charges which will come in course of 1999-2000. 
payment during the year ending on the thirty-first day of March, 2000, in 
respect of the services and purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the Appropria-
Consolidated Fund of West Bengal by this Act shall be appropriated for lion. 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 2000. 
109 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
Rs. Rs. Rs. 
1 2011—State Legislature 13,22,68,000 18,52,000 13,41,20,000 
Serial 2 2012—Governor 2,69,26,000 2,69,26,000 
3 2013—Council of Ministers 3,29,00,000 3,29,00,000 
4 2014—Administration of Justice 95,31,05,000 27,89,80,000 123,20,85,000 
5 2015—Elections 27,34,00,000 27,34,00,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 2020—Collection of Taxes on Income 
and Expenditure. 6,80,30,000 6,80,30,000 
(ii) Collection of Taxes on Property 
and Capital Transactions 
2029—Land Revenue 	 . 246,06,84,000 . 246,06,84,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
7 Services 
(i) Capital Account of General 
Economic Services 
5475—Capital Outlay on Other General 
Economic Services. 48,00,000 48,00,000 
Total 	 . 246,54,84.000 246,54,84,000 
110 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal. Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 2030—Stamps and Registration 	 . . 37,65,40,000 . 37,65,40,000 
9 2035—Collection of Other Taxes on 
Property and Capital Transactions. . . 43,25,000 . 	. 43,25,000 
(iii) Collection of Taxes on 
Commodities and Services 
10 2039—State Excise 	 . . 38,66,00,000 . 	. 38,66,00,000 
11 2040—Taxes on Sales, Trade, etc. 	 . . 66,58,03,000 . 	. 66,58,03,000 
12 2041—Taxes on Vehicles 	 . . 8,35,00,000 . 	. 8,35,00,000 
13 2045—Other Taxes and Duties on 
Commodities and Services. 	 . . 7,89,74,000 . 	. 7,89,74,000 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services 	 . . 14,80,45,000 . 	. 14,80,45,000 
(c) Interest Payment and Servicing 
of Debt 
16 2049—Interest Payments 	 . . 59,00,000 4081,62,43,000 . 4082,21,43,000 
(d) Administrative Services 
Serial 17 2051—Public Service Commission 	 . . . 	. 5,24,79,000 5,24,79,000 
18 2052—Secretariat—General Services . . 65,10,00,000 . 	. 65,10,00,000 
19 2053—District Administration 	 . . 57,97,10,000 . 	. 57,97,10,000 
20 2054—Treasury 	 Accounts and 
Administration. 	 . . 46,39,99,000 . 	. 46,39,99,000 
21 2055—Police 	 . . 864,36,75,000 . 	. 864,36,75,000 
111 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
22 2056—Jails 	 . . 58,93,60,000 . 	. 58,93,60,000 
24 2058—Stationery and Printing 17,25,70,000 . 	. 17,25,70,000 
- 	 2059—Public Works 	 . . 267,29,82,000 3,16,15,000 270,45,97,000 
(Public Works under Functional 
Heads) 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2205—Art and Culture (Buildings) 	 . . 42,00,000 . 	. 42,00,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing (Buildings) 	 . . 10,02,75,000 . 	. 10,02,75,000 
(h) Others 
C—Economic Services 
(f) Industry and Minerals 
25 2853—Non-Ferrous Mining and 
Metallurgical Industries (Buildings). 5,00,000 . 	. 5,00,000 
(j) General Economic Services 
Capital Expenditure Outside 
the Revenue Account 
A—Capital Account of General 
Services 
4059—Capital Outlay on Public Works 88,84,50,000 8,00,000 88,92,50,000 
Capital Outlay on Public Works under 
Functional Heads 
B—Capital Account of Social Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, 
Sports, Art and Culture (Buildings). 22,09,00,000 . 	. 22,09,00,000 
112 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Buildings). 	 . . 103,08,00,000 . 	. 103,08,00,000 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Tribal Areas Sub-Plan) 
(Buildings). 	 . . 60,00,000 . 	. 60,00,000 
4210—Capital Outlay on Medical and 
Public Health (Public Health) 
(Buildings). 	 . . 25,00,000 . 	. 25,00,000 
4211—Capital Outlay on Family Welfare 
(Buildings). 6,00,000 . 	. 6,00,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 
25 (Buildings). 	 . . 36,72,00,000 . 	. 36,72,00,000 
(d) Information and Broadcasting 
4220—Capital Outlay on Information 
and Publicity (Buildings). 	 . . 13,15,000 13,15,000 
(h) Others 
4250—Capital Outlay on Other Social 
Services (Buildings). 	 . . 25,00,000 . 	. 25,00,000 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public Under- 
takings) (Buildings). 98,00,000 . 	. 98,00,000 
113 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
on 4404—Capital Outlay 	 Dairy 
Development (Excluding Public 
Undertakings) (Buildings). 	 . . . 	. . 	. . 	. 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings) (Buildings). 	 . . 230,00,000 . 	. 230,00,000 
4425—Capital Outlay on Co-operation 
(Buildings). 	 . . 20,50,000 . 	. 20,50,000 
25 (f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings). 	 . . 31,00,000 . 	. 31,00,000 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub- 
Plan) (Buildings) 	 . . . 	. . 	. . 	. 
Total 	 . . 533,61,72,000 3,24,15,000 536,85,87,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services 
(Fire Protection and Control). 	 . . 68,51,08,000 . 	. 68,51,08,000 
27 2070—Other Administrative Services 
(Excluding Fire Protection and 
Control). 	 . . 174,74,35.000 . 	. 174,74,35,000 
114 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(e) Pension and Miscellaneous 
General Services 
28 2071—Pensions and Other Retirement 
Benefits. 	 . . 1001,29,20,000 1,15,000 1001,30,35,000 
29 2075—Miscellaneous General Services 14,31,65,000 14,31,65,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2202—General Education 	 . . 4802,48,75,000 . 	. 4802,48,75,000 
2203—Technical Education 	 . . 98,44,00,000 . 	. 98,44,00,000 
2205—Art and Culture 	 . . 13,44,29,000 . 	. 13,44,29,000 
30 Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6202—Loans for Education, Sports, Art 
and Culture. 5,00,000 . 	. 5,00,000 
Total 	 . . 4914,42,04,000 4914,42,04,000 
115 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
31 
32 
33 
34 
35 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
Rs. 
46,34,82,000 
Rs. 
. 	. 
Rs. 
46,34,82,000 2204—Sports 	 Youth and 	 Services 	 . . 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health). 	 . . 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health). 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Public Health). 	 . . 
2211—Family Welfare 	 . . 
928,90,71,000 
5,00,000 
. 	. 928,90,71,000 
5,00,000 
928,95,71,000 . 	 . 	. 928,95,71,000 
144,84,50,000 
125,01,18,001) 
. 	. 
. 	. 
144,84,50,000 
125,01,18,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development _ 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution). 	 . . 
F—Loans and Advances 
62I5—Loans for Water Supply and 
Sanitation (Excluding Prevention of 
Air and Water Pollution). 
329,78,19,000 
. 	. 
. 	. 
. 	. 
329,78,19,000 
. 	. 
Total 	 . . 329,78,19,000 . 	. 329,78,19,000 
116 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
_ 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing 	 . . 36,04,84,000 1,02,000 36,05,86,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
36 (c) Water Supply, Sanitation, Housing 
and Urban Development 
4216 	 Capital Outlay on Housing 	 . . 48,66,10,000 48,66,10,000 
F—Loans and Advances 
6216—Loans for Housing 	 . . _ 4,00,00,000 . 	. 4,00,00,000 
Total 	 . . 88,70,94,000 1,02,000 88,71,96,000 
REVENUE ACCOUNT 
B—Social Services 
_ 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2217—Urban. Development 	 . . 796,31,00,000 . 	. 796,31,00,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
37 (c) Water Supply, Sanitation, Housing 
and Urban Development 
4217—Capital Outlay on Urban 
Development. 	 . . 2,04,00,000 . 	. 2,04,00,000 
F—Loans and Advances 
6217—Loans for Urban Development — 21,40,00,000 . 	. 21,40,00,000 
Total 	 . . 819,75,00,000 . 	. 819,75,00,000 
117 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
38 
39 
40 
REVENUE ACCOUNT 
B—Social Services 
(d) Information and Broadcasting - 
2220—Information and Publicity 	 . . 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(d) Information and Publicity 
4220—Capital Outlay on Information 
and Publicity. 	 . . 
F—Loans and Advances 
6220—Loans for Information and 
_ 	 Publicity. .. 
Total 	 . 
REVENUE ACCOUNT 
B—Social Services 
(f) Labour and Labour Welfare 
2230—Labour and Employment 	 . . 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Rehabilitation). 	 . . 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6235—Loans for Social Security and 
_ 	 Welfare (Rehabilitation). .. 
. 	 Rs. 
34,94,95,000 
42,00,000 
58,93,000 .. 
Rs. 
. 	. 
. 	. 
Rs. 
34,94,95,000 
58,93,000 
42,00,000 
35,95,88,000 . 	. 35,95,88,000 
75,82,20,000 . 	. 75,82,20,000 
36,95,76,000 
5,00,000 
16,00,00,000 
. 	. 
52,95,76,000 
5,00,000 
Total 	 . . 37,00,76,000 16,00,00,000 53,00,76,000 
118 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education (Tribal Areas 
Sub-Plan). 	 . . 19,96,60,000 . 	. 19.96,60,000 
2201 	 Sports & Youth Services (Tribal 
Areas Sub-Plan). 40,00,000 . 	. 40,00,000 
(b) Health and Family Welfare 
2210—Medical and Public Health . 
(Excluding Public Health) (Tribal 
Areas Sub-Plan). 	 . . 8,13,96,000 . 	. 8,13,96,000 
2210—Medical and Public Health 
(Public Health) (Tribal Areas Sub-Plan). 50,00,000 . 	. 50,00,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution) (Tribal Areas 
41 Sub-Plan). 	 . . 10,34,00,000 . 	. 10,34,00,00C 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
Classes. 	 . . 158,28,37,000 . 	. 158,28,37,00C 
(f) Labour and Welfare 
2230—Labour and Employment (Tribal 
Areas Sub-Plan). 	 . . 9,00,000 . 	. 9,00,00C 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Tribal Areas Sub- 
Plan). 	 . . 28,00,000 . 	. 2'8,00,000 
119 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
2236—Nutrition (Tribal Areas Sub- 
Plan). 	 . . 1,00,00,000 1,00,00,000 
2250—Other Social Services (Tribal 
Areas Sub-Plan). 	 . . 3,000 . 	. 3,000 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbundry (Excluding 
Horticulture and Vegetable Crops) 
(Tribal Areas Sub-Plan). 	 . . 2,04,00,000 .. 2,04,00,000 
2401—Crop Husbandry (Horticulture 
and Vegetable Crops) (Tribal Areas 
Sub-Plan). 	 . . 34,65,000 . 	. 34,65,000 
41 2402—Soil and Water Conservation 
(Tribal Areas Sub-Plan). . . 56,00,000 . 	. 56,00,000 
2403—Animal Husbandry (Tribal Areas 
Sub-Plan). 	 . . 1,69,75,000 . • 1  9 	 I 	 7 69 75 000 
2404—Dairy Development (Tribal Areas 
Sub-Plan). 	 . . 1,00,000 . 	. 1,00,000 
2405—Fisheries (Tribal Areas Sub-Plan) 60,20,000 . 	. 60,20,000 
2406—Forestry and Wild Life (Tribal 
Areas Sub-Plan). 	 . . 6,21,61,000 .. 6,21,61,000 
2408—Food, Storage and Warehousing 
(Tribal Areas Sub-Plan). 	 . . 4,00,000 4,00,000 
2425—Co-operation (Tribal Areas Sub- 
Plan). 	 • 	 . . 33,48,000 33,48,000 
2435—Other Agricultural Programmes 
(Tribal Areas Sub-Plan). 	 . . 15,00,000 15,00,000 
(b) Rural Development 
2501—Rural Development (Tribal Areas 
Sub-Plan). 	 . . 5,27,50,000 5,27,50,000 . 	. 
120 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 
(Tribal Areas Sub-Plan). 	 . . 2,36,26,000 . 	. 2,36,26,000 
(d) Irrigation and Flood Control 
2702—Minor Irrigation (Tribal Areas 
Sub-Plan). 	 . . 27,63,000 . 	. 27,63,000 
(f) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 	 . . 40,10,000 . 	. 40,10,000 
2852—Industries (Food and Beverages). 
(Tribal Areas Sub-Plan). 	 . . 7,35,000 . 	. 7,35,000 
Capital Expenditure Outside the 
Revenue Account 
41 B—Capital Account of Social Services 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 	 . . 9,93,70,000 9,93,70,000 
4250—Capital Outlay on Other Social 
Services (Tribal Areas Sub-Plan). 	 . . 6,000 6,000 
(h) Others 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4425—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 40,38,000 . 	. 40,38,000 
4435—Capital Outlay on Other Agri-
cultural Programmes (Tribal Areas 
Sub-Plan). 	 . . 15,50,000 . 	. 15,50,000 
121 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor Irriga- 
tion (Tribal Areas Sub-Plan). 	 . . 2,84,11,000 . 	. 2,84,11,000 
4705—Capital Outlay on Command 
Area Development (Tribal Areas 
Sub-Plan). 	 . . 24,39,000 . 	. 24,39,000 
(1) Capital Account of Industry 
and Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub- 
Plan). 	 . . 1,00,000 . 	. 1,00,000 
41 (g) Capital Account of Transport 
- on 	 and 5054—Capital Outlay 	 Roads 
Bridges (Tribal Areas Sub-Plan). 	 . . 6,68,00,000 . 	. 6,68,00,000 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes. 	 . . 1,50,00,000 . 	. 1,50,00,000 
6250—Loans for Other Social Services 
(Tribal Areas Sub-Plan). 	 . . 3,000 . 	. 3,000 
6425—Loans for Co-operation (Tribal 
Areas Sub-Plan). 	 . . 6,22,000 . 	. 6,22,000 
6851—Loans for Village and Small 
Industries (Excluding Public Under- 
- takings) (Tribal Areas Sub-Plan). 	 . . . 	. . 	. . 	. 
Total 	 . . 241,21,88,000 . 	. 241,21,88,000 
122 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
— 	 2235—Social Security and Welfare 
(Social Welfare). 	 . . 246,47,95,000 . 	. 246,47,95,000 
Capital Expenditure Outside the 
Revenue Account 
42 B—Capital Account of Social Services 
(g) Capital Account of Social Welfare 
and Nutrition 
4235—Capital Outlay on Social Security 
_ 	 and Welfare (Social Welfare). 	 . . 3,00,00,000 . 	. 3,00,00,000 
Total 	 . . 249,47,95,000 . 	. 249,47,95,000 
43 2236—Nutrition 	 . . 35,53,29,000 . 	. 35,53,29,000 
44 2245—Relief on account of Natral 
Calamities. 	 . • 120,28,00,000 . 	. 120,28,00,000 
(h) Others 
45 2251—Secretariat—Social Services 	 . . 23,02,00,000 . 	. 23,02,00,000 
REVENUE ACCOUNT 
C—Social Services 
(h) Others 
— 	 2250—Other Social Services 	 . . 33,95,62,000 . 	. 33,95,62,000 
Capital Expenditure Outside the 
Revenue Account 
46 B—Capital Account of Social Services 
4250—Capital Outlay on Social Services 2,85,94,000 . 2,85,94,000 
F—Loans and Advances 
_ 	 6250—Loans for Other Social Services 20,47,000 . 	. 20,47,000 
Total 	 . . 37,02,03,000 . 	. 37,02,03,000 
123 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding  
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
47 
48 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
- 	 2401—Crop Husbandry (Excluding 
Horticulture and Vegetable Crops). . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Agriculture and Allied Activities 
4401—Capital Outlay on Crop Husban- 
dry (Excluding Public Undertakings 
and Horticulture and Vegetable 
Crops). 	 . . 
F—Loans and Advances 
6401—Loans for Crop Husbandry 
(Excluding Public Undertakings and 
_ 	 Horticulture and Vegetable Crops). . . 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
- 	 2402—Soil and Water Conservation 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4402—Capital Outlay on Soil and 
_ 
	
	 . . Water Conservation. 
Total 	 . . 
Rs. 
165,97,20,000 
1,61,00,000 
. 	. 
Rs. 
. 	. 
. 	. 
. 	. 
Rs. 
165,97,20,000 
1,61,00,000 
. 	. 
167,58,20,000 . 	. 167,58,20,000 
29,24,75,000 
6,00,000 
, 
. 	. 
. 	. 
29,24,75,000 
6,00,000 
29,30,75,000 . 	. 29,30,75,000 
124 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
49 
50 
REVENUE ACCOUNT 
C—Economic Services 
(g) Agriculture and Allic,,, Activities _ 
2403—Animal Husbandry 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
_ 	 Undertakings). 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
_ 
2404—Dairy Development . 	. 
Rs. 
138,03,05,000 
2,12,00,000 
Rs. 
. 	. 
. 	. 
Rs. 
138,03,05,000 
2,12,00,000 
140,15,05,000 . 	. 140,15,05,000 
141,18,00,000 
4,80,00,000 . 	. 
141,18,00,000 
4,80,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4401 	 Capital Outlay on Dairy Develop- 
ment (Excluding Public Undertakings). 
Total 	 . . 145,98,00,000 . 	. 145,98,00,000 
125 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Numbed 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
_ (a) Agriculture and Allied Activities 
2405—Fisheries 	 . . 70,23,99,000 . 	. 70,23,99,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
51 Services 	 ' 
(a) Capital Account of Agriculture 
and Allied Activities 
4405—Capital Outlay on Fisheries 	 . . 3,60,00,000 . 	. 3,60,00,000 
F—Loans and Advances 
6405—Loans for Fisheries 	 . . 10,09,00,000 . 	. 10,09,00,000 
Total 	 . . 83,92,99,000 . 	. 83,92,99,000 
REVENUE ACCOUNT 
C—Economic Services 
_ (a) Agriculture and Allied Activities 
2406—Forestry and Wild Life 	 . . 159,54,49,000 42,15,000 159,96,64,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
52 Services 
(a) Capital Account of Agriculture 
and Allied Activities 	 . 
4406—Capital Outlay on Forestry and 
_ 	 Wild Life. 1,00,000 . 	. 1,00,000 
Total 	 . . 159,55,49.000 42,15,000 159,97,64,000 
126 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.1 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
, 	 Consolidated 
Fund. 
Total. 
53 
54 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4407—Capital Outlay on Plantations . . 
F—Loans and Advances 
_ 	 6407—Loans for Plantations 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2408—Food, Storage and Warehousing 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings). 	 . . 
Total 	 . . 
Rs. 
1,80,00,000 
1,75,00,000 
Rs. 
. 	. 
. 	. 
Rs. 
1,80,00,000 
1,75,00,000 
3,55,00,000 . 	. 3,55,00,000 
90,48,65,000 
18,70,00,000 
. 	. 
. 	. 
90,48,65,000 
18,70,00,000 
109,18,65,000 . 	. 109,18,65,000 
127 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 	 • 
_ (a) Agriculture and Allied Activities 
2415—Agricultural Research and 
Education. 	 . . 53,23,00,000 . 	. 53,23,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
55 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4415—Capital Outlay on Agricultural 
Research and Education (Excluding 
_ 	 Public Undertakings). 	 . . 27,00,000 27,00,000 
Total 	 . . . 53,50,00,000 . 	. 53,50,00,000 
REVENUE ACCOUNT 
C—Economic Services 
_ (a) Agriculture and Allied Activities 
2401—Crop Husbandry (Horticulture and 
Vegetable Crops). 	 . . 9,97,12,000 . 	. 9,97,12,000 
2852—Industries (Foods and Beverages). 10,20,20,000 . 	. 10,20,20,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
56 (a) Capital Account of Agriculture 
and Allied Activities 
4401—Capital Outlay on Crop Husbandry 
(Horticulture and Vegetable Crops). 5,50,000 . 	. 5,50,000 
F—Loans and Advances 
6860—Loans for Consumer Industries 
(Foods and Beverages). 	 . . 41,00,000 . 	. 41,00,000 
Total 	 . . 20,63,82,000 . 	. 20,63,82,000 
128 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
_ 
2425—Co-operation 	 . . 49,61,72,000 . 	. 49,61,72,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic' 
Services 
57 (a) Capital Account of Agriculture 
and Allied Activities 
4425—Capital Outlay on Co-operation 13,64,52,000 . 	. 13,64,52,000 
F—Loans and Advances 
_ 	 6425—Loans for Co-operation 	 . . 4,84,53,000 . 4,84,53,000 
Total 	 . . 68,10,77,000 . 	. 68,10,77,000 
REVENUE ACCOUNT 
C—Economic Services 
_ 
(a) Agriculture and Allied Activities 
2435—Other Agricultural Programmes 17,66,85,000 . 	. 17,66,85,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
58 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4435—Capital Outlay on Other 
Agricultural Programmes 	 . . 
_ 
85,50,000 . 	. 85,50,000 
18,52,35,000 . 	. 18,52,35,000 Total 	 . . 
129 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
59 2501—Special Programmes for Rural 
Development. 	 . . 38,55,03,000 . 	. 38,55,03,000 
60 2505—Rural Employment 	 . . 409,26,92,000 . 	. 409,26,92,000 
61 2506—Land Reforms 	 . . 27,14,33,000 . 	. 27,14,33,000 
2515—Other Rural Development 
Programmes (Panchayati Raj). 	 . . 359,93,78,000 . 	. 359,93,78,000 
D—Grants-in-Aid and Contributions 
3604—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
62 Institutions (Panchayati Raj). 	 . . 10,10,00,000 2,000 10,10,02,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6515—Loans for Other Rural Develop- 
_ ment Programmes (Panchayati Raj). 1,00,000 . 	. 1,00,000 
Total 	 . . 370,04,78,000 2,000 370,04,80,000 
130 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2515—Other Rural Development Progra- 
mmes (Community Development). 90,73,38,000 . 	. 90,73,38,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
63 (b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes (Community 
Development). 20,00,000 20,00,000 
F—Loans and Advances 
6515—Loans for Other Rural Development 
(Programmes Community Development). _ 19,00,000 . 	. 19,00,000 
Total 	 . . 91,12,38,000 . 91,12,38,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2551—Hill Areas 	 . . 150,52,06,000 . 	. 150,52,06,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
64 (c ) Capital Account of Special 
Areas Programmes 
4551—Capital Outlay on Hill Areas 	 . . 1,20,00,000 . 	. 1,20,00,000 
F—Loans and Advances 
_ 	 6551—Loans for Hill Areas 	 . . 3,15,00,000 . 	. 3,15,00,000 
Total 	 . . 154,87,06,000 , 	. 154,87,06,000 
131 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
65 
66 
_ 
_ 
_ 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Special 
Areas Programmes 
4575—Capital Outlay on Other Special 
Areas Programmes. 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2701—Major and Medium Irrigation 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation 
and Flood Control 
4701—Capital Outlay on Major and 
Medium Irrigation. 	 . . 
Total 	 . . 
Rs. 
75,18,21,000 
20,79,18,000 
Rs. 
. 	. 
. 
Rs. 
75,18,21,000 
20,79,18,000 
95,97,39,000 . 	. 95,97,39,000 
242,82,75,000 . 	. 242,82,75,000 
410,97,02,000 . 	. 410,97,02,000 
132 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.1 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
_ 2702—Minor Irrigation 	 . . 266,46,95,000 . 	. 266,46,95,000 
2705—Command Area Development . . 3,91,50,000 . 	. 3,91,50,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
67 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor 
Irrigation. 	 . . 45,66,31,000 . 	. 45,66,31,000 
4705—Capital Outlay on Command 
Area Development. 	 . . 
— 
5,72,04,000 . 5,72,04,000 
Total 	 . . 321,76,80,000 . 	. 321,76,80,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
— 	 2711—Flood Control 	 . . 133,82,83,000 1,00,000 133,83,83,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
68 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4711—Capital Outlay on Flood Control 
_ 	 Projects. 	 . . 94,80,00,000 . 	. 94,80,00,000 
Total 	 . . 228,62,83,000 1,00,000 228,63,83,000 
133 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
_ (e) Energy 
2801—Power 51,82,00,000 . 51,82,00,000 
69 F—Loans and Advances  6801—Loans for Power Projects 	 . 1874,33,00,000 • . 	. 1874,33,00,000 
— 6860—Loans for Consumer Industries 2,50,00,000 . 	. 2,50,00,000 
Total 	 . .  1928,65,00,000 1928,65,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
72 2810—Non-Conventional Sources of 
Energy. 	 . . 2,70,00,000 . 	. 2,70,00,000 
(0 Industry and Minerals 
— 2851—Village and Small Industries 
(Excluding Public Undertakings). 	 . . 118,78,38,000 . 	. 118,78,38,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(0 Capital Account of Industry 
and Minerals 
73 4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 	 . 8,49,01,000 . 	. 8,49,01,000 
F—Loans and Advances 
6851—Loans for Village and Small 	 • 
Industries (Excluding Public Under- 
takings). 	 . . 5,08,00,000 . 	. 5,08,00,000 
6860—Loans for Consumer Industries 
_ (Village and Small Industries). 	 . . 18,25,00,000 . 	. 18,25,00,000 
Total 	 . . 150,60,39,000 . 	. 150,60,39,000 
134 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Services and purposes. Voted by the Charged on the Total. Serial 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
_ 
2852—Industries (Closed and Sick 
Industries). 	 . . 75,05,000 . 	. 75,05,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4858—Capital Outlay on Engineering 
Industries (Closed and Sick Industries). 50,00,000 . 	. 50,00,000 
74 4860 	 Capital Outlay on Consumer 
Industries (Closed and Sick Industries). 40,00,000 . 	. 40,00,000 
4875—Capital Outlay on Other Indus- 
tries (Closed and Sick Industries). 	 . . 57,00,000 . 	. 57,00,000 
4885—Capital Outlay on Industries and 
Minerals (Closed and Sick Industries). 1,00,00,000 . 	. 1,00,00,000 
F—Loans and Advances 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). . 	. . 	. . 	. 
6860—Loans for Consumer Industries 
(Closed and Sick Industries). 	 . . _ 3,50,00,000 . 	. 3,50,00,000 
Total 	 . . 6,72,05,000 . 	. 6,72,05,000 
135 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries and Foods and Beverages). 129,43,47,000 . 	. 129,43,47,000 
76 2853—Non-Ferrous Mining and 
Metallurgical Industries. 	 . . 3,14,95,000 . 	. 3,14,95,000 
(g) Transport 
77 3051—Ports and Lighthouses 	 . . 2,34,69,000 . 	. 2,34,69,000 
78 3053—Civil Aviation 1,26,63,000 . 	. 1,26,63,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3054—Roads and Bridges 	 . . 278,68,05,000 . 	. 278,68,05,000 
Capital Expenditure Outside the 
Revenue Account 
79 C—Capital Account of Economic 
Services 
(f) Capital Account of Transport 
on 	 and 505/1 	 Capital Outlay 	 Roads 
Bridges. 	 . . _ 464,07,00,000 . 	. 464,07,00,000 
Total 	 . . 742,75,05,000 . 	. 742,75,05,000 
136 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assenibly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3055—Road Transport 	 . . 141,33,08,000 • . 141,33,08,000 
3056—Inland Water Transport 	 . . 18,95,000 . 18,95,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
80 (g) Capital Account of Transport 
5055—Capital Outlay on Road 
Transport. 	 . . 55,31,00,000 . 55,31,00,000 
5056—Capital Outlay on Inland Water 
Transport. 	 . . 2,53,00,000 . 	. 2,53,00,000 
F—Loans and Advances 
_ 	 7055—Loans for Road Transport 	 . . 29,50,00,000 . 	. 29,50,00,000 
Total 	 . . 228,86,03,000 . 	. 228,86,03,000 
C—Economic Services 
(g) Transport 
F—Loans and Advances 
81 7075—Loans for Other Transport 
Services. 	 . . 6,50,00,000 . 	. 6,50,00,000 
137 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
82 3425—Other Scientific Research 	 . . 8,53,000 . 	. 8,53,000 
(j) General Economic Services 
83 3451—Secretariat—Economic Services 40,46,00,000 . 	. 40,46,00,000 
_ 16,79,00,000 . 	. 16,79,00,000 3452—Tourism 	 . . 
Capital Expenditure Outside the 
Revenue Account 
84 C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
— 5452—Capital Outlay of Tourism 	 . . 1,00,00,000 . 	. 1,00,00,000 
Total 	 . . 17,79,00,000 . 	. 17,79,00,000 
REVENUE ACCOUNT . 
C—Economic Services 
(j) General Economic Services 
85 3451 	 Census, Surveys and Statistics . 	. 9,93,16,000 . 	. 9,93,16,000 
86 3456—Civil Supplies 	 . . 7,17,57,000 . 	. 7,17,57,000 
Capital Expenditure Outside the 
Revenue Account 
, C—Capital Account of Economic 
Services 
(j) Capital Account of General 
— Economic Services 
5465—Investments in General Financial 
and Trading Institutions. 8,50,000 . 	. 8,50,000 
87 F—Loans and Advances 
7465—Loans for General Financial and 
_ Trading Institutions. 3,30,00,000 . 	. 3,30,00,000 
Total 	 . . 3,38,50,000 . 	. 3,38,50,000 
138 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding  
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
88 3475—Other General Economic Services 6,76,47,000 . 	. 6,76,47,000 
B—Social Services 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
89 2215—Water Supply and Sanitation 
(Prevention of Air and Water 
Pollution). 	 . . 24,30,00,000 . 	. 24,30,00,000 
D—Grants-in-Aid and Contributions 
90 3601 	 Compensation and Assignments 
to Local Bodies and'Panchayati Raj 
Institutions (Excluding Panchayati 
Raj). 	 . . 152,53,31,000 8,44,000 152,61,75,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Storage 
and Warehousing (Public Under- 
takings). 	 . . . . 	. . 	. 
92 4858—Capital Outlay on Engineering 
Industries (Public Undertakings). 	 . . 77,55,000 . 	. 77,55,000 
5075—Capital Outlay on Other Trans- 
port Services (Public Undertakings). 1,00,00,000 . 	. 1,00,00,000 
139 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
F—Loans and Advances 
6857—Loans for Chemical and Pharma- 
ceutical Industries (Public Under- 
takings). 	 . . 14,30,00,000 . 	. 14,30,00,000 
92 
6858—Loans for Engineering Industries 
(Public Undertakings). 	 . . 42,54,50,000 30,50,000 42,85,00,000 
6860—Loans for Consumer Industries 
(Public Undertakings). 	 . . 29,50,00,000 . 	. 29,50,00,000 
Total 	 . . 88,12,05,000 30,50,000 88,42,55,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services,, 
(f) Capital Account of Industry 
and Minerals 
4856—Capital Outlay on Petrochemical 
Industries (Excluding Public Under- 
takings). 	 . . 74,25,00,000 . 	. 74,25,00,000 
4860—Capital Outlay on Consumer 
Industries (Excluding Public Under- 
takings). 	 . . 2,25,00,000 .. 2,25,00,000 
93 4885—Other Capital Outlay on Indus-
tries and Minerals (Excluding Public 
Undertakings). 	 . . 29,13,50,000 29,13,50,000 
F—Loans and Advances 
6885—Loans for Other Industries and 
Minerals (Excluding Public Under- 
takings). .. 10,00,000 . 	. 10,00,000 
Total 	 . . 105,73,50,000 105,73,50,000 
140 
The West Bengal Appropriation (No. 2) Act, 1999. 
VII of 1999.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
, Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals _ 4859—Capital Outlay on Telecommuni- 
cation and Electronic Industries. 	 . . 10,50,00,000 . 	. 10,50,00,000 
94 F—Loans and Advances 
6859—Loans for Telecommunication 
and Electronic Industries. 	 . . 4,00,00,000 . 	. 4,00,00,000 
Total 	 . . 14,50,00,000 . 14,50,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4860—Capital Outlay on Consumer 
Industries (Excluding Public Under- 
takings and Closed and Sick Indus- 
tries and Foods and Beverages). 	 . . 3,25,00,000 3,50,000 3,28,50,000 
F—Loans and Advances 
95 
6857—Loans for Chemical and Pharma- 
ceutical Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 	 . . 20,00,000 . 	. 20,00,000 
6860—Loans for Consumer Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries and Foods 
_ 	 and Beverages). 	 . . 16,75,00,000 . 16,75,00,000 
Total 	 . . 20,20,00,000 3,50,000 20,23,50,000 
141 
The West Bengal Appropriation (No. 2) Act, 1999. 
[West Ben. Act VII of 1999.] 
(Seized de.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
96 
97 
Serial 98 
99 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
F—Loans and Advances 
6875—Loans for Other Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries). 	 . . 
6885—Loans for Other Industries and 
Minerals (Excluding Closed and Sick 
- 	 Industries). 	 . . 
	
Total 	 . . 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
Industries). 	 . . 
E—Public Debt 
6003—Internal Debt of the State 
Government. 	 . . 
6001 	 Loans 	 Advances from and 
Rs. 
4,16,00,000 
7,75,00,000 
Rs. 
. 	. 
Rs. 
4,16,00,000 
7,75,00,000 
11,91,00,000 11,91,00,000 
1,20,00,000 . 	. 1,20,00,000 
	
. 	. 
	
. 	. 
2358,98,50,000 
593,90,45,000 
2358,98,50,000 
593,90,45,000 Central Government. 	 . . 
Total 	 . . 
F—Loans and Advances 
7610—Loans to Government Servants 
etc. 	 . . 
_ 7615—Miscellaneous Loans 	 . . 
Total 	 . . 
. 	. 2952,88,95,000 2952,88,95,000 
65,00,00,000 
10,00,00,000 
. 	. 
. 	. 
65,00,00,000 
10,00,00,000 
75,00,00,000 . 	. 75,00,00,000 
Grand Total 	 .. 18653,59,21,000 7090,65,68,000 25744,24,89,000 
142 

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