The West Bengal Appropriation ( Excess Expenditure, 1999-2000, 2000-01, 2001-02 And 2002-03 ) Act, 2009

Registered No. WB/SC-247 	 No. WB(Part-HI)/2009/SAR-6 
Frye 
°Matti coette 
Extraordinary 
Published by Authority 
SRAVANA 1] 	 THURSDAY, JULY 23, 2009 	 [SAKA 1931 
PART III—Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NO 111-1CATION 
No. 1195-L.-23rd July, 2009.—The following Act of the West Bengal Legislature, having been assented to by 
the Governor, is hereby published for general information:— 
West Bengal Act IX of 2009 
THE WEST BENGAL APPROPRIATION (EXCESS EXPENDITURE, 
1999-2000, 2000-01, 2001-02 AND 2002-03) ACT, 2009. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 23rd July, 2009.] 
An Act to regularise payment and appropriation of certain further sums from and out 
of the Consolidated Fund of West Bengal for the services and purposes of the year 
ending on the thirty-first day of March, 2000, the year ending on the thirty-first day 
of March, 2001, the year ending on the thirty-first day of March, 2002 and the year 
ending on the thirty-first day of March, 2003. 
It is hereby enacted in the Sixtieth Year of the Republic of India, by the 
Legislature of West Bengal, as follows:— 
Short title. 	 1. This Act may be called the West Bengal Appropriation (Excess Expenditure, 
1999-2000, 2000-01, 2001-02 and 2002-03) Act, 2009. 
2 	 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2009 	 [PART III 
The West Bengal Appropriation (Excess Expenditure, 
1999.2000, 2000-01, 2001-02 and 2002-03) Act, 2009. 
(Sections 2, 3.) 
Issue of Rs. 
5216,78,37,836, 
Rs. 
8545,52,40,162, 
Rs. 
9649,61,03,008 
and Rs. 
11159,99,59,024 
out of 
Consolidated 
Fund of West 
Bengal 
respectively, for 
services and 
purposes of year 
1999-2000, year 
2000-01, year 
2001-02 and year 
2002-2003. 
Appropriation. 
2. From and out of the Consolidated Fund of West Bengal,— 
(1) sums not exceeding those specified in column 3 of Schedule I amounting 
in the aggregate to the sum of rupees five thousand two hundred 
sixteen crore seventy-eight lakh thirty-seven thousand eight hundred 
and thirty-six, 
(2) sums not exceeding those specified in column 3 of Schedule II amounting 
in the aggregate to the sum of rupees eight thousand five hundred 
forty-five crore fifty-two lakh forty thousand one hundred and 
sixty-two, 
(3) sums not exceeding those specified in column 3 of Schedule III amounting 
in the aggregate to the sum of rupees nine thousand six hundred 
forty-nine crore sixty-one lakh three thousand and eight, 
(4) sums not exceeding those specified in column 3 of Schedule IV amounting 
in the aggregate to the sum of rupees eleven thousand one hundred 
fifty-nine crore ninety-nine lakh fifty-nine thousand and twenty-four, 
are authorised for payment and application towards defraying the several charges 
which are incurred during— 
(i) the year ending on the thirty-first day of March, 2000, 
(ii) the year ending on the thirty-first day of March, 2001, 
(iii) the year ending on the thirty-first day of March, 2002, and 
(iv) the year ending on the thirty-first day of March, 2003, 
respectively, in respect of the services and purposes specified in column 2 of each 
such Schedule and which were in excess of the amounts granted for the services and 
purposes of the respective year. 
3. The sums authorised for payment and appropriation from and out of the 
Consolidated Fund of West Bengal by this Act shall be deemed to have been respectively 
appropriated for the services and purposes expressed in Schedules I, II, III and IV 
in relation to the year ending on the thirty-first day of March, 2000, the year ending 
on the thirty-first day of March, 2001, the year ending on the thirty-first day of March, 
2002 and the year ending on the thirty-first day of March, 2003. 
PART 	 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2009 	 3 
The West Bengal Appropriation (Excess Expenditure, 
1999-2000, 2000-01, 2001-02 and 2002-03) Act, 2009. 
(Schedule I.) 
SCHEDULE I 
(See sections 2 and 3.) 
Excess Expenditure, 1999-2000 
1 2 3 
Grant/ 
Appro- 
priation 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
16 2049—Interest Payments 	 . . . 	. 81,91,92,145 81,91,92,145 
21 2055—Police 	 . . 179,36,92,652 . 	. 179,36,92,652 
25 2059—Public Works 	 . . 23,85,82,493 . 	. 23,85,82,493 
28 2071—Pension and Other Retirement Benefits 	 . . 382,30,19,329 . 	. 382,30,19,329 
30 2202—General Education 	 . . 19,44,23,186 . 	. 19,44,23,186 
32 4210 	 Capital Outlay on Medical and Public 
Health (Excluding Public Health). 	 . . . 	. 9,964 9,964 
34 2211—Family Welfare 	 . . 11,64,80,088 . 	. 11,64,80,088 
35 4215—Capital Outlay on Water Supply and 
Sanitation (Excluding Prevention of Air 
and Water Pollution). 	 . . 7,12,000 . 	. 7,12,000 
42 4235—Capital Outlay on Social Security and 
Welfare (Social Welfare). 	 . . 1,60,00,000 . 	. 1,60,00,000 
44 2245—Relief on account of Natural Calamities 	 . . 2,61,02,268 . 	. 2,61,02,268 
46 4250 	 Capital Outlay on Other Social Services 	 . . 19,42,725 . 	. 19,42,725 
52 4406 	 Capital Outlay on Forestry and Wild Life . . 55,66,000 . 	. 55,66,000 
66 2701—Major and Medium Irrigation 	 . . 6,20,72,651 . 	. 6,20,72,651 
73 4851—Capital Outlay on Village and Small 
Industries (Excluding Public 
Undertakings). 	 . . 3,23,40,053 . 	. 3,23,40,053 
80 3055—Road Transport 	 . . 12,09,40,490 . 	. 12,09,40,490 
82 3425—Other Scientific Research 	 . . 15,461 . 	. 15,461 
87 5465—Investment in General Financial and 
Trading Institution. 	 . . 68,84,600 . 	. 68,84,600 
98 6003—Internal Debt of the State Government 	 . . . 	. 4490,98,61,731 4490,98,61,731 
Grand Total 	 . . 643,87,73,996 4572,90,63,840 5216,78,37,836 
4 	 THE KOLKATA GAZE1 1E, EXTRAORDINARY, JULY 23, 2009 	 [PART III 
The West Bengal Appropriation (Excess Expenditure, 
1999-2000, 2000-01, 2001-02 and 2002-03) Act, 2009. 
(Schedule II.) 
SCHEDULE II 
(See sections 2 and 3.) 
Excess Expenditure, 2000-01 
1 2 3 
Grant/ 
Appro-
priation 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
1 2011—State Legislature 3,68,712 3,68,712 
14 2047—Other Fiscal Services 2,84,10,736 2,84,10,736 
21 2055—Police 124,60,74,375 89,861 124,61,64,236 
25 2059—Public Works 62,51,03,415 62,51,03,415 
28 2071—Pension and Other Retirement Benefits 307,42,79,486 307,42,79,486 
30 2202—General Education 68,78,24,675 68,78,24,675 
34 2211—Family Welfare 22,07,06,721 22,07,06,721 
38 4220 	 Capital Outlay on Information and Publicity 36,85,307 36,85,307 
40 4235—Capital Outlay on Social Security and 
Welfare (Rehabilitation). 7,57,831 7,57,831 
51 6405—Loans for Fisheries 7,74,36,500 7,74,36,500 
66 4701—Capital Outlay on Major and Medium 
Irrigation. 96,78,722 96,78,722 
3054—Roads and Bridges 17,52,73,863 17,52,73,863 79 
5054—Capital Outlay on Roads and Bridges 25,41,69,094 25,41,69,094 
Total Grant No. 79 42,94,42,957 42,94,42,957 
6003—Internal Debt of the State Government 7705,13,80,864 7705,13,80,864 
98 6004—Loans and Advances from the Central 
Government. 200,00,00,000 200,00,00,000 
Total Grant No. 98 7905,13,80,864 7905,13,80,864 
Grand Total 	 . . 640,34,00,725 7905,18,39,437 8545,52,40,162 
PART III] 	 THE KOLKATA GAZE FIE, EXTRAORDINARY, JULY 23, 2009 
The West Bengal Appropriation (Excess Expenditure, 
1999-'2000, 2000-01, 2001-02 and 2002-03) Act, 2009. 
(Schedule III.) 
SCHEDULE III 
(See sections 2 and 3.) 
Excess Expenditure, 2001-02 
1 2 3 
Grant/ 
Appro-
priation 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
21 2055—Police 68,63,26,961 68,63.26,961 
28 2071—Pension and Other Retirement Benfits 219,58,67,166 219,58,67,166 
34 2211—Family Welfare 22,24,89,142 22,24,89,142 
38 4220—Capital Outlay on Information and Publicity 20,03,824 20,03,824 
63 6515—Loans for Other Rural Development 
Programmes (Community Development). 4,86,51,275 4,86,51,275 
67 2702—Minor Irrigation 3,785 3,785 
98 6003—Internal Debt of the State Government 9334,07,60,855 9334,07,60,855 
Grand Total 315,53,42,153 9334,07,60,855 9649,61,03,008 
6 	 THE KOLKATA GAZETTE, EXTRAORDINARY, JULY 23, 2009 	 [PART III 
The West Bengal Appropriation (Excess Expenditure, 
1999-2000, 2000-01, 2001-02 and 2002-03) Act, 2009. 
(Schedule IV.) 
SCHEDULE IV 
(See sections 2 and 3.) 
Excess Expenditure, 2002-03 
1 2 3 
Grant/ 
Appro. 
priation 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
1 2011—State Legislature .. . 	. 33,96,310 33,96,310 
6 2020—Collection of Taxes on Income and 
Expenditure. .. 29,21,665 . 	. 29,21,665 
28 2071—Pension and Other Retirement Benefits 	 . . . 	. 1,61,759 1,61,759 
42 2235—Social Security and Welfare (Social 
Welfare). 	 . . . 	. 16,248 16,248 
63 6515—Loans for Other Rural Development 
Programmes (Community Development). 	 . . 14,07,69,000 . 	. 14,07,69,000 
- 	 6858—Loans for Engineering Industries (Closed 
and Sick Industries). 	 . . 6,78,57,282 . 	. 6,78,57,282 74 
6860—Loans for Consumer Industries (Closed 
and Sick Industries). 	 . . 18,00,00,000 . 	. 18,00,00,000 
Total Grant No. 74 	 . . 24,78,57,282 . 	. 24,78,57,282 
79 3054—Roads and Bridges 	 . . . 	. 115 115 
96 6885—Loans for Other Industries and Minerals 
(Excluding Closed and Sick Industries). 	 . . 41,75,47,000 . 	. 41,75,47,000 
98 6003—Internal Debt of the State Government 	 . . . 	. 11078,72,89,645 11078,72,89,645 
Grand Total 	 . . 80,90,94,947 11079,08,64,077 11159,99,59,024 
By order of the Governor, 
ANINDYA BHATTACHARYYA, 
Secy.-in-charge to the Govt. of West Bengal, 
Law Department. 
Published by the Controller of Printing and Stationery, West Bengal and printed at Saraswaty Press Ltd. 
(Government of West Bengal Enterprise), Kolkata 700 056 

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