LexThe West Bengal Appropriation ( Excess Expenditure, 1974-75, 1975-76, 1976-77 And 1977-78 ) Act, 1985
West Bengal · state statute
Open in Lexace · Ask the AI about this actGOVERNMENT OF WEST BENGAL LEGISLATIVE DEPARTMENT West Bengal Act XI of 1985 THE WEST BENGAL APPROPRIATION (EXCESS EXPENDITURE, 1974-75, 1975-76, 1976-77 AND 1977-78) ACT, 1985. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 4th June, 1985.] [4th June, 1985.] An Act to regularise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1975, the year ending on the thirty-first day of March, 1976, the year ending on the thirty-first day of March, 1977, and the year ending on the thirty-first day of March, 1978. It is hereby enacted in the Thirty-sixth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. This Act may be called the West Bengal Appropriation (Excess Short title. Expenditure, 1974-75, 1975-76, 1976-77 and 1977-78) Act, 1985. 2. From and out of the Consolidated Fund of West Bengal,— Issue of Rs. 16,53, (1) sums not exceeding those specified in column 3 of 71,834, Schedule I amounting in the aggregate to the sum of rupees Rs. 77,66, 84,842, sixteen crores, fifty-three lakhs, seventy-one thousand, Rs. 90,00, eight hundred and thirty-four, 74,501 and Rs. 23,85, (2) sums not exceeding those specified in column 3 of 07,019 out Schedule II amounting in the aggregate to the sum of rupees of the Consoli- seventy-seven crores, sixty-six lakhs, eighty-four thousand, dated Fund eight hundred and forty-two, of West Bengal res- (3) sums not exceeding those specified in column 3 of pectively for Schedule III amounting in the aggregate to the sum of the services and purposes rupees ninety crores, seventy-four thousand, five hundred of the year and one, and 1974-75, the year 1975- (4) sums not exceeding those specified in column 3 of 76, the year Schedule IV amounting in the aggregate to the sum of 1976-77 and the year rupees twenty-three crores, eighty-five lakhs, seven 1977-78. thousand and nineteen, 107 The West Bengal Appropriation (Excess Expenditure, 1974-75, 1975-76, 1976-77 and 1977-78) Act, 1985. [West Ben. Act (Section 3.) are authorised for payment and application towards defraying the several charges which were incurred during— (i) the year ending on the thirty-first day of March, 1975, (ii) the year ending on the thirty-first day of March, 1976, (iii) the year ending on the thirty-first day of March, 1977, and (iv) the year ending on the thirty-first day of March, 1978, respectively, in respect of the services and purposes specified in column 2 of each such Schedule and which were in excess of the amounts granted for the services and purposes of the respective year. Appropria- tion. 3. The sums authorised for payment and application from and out of the Consolidated Fund of West Bengal by this Act shall be deemed to have been respectively appropriated for the services and purposes expressed in Schedules I, II, III and IV in relation to the year ending on the thirty-first day of March, 1975, the year ending on the thirty-first day of March, 1976, the year ending on the thirty-first day of March, 1977 and the year ending on the thirty-first day of March, 1978. 108 The West Bengal Appropriation (Excess Expenditure, 1974-75, 1975-76, 1976-77 and 1977-78) Act, 1985. XI of 1985.] (Schedule 1.) SCHEDULE I. (See sections 2 and 3). 1 2 3 Grant/ Appro- priation Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 1 211—State Legislature Rs. Rs. 1,019 Rs. 1,019 8 230—Stamps and Registration 8,87,779 8,87,779 20 254—Treasury and Accounts Administration. 12,96,000 12,96,000 22 256—Jails 24,46,519 24,46,519 25 259—Public Works 8,93,59,255 8,93,59,255 26 260—Fire Protection and Control 4,67,779 4,67,779 28 266—Pension and Other Retirement Benefits. 13,962 13,962 36 280—Medical 2,42,87,243 490 2,42,87,733 42 287—Labour and Employment 5,43,189 5,43,189 53 306—Minor Irrigation 17,89,867 17,89,867 66 333—Irrigation, Navigation, Drainage and Flood Control Projects. 4,19,81,361 4,19,81,361 72 339—Tourism 1,92,581 1,92,581 520—Capital Outlay on Industrial Research and Development (Public Undertakings). 15,00,000 15,00,000 76 730—Loans to Industrial Financial Institutions (Public Undertakings). . 6,04,790 6,04,790 Total—Grant No. 76 21,04,790 21,04,790 Grand Total 16,53,56,363 15,471 16,53,71,834 109 The West Bengal Appropriation (Excess Expenditure, 1974-75, 1975-76, 1976-77 and 1977-78) Act, 1985. [West Ben. Act (Schedule H.) SCHEDULE II. (See sections 2 and 3). I 2 3 Grant/ Appro- priation Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 211—State Legislature Rs. 32,501 Rs. Rs. 32,501 2 212—Governor 24,486 24,486 3 213—Council of Ministers 59,707 59,707 4 214—Administration of Justice 11,28,310 1,28,966 12,57,276 8 230—Stamps and Registration 11,38,420 11,38,420 14 247—Other Fiscal Services 869 869 19 253—District Administration 6,39,629 6,39,629 22 256—Jails 66,52,346 66,52,346 24 258—Stationery and Printing 25,89,580 25,89,580 259—Public Works 14,47,69,000 14,47,69,000 283—Housing (Buildings) 9,08,112 9,08,112 25 477—Capital Outlay on Education, Art and Culture (Sports) (Buildings). 86,29,000 86,29,000 480—Capital Outlay on Medical (Buildings). 2,86,74,000 2,86,74,000 Total—Grant No. 25 18,29,80,112 18,29,80,112 26 260—Fire Protection and Control 2,10,634 2,10,634 28 266—Pension and Other Retirement Benefits. 2,12,68,951 3,227 2,12,72,178 34 278—Art and Culture 21,05,406 21,05,406 110 The West Bengal Appropriation (Excess Expenditure, 1974-75, 1975-76, 1976-77 and 1977-78) Act, 1985. XI of 1985.] (Schedule II.) 1 2 3 Grant/ Appro- Sums not exceeding Voted by the Charged on the Total. priation Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. 35 279—Scientific Services and Research 2,200 2,200 36 280—Medical 8,46,91,253 8,46,91,253 38 282—Public Health, Sanitation and Water Supply. 5,55,83,372 5,55,83,372 47 289—Relief on account of Natural Calamities. 10,23,095 10,23,095 48 295—Other Social and Community Services. 9,77,835 9,77,835 52 305—Agriculture 2,32,90,243 2,32,90,243 54 509—Capital Outlay on Food and Nutrition. 1,96,54,003 1,96,54,003 60 314—Community Development (Excluding Panchayat). 8,50,917 8,50,917 333—Irrigation, Navigation, Drainage and Flood Control Projects. . . 2,82,08,000 2,82,08,000 66 532—Capital Outlay on Multipurpose River Projects. 1,35,14,550 1,35,14,550 Total—Grant No. 66 4,17,22,550 . . 4,17,22,550 67 734—Loans for Power Projects . 4,00,00,000 4,00,00,000 68 335—Ports, Lighthouses and Shipping 31,260 . . 31,260 69 336—Civil Aviation 15,411 15,411 111 The West Bengal Appropriation (Excess Expenditure, 1974-75, 1975-76, 1976-77 and 1977-78) Act, 1985. [West Ben. Act (Schedule II.) I 2 3 Grant/ Appro- priation Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 70 537—Capital Outlay on Roads and Bridges. 4,25,51,515 4,25,51,515 72 339—Tourism 6,34,289 6,34,289 73 on 544—Capital Outlay Other Transport and Communication Services. 37,995 37,995 705—Loans for Agriculture (Public Undertakings). 6,00,000 6,00,000 722—Loans for Machinery and 76 Engineering Industries (Public Undertakings). 11,72,000 . 11,72,000 726—Loans for Consumer Industries (Public Undertakings). 45,00,000 45,00,000 Total—Grant No. 76 62,72,000 62,72,000 83 603—Internal Debt of the State Government. 23,59,68,277 23,59,68,277 84 766—Loans to Government Servants, etc. 44,15,483 44,15,483 Grand Total . . 54,05,59,886 23,61,24,956 77,66,84,842 112 The West Bengal Appropriation (Excess Expenditure, 1974-75, 1975-76, 1976-77 and 1977-78) Act, 1985. XI of 1985.] (Schedule III.) SCHEDULE III. (See sections 2 and 3). I 2 3 Grant/ Appro- Sums not exceeding priation Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. 2 212—Governor 3,014 3,014 4 214—Administration of Justice 16,69,135 16,69,135 5 215—Elections . 3,70,448 3,70,448 6 220—Collections of Taxes on Income and Expenditure. 42,391 42,391 8 230—Stamps and Registration 17,93,461 17,93,461 13 245—Other Taxes and Duties on Commodities and Services. 14,29,193 14,29,193 14 247—Other Fiscal Services 1,36,553 1,36,553 19 253—District Administration 22,48,058 22,48,058 _ 259—Public Works 12,78,17,000 12,78,17,000 25 283—Housing (Buildings) .. 7,54,742 . . 7,54,742 480—Capital Outlay on Medical (Buildings). 3,59,44,000 3,59,44,000 Total—Grant No. 25 16,45,15,742 16,45,15,742 36 280—Medical 3,85,97,625 .. 3,85,97,625 38 282—Public Health, Sanitation and Water Supply. 3,73,63,719 . 3,73,63,719 39 483—Capital Outlay on Housing . . 2,34,50,519 . 2,34,50,519 113 The West Bengal Appropriation (Excess Expenditure, 1974-75, 1975-76, 1976-77 and 1977-78) Act, 1985. [West Ben. Act (Schedule III.) 1 2 3 Grant/ Appro- Sums not exceeding priation Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. 47 289—Relief on account of Natural Calamities. 67,10,884 67,10,884 53 306—Minor Irrigation 3,15,08,786 3,15,08,786 60 314—Community Development (Excluding Panchayat). 2,27,829 2,27,829 62 520—Capital Outlay on Industrial Research and Development (Excluding Public Undertakings and Closed and Sick Industries). . . 5,30,191 5,30,191 67 734—Loans for 95,00,000 95,00,000 Power Projects . 70 537—Capital Outlay on Roads and Bridges. 10,95,41,050 10,95,41,050 71 338—Road and Water Transport Services. . 5,60,347 . 5,60,347 74 363—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayat). . . 60,58,808 60,58,808 76 705—Loans for Agriculture (Public Undertakings). 17,25,072 . . 17,25,072 79 523—Capital Outlay on Petroleum, Chemicals and Fertiliser Industries (Excluding Public Undertakings). 47,237 47,237 83 603—Internal Debt of the State Government. 46,20,44,439 46,20,44,439 Grand Total . . 43,74,49,620 46,26,24,881 90,00,74,501 114 The West Bengal Appropriation (Excess Expenditure, 1974-75, 1975-76, 1976-77 and 1977-78) Act, 1985. XI of 1985.] (Schedule IV.) SCHEDULE IV. (See sections 2 and 3). 1 2 3 Grant/ Appro- Sums not exceeding priation Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. 7 229—Land Revenue 13,43,903 . 13,43,903 8 230 Stamps and Registration 28,74,723 28,74,723 14 247—Other Fiscal Services .. 2,10,702 2,10,702 16 249—Interest Payments 14,54,342 14,54,342 24 258—Stationery and Printing 4,64,016 4,64,016 25 259—Public Works 8,04,35,856 8,04,35,856 28 266—Pensions and Other Retirement Benefits. 54,36,170 2,04,844 56,41,014 31 276—Secretariat—Social and Community Services. 76,815 76,815 32 277—Education (Sports) 46,88,119 46,88,119 35 279—Scientific Services and Research 800 . . 800 36 280—Medical .. 24,59,181 2,849 24,62,030 38 282—Public Health, Sanitation and Water Supply. .. 1,36,97,965 1,36,97,965 40 284—Urban Development 17,34,628 17,34,628 498—Capital Outlay on Co-operation . . 24,00,000 24,00,000 50 L 698—Loans for Co-operation 42,22,054 42,22,054 Total—Grant No. 50 66,22,054 66,22,054 115 The West Bengal Appropriation (Excess Expenditure, 1974-75, 1975-76, 1976-77 and 1977-78) Act, 1985. [West Ben. Act XI of 1985.] (Schedule IV.) 2 3 Services and purposes. Grant/ Appro- priation Number. Voted by the Legislative Assembly. Sums not exceedin Charged on the Consolidated Fund. Total. 32I—Village and Small Industries (Excluding Public Undertakings). 533—Capital Outlay on Irrigation, Navigation, Drainage and Flood Control Projects. 734—Loans for Power Projects 337—Roads and Bridges 537—Capital Outlay on Roads and Bridges. 63 66 67 70 Rs. 44,406 Rs. 7,20,148 44,406 1,90,49,000 7,20,148 1,90,49,000 3,71,00,000 5,17,59,658 3,71,00,000 5,17,59,658 Rs. Total—Grant No. 70 8,88,59,658 8,88,59,658 726—Loans for Consumer Industries . . 523—Capital Outlay on Petroleum, Chemicals and Fertiliser Industries (Excluding Public Undertakings). . . 84 766—Loans to Government Servants, etc. 21,19,299 3,68,304 56,39,237 76 79 21,19,299 3,68,304 56,39,237 Grand Total 23,78,86,616 6,20,403 23,85,07,019 116