The West Bengal Appropriation ( Excess Expenditure, 1952-53, 1953-54 And 1954.55 ) Act, 1960

GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act X of 1960 
THE WEST BENGAL APPROPRIATION (EXCESS 
EXPENDITURE, 1952-53, 1953-54 AND 1954.55) ACT, 
1960. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 14th June, 1960.1 
[14th June, 1960.] 
An Act to , regularise payment and appropriation of certain 
further sums front and out of the Consolidated Fund of 
West Bengal for the services and purposes of the year 
ending on the thirty-first day of March, 1953, the year 
ending on the thirty-first day of March, 1954 and the year ending on the thirty-first day of March, 1955. 
It is hereby enacted in the Eleventh Year of the Republic 
of India, by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropria-
tion (Excess Expenditure, 1952-53, 1953-54 and 1954-55) 
Act, 1960. 
2. From and out of the Consolidated Fund of West 
Bengal,— 
sums not exceeding those specified in column 3 of 
Schedule I amounting in the aggregate to the 
sum of rupees thirty-five lakhs, seventy-one 
thousand, one hundred and eighty-one, 
(2) sums not exceeding those specified in column 3 of 
Schedule II amounting in the aggregate to the 
sum of rupees twelve crores, forty-five lakhs, 
fifty-one ilhousand, seven hundred and forty-six,.  and .  
(3) Sums not exceeding those specified in column 3 of 
Schedule III amounting in the aggregate to the 
sum of rupees four crores, fifty lakhs, fifty-seven 
thousand, two hundred and eighty-five, 
are authorized for payment and application towards defray-
ing the several charges which were incurred during— 
(i) the year ending on the thirty-first day of March, 
1953, 
Price—Indian, 12 nP ; English, 3d. 
(1) 
Short 
title. 
Issue of 
Rs.35,71, 
181, 
Rs.12,45, 
51,746 and 
Rs.4,50,57, 
285, out if 
the Con-
solidated 
Fund of 
West 
Bengal 
respec-
tively for 
the services 
and pur-
poses of the 
year 
1952-53, 
the yes/ 
1953-54 
and the 
year 
1954-55. 
Aprro-
priaf ion. 
2 The West Bengal Appropriatun (Excess Expenditure, 
19.5243. 195344 and 1954-5,5) Act, 1960. 
[West Bent Act 
(Section 3 and Schedule I.) 
(ii) the year ending on the thirty-first day of March, 
1954, and 
(iii) the year ending on the thirty-first day of March, 
1955, 
respectively in respect of the services and purposes specified 
in column 2 of each such Schedule and which were in excess 
of the• amounts granted for the services .and purposes of the 
respective year. 
3. The sums authorized for payment and application 
from and out of the Consolidated Fund of West Bengal by 
this Act shall be deemed to have been respectively appro-
priated for the services and purposes expressed in Schedules I, 
II and III, in relation to the year ending on the thirty-first 
day of March, 1953, the year ending on the thirty-first day 
of March, 1954 and the year enel'ur on the thirty-first day of 
March, 1955. 
SCHEDULE I. 
(See sections 2 and 3.) 
3 
Grant. 
No. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged c n 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
4 0—Staanps 24,240 24,240 
11 22—Interest on 	 Debt 
and other obligations. 
4,77,639 4,77,639 
14 274-Administration of 27,411 27,411 
Justice. 
22 41—Veterinary 	 .. 20,126 20,126 
28 47.—Miscelianeous De-
partments. 
170 170 
41 Public Debt 30,21,596 30,21,39.5 
Grand Total 71,777 34,99,404 35,71,181 
The West Bengal Appropriation (Egcess Eavenditure, 
1952-53,.1953-54 and 1954-55) Act, 1960. 
X of 1960.] 
(Schedule II.) 
SCHEDULE II. 
(See sections 2 and 3.) 
1 2 3 
Grant 
No. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
• • 
Charged on 
the Consoli- 
dated Fund. 
Total. 
1 4—Taxes on income 
other than Corpora-
tion Tax. 
Rs. 
457 
Rs. Rs. 
457 
8—State 	 Excise 170 170 
Duties. 
9 17—Interest on Works 
for which 	 Capital 
72,269 72,269 
Accounts are kept. 
11 22--Interesb on Debt 
and 	 other 	 obliga- 
tions. 
7,94,527 7,94,527 
14 27—Administration of 2,07,118 2,07,118 
Justice. 
34 MB—Privy 	 Purses 
and Allowances 	 of 
1,368 1,368 
Indian Rulers. 
40 63—Extraordinary 
charges in India. 
376 376 
44 XLVLA—Receipts 
from 	 Road 	 and 
3,12,525 3,12,525 
Water 	 Transport 
Schemes—Working 
Expenses. 
45 85A—Capital 	 Outlay 
on Schemes of Stag 
3,33,30,104 1,972 3,33,32,076 
Trading. 
46 Public Debt 8,98,30,860 8,98,30,860 
Grand Total 3,38,51,572 9,07,00,174 12,45,51,746 
The West Bengal Appropriation (Excess Expenditure, 
1952-53, 1953-54 and 1954-55) Act, 1960. 
[West Ben. Act X of 1960.] 
(Schedule III.) 
SCHEDULE III. 
(See sections 2 and 3.) 
2 3 
Grant 
No. 
Services and purposes. 
Sums not exceeding 
Voted 
by the 
Legislative 
Assembly. 
Charged 
on the 
Consolidated 
Fund. 
Total. 
4 9—Stamps 
Rs. 
440 
Rs. Rs. 
440 
5 10—Forest 35 3'5 
6 II—Registration 23,532 23,532 
17 30—Ports and Pilctage 34,764 34,764 
20 38—Medical . 10,450 10,490 
31 47—Miscellaneous Do - 
partments—Fire 
47,228 47,228 
Services. 
r 57—Miscellaneous— 23,79,506 23,79,506 Expenditure on d s 
placed persons. 
82—Capital 	 Account 
of 	 Other 	 State 
17,06,438 17,06,438 
Works outside the 
Revenue Account— 42/ 
Expenditure on dis-
placed persons. 
} Loans and Advances 
by 	 State 	 Govern- 
ment—Leans 	 and 
2,20,018 2,20,018 
Advances 	 to 	 dis- 
placed persons. 
Total—Grant No. 42 43,05,962 43,05,962 
44 63—Extraordinary 3.152 3,162 
' 	 charges in India. 
48 XLVIA—Reeeipt s 
from 	 Road 	 and 
1,04,055 
Water 	 Transport 
Schemes—Working 
Expenses. 
49 SSA—Capital 	 Outlay 
on State Schemes of 
,05,27,617 4,05,27,617 
Government Trading 
Grand Total 4,49,39,543 1,17,742 4,50,57,285 
W POP -60A-3456A-5M 

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