LexaceLexace Ask the AI ›
βš–οΈ Ask the AI about your situation:πŸš— Car AccidentπŸ’Ό Work / Job🏠 Housing / EvictionπŸ‘ͺ Family / DivorceπŸ“‹ Contract DisputeπŸ’° Money Owed

The Bengal Orphanages And Windows' Homes (Repealing) Act, 2023

West Bengal · state statute
Open in Lexace · Ask the AI about this act
Registered No. WB/SC-247 
	 No. WB(Part-III)/2023/SAR-23 
WI:nett 6aptte 
Extraordinary 
Published by Authority 
AGRAHAYANA 23] 
	 THURSDAY, DECEMBER 14, 2023 	 [SAKA 1945 
PART HIβ€”Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NOTIFICATION 
No. 2064-L.-14th December, 2023.β€”The following Act of the West Bengal Legislature, having been assented 
to by the Governor, is hereby published for general information:β€” 
Short title and 
commencement. 
West Bengal Act XIII of 2023 
THE BENGAL ORPHANAGES AND WIDOWS' HOMES 
(REPEALING) ACT, 2023. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 14th December, 2023.1 
An Act to repeal the Bengal Orphanages and Widows' Homes Act, 1944. 
WHEREAS it is expedient to repeal the Bengal Orphanages and Widows' Homes 
Act, 1944; 
It is hereby enacted in the Seventy-fourth Year of the Republic of India, by the 
Legislature of West Bengal, as follows:- 
1. (1) This Act may be called the Bengal Orphanages and Widows' Homes 
(Repealing) Act, 2023. 
Ben. Act III of 
1944. 
2 	 THE KOLKATA GAZETTE, EXTRAORDINARY, DECEMBER 14, 2023 [PART III 
The Bengal Orphanages and Widows' Homes 
(Repealing) Act, 2023. 
(Sections 2, 3.) 
Repeal of Ben. 
Act III of 1944. 
Saving. 
(2) It shall come into force on such date as the State Government may, by 
notification in the Official Gazette, appoint. 
2. The Bengal Orphanages and Widows' Homes Act, 1944 is hereby repealed. 
3. Notwithstanding such repeal, anything done or any action taken under the Bengal 
Orphanages and Widows' Homes Act, 1944, prior to repeal, shall be deemed to have 
been validly done or taken. 
    
By order of the Governor, 
PRADIP KUMAR PANJA, 
Pr. Secy. to the Govt. of West Be 
Law Department. 
Published by Law Department, Government of West Bengal and 
Printed at Saraswaty Press Ltd.(Government of West Bengal Enterprise), Kolkata 700 056. 
?gat 

‹ Prev All West Bengal acts Next ›