The West Bengal Appropriation ( No. 2 ) Act, 1967
West Bengal · state statute
Open in Lexace · Ask the AI about this actWest Bengal Act XX of 1967
THE WEST BENGAL APPROPRIATION (NO. 2) ACT,
1967.
[Passed by the West Bengal Legislature.]
[Assent of the Governor was first published in the Calcutta Gazette,
Extraordinary, of the 8th August 1967.]
[8th August, 1967.]
An Act to authorise payment and appropriation of certain further
sums from and out of the Consolidated Fund of West Bengal
for the services and purposes of the year ending on the thirty-
first day of March, 1968.
WHEREAS it is expedient to authorise payment and appro-
priation. of certain further sums from and out of the Consolidated
Fund,of West Bengal for the services and purposes of the year
ending on the thrity-first day of March, 1968;
It is hereby enacted in the Eighteenth Year of the Republic
of India, by the Legislature of West Bengal, as follows:-
1. This Act may be called the West Bengal AppropriationShort title.
(No. 2) Act, 1967.
2. In addition to the sum of one hundred and nine crores, Issue of
two lakhs and forty-three thousand rupees authorised to be with- Rs. 2,59,
West Ben. drawn and appropriated under the West Bengal Appropriation 34,00,000
Act I of (Vote on Account) Act, 1967, there may be paid and applied from outcon soofi i..the
1987. and out of the Consolidated Fund of West Bengal, sums not exceeding dated Fund
those specified in column 3 of the Schedule amounting in the Ben s for aggregate to the sum of rupees two hundred and fifty-nine crores hga
And thirty-four lakhs towards defraying the several charges which t19edr r 68 in
will come in course of payment during the year ending on the addition
thirty-first day of March, 1968, in respect of the servicesIand pur- toned sum alady poses specified in column 2 of the Schedule. authorised to be with. drawn for that year.
3. The sums authorised to be paid and applied from and out
of the Consolidated Fund of West Bengal by this Act shall be appro-
priated for the services and purposes expressed in the Schedule
in relation to the year ending on the thirty-firs -I day of March,
1968.
Appropria-tion.
The West Bengal Appropriation (No. 2) Act, 1967
[West Ben. Act
(Schedule.)
SCHEDULE.
(See sections 2 and 3.)
3 2
Sums not exceeding
Services and purposes. Voted by
the
Legislative
Assembly.
Charged
on the
Consolidated
Fund.
Total.
Rs. Rs.
6,55,000
A—Collection of Taxes, Duties and
Other Principal Revenues.
4—Taxes on Income other than
Corporation Tax.
Rs.
6,55,000
9—Land Revenue
tl—Contributions and Miscellaneous
Adjustments.
76—Other Miscellaneous Compen-
sations and Assignments.
AA—Capital Account of Compen-
sation on the abolition of Zemin-
dari System outside the Revenue
Amyl
92—Payment of compensation to
Landholders, etc., on the abo-
lition of the Zamindari System.
6,39,10,000
J
3,83,000 6,42,93,000
Total—Grant No. 2 6,39,10,000 3,83,000 6,42,93,000
1
Grant
No.
1
I
21
A—Collection of Taxes, Duties and
Other Principal Revenues.
10—State Excise Duties
11—Taxes on Vehicles
12—Sales Tax
13—Other Taxes and Duties
14—Stamps
15—Registration Fees
56,78,000
10,46,000
40,07,000
15,07,000
15,90,000
36,06,000
56,78,000
10,46,000
40,07,000
15,07,000
15,90,000
36,06,000
3
4
5
6
7
8
The West Bengal Appropriation (No. 2) Act, 1967.
XX of 1967.]
(Schedule.)
2
Services and purposes.
Sums not exceeding.
Voted by Charged on
the the
Legislative Consolidated
Assembly. Fund.
Total.
B—Debt Services.
Rs. Rs. Rs.
16—Interest on Debt and other
obligations.
40,00,000 14,83,07,000 15,23,07,000
17—Appropriation for Reduction or 5,26,75,000 5,26,75,000
Avoidance of Debt.
C—Administrative Services.
18—Parliament, State/Union Terri- 43,73,000 49,000 44,22,000
tory Legislature.
19—General Administration 4,28,61,000 11,65,000 4,40,26,000
21—Administration of Justice 1,21,78,000 33,90,000 1,55,68,000
22—Jails 1,32,55,000 1,32,55,000
23—Police 12,54,09,000 32,000 12,54,41,000
26—Miscellaneous Departments— 54,84,000 54,84,000
Fire Services.
26--Miscellaneous Departments— 2,45,79,000 1,000 2,45,80,000
Excluding Fire Services.
D—Social and Developmental
Services.
27—Scientific Departments .. 51,000 51,000
28—Education 32,99,33,000 32,99,33,000
29—Medical 11,67,14,000 11,62,14,000
30—Public Health 6,40,70,000 6,40,70,001)
31—Agriculture—Agriculture
DO—Capital Account of Social and
Developmental Services outside
the Revenue Account. 15,16,02,000 15,1.6,02,060
95—Capital Outlay on Schemes of I
Agricultural Improvement and
Research.
Total—Grant No. 22 .. 15,16,02,000 15,16,02,000
1
Grant
9
10
11
12
13
14
15
16
17
18
19
20
21
•22~
1
4 The IVest Bengal Appropriation (No. 2) Act, 1967.
[west Ben. Act
(Schedule.)
1 2
nazrasavalioauseem..11•1•10•Mimilkm.
3
Grant
No.
Services and purposes.
Sums not exceeding
Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
23
I
f
D—Social and Developmental
Services.
31—Agriculture—Fisheries
Rs.
64,87,000
Re. Re.
64,87,000
33—Animal Husbandry 1
II—Miscellaneous Capital Account 24{
1
outside the Revenue Account. 6,53,16,000 6,53,16,000
124—Capital Outlay on Schemes of
Government Trading—Greater
L. Calcutta Milk Supply Scheme.
Total—Grant No. 24 .. 6,53,16,000 6,53,16,000
D—Sscial and Developmental
Services.
25 34—Co-operation 79,62,000 79,62,000
35—Industries--Industries
261 DD—Capital Account of Social and
Developmental Services outside
the Revenue Account. 4,18,63,000 47,000 4,19,10,000
96—Capital Outlay on Industrial
and Economic Development.
Total—Grant No. 26 .. 4,18,63,000 47,000 4,19,10,000
D—Social and Developmental
Services.
I 35—Industries—Cottage Industries
I
271 DD—Capital Account of Social and
Developmental Services outside
the Revenue Account. 1,62,09,000 1,62,09,000
96—Capital Outlay on Industrial and
Economic Development—Cottage
Industries.
Total—Grant No. 27 .. 1,62,09,000 1,62,09,000
Services and purposes. Grant
No.
28,47,000
I
The:West Bengal Appropriation (No. 2) Act, 1967.
X X of 1967.]
(Schedule.)
2 3
Sums not exceeding
Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
Rs. Rs. Re.
D—Social and Developmental
Services.
35—Industries—Cinchona
B—Debt Services.
C 16—Interest on Debt and other
lopment Projects, National Ex-
tension Service and Local Deve-
obligations—Community Deve-
lopment Works.
28 28,47,000
D-Social and Developmental
Services.
37—Community Development Pro-
jects, National Extension Ser-
vice and Local Development
Works.
FE—Capital Account of Public Works
(including Roads) and Schemes
of Miscellaneous Public Improve-
ment outside the Revenue
Account.
109—Capital Outlay on Other Works
—Community Development Pro-
jects, National Extension Ser-
vice and Local Development
Works.
Public Debt.
Loans for Community. Development
Projects, National Extension
Service and Local Development
Works.
Loans and Advances by State/Union
Territory Governments.
Loans and Advances under Com-
munity Development Projects,
National Extension Service and
Local Development Works.
291 3,15,80,000 56,27,000 3,72,07,000
Total—Grant No. 29 3,15,80,000 56,27,000 3,72,07,000
6
The West Bengal Appropriation (No. 2) Act, 1967.
West Ben. Act
(Schedule.)
•••••••••••••••••••••
3
Sums not exceeding
Grant
No.
Services and purposes. Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
Rs. Rs. Rs.
—Social and Developmental
Services.
30
31
32
3,01,61,000
3,000 1,35,30,000
38—Labour and Employment
39—Miscellaneous Social and Devel-
opmental Organisations—
Welfare of Scheduled Tribes
and Castes and Other Backward
Classes.
39—Miscellaneous Social and
Developmental Organisations —
Excluding Welfare of Scheduled
Tribes and Castes and Other
Backward Classes.
g—Multipurpose River Schemes,
Irrigation and ElectricitY
Schemes.
42—Multipurpose River Schemes
43—Irrigation, Navigation, Em-
bankment and Drainage Works
(Commercial).
44—Irrigation, Navigation, Em-
bankment and Drainage Works
(Non-commercial).
EE—Capital Account of Multipurpose
River Schemes, Irrigation and
Electricity Schemes outside the
Revenue Account.
98—Capital Outlay on Multipurpose
River Schemes.
99—Capital Outlay on Irrigation,
Navigation, Embankment and
Drainage Works (Commercial).
100—Capital Outlay on Irrigation,
Navigation, Embankment and
Drainage Works (Non-Com-
mercial).
Total—Grant No. 33 ..
3,01,61,000
1,35,27,000
90,34,000
13,56,50,000 13,000
90,34,000
13,56,63,000
13,56,50,000
13,000 13,56,63,000
The West Bengal Appropriation (No. 2) Act, 1967.
XX of 1967.]
(Schedule.)
1 2 3
Sums not exceeding
Grant
No. Services and purposes. Voted by-
the
Legislative
Assembly.
Rs.
Charged on
the
Consolidated
Fund.
Rs.
F—Public Works (including Roads)
and Schemes of Miscellaneous
Public Improvements.
34 50—Public Works 12,07,62,000 8,32,000
35) 2,00,34,000
51A—Greater Calcutta Development
Scheme.
FF—Capital Account of Public Works
(including Roads) and Schemes
of Miscellaneous Public Improve-
ments outside the Revunue
Account.
- I
L 106A—Capital Outlay on Greater
Calcutta Development Scheme.
Total—Grant No. 35 .. 2,00,34,000
G—Transport and Communications
(Other than Roads).
36 53—Ports and Pilotage 14,65,000 14,65,000
I 1
7 55,34,000
57—Road and Water Transport
Schemes.
P.44
GG—Capital Account of Transport
and Communications (Other
than Roads) outside the Revenue
Account. 3,20,000 58,54,000
114—Capital Outlay on Road and
Water Transport Schemes.
Total--Grant No. 37 .. 55,34,000 3,20,000 58,54,000
3,63,46,000
1,41,45,000
1,41,45,000
8 The West Bengal Appropriation (No. 2) Act, 1967.
[West Ben. Act
(Schedule.)
1
Grant
2
Sums
3
exceeding not
Services and purposes. Charged on
the Voted by
the No. Legislative Consolidated
Assembly. Fund.
Rs. I Rs.
Total.
Rs.
3,63,46,000
2,91,000 1,44,36,000
2,91,000 1,44,36,000
1,00,000
78,47,000
. • 1,84,33,000
6,29,000 1,72,77,000
4,04,000 9,23,48,000
65--Pensions and Other Retirement
Benefits.
39-{ i II—Miscellaneous Capital Account
outside the Revenue Account.
120—Payments of Commuted Value
1,1 of Pensions.
Total—Grant No. 39 ..
I—Miscellaneous.
67—Privy Pursos and Allowances of
Indian Rulers.
68—Stationery and Printing
70—Forest
71—Miscellaneous — Contributio ns
r 71—Miscellaneous—Other Miscella-
neous Expenditure.
FF-Capital Account of Public
Works (including Roads) and
44-( Schemes of Miscellaneous Public
1 i Improvements outside the
Revenue Account.
1,. 109—Capital Outlay on Other Works
I-Miscellaneous.
38 64—Famine Relief
40
41
42
43
1,00,000
78,47,000
1,84,33,000
1,66,48,000
9,10,44,000
J
Total—Grant No. 44
9,19,44,000
4,04,000
9,23,48,000
The West Bengal Appropriation (No. 2) Act, 1967. 9
XX of 19674
(Schedule.)
Sums not exceeding.
Grant
lie.
Services and purposes. Voted by
the
Legislative
Assembly.
Charged on
the Total.
Consolidated
Fund.
Rs.
13—Debt Services.
16—Interest on Debt and Other
Obligations—Expenditure on
displaced persons.
I—Miscellaneous.
71—Miscellaneous—Expenditure on
displaced persons.
71—Miscellaneous—Irreooverable
Loans to displaced persons
written off.
Rs.
84,86,000 8,85,75,000
FT—Capital Account of Public Works
(including Roads) and Schemes
of Miscellaneous Public Improve-
ments outside the Revenue
Account.
109—Capital Outlay on Other
Works—Expenditure on dis-
placed persons.
ri Public Debt.
..,oans for displaced persons
Loans and Advances by State/Union
Territory Governments.
Loans and Advances to displaced
persons.
Total—Grant No. 45 ..
4070,61,000
3,85,75,000 84,86,000 4,70,61,000
45
48
K—Extraordinary items.
78—Pre-partition Payments
78A—Expenditure connected with
the National Emergency.
EE—Capital Account of Multipurpose
River Schemes., Irrigation and
Electricity Schemes outside the
Revenue Account.
98—Capital Outlay on Multipurpose
River Schemes—Damodar
Valley Project.
••
46
47
1,000
2,52,42,000
3,16,55,000
1,000
2,52,42,000
3,16,55,000
3
Sums not exceeding
Services and purposes. Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Grant
No. Total.
49
2
FE—Capital Account of Public
Works (including Roads) and
Schemes of Miscellaneous Public
Improvements outside the
Revenue Account.
103—Capital Outlay on Public
Works.
II—Miscellaneous Capital Account
outside the Revenue Account.
GA 124—Capital Outlay on Schemes
of Government Trading.
Re.
6,84,91,000
18,15,96,000
87,000
7,000
Rs.
6,85,78,000
18,16,03,000
Public Debt.
Permanent Debt
Floating Debt
Loans from Central Government
(excluding loans for Community
Development Projects, etc., and
displaced persons).
Other Loans
51 23,16,73,000 23,16,73,000
Total—Grant No. 51 .. 23,16,73,000 23,16,73,000
Loans and Advances by State/Union
Territory Governments.,
.52 Loans and Advances by State/Union
Territory Governments.
12,35,17,000 12,35,17,000
Grand Total 2,13,89,79,000 45,44,21,000 '2,59,34,00,000
10 The West Bengal Appropriation (No. 2) Act, 1967.
[West Ben. Act XX of 1967.]
(Schedule.)
WPGP-67/8-4511A- 531
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