The West Bengal Appropriation ( No. 2 ) Act, 2000
West Bengal · state statute
Open in Lexace · Ask the AI about this actGOVERNMENT OF WEST BENGAL LAW DEPARTMENT Legislative West Bengal Act XVII of 2000 THE WEST BENGAL APPROPRIATION (No. 2) ACT, 2000. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 28th July, 2000.] [28th July, 2000.] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2001. WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 2001; It is hereby enacted in the Fifty-first Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. This Act may be called the West Bengal Appropriation (No. 2) Short title. Act, 2000. 2. From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate [inclusive of the sums specified in column 3 of the Schedule to the West Bengal Appropriation (Vote-on- Account) Act, 2000] to the sum of rupees twenty-eight thousand four hundred seven crores forty-three lakh and seventy-nine thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 2001, in respect of the services and purposes specified in column 2 of the Schedule. Issue of Rs. 28407,43,79,000 out of the Consolidated Fund of West Bengal for the year 2000-2001. 3. The sums authorised to be paid and applied from and out of the Appropria- Consolidated Fund of West Bengal by this Act shall be appropriated for tion. the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 2001. 165 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Schedule.) SCHEDULE. (See sections 2 and 3.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. REVENUE ACCOUNT A—General Services (a) Organs of State Rs. Rs. Rs. 1 2011—State Legislature 14,22,12,000 22,38,000 14,44,50,000 Serial 2 2012—Governor 2,85,19,000 2,85,19,000 3 2013—Council of Ministers 4,02,00,000 4,02,00,000 4 2014—Administration of Justice 125,38,62,000 30,52,57,000 155,91,19,000 5 2015—Elections 76,26,51,000 76,26,51,000 (b) Fiscal Services (i) Collection of Taxes on Income and Expenditure 6 2020—Collection of Taxes on Income and Expenditure. 7,70,05,000 7,70,05,000 (ii) Collection of Taxes on Property and Capital Transactions 2029—Land Revenue 276,08,75,000 276,08,75,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 7 Services (i) Capital Account of General Economic Services 5475—Capital Outlay on Other General Economic Services. 50,40,000 50,40,000 Total 276,59,15,000 276,59,15,000 166 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 8 2030—Stamps and Registration .. 41,59,97,000 41,59,97,000 9 2035—Collection of Other Taxes on Property and Capital Transactions. . . 47,38,000 47,38,000 (iii) Collection of Taxes on Commodities and Services 10 2039—State Excise .. 42,82,00,000 42,82,00,00( 11 2040—Taxes on Sales, Trade, etc. 72,82,35,000 72,82,35,00( 12 2041—Taxes on Vehicles 9,14,30,000 9,14,30,00( 13 2045—Other Taxes and Duties on Commodities and Services. . . 7,85,08,000 7,85,08,00( (iv) Other Fiscal Services 14 2047—Other Fiscal Services 17,48,65,000 17,48,65,00( (c) Interest Payment and Servicing of Debt 15 2048—Appropriation for Reduction or Avoidance of Debt. . . 50,34,00,000 50,34,00,00( 16 2049—Interest Payments 59,00,000 5281,51,68,000 5282,10,68,00( (d) Administrative Services Serial 17 2051—Public Service Commission .. . . 6,20,39,000 6,20,39,001 18 2052—Secretariat—General Services .. 73,11,40,000 .. 73,11,40,001 19 2053—District Administration 64,29,22,000 64,29,22,001 20 2054—Treasury Accounts and Administration. .. 53,82,36,000 53,82,36,001 21 2055—Police 913,44,43,000 . 913,44,43,000 22 2056—Jails 64,52,80,000 64,52,80,001 167 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Sched de.) 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. 24 2058—Stationery and Printing 18,83,73,000 18,83,73,000 2059—Public Works 271,21,37,000 3,38,26,000 274,59,63,000 (Public Works under Functional Heads) B—Social Services (a) Education, Sports, Art and Culture 2205—Art Culture (Buildings) and . . 19,00,000 19,00,000 (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing (Buildings) 11,20,35,000 11,20,35,000 (h) Others C—Economic Services (f) Industry and Minerals 25 2853—Non-Ferrous Mining and Metallurgical Industries (Buildings). 5,00,000 5,00,000 (j) General Economic Services Capital Expenditure Outside the Revenue Account A—Capital Account of General Services 4059—Capital Outlay on Public Works 71,91,05,000 8,40,000 71,99,45,000 Capital Outlay on Public Works under Functional Heads B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture (Buildings). . 10,85,00,000 10,85,00,000 168 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (b) Health and Family Welfare 4210 Capital Outlay on Medical and Public Health (Excluding Public Health) (Buildings). .. 183,29,70,000 183,29,70,000 4210 Capital Outlay on Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan) (Buildings). 70,00,000 70,00,000 4210—Capital Outlay on Medical and Public Health (Public Health) (Buildings). 20,00,000 20,00,000 4211—Capital Outlay on Family Welfare (Buildings). .. 4,00,000 4,00,000 (c) Water Supply, Sanitation, Housing and Urban Development 25 4216 Capital Outlay on Housing (Buildings). .. 25,25,50,000 . 25,25,50,000 (d) Information and Broadcasting 4220 Capital Outlay on Information and Publicity (Buildings). .. 75,00,000 75,00,000 (b) Others 4250—Capital Outlay on Other Social Services (Buildings). ' 25,00,000 25,00,000 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Under- takings) (Buildings). 70,00,000 70,00,000 169 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. 4404 Capital Outlay on Dairy Development (Excluding Public Undertakings) (Buildings). .. 30,00,000 30,00,000 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings) (Buildings). 87,00,000 87,00,000 4425—Capital Outlay on Co-operation (Buildings). .. 10,50,000 10,50,000 25 (I) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Buildings). 6,00,000 6,00,000 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas _ Sub-Plan) (Buildings). .. Total 577,94,47,000 3,46,66,000 581,41,13,000 REVENUE ACCOUNT A—General Services (d) Administrative Services 26 2070—Other Administrative Services (Fire Protection and Control). 71,73,55,000 71,73,55,000 27 2070 Other Administrative Services (Excluding Fire Protection and Control). 180,24,64,000 180,24,64,000 REVENUE ACCOUNT A—General Services (e) Pension and Miscellaneous General Services 28 2071—Pensions and Other Retirement Benefits. 1259,98,85,000 1,15,000 1260,00,00,001 29 2075—Miscellaneous General Services 16,97,75,000 . . 16,97,75,00( 170 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. • REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture - 2202—General Education 3519,55,84,000 3519,55,84,000 2203—Technical Education 79,08,50,000 79,08,50,000 2205—Art Culture and 12,75,76,000 12,75,76,000 30 Capital Expenditure Outside the Revenue Account F—Loans and Advances 6202—Loans for Education, Sports, Art and Culture. 5,00,000 5,00,000 Total 3611,45,10,000 3611,45,10,000 REVENUE ACCOUNT - B—Social Services (a) Education, Sports, Art and Culture 31 2204—Sports and Youth Services . . 60,63,30,000 60,63,30,000 (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health). .. 1062,05,76,000 1062,05,76,000 32 4210 Capital Outlay on Medical and Public Health (Excluding Public Health). 5,00,000 5,00,000 Total 1062,10,76,000 1062,10,76,000 171 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (b) Health and Family Welfare 33 2210—Medical and Public Health (Public Health). .. 155,79,12,000 155,79,12,000 34 . 2211—Family Welfare .. 156,53,65,000 156,53,65,000 (c) Water Supply, Sanitation, Housing and Urban Development - 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). 346,63,03,000 346,63,03,000 35 F—Loans Advances and 6215—Loans for Water Supply and Sanitation (Excluding Prevention of _ Air and Water Pollution). .. Total 346,63,03,000 346,63,03,000 REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development - 2216—Housing 38,21,52,000 1,02,000 38,22,54,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 36 (c) Water Supply, Sanitation, Housing and Urban Development 4216—Capital Outlay on Housing 39,04,00,000 39,04,00,000 F—Loans Advances and 6216—Loans for Housing 1,05,00,000 1,05,00,000 Total 78,30,52,000 1,02,000 78,31,54,000 172 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development - 2217—Urban Development 938,22,32,000 938,22,32,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 37 (c) Water Supply, Sanitation, Housing and Urban Development 4217—Capital Outlay on Urban Development. 2,11,00,000 2,11,00,000 F—Loans and Advances 6217—Loans for Urban Development. . 28,36,00,000 28,36,00,000 Total 968,69,32,000 968,69,32,000 REVENUE ACCOUNT B—Social Services (d) Information and Broadcasting - 2220—Information and Publicity .. 40,30,65,000 40,30,65,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 38 (d) Information and Publicity 4220 Capital Outlay on Information and Publicity. 38,20,000 38,20,000 F—Loans and Advances 6220—Loans for Information and - Publicity. 42,00,000 42,00,000 Total 41,10,85,000 41,10,85,000 173 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Schedule.) 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (f) Labour and Labour Welfare 39 2230—Labour and Employment 85,59,24,000 85,59,24,000 (g) Social Welfare and Nutrition 2235--Social Security and Welfare (Rehabilitation). 46,59,41,000 12,00,00,000 58,59,41,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 40 (g) Social Welfare and Nutrition 4235—Capital Outlay on Social Security and Welfare (Rehabilitation). 3,00,00,000 3,00,00,000 F—Loans Advances and 6235—Loans for Social Security and Welfare (Rehabilitation). 5,00,000 5,00,000 Total .. 49,64,41,000 12,00,00,000 61,64,41,000 REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture — 2202—General Education (Tribal Areas Sub-Plan). .. 20,93,17,000 20,93,17,000 41 2204—Sports and Youth Services (Tribal Areas Sub-Plan). 52,00,000 52,00,000 174 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). 5,69,80,000 5,69,80,000 2210—Medical and Public Health (Public Health) (Tribal Areas Sub-Plan). 27,95,000 27,95,000 (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution) (Tribal Areas Sub-Plan). 13,31,00,000 13,31,00,000 41 (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 2225—Welfare of Scheduled Castes, Scheduled Tribes and Other Back- ward Classes. .. 179,91,35,000 179,91,35,000 (f) Labour and Welfare 2230—Labour and Employment (Tribal Areas Sub-Plan). (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) (Tribal Areas Sub-Plan). 34,00,000 34,00,000 2236—Nutrition (Tribal Areas Sub-Plan) 2250—Other Social Services (Tribal Areas Sub-Plan). 3,000 3,000 175 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben, Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Excluding Horticulture and Vegetable Crops) (Tribal Areas Sub-Plan). 2,83,00,000 2,83,00,000 2401—Crop Husbandry (Horticulture and Vegetable Crops) (Tribal Areas Sub-Plan). 32,45,000 32,45,000 2402—Soil and Water Conservation (Tribal Areas Sub-Plan). 60,00,000 60,00,000 2403—Animal Husbandry (Tribal Areas Sub-Plan). 2,69,71,000 2,69,71,000 2404—Dairy Development (Tribal Areas Sub-Plan). 1,00,000 1,00,000 2405—Fisheries (Tribal Areas Sub-Plan) 41 2406—Forestry and Wild Life (Tribal Areas Sub-Plan). 11,38,61,000 11,38,61,000 2408—Food, Storage and Warehousing (Tribal Areas Sub-Plan). 1,50,000 1,50,000 2425—Co-operation (Tribal Areas Sub-Plan). 27,74,000 27,74,000 2435—Other Agricultural Programmes (Tribal Areas Sub-Plan). 1,50,000 1,50,000 (b) Rural Development 2501—Special Programmes for Rural Development (Tribal Areas Sub-Plan). 25,00,000 25,00,00C (c) Special Areas Programmes 2575—Other Special Areas Programmes (Tribal Areas Sub-Plan). 2,88,26,000 2,88,26,00C (d) Irrigation and Flood Control 2702—Minor Irrigation (Tribal Areas Sub-Plan). 44,57,000 44,57,000 176 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 18,00,000 18,00,000 2852—Industries (Food and Beverages) (Tribal Areas Sub-Plan). 8,50,000 8,50,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 41 4225—Capital Outlay on Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. 7,55,50,000 7,55,50,000 4250 Capital Outlay on Other Social Services (Tribal Areas Sub-Plan). .. 6,000 6,000 (h) Others C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4425—Capital Outlay on Co-operation (Tribal Areas Sub-Plan). . . 7,50,000 7,50,000 4435—Capital Outlay on Other Agricultural Programmes (Tribal Areas Sub-Plan). 177 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation (Tribal Areas Sub-Plan). .. 1,17,00,000 1,17,00,000 4705—Capital Outlay on Command Area Development (Tribal Areas Sub-Plan). 32,57,000 32,57,000 (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). (g) Capital Account of Transport 41 5054—Capital Outlay on Roads and Bridges (Tribal-Areas Sub-Plan). .. 20,00,00,000 20,00,00,000 F—Loans Advances and 6225—Loans for Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. . 00 000 50. „ 50,00,000 6250—Loans for Other Social Services (Tribal Areas Sub-Plan). .. 3,000 3,000 6425—Loans for Co-operation (Tribal Areas Sub-Plan). .. 2,98,000 2,98,000 6851—Loans for Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). .. _ Total .. 272,64,78,000 272,64,78,000 178 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) . 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated. Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare). 339,58,35,000 339,58,35,000 Capital Expenditure Outside the Revenue Account 42 B—Capital Account of Social Services (g) Capital Account of Social Welfare and Nutrition 4235—Capital Outlay on Social Security and Welfare (Social Welfare). , . 3,20,00,000 3,20,00,000 Total 342,78,35,000 342,78,35,000 43 2236—Nutrition 44,77,16,000 44,77,16,000 44 2245—Relief account of Natural on Calamities. .. 120,28,00,000 120,28,00,000 (h) Others 45 2251—Secretariat—Social Services .. 26,20,80,000 26,20,80,000 REVENUE ACCOUNT B—Social Services (h) Others 2250—Other Social Services .. 25,93,06,000 25,93,06,000 Capital Expenditure Outside the Revenue Account 46 B—Capital Account of Social Services 4250—Capital Outlay on Other Social Services. .. 4,36,94,000 4,36,94,000 F—Loans Advances and 6250—Loans for Other Social Services.. 5,47,000 5,47,000 Total .. 30,35,47,000 30,35,47,000 179 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 47 ' 48 — — r — REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Excluding Horticulture and Vegetable Crops)... Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry(Excluding Public Under- takings and Horticulture and Vegetable Crops). F—Loans and Advances 6401--Loans for Crop Husbandry (Excluding Public Undertakings and Horticulture and Vegetable Crops)... Total .. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2402—Soil and Water Conservation .. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4402—Capital Outlay on Soil and Water Conservation. Rs. 188,07,65,000 1,86,00,000 Rs. .. Rs. 188,07,65,000 1,86,00,000 189,93,65,000 189,93,65,000 29,74,17,000 6,00,000 29,74,17,000 6,00,000 Total 29,80,17,000 29,80,17,000 180 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 49 50 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2403—Animal Husbandry Rs. 148,73,80,000 2,37,00,000 Rs. Rs. 148,73,80,000 2,37,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (g) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings). Total REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2404—Dairy Development 151,10,80,000 151,10,80,000 150,93,52,000 4,06,66,000 . . 150,93,52,000 4,06,66,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities on 4404 Capital Outlay Dairy Development (Excluding Public Undertakings). Total 155,00,18,000 155,00,18,000 181 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and 'purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2405—Fisheries .. 72,00,11,000 72,00,11,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 51 (a) Capital Account of Agriculture and Allied Activities 4405—Capital Outlay on Fisheries 4,83,00,000 4,83,00,000 F—Loans Advances and - - 6405—Loans for Fisheries 11,49,00,000 11,49,00,000 Total 88,32,11,000 88,32,11,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2406—Forestry and Wild Life 166,73,23,000 42,51,000 167,15,74,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 52 Services (a) Capital Account of Agriculture and Allied Activities 4406—Capital Outlay on Forestry and Wild Life. 1,00,000 1,00,000 Total 166,74,23,000 42,51,000 167,16,74,000 182 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. . Rs. Rs. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4407—Capital Outlay on Plantations .. 1,80,00,000 1,80,00,000 53 F—Loans and Advances 6407—Loans for Plantations 2,00,00,000 2,00,00,000 Total 3,80,00,000 3,80,00,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2408—Food, Storage and Warehousing 102,39,58,000 102,39,58,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture 54 and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings). 111,23,50,000 111,23,50,000 F—Loans and Advances 6408—Loans for Food, Storage and Warehousing. 5,00,00,000 5,00,00,000 Total 218,63,08,000 218,63,08,000 183 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities — 2415—Agricultural Research and Education. . 55,49,89,000 55,49,89,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 55 Services (a) Capital Account of Agriculture and Allied Activities 4415—Capital Outlay on Agricultural Research and Education (Excluding _ Public Undertakings). 20,00,000 20,00,000 Total 55,69,89,000 55,69,89,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities — 2401—Crop Husbandry (Horticulture and Vegetable Crops). 8,71,72,000 8,71,72,000 2852—Industries (Foods and Beverages) 13,25,85,000 13,25,85,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 56 Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Horticulture and Vegetable Crops). 5,50,000 5,50,000 F—Loans and Advances 6860—Loans for Consumer Industries _ (Foods and Beverages). 33,00,000 33,00,000 Total 22,36,07,000 22,36,07,000 184 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2425—Co-operation 47,19,57,000 47,19,57,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 57 (a) Capital Account of Agriculture and Allied Activities 4425—Capital Outlay on Co-operation. . 17,45,50,000 17,45,50,000 F—Loans Advances and 6425—Loans for Co-operation 9,74,47,000 9,74,47,000 Total 74,39,54,000 74,39,54,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2435—Other Agricultural Programmes 13,71,08,000 13,71,08,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 58 Services (a) Capital Account of Agriculture and Allied Activities 4435—Capital Outlay on Other Agricultural Programmes. 2,00,000 2,00,000 Total 13,73,08,000 13,73,08,000 185 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Rural Development 59 2501—Special Programmes for Rural Development. 27,86,05,000 27,86,05,000 60 2505—Rural Employment 265,64,61,000 265,64,61,000 2506—Land Reforms 61 28,99,29,000 28,99,29,000 2515—Other Rural Development Programmes (Panchayati Raj). .. 396,67,00,000 396,67,00,000 (b) Grants-in-Aid and Contributions 3601 Compensation and Assignments to Local Bodies and Panchayati 62 Raj Institutions (Panchayati Raj). . . 21,39,48,000 2,000 21,39,50,000 Capital Expenditure Outside the Revenue Account F—Loans Advances and 6515—Loans for Other Rural Development Programmes (Panchayati Raj). 1,00,000 1,00,000 Total 418,07,48,000 2,000 418,07,50,000 REVENUE ACCOUNT C—Economic Services (b) Rural Development 2515—Other Rural Development Programmes (Community Development). 99,89,29,000 99,89,29,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 63 (b) Capital Account of Rural Development 4515—Capital Outlay on Other Rural Development Programmes (Community Development). .. 35,00,000 35,00,000 F—Loans and Advances 6515—Loans for Other Rural Develop- ment Programmes (Community Development). 19,00,000 19,00,000 - Total 100,43,29,000 100,43,29,000 186 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (c) Special Areas Programmes 2551—Hill Areas 176,23,91,000 176,23,91,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 64 (c) Capital Account of Special Areas Programmes 4551—Capital Outlay on Hill Areas 1,20,00,000 1,20,00,000 F—Loans and Advances 6551—Loans for Hill Areas 3,34,00,000 3,34,00,000 Total 180,77,91,000 180,77,91,000 REVENUE ACCOUNT C—Economic Services (c) Special Areas Programmes 2575—Other Special Areas Programmes 79,50,67,000 79,50,67,000 Capital Expenditure Outside the Revenue Account 65 C—Capital Account of Economic Services (c) Capital Account of Special Areas Programmes 4575—Capital Outlay on Other Special Areas Programmes. . . 28,00,00,000 28,00,00,000 Total 107,50,67,000 107,50,67,000 187 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2701—Major and Medium Irrigation . 201,94,07,000 201,94,07,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 66 Services (d) Capital Account of Irrigation and Flood Control 4701—Capital Outlay on Major and Medium Irrigation. 92,25,00,000 92,25,00,000 Total 294,19,07,000 294,19,07,000 REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 325,72,46,000 325,72,46,000 2702—Minor Irrigation 2705—Command Area Development .. 4,49,52,000 4,49,52,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 67 Services (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation. 19,96,77,Q00 19,96,77,000 4705—Capital Outlay on Command Area Development. 7,00,16,000 7,00,16,000 Total . 357,18,91,000 357,18,91,000 188 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2711—Flood Control .. 241,08,52,000 5,00,000 241,13,52,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 68 Services (d) Capital Account of Irrigation and Flood Control 4711—Capital Outlay on Flood Control Projects. .. 46,75,00,000 46,75,00,000 Total 287,83,52,000 5,00,000 287,88,52,000 REVENUE ACCOUNT C—Economic Services (e) Energy 2801—Power 273,25,00,000 273,25,00,000 F—Loans and Advances 69 6801—Loans for Power Projects 1112,46,65,000 1112,46,65,000 6860—Loans for Consumer Industries 2,30,00,000 2,30,00,000 Total 1388,01,65,000 1388,01,65,000 189 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (e) Energy 72 2810—Non-Conventional Sources of Energy. .. 3,00,00,000 3,00,00,000 (f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings). .. 124,37,93,000 124,37,93,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (0 Capital Account of Industry and 73 Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). 12,62,04,000 12,62,04,000 F—Loans and Advances 6851—Loans for Village and Small Industries (Excluding Public Undertakings). 8,66,06,000 8,66,06,000 6860—Loans for Consumer Industries (Village and Small Industries). 18,15,00,000 18,15,00,000 Total 163,81,03,000 163,81,03,000 190 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (0 Industry and Minerals 2852—Industries (Closed and Sick Industries). 1,03,88,000 1,03,88,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (0 Capital Account of Industry and Minerals 4858—Capital Outlay on Engineering Industries (Closed and Sick Industries). 50,00,000 50,00,000 74 4860—Capital Outlay on Consumer Industries (Closed and Sick Industries). 40,00,000 40,00,000 4875—Capital Outlay on Other Industries (Closed and Sick Industries). 60,00,000 60,00,000 4885—Capital Outlay on Industries and Minerals (Closed and Sick Industries). 1,00,00,000 1,00,00,000 F—Loans and Advances 6858—Loans for Engineering Industries (Closed and Sick Industries). 6860—Loans for Consumer Industries _ (Closed and Sick Industries). . . 3,50,00,000 3,50,00,000 Total .. 7,03,88,000 7,03,88,000 191 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 75 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries and Foods and Beverages). . 197,13,28,000 197,13,28,000 76 2853—Non-Ferrous Mining and Metallurgical Industries. 3,40,54,000 3,40,54,000 (g) Transport 77 3051—Ports and Lighthouses 2,19,90,000 2,19,90,000 78 3053—Civil Aviation 60,49,000 60,49,000 REVENUE ACCOUNT C—Economic Services (g) Transport 3054—Roads Bridges and 329,89,48,000 329,89,48,000 Capital Expenditure Outside the Revenue Account 79 C—Capital Account of Economic Services (g) Capital Account of Transport 5051 Capital Outlay on Roads and - Bridges. . 590,27,00,000 590,27,00,000 Total 920,16,48,000 920,16,48,000 192 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (g) Transport 3055—Road Transport 194,94,78,000 194,94,78,000 3056—Inland Water Transport 20,60,000 20,60,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (g) Capital Account of Transport 80 5055—Capital Outlay on Road Transport. 159,74,00,000 159,74,00,000 5056—Capital Outlay on Inland Water Transport. 50,00,000 50,00,000 5075—Capital Outlay on Other Transport Services. 10,00,00,000 10,00,00,000 F—Loans and Advances 7055—Loans for Road Transport 30,50,00,000 30,50,00,000 Total 395,89,38,000 395,89,38,000 C—Economic Services (g) Transport F—Loans and Advances 81 7075—Loans for Other Transport Services. 14,37,00,000 14,37,00,000 193 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Sched de.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (i) Science, Technology and Environment 82 3425—Other Scientific Research .. 1,72,36,000 1,72,36,000 (j) General Economic Services 83 3451—Secretariat—Economic Services 40,99,92,000 40,99,92,000 3452—Tourism 14,63,77,000 14,63,77,000 Capital Expenditure Outside the Revenue Account 84 C—Capital Account of Economic Services (j) Capital Account of General Economic Services 5452—Capital Outlay on Tourism 1,00,00,000 1,00,00,000 Total .. 15,63,77,000 15,63,77,000 REVENUE ACCOUNT C—Economic Services (j) General Economic Services 85 3451 Census, Surveys Statistics and .. 59,94,54,000 59,94,54,000 86 3456 Civil Supplies .. 9,71,33,000 9,71,33,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (j) Capital Account of General Economic Services - 5465—Investments in General Financial and Trading Institutions. .. 10,50,00,000 10,50,00,000 87 F—Loans Advances and 7465—Loans for General Financial and Trading Institutions. . . 3,30,00,000 3,30,00,000 Total . . 13,80,00,000 13,80,00,000 194 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (j) General Economic Services 88 3475—Other General Economic Services 7,40,46,000 7,40,46,000 B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 89 2215—Water Supply and Sanitation (Prevention of Air and Water Pollution). . . 41,77,09,000 41,77,09,000 D—Grants-in-Aid and Contributions 90 3604 Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati Raj). . . 246,99,06,000 8,44,000 247,07,50,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Public Under- takings). .. 4858—Capital Outlay on Engineering Industries (Public Undertakings). .. 5,00,000 5,00,000 5075—Capital Outlay on Other Transport • Services (Public Undertakings). . . 1,00,00,000 1,00,00,000 92 F—Loans and Advances 6857—Loans for Chemical and Pharmaceutical Industries (Public Undertakings). . . 14,50,00,000 . . 14,50,00,000 6858—Loans for Engineering Industries (Public Undertakings). .. 43,99,50,000 30,50,000 44,30,00,000 6860—Loans for Consumer Industries (Public Undertakings). 30,09,95,000 .. 30,09,95,000 Total .. 89,64,45,000 30,50,000 89,94,95,000 195 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account - C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4856 Capital Outlay on Petro- chemical Industries (Excluding Public Undertakings). .. 1,00,00,000 1,00,00,000 4860—Capital Outlay on Consumer Industries (Excluding Public Undertakings). . 93 4885—Other Capital Outlay on Industries and Minerals (Excluding Public Undertakings). .. 52,00,00,000 52,00,00,000 F—Loans and Advances 6885—Loans for Other Industries and Minerals (Excluding Public Under- takings). .. 10,00,000 10,00,000 Total 53,10,00,000 53,10,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (0 Capital Account of Industry and Minerals 459—Capital Outlay on Tele- communication and Electronic Industries. 12,00,00,000 12,00,00,000 94 F—Loans and Advances 6859—Loans for Telecommunication _ and Electronic Industries. 4,00,00,000 4,00,00,000 Total 16,00,00,000 16,00,00,000 196 The West Bengal Appropriation (No. 2) Act, 2000. XVII of 2000.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services Op Capital Account of Industry and Minerals 4857—Capital Outlay on Chemical and Pharmaceutical Industries (Excluding Public Undertakings and Closed and Sick Industries). . . 2,80,00,000 2,80,00,000 4860—Capital Outlay on Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries and Foods and Beverages). 2,50,00,000 2,50,00,000 95 F—Loans and Advances 6857—Loans for Chemical and Pharmaceutical Industries (Excluding Public Undertakings and Closed and Sick Industries). 30,00,000 30,00,000 6860—Loans for Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries and Foods and Beverages). 22,88,00,000 22,88,00,000 Total 28,48,00,000 28,48,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services F—Loans and Advances 6875—Loans for Other Industries (Excluding Closed and Sick Industries). .. 4,16,00,000 4,16,00,000 96 6885—Loans for Other Industries and Minerals (Excluding Closed and Sick Industries). 8,25,00,000 8,25,00,000 Total 12,41,00,000 12,41,00,000 197 The West Bengal Appropriation (No. 2) Act, 2000. [West Ben. Act XVII of 2000.] (Schedule.) 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 97 C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4885--Other Capital Outlay on Industry and Minerals (Excluding Public Undertakings and Closed and Sick Rs. Rs. Rs. Industries). 90,00,000 90,00,000 E—Public Debt 6003—Internal Debt of the State Serial 98 Government. [ 3796,31,75,000 3796,31,75,000 6004 Loans and Advances from Central Government. 715,47,08,000 715,47,08,000 Total 4511,78,83,000 4511,78,83,000 F—Loans Advances and 7610—Loans for Government Servants 99 etc. [ 80,00,00,000 80,00,00,000 7615—Miscellaneous Loans 10,00,00,000 10,00,00,000 Total 90,00,00,000 90,00,00,000 Grand Total .. 18507,63,45,000 9899,80,34,000 28407,43,79,000 198
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