The West Bengal Appropriation Act, 1962

GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act I of 1962 
THE WEST BENGAL APPROPRIATION ACT, 1962. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 29th March, 1962.1 
[29th March, 19621 
An Act to authorise payment and appropriation of certain further 
sums from and out of the Consolidated Fund of West Bengal 
for the services and purposes of the year ending on the 
thirty-first day of March, 1962. 
WHEREAS it is expedient to authorise payment and 
appropriation of certain further sums from and out of the 
Consolidated Fund of West Bengal for the services and purposes 
of the year ending on the thirty-first day of March, 1962; 
It is hereby enacted in the Thirteenth Year of the Republic 
of India, by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation Short 
Act, 1962. 	
title. 
Issue of 
Rupees 
8,30,90,593 
out of the 
Consoli-
dated 
Fund of 
West 
Bengal for 
the year 
1961-62. 
2. From and out of the Consolidated Fund of West Bengal 
there may be paid and applied sums not exceeding those specified 
in column 3 of the Schedule amounting in the aggregate to the 
sum of rupees eight crores, thirty lakhs, ninety thousand and five 
hundred and ninety-three towards defraying the several charges 
which will come in course of payment during the year ending on 
the thirty-first day of March, 1962, in respect of the services and 
purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and Appro- 
priation. out of the Consolidated Fund of West Bengal by this Act shall 
be appropriated for the services and purposes expressed in the 
Schedule in relation to the year ending on the thirty-first day of 
March, 1962. 
Price—Indian, 12 nP.; English, 3d, 
2 	 The West Bengal Appropriation Act, 1962. 
[We't Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
G rant 
No. Servicei and purposes. 
Sums not exceeding 
Voted by 
the Legis- 
lative 
A s se rn bly 
Chargect 
on the Con- 
solidated 
Fund. 
Total. 	 . 
4—Taxes on income other than Corpo- 
ration Tax and Estate Duty. 
Rs. 
26,000 
Rs. Rs. 
26,000 
2 7—Land Revenue 
14,400 14,400 
3 8—State Excise Duties 	 . 3,40,000 3,40,000 
4 9—Stamps 2,52,750 2,52,750 
5 10—Forest 
24,114 24,114 
6 11—Registration 	 , • 88,000 88,000 
8 12A—Sales Tax 84,000 3,000 87,000 
9 13—Other Taxes and Duties 32,000 32,000 
10 17—Interest 	 on 	 Irrigation 	 Works (Commercial). 76,000 76,000 
12 22—Interest on Debt and other obliga-
tions. 49,000 71,35,000 71,84,000 
14 25—General Administration 33,63,000 30,000 33,93,000 
15 27—Administration of Justice 5,99,000 62,000 6,61,000 
17 29—Police 	 .. 53,79,000 53,79,000 
18 30—Ports and Pilotage 1,93,000 1,93,000 
20 37—Education .. 1,76,39,800 122 1,76,39,922 
21 38—Medical 	 .. 22,73,000 2,750 22,75,750 
22 39—Public Health 89,94,000 89,94,000 
23 40—Agriculture—Agriculture 
41 41 
27 72—Capital 	 Outlay 	 on 	 Industrial 
Development outside the Revenue 1 1 
Account. 
28 
31 
35 
38 
37 
Rs. 
1 
10,00,000 
3,08,28,000 
2,000 
Rs. 
1 
12 
11,27,000 
3,08,31,000 
2,000 
1,27,000 
3,000 
39 
40 
55,000 
16,73,000 
The West Bengal Appropriation Act, 1962. 	 3 
:J of 19621 
(Schedule.) 
Sums not exceeding 
Grant 
No. Services and purposes. Voted 
by the 
Legislative 
Assembly. 
Charged 
on the 
Consolidated 
Fund. 
Total. 
Rs. 
72—Capital Outlay on Industrial Deve-
lopment outside the Revenue 
Account—Cottage Industries. 
47—Miscellaneous Departments—Fire 
Services. 
60—Civil Works 
54—Famine 
54B—Privy Purses and Allowances of 
Indian Rulers. 
12 
I 
38-{ 
55—Superannuation Allowances and 
Pensions. 
83—Payments of commuted value of 
pensions. 
}- 8,66,400 
J 
4,600 8,71,000 
8,71,000 
41) 
Total—Grant No. 38 .. 
56—Stationery and Printing 
57—Miscellaneous—Contributions 
I 57—Miscell n eon s—O ther Miscellaneous 
Expenditure. 
82—Capital Account of othe State 
Works outside the :Revenue 
Account. 
8,66,400 
	 4,600 
55,000 
16,73,000 
1 
j 
I 
56,660 56,602 
      
1 2 
 
3 
  
      
      
      
 
Total—Grant No. 41 .. 
  
.56,600 56,602 
      
      
      
4 	 The West Bengal Appropriation Act, 1962. 
[West Ben. Act 1 of 1962.] 
(Schedule.) 
1 2 3 
Sums not exceeding 
Grant 
No. Services and purposes, Voted 
by the 
Legislative 
Assembly. 
Charged 
on the 
Consolidated 
Fund. 
Total. 
Rs. 
22—Interest on Debt and other obliga-
tions—Expenditure on displaced 
persons. 
57— Miseellaneous--Expenditu i  e 	 on displaced persons. 
Public Debt—Loans for displaced 
persons. 
421 
I 
Rs. 	 Rs. 
3.50,000 	
3,50,000 
I 
1 
1 
Total—Grant No. 42 .. 
43 47A —Community Development Projects, 
National Extension Service and 
Local Development Work .Q. 
44 	 63—Extraordinary Charges in India 
45 64C—Pre-partition Payments 
49 85A—Capital Outlay on Schemes of 
Government Trading. 
7,00,000 
3,86,000 
2,00,000 
	
3,50,000 	
3,50,000 
7,00,000 
	
7,000 	
3,93,000 
2,00,000 
	
1,72,000 	
1,72,000 
Grand Total 7,50,22,954  80,67,639  8,30,90,593 
WBGP.62/3-2084A T5M 

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