LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

The West Bengal Appropriation ( Vote On Account ) Act, 1958

West Bengal · state statute
Open in Lexace · Ask the AI about this act
West Bengal Act _1 of 1958._ 
THE WEST BENGAL APPROPRIATION (VOTE ON 
ACCOUNT) ACT, 1958. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extrabrdinary, of the 18th March, 1958d 
[18th March, 1958,] 
An Act to provide for the withdrawal of certain sums from 
and out of the Consolidated Fund of West Bengal for 
the service of a part of the financial year 1958-59. 
WITEREAS it is expedient to prokide for the withdrawal of 
certain sums from and out of the Consolidated Fund of West 
Bengal for the service of a part of the financial year 1958-59; 
It; is hereby enacted in the Ninth Year of the Republic 
of India, by the Legislature of West Bengal, as follows :- 
1. This Act may be called the West Bengal Appropria- ah ert  
tion (Vote on Account) Act, 1958. 
2. From and out of the Consolidated Fund of West with-
Bengal there may be withdrawn sums not exceeding those drawn' of 
specified in column 2 of the Schedule amounting h.' the  T3 E4,09,28,000 aggregate, to the sum of fifty-three crores, nine lakhs ant frej, mod 
twenty-eight thousand rupees towards defraying the several out of the 
charges which will come in course of payment during the Conedli: 
financial year 1958-59. 	 dated Fund 
of wen' Bengal for 
th limn 
Welland 
[MBAs. 
8. The sums authorised to be withdrawn from 'enchant All'IPV's 
of the Consolidated Fund of West Bengal by this Act shall Caeat "' 
be appropriated for thei9tOrvicesi andmpurpokes eat/Wits:kg:7/o, 
the Schedule in relation to the said year. 	
,, 
 
Sums not exceeding 
Its. 
Voted by the 
Legislative 
Assembly. 
Charged on the Consoli- 
dated Fund. Total 
Services and purposes. 
A-Direct Demand on the Revenue. 
4—Taxes on Income other than Corporation 
Tax and Estate Duty. 
7—Land Revenue .. 
AA—Principal Revenue Heads—Forest and 
other Capital Accounts outside the Revenue 
Account. 
65—Payeteist of Compensation to Land Hol-
ders, eta, on the abolition of the Zemin-
dary System. 
C—Revenue Account of Irrigation, Navigation, 
Embankment and Drainage Works. 
50,00,000 
14,04,000 
2,96,000 
30,11,000 
7,34,000 
2,25,000 
3,10,000 
3,55,000 
17—Interest rat Irrigation Works (Com-
mercial). al 
XVII—Irrigation—Working expenses 	 8,30,000 
18—Other Revenue expenditure financed 	 36,03,000 
from Ordinary Revenues. 
8,30,000 
36,03,000. 
1,92,000 
A3,48,000 
Rs. 
1,93,000 
1,43,48,000 
50,00A06 
A-Direct Demand on Revenue. 
8—State Excise Duties 	 14,04,000 
9—Stamps 	 2,90,000 
18—Forest 	 30,11,000 
11—Registration 	 7,34,000 
12—Taxes on Vehicles 
12A—Sales Tax 	 8,10,000 
la—Other Taxes and Duties 	 3,55,000 
1,000 
2,25400 
2 	 flit IVest Bengal Approp 	 (Vote on Account) Act, 1958. 
[West Ben. A: 
(Schedule.) 
SCHEDITI E 
(See sections 2 and 3.) 
The ppropr 07 (Vote ova Account) Act 1968. 
of toss.] 
(Schedule.) 
1 2 
Services and purposes. 
Sums not exceeding 
Voted by the Charged on the 
Legislative Consolidated Total. 
Assembly. Fund. 
Ra. Rs. Rs. 
If —Civil Works and Miscellaneous 
Public Improvements. 
51A—Interest on Capital Outlay on Multipur- .. 
• pose River Schemes. 
51R—Other Revenue expenditure otnneuted 
with Multipurpose River Schemes.  
8,63,000 8,53,000 
CC—Capital Account of Irrigation, Navigation, 
Embankment and Drainage Works outside 
the Revenue Account. 
68—Construction of Irrigation, 	 Navigation, 13,39,000 • 13,39,000 
Embankment 	 and 	 Drainage 	 Works 
(Commercial). 
&SA—Construction of Irrigation, Navigation, 16,67,000 16,67,000 
Embankment and Drainage Works (Non-
commercial). 
MK— Capital Account of Civil Works and 
Miscellaneous Public Improvements out. 
side the Revenue Account. 
80A—Capital Outlay on Multipurpose River 17,29,000 17,29,000 
Schemes outside the Revenue Account. 
E-Debt Services. 
22—Interest on Debt and other obligations 1,000 1,34,05,000 1,34,06,000 
23—Appropriation for Reduction or Avoidance .. .. 
of Debt. 
F-Civil Administration. 
25—General Administration 	 .. 	 .. 1,06,41,000 3,86,000 1,10,27,000 
27—Administration of Justice 	 .. 29,30,000 10,19,009 39,49,990 
28—Jails and Convict Settlements 31,25,000 31,23,000 
29—Police 2,60,94,000 2,60,34,060 
30—Ports and Pilotage 	 .. 4,04,000 4,94,000 
36 —Scientific Departments 	 , . 24,000 24,000 
37—Education 4,12,82,000 4,12,82,000 
38—Medical 1,58,85,000 1,58,84000 
The Weet Bengal Appropricttion (Vote on Account) Act> 1958 
[West Ben. Act 
(Schedule.) 
1 2 
Services-and purposes. 
' Sums not exceeding 
Voted by the Charged on the 
Legislative Consolidated Total. 
Assembly. Fund. 
Rs. As. Re. 
39—Public Health 	 .. 	 .. 77P0,000 — 77120,000 
40—Agriculture—Agriculture 	 .. 1,46,34,000 1,46,34,000 
F,F=Civil 	 Administration—Capital 	 Account 
''" outside the Revenue Accotol. 
71—Capital Outlay on schemes of Aricul coral 14,24,000 14,24,000 
Improvement and Research outside the ' 
Revenue Account. 
' 	 F-Civil Administration. 
40—Agriculture—Fisheries 6,86,000 6,86,000 
41.-teVeterinary 12,81;000 , 12,61,000 
42—Co-operation 	 .. 11,90000 11,90,000 
43—Industries—Industries 24;76,000 i  . 270000 
H—Civil Works and Miscellaneous 
Public Improvements. 
62—Interest on Capital Outlay on Electricity 
Schemes. 
62A—Other Revenue expenditure connected 
with Electricity Schemes. 
XLI—Receipts from Electricity Schemes— 
Working expenses. .. 
RH—Capital Account et Civil Works and His- 
. cellaneeus 	 Public - Improvements within 
the Revenue Account. 
53—Capital Outlay on Electricity Schemes 
met out of Revenue. 
FF—Civil Administration—Capital Account 
outside the Revenue Account. 
72—Capital outlay on Industrial Development 
outside the Revenue Account. 
37,19,000 37,19 000 
36,83,000 
Rs. 
atk Wick.) 
goa711 gun 
Rs. 
44 
....; ,35(]9,000 .  
12 000 Winos ag iaiiq 
amik 
1,22,52,000 
777I,43,600' 
57,000 
40,71,000 
ictrolosed 
	
4,14,000 	 1,26,66,000 
	
en 	 zoos gllnlpiM 
	
;Adi 	 ',..triev7li 
lyimk000 
10,67,000 
11,88,000 
10,67,000 
11,66,0(10 
36,83,000 
47,45,000 
Rs. 
7bistue btu 
35,79,000 
Rettya APproinclatid nee 	 Ad&nenct Act; 1:190. \  
rat utee.1; 
(Sditer741d.) 
Sums not exceeding 
Services end purposes. Voted by the Cha crged on 
Legislative 	 the Consohda. 	 Total. 
Assembly. 	 ted Fund_ 
RR—Capitai Account of Civil Works and Mis-
cellaneous Public Improvements outside 
the Revenue Account. 
81A—Capital Outillyon Electricity Schemes 
outside the Revenue Account. 
F-Civil Administration. 
3—Industries—Cottage Industries 
FF--.Civil Administration—Capital Account 
outside the Revenue Account. 
72—Capital outlay on Industrial Develop-
ment outside the Revenue Account—
Cottage Industries. 
F-Civil Administration. 
43—Industries—Cinchona 
47—Miscellaneous Departments—Fire Servi- 
47—Miscellaneous Departments—Excluding 
Fire Serviced. 
el—Civil Works and MiscellancollSIMAlic 
Improvements. 
50—Civil Works 
J- Miscellaneous. 
54—Fainine 
MB—Privy purses and allowances of Indian 
Rulers. 
55—Superannuation allowances and pensions 
Jd—Miscellaneous Capital Account within 
the Revenue Account. 
55A—Commutation of pensions financed from 
Ordinary Revenues. 
6 	 The West Bengal Appropriation (Vote on Account) Act, 1958. 
[West Rea. Act 
(Schedule.) 
2 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
iti—Misceilaneous Capital Account outside 
the Revenue Account. 
83—Payments of commuted value of pensions 
J-Miscellaneous. 
56—Stationery and Printing 
57—Miscollaneous--Contributions 
57—Miscellaneous—Other Miscellaneous Ex-
penditure. 
JP—Miscellaneous Capital Account outside 
the Revenue Account. 
82—Capital Account of other State works 
outside the Revenue Account. 
E-Debt Services. 
22—Interest on Debt and other obligations—
Expenditure on displaced persons. 
J--Miscellaneous. 
57—Miscellaneous—Expenditure on displaced 
persons. 
JP—Miscellaneous Capital Account outside 
the Revenue Account. 
82—Capital Account of other State works 
outside the Revenue Account—Expen. 
diture on displaced persons. 
Public Debt. 
Loans for displaced persons 
Loans and Advances by State Government. 
',Gang and Advances to displaced persons 
Rs. 
2,02,000 
22,84,000 
53,70,000 
50,93,000 
1,85,38.000 
33,000 
2,90,64,000 
61,82,090 
2,00,000 
22,84,000 
47,61,000 
50,92,000 
1,85,38,000 
2,80,34,000 
61,81,000 
1,08,94,000 
6,09,000 
1,000 
33,000 
2,000 
1,000 
1,08,94,000 
Rs. 
1 2 
Rs. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consolida- 
ted Fund. 
Services and purposes. 
Total. 
E—Debt Services. 
22—Interest on Debt and other obligations—
Community Development Projects. 
111—Extraordinary Items. 
63B— "immunity Development Projects, 
National Extension Service and Local 
Development Works. 
11—Miscellaneous Capital Account outside the 
Revenue Account. 
82--gapital Account of other State Works 
outside the Revenue Account—
Community Development Projects. 
Public Debt. 
Loans for Community Development Projects 
Loans and Advances by State Government. 
Loans and Advances under Community De-
velopment Projects. 
M—Extraordinary items. 
63—Extraordinary charge in India 
640—Pre-Partition Payments 
MD—Capital Account of Civil Works and 
Miscellaneous Public Improvements 
outside the Revenue Account. 
80A—Capital Outlay on Multipurpose River 
Schemes outside the Revenue Acainuat 
—Damodar Valley Project. 
81—Capital Account of Civil Works outside 
the Revenue Account. 
61,10,000 
4,76,000 
9,95,000 
Rs. 
3,25,000 
4,20,000 
R.. 
3,25,000 
-6159.000 
4,76,000 
4,20,000 
9,95,000 
61,81,000 
6,54,900 
2,85,43,000 
2,02,45,000 
61,81,000 
6,54,000 
2,85,49,000 
2,02,45,000 
The West Bengal Appropriation (Vote on Amount) Act 
1 of 1958J 
(lichethde.) 
S.  ?he West Pencgqi ApproPiat 1(F.0 	 AqNVA:)i 40t, 1558 
[West Ben. Act I ut le5B.1 
(Schestute2 
2 
Sums not exceeding 
Services and purposes. Voted by the charged 9n. 
Legislative 	 the Consolida. Assembly, 	 ted Fund. 
Total. 
J--Miscellaneous. 
X7ayFf4-7Receipts„, from Road and Water 
Transport Rehemes—Working ex-
penses 
.14,7 0Si9cellaneoue Capital Account outside She 
Revenue Account. 
82B—Capital Outlay on Road and Water 
Transport. Schemes outside the 
Revenue Account. 
85A—Capital Outlay on State Schemes of 
Government Trading. 
.aaDtvile 
960 0.000  
Rs. 
9n,60,000. 
s 	 ry 
16,19,000 
isns,52041 
0,00,00.000 
SC rmn,me.ilj 
16,19,000 
Rs. 
Public DebL 
Floating Debt 
Lciaris 'rem Reseiyu,Derds of India 
Loans from Union Government .. 
Other Loans—Loans from the Nestiona/ Agri-
, u,cultyral Credit (Long Term Operation) 
FMB of the Reserve Bank of India. 
Loans and Advances by State Government. 
Loms,and Advances by State Governxnent 82,20,000 
4200,00,000 
1,17281,006 
).11 Dm. visoi 
82,20,00,41 
Total 	 .. 4fiiBM 2099W it,14.8G9  a 54.9%48icittivi 
hoot ani suns ,  s 
WBGP-58/9-939A-5111 

‹ Prev All West Bengal acts Next ›