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The West Bengal Appropriation ( No. 2 ) Act, 1995

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act IX of 1995 
THE WEST BENGAL APPROPRIATION (No. 2) 
ACT, 1995. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 31st July, 1995.] 
[31st July, 1995.] 
An Act to authorise payment and appropriation of certain sums from 
and out of the Consolidated Fund of West Bengal for the services 
and purposes of the year ending on the thirty-first day of March, 
1996. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West Bengal for 
the services and purposes of the year ending on the thirty-first day of 
March, 1996; 
It is hereby enacted in the Forty-sixth Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation 
(No. 2) Act, 1995. 
Short title. 
2. From and out of the Consolidated Fund of West Bengal there Issue of Rs. 
12503,86,56,000 may be paid and applied sums not exceeding those specified in column 3 out of the 
of the Schedule amounting in the aggregate [inclusive of the sums Consolidated 
specified in column 3 of the Schedule to the West Bengal Appropria- 	 of Wes 
Ben 
Fund
gal for t 
tion (Vote-on-Account) Act, 1995] to the sum of rupees (twelve the year 
thousand five hundred three crores eighty-six lakhs and fifty-six thousand) 1995-96. 
towards defraying the several charges which will come in course of 
payment during the year ending on the thirty-first day of March, 1996, 
in respect of the services and purposes specified in column 2 of the 
Schedule. 
3. The sums authorised to be paid and applied from and out of the Appropria-
Consolidated Fund of West Bengal by this Act shall be appropriated for eon. 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1996. 
131 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 2011—State Legislature 	 .. 5,88,88,000 5,17,000 5,94,05,000 
Serial 2 2012—Governor 	 . . . 	. 1,30,81,000 1,30,81,000 
3 2013—Council of Ministers 	 .. 1,68,90,000 . 	. 1,68,90,000 
4 2014—Administration of Justice 	 . . 43,17,04,000 10,89,41,000 54,06,45,000 
5 2015—Elections 	 . . 55,43,81,000 4,000 55,43,85,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 2020—Collection of Taxes on Income 
and Expenditure. 	 . . 3,37,58,000 2,000 3,37,60,000 
(ii) Collection of Taxes on Property and 
Capital Transactions 
2029—Land Revenue 	 . . 122,02,22,000 1,00,000 122,03,22,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
7 Services 
(i) Capital Account of General 
Economic Services 
5475—Capital Outlay on Other General 
- 	 Economic Services. 40,30.000 . 	. 40,30,000 
Total 	 . . 122,42,52,000 1,00,000 122,43,52,000 
132 
The West Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
l 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 2030—Stamps and Registrations 	 .. 24,56,60,000 .. 24,56,60,000 
9 2035—Collection of Other Taxes on 
Property and Capital Transactions. 	 . . 22,80,000 . 	. 22,80,000 
(iii) Collection of Taxes on 
Commodities and Services 
10 2039—State Excise 	 .. 19,97,00,000 .. • 19,97,00,000 
11 20/10 	 Sales Tax 	 .. 32,44,66,000 . 	. 32,44,66,000 
12 2041—Taxes on Vehicles 	 .. 4,83,00,000 . 	. 4,83,00,000 
13 2045—Other Taxes and Duties on 
Commodities and Services. 	 .. 11,20,00,000 .. 11,20,00,000 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services 	 . . 5,61,00,000 . 	. 5,61,00,000 
(c) Interest Payment and Servicing 
of Debt 
16 2049—Interest Payments 	 .. 27,00,000 1653,61,84,000 1653,88,84,000 
(d) Administrative Services 
eria] 17 2051—Public Service Commission 	 .. . 	. 2,69,86,000 2,69,86,000 
18 2052—Secretariat—General Services .. 28,04,00,000 . 	. 28,04,00,000 
19 2053—District Administration 	 .. 29,25,00,000 .. 29,25,00,000 
20 and 2054—Treasury 	 Accounts 
Administration. 	 .. 21,65,45,000 . 	. 21,65,45,000 
21 2055—Police 	 .. 527,73,00,000 . 	. 527,73,00,000 
22 2056—Jails 	 .. 30,19,92,000 . 	. 30,19,92,000 
24 2058—Stationery and Printing 	 .. 12,20,70,000  . 	. 12,20,70,000 
133 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 	 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
2059—Public Works 	 . . 125,97,35,000 2,24,65,000 128,22,00,000 
Public Works under Functional Heads 
B—Social Services 
(a) Education, Sports, Art and Culture 
2205—Art and Culture (Buildings) 	 .. 67,90,000 67,90,000  . 	. 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing (Buildings) 	 .. 6,50,00,000 . 	. 6,50,00,000 
(f) Industry and Minerals 
2853—Non-Ferrous Mining and 
Metallurgical Industries (Buildings). 33,00,000 33,00,000  . 	. 
(j) General Economic Services 
25 Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
4059—Capital Outlay on Public Works 38,82,00,000 .. 38,82,00,000 
Capital Outlay on Public Works under 
Functional Heads 
B—Capital Account of Social Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, 
Sports, Art and Culture (Buildings). 19,58,50,000 .. 19,58,50,000 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Buildings). 	 . . 21,22,00,000 .. 21,22,00,000 
134 
The West Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public Health) 
(Tribal Areas Sub-Plan) (Buildings). 93,00,000 93,00,000 
4210 	 Capital Outlay on Medical and 
Public Health (Public Health) 
(Buildings). 	 . . 60,00,000 . 	. 60,00,000 
4211—Capital Outlay on Family Welfare 
(Buildings). 	 . . 16,00,000 . 	. 16,00,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 
(Buildings). 	 . . 9,34,00,000 9,34,00,000 
(d) Information and Broadcasting 
4220—Capital Outlay on Information and 
25 Publicity (Buildings). 	 . . 3,60,000 3,60,000 
(h) Others 
4250—Capital Outlay on Other Social 
Services (Buildings). 	 . . 10,00,000 10,00,000 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public Under- 
takings) (Buildings). 	 . . 1,71,00,000 . 	. 1,71,00,000 
4404—Capital Outlay on Dairy Develop-
ment (Excluding Public Undertakings) 
(Buildings). 	 . . 30,00,000 . 	. 30,00,000 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings) (Buildings). 	 . . 1,14,74,000 1.14,74,000 
135 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings)... 34,00,000 . 	. 34,00,000 
25 4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan) 
(Buildings). 5,000 5,000 
4885—Other Capital Outlay on In'dustry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
_ 	 Industries) (Buildings). .. 70,000 . 	. 70,000 
Total 	 . . 227,77,84,000 2,24,65,000 230,02,49,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services 
(Fire Protection and Control). 	 . 38,04,45,000 . 	. 38,04,45,000 
27 2070—Other Administrative Services 
(Excluding Fire Protection and Control). 76,33,42,000 . 	. 76,33,42,000 
REVENUE ACCOUNT 
A—General Services 
(e) Pension and Miscellaneous General • 
Services 
28 2071—Pensions and Other Retirement 
Benefits 	 . . 416,17,48,000 1,06,000 416,18,54,00( 
29 2075—Miscellaneous General Services 4,90,55,000 . 	• 4,90,55,00( 
136 
The West Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
1 2 	 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General, Education 	 .. 2218,03,55,000 . 	. 2218,03,55,000 
2203—Technical Education 	 . 52,36,00,000 . 	. 52,36,00,000 
2205—Art and Culture 8,71,58,000 . 	. 8,71,58,000 
30 Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6202—Loans for Education, Sports, Art 
and Culture. 	 . . 5,10,000 . 	. 5,10,000 
Total 	 .. 2279,16,23,000 . 	. 2279,16,23,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
31 25,90,93,000 . 	. 25,90,93,000 2204—Sports 	 Youth and 	 Services 	 . . 
- 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health). 	 . . 441,50,56,000 . 	. 441,50,56,000 
Capital Expenditure Outside the 
Revenue Account 
32 B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
_ 	 Health). 	 . . 55,00,000 55,00,000 
Total 	 . . 442,05,56,000 . 	. 442,05,56,000 
137 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2. 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
33 2210—Medical and Public Health (Public 
Health). 	 . . 80,24,50,000 . 	. 80,24,50,000 
34 2211—Family Welfare 	 . . 69,81,45,000 . 	. 69,81,45,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
_ 2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution). 	 . . 125,93,67,000 . 	. 125,93,67,000 
35 F—Loans and Advances 
6215—Loans for Water Supply and 
Sanitation (Excluding Prevention of 
Air and Water Pollution). .. 80,89,000 80,89,000 
Total 	 . . 126,74,56,000 .. 126,74,56,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing 	 . . 21,76,95,000 1,02,000 21,77,97,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
36 (c) Water Supply, Sanitation, Housing 
and Urban Development  
4216—Capital Outlay on Housing 	 . . 30,61,54,000 . 	. 30,61,54,000 
F—Loans and Advances 
6216—Loans for Housing — 	 . . 2,50,00,000 . 	. 2,50,00,00 
Total 	 . . 54,88,49,000 1,02,000 54,89,51,000 
138 
The West Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
1 2 	 3 
Demand 
Number/ 
Seri al 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
Rs. Rs. Rs, 
2217—Urban Development 243,28,00,000 243,28,00,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
37 (c) Water Supply, Sanitation, Housing 
and Urban Development 
4217—Capital Outlay on Urban 
Development. 51,00,000 51,00,000 
F—Loans and Advances 
6217—Loans for Urban Development 81,80,00,000 81,80,00,000 
Total 325,59,00,000 325,59,00,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Information and Broadcasting 
2220—Information and Publicity 	 . 15,87,45,000 15,87,45,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
38 (d) Information and Publicity 
4220—Capital Outlay on Information and 
Publicity 34,93,000 34,93,000 
F—Loans and Advances 
6220—Loans for Information and Publicity 90,00,000 90,00,000 
Total 17,12,38,000 17,12,38,000 
139 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(f) Labour and Labour Welfare 
39 2230—Labour and Employment 	 . . 37,74,80,000 . 	. 37,74,80,000 
(g) Social Welfare and Nutrition 
- 	 2235—Social Security and Welfare 
(Rehabilitation). 	 . . 37,50,10,000 1,00,00,000 38,50,10,000 
Capital Expenditure Outside the 
40 Revenue Account 
F—Loans and Advances 
6235—Loans for Social Security and 
Welfare (Rehabilitation). _ 	 . . 5,00,000 . 	. 5,00,000 
Total 	 . . 37,55,10,000 1,00,00,000 38,55,10,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education (Tribal Areas 
Sub-Plan). 	 . 	. 7,86,25,000 7,86,25,000 
2204—Sports and Youth Services (Tribal 
Areas Sub-Plan). 20,00,000 . 	. 20,00,000 
41 (b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Tribal 
Areas Sub-Plan). 	 . . 2,32,87,000 . 2,32,87,000 
2210—Medical and Public Health (Public 
Health) (Tribal Areas Sub-Plan). 	 . . 44,00.000 .. 44,00,00C 
140 
The West Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
1 2' 	 3 
Demand Sums not exceeding 
Numbed 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and Water . 
Pollution) (Tribal Areas Sub-Plan). 3,60,40,000 . 	. 3,60,40,000 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
Classes. 	 .. 124,81,53,000 . 	. 124,81,53,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Tribal Areas 
Sub-Plan). 	 .. 14,79,000 14,79,000 
2236—Nutrition 	 . . 20,00,000 20,00,000 
2250—Other Social Services (Tribal 
Areas Sub-Plan)1 	 .. 1,000 1,000 
41 C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Tribal Areas 
Sub-Plan). 	 .. 1,28,70,000 1,28,70,000 
2402—Soil and Water Conservation 
(Tribal Areas Sub-Plan). 	 .. 47,00,000 47,00,000 
2403—Animal Husbandry (Tribal Areas 
Sub-Plan). 	 .. 91,17,000 91,17,000 
2405—Fisheries (Tribal Areas Sub-Plan). 58,20,000 . 	. 58,20,000 
2406—Forestry and Wild Life (Tribal 
Areas Sub-Plan). 	 .. 10,52,00,000 . 	. 10,52,00,000 
2408—Food, Storage and Warehousing 
(Tribal Areas Sub-Plan). 1,50,000 . 	. 1,50,000 
2425—Co-operation (Tribal Areas 
Sub-Plan). 	 . . 15,17,000 . 	. 15,17,000 
2435—Other Agricultural Programmes 
(Tribal Areas Sub-Plan). 	 .. 6,00,000 . 	. 6,00,000 
141 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
2 
Services and purposes. 
1 
Demand 
Number/ 
Serial 
Number. 
Voted by the 
Legislative 
Assembly. 
3 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Total. 
(b) Rural Development 
2501—Rural Development (Tribal Areas 
Sub-Plan). 
(c) Special Areas Progranunes 
2575—Other Special Areas Programmes 
(Tribal Areas Sub-Plan). 
(d) Irrigation and Flood Control 
2702—Minor Irrigation (Tribal Areas 
Sub-Plan). 
(f) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 
(h) Others 
4250—Capital Outlay of Other Social 
Services (Tribal Areas Sub-Plan). .. 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4401—Capital Outlay on Crop Husbandry 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 
4425—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 
4435—Capital Outlay on Other 
Agricultural Programmes (Tribal 
Areas Sub-Plan).  
41 
Rs. 
7,41,27,000 
53,00,000 
15,50,000 
81,85,000 
3,95,00,000 
4,000 
2,00,000 
25,20,000 
7,50,000 
7,41,27,000 
53,00,000 
15,50,000 
81,85,000 
3,95,00,000 
4,000 
2,00,000 
25,20,000 
7,50,000 
Rs. Rs. 
142 
The West Bengal ApptOpriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
1 	 2 
	 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(d) Capital Account of Irrigation and 
Flood Control 
4702—Capital Outlay on Minor 
Irrigation (Tribal Areas Sub-Plan). .. 46,90,000 . 	. 46,90,000 
4705—Capital Outlay on Command Area 
Development (Tribal Areas Sub-Plan). 12,60,000 . 	. 12,60,000 
(f) Capital Account of Industry and 
Minerals 
485I—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 1,30,000 . 	. 1,30,000 
41 (g) Capital Account of Transport 
5054—Capital Outlay on Roads and 
Bridges (Tribal Areas Sub-Plan). 	 . . 5,70,00,000 . 5,70,00,000 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes. 	 . . 65,00,000 . 	. 65,00,000 
6250—Loans for Other Social Services 
(Tribal Areas Sub-Plan). 	 . . 1,000 . 	. 1,000 
6425—Loans for Co-operation (Tribal 
Areas Sub-Plan). 	 . . 4,52,000 4,52,000 
6475—Loans for Other Special Areas 
Programmes (Tribal Areas Sub-Plan). 2,00,000 . 	. 2,00,000 
6851—Loans for Village and Small 
Industries (Excluding Public 
... 	 Undertakings) (Tribal Areas Sub-Plan). 2,25,000 . 	. 2,25,000 
Total 	 . . 173,85,53,000 . 	. 173,85,53,000 
143 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
42 2235—Social Security and Welfare 
(Social Welfare). 	 . . 118,05,89,000 .. 118,05,89,000 
43 2236—Nutrition 12,40,77,000 .. 12,40,77,000 
44 2245—Relief on account of Natural 
Calamities. 	 . . 80,00,00,000 .. 80,00,00,000 
(h) Other 
45 2251—Secretariat—Social Services 	 . . 11,38,80,000 . 	. 11,38,80,000 
REVENUE ACCOUNT 
B—Social Services 
(h) Others 
_ 2250 	 Other Social Services 	 .. 16,25,60.000 . 	. 16,25,60.000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
46 
4250—Capital Outlay on Other Social 
Services. 	 . . 3,98,46,000 .. 3,98,46,000 
F—Loans and Advances 
_ 6250—Loans for Other Social Services 30,24,000 .. 30,24,000 
Total 	 .. 20,54,30,000 . 	. 20,54,30,000 
144 
The West" Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
2 3 
Services and purposes. 
Demand 
Number/ 
Serial 
Number. Voted by the 
Legislative 
Assembly. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Agriculture and Allied Activities 
4401—Capital Outlay on Crop Husban-
dry (Excluding Public Undertakings). 
F—Loans and Advances 
6401—Loans for Crop Husbandry 
(Excluding Public Undertakings). .. 
Total 
47 
Rs. 
87,08,47,000 
37,50,000 
1,00,00,000 
88,45,97,000 
87,08,47,000 
37,50,000 
1,00,00,000 
88,45,97,000 
Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2402—Soil and Water Conservation .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4402—Capital Outlay on Soil and Water 
Conservation. 
48 
20,67,40,000 
5,00,000 
20,67,40,000 
5,00,000 
Total 20,72,40,000 20,72,40,000 
145 
Rs. Rs. 
56,91,05,000 
2,82,00,000 
59,73,05,000 
2,70,000 88,66,94,000 
1,28,00,000 
2,70,000 89,94,94,000 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
2 3 
Sums not exceeding 
Demand 
Number/ 
Serial 	 Services and purposes. 	 Voted by the 	 Charged on the 
Number. 	 Legislative 	 Consolidated 	 Total. 
Assembly. 	 Fund. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2403—Animal Husbandry 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2404—Dairy Development 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4404—Capital Outlay on Dairy 
Develpment (Excluding Public 
Undertakinhgs). 
Total 
Rs. 
56,91,05,000 
2,82,00,000 
59,73,05,000 
88,69,64,000 
1,28,00,000 
89,97,64,000 
49 
50 
146 
The West Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
1 2 	 3 
Demand 
Number/ 
Seri al 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2405—Fisheries 	 .. 30,21,71,000 .. 30,21,71,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
51 Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4405—Capital Outlay on Fisheries 	 .. 2,78,00,000 2,78,00,000 
F—Loans and Advances 
_ 	 6405—Loans for Fisheries 	 .. 5,56,00,000 . 	. 5,56,00,000 
Total 	 . . 38,55,71,000 .. 38,55,71,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
— 	 2406—Forestry and Wild Life 	 . . 88,54,90,000 30,00,000 88,84,90,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
52 Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4406 	 Capital Outlay on Forestry and 
_ 	 Wild Life. 	 . . 20,00,000 . 	. 20,00,000 
Total 	 . . 88,74,90,000 30,00,000 89,04,90,000 
147 
2 3 
Rs. 
Demand 
Number/ 
Serial 
Number. 
Voted by the 
Legislative 
Assembly. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Services and purposes. Total. 
REVENUE ACCOUNT 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4407—Capital Outlay on Plantations . . 
F—Loans and Advances 
6407—Loans for Plantations 
Total 2,10,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2408—Food, Storage and Warehousing 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings). 
Total 67,24,88,000 
50,000 
50,000 
45,24,88,000 
22,00,50,000 
67,25,38,000 
53 
54 
Rs. 
75,00,000 
1,35,00,000 
Rs. 
75,00,000 
1,35,00,000 
2,10,00,000 
45,24,88,000 
22,00,00,000 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
148 
The West Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
2 	 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2415—Agricultural Research and 
Education. 
Rs. 
31,10,05,000 
Rs. Rs. 
31,10,05,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
55 Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4415—Capital Outlay on Agricultural 
Research and Education (Excluding 
Public Undertakings). 6,50,000 6,50,000 
Total 31,16,55,000 31,16,55,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2425—Co-operation 22,31,47,000 22,31,47,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
57 Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4425—Capital Outlay on Co-operation 8,05,70,000 8,05,70,000 
F—Loans and Advances 
6425—Loans for Co-operation 3,48,84,000 3,48,84,000 
Total 33,86,01,000 33,86,01,000 
149 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
2 
Services and purposes. 
1 
Demand 
Number/ 
Serial 
Number. 
Voted by the 
Legislative 
Assembly. 
3 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2435—Other Agricultural Programmes 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4435—Capital Outlay on Other 
Agricultural Programmes. 
58 
Rs. 
11,62,85,000 
40,00,000 
11,62,85,000 
40,00,000 
Rs. Rs. 
Total 12,02,85,000 12,02,85,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2501—Special Programmes for Rural 
Development. 
2505—Rural Employment 
2506—Land Reforms 
2515—Other Rural Development 
Programmes (Panchayati Raj). 	 . 
D—Grants-in-Aid and Contributions 
3604—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Panchayati Raj). 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6515—Loans for Other Rural 
Development Programmes 
(Panchayati Raj). 
Total 
59 
60 
61 
62 
48,38,87,000 
468,90,33,000 
19,11,13,000 
101,12,52,000 
9,50,00,000 
1,00,000 
110,63,52,000 
2,000 
2,000 
48,38,87,000 
468,90,33,000 
19,11,13,000 
101,12,52,000 
9,50,02,000 
1,00,000 
110,63,54,000 
150 
The West Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
2 	 3 
Demand 
Number! 
Seri al 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2515—Other Rural Development 
Programmes (Community 
Rs, Rs. Rs. 
Development). 52,71,55,000 52,71,55,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
63 (b) Capital Account of Rural 
Development 
4415—Capital Outlay on Other Rural 
Development Programmes 
(Community Development). 66,00,000 66,00,000 F—Loans and Advances 
6515—Loans for Other Rural 
Development Programmes 
(Community Development). 19,00,000 19,00,000 
Total 53,56,55,000 53,56,55,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programme 
2551—Hill Areas 91,80,46,000 91,80,46,000 Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
64 Services 
(c) Capital Account of Special Areas 
Programmes 
4551—Capital Outlay on Hill Areas 	 . 75,00,000 75,00,000 
F—Loans and Advances 
6551—Loans for Hill Areas 2,21,00,000 2,21,00,000 
Total 94,76,46,000 94,76,46,000 
151 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 3 
Demand 
Number/ 
Serial 	 Services and purposes. 	 Voted by the 	 Charged on the 
Number. 	 Legislative 	 Consolidated 	 Total. 
Assembly. 	 Fund. 
Sums not exceeding 
2 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programme 
2575—Other Special Areas Programmes 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Special 
Areas Programmes 
4575—Capital Outlay on Other 
Special Areas Programmes. 
Total 
65 
Rs. 
37,37,02,000 
10,80,00,000 
37,37,02,000 
10,80,00,000 
48,17,02,000 48,17,02,000 
Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2701—Major and Medium Irrigation .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
66 
	 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4701—Capital Outlay on Major and 
Medium Irrigation. 
Total 
247,12,75,000 
317,86,74,000 
70,73,99,000 70,73,99,000 
247,12,75,000 
317,86,74,000 
152 
The West Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
1 2 	 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2702—Minor Irrigation 	 . . 101,59,72,000  101,59,72,000 
2705—Command Area Development . . 2,15,00,000 . 	. 	' 2,15,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
67 (d) Capital Account of Irrigation and 
Flood Control 
4702—Capital Outlay on Minor 
Irrigation. 	 . . 6,62,50,000 . 	. 6,62,50,000 
4705—Capital Outlay on Command 
_ 	 Area Development. 	 . . 2,82,40,000 . 	. 2,82,40,00Q 
Total 	 . 	. 113,19,62,000 . . 113,19,62,000 
REVENUE ACCOUNT 
C—Economic Services 
_ (d) Irrigation and Flood Control 
2711—Flood Control 	 . . 43,89,86,000 1,00,000 43,90,86,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
68 Services 
(d) Capital Account of Irrigation and 
Flood Control 
4711—Capital Outlay on Flood Control 
— 	 Projects. 	 . . 46,10,00,000 . . 46,10,00,000 
Total 	 . . 89,99,86,000 1,00,000 90,00,86,000 
153 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2801—Power 	 . . 362,00,00,000 362,00,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
69 (e) Capital Account of Energy 
4801—Capital Outlay on Power 
Projects. 	 . . 20,00,00,000 20,00,00,000 
F—Loans and Advances 
6801—Loans for Power Projects 	 . . 359,00,00,000 . 	. 359,00,00,000 
6860—Loans for Consumer Industries . . 7,00,00,000 7,00,00,000 
Total 	 . . 748,00,00,000 748,00,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2810—Non-Conventional Sources of 
Energy. 	 . . 95,50,000 .. 95,50,000 
(I) Industry and Minerals 
- 	 2851—Village and Small Industries 
(Excluding Public Undertakings). 	 . . 70,88,76,000 . 70,88,76,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
73 Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 	 . . 3,63,16,000 . 3,63,16,000 
F—Loans and Advances 
6851—Loans for Village and Small 
Industries (Excluding Public 
_ 	 Undertakings). 	 . . 14,54,90,000 • . 14,54,90,000 
Total 89,06,82,000 . 	. 89,06,82,000 
154 
The West Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
l 2 	 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
— 	 2852—Industries (Closed and Sick 
Industries). 	 . . 47,00,000 . 	. 47,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic • 
Services 
(f) Capital Account of Industry 
and Minerals 
4858—Capital Outlay on Engineering 
Industries (Closed and Sick 
74 Industries). 	 .. 85,00,000 . 	. 85,00,000 
4860—Capital Outlay on Consumer 
Industries (Closed and Sick 
Industries). 	 .. 85,00,000 85,00,000 
4875—Capital Outlay on Other 
Industries (Closed and Sick 
Industries). 	 .. 20,00,000 . 	. 20,00,000 
F—Loans and Advances 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). 	 .. 16,05,00,000 30,50,000 16,35,50,000 
6860—Loans for Consumer Industries 
— 	 (Closed and Sick Industries). 	 . . 21,36,00,000 . 	. 21,36,00,000 
Total 39,78,00,000 30,50,000 40,08,50,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 	 .. 35,79,89,000 35,79,89,000 76 2853—Non-Ferrous Mining and 
Metallurgical Industries. 	 .. 2,00,00,000 . 	. 2,00,00,000 
155 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(g) Transport 
77 3051—Ports and Lighthouses 	 . . 1,30,30,000 . 	. 1,30,30,000 
78 3053—Civil Aviation 	 . . 36,10,000 . 36,10,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
- 	 3054—Roads and Bridges 	 . . 82,19,57,000 82,19,57,000 
Capital Expenditure Outside the 
Revenue Account 
79 C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and 
Bridges. 	 . . _ 115,10,00,000 .. 115,10,00,000 
Total 	 . . 197,29,57,000 .. 197,29,57,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
- 	 3055—Road Transport 	 . . 84,77,40,000 . 	. 84,77,40,000 
3056—Inland Water Transport 	 . . 18,50,000 .. 18,50,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
80 (g) Capital Account of Transport 
5055—Capital Outlay on Road 
Transport. 	 . . 5,19,00,000 5,19,00,000 
5056—Capital Outlay on Inland Water 
Transport. 2,80,00,000 2,80,00,000 
F—Loans and Advances 
7055—Loans for Road Transport 	 . . 28,93,00,000 .. 28,93,00,000 
Total 121,87,90,000 . 	. 121,87,90,000 
156 
1 2 	 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
82 
83 
84 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. 
23,00,00,000 
4,32,000 
18,62,71,000 
Rs. Rs. 
23,00,00,000 
4,32,000 
18,62,71,000 
5,20,01,000 
10,00,000 
5,20,01,000 
10,00,000 
5,30,01,000 5,30,01,000 
81 
Capital Expenditure Outside the 
Revenue Account 
C—Economic Services 
(g) 11ansport 
F—Loans and Advances 
7075—Loans for Other Transport 
Services. 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
3425—Other Scientific Research 
(j) General Economic Services 
345I—Secretariat—Economic Services. . 
3452—Tourism 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5452—Capital Outlay on Tourism 
Total 
The West Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
157 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
3 
1 
Demand 
Number/ 
Serial 	 Services and purposes. 	 Voted by the 	 Charged on the 
Number. 	 Legislative 	 Consolidated 	 Total. 
Assembly. 	 Fund. 
Sums not exceeding 
2 
Rs. Rs. Rs. 
87 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
3454—Census, Surveys and Statistics 
3456—Civil Supplies 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5465—Investment in General Financial 
and Trading Institutions. 
F—Loans and Advances 
7465—Loans for General Financial and 
Trading Institutions. 
Total 
85 
86 
5,79,70,000 
3,28,61,000 
7,50,000 
2,40,00,000 
2,47,50,01)0 
5,79,70,000 
3,28,61,000 
7,50,000 
2,40,00,000 
2,47,50,000 
88 
89 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
3475—Other General Economic Services 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Prevention of Air and Water Pollution). 
3,98,55,000 
5,06,00,000 
3,98,55,000 
5,06,00,000 
158 
The West Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
2 	 3 
Demand 
Number! 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
90 
92 
D—Grants-in-Aid and Contributions 
3604—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati 
Raj). 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C--Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay of Food, Storage 
and Warehousing (Public Undertakings). 
F—Loans and Advances 
6857—Loans for Chemical and 	 li 
Pharmaceutical Industries (Public 
Undertakings). 	 . . 
6858—Loans for Engineering Industries 
(Public Undertakings). 	 . . 
6860—Loans for Consumer Industries 
_ 	 (Public Undertakings). 	 . . 
Rs. 
212,96,80,000 
Rs. 
8,44,000 
Rs. 
213,05,24,000 
30,00,000 
11,60,00,000 
12,45,00,000 
2,90,00,000 
. 	. 
. 	. 
30,00,000 
11,60,00,000 
12,45,00,000 
2,90,00,000 
Total 	 . 	. 27,25,00,000 . 	. 27,25,00,000 
159 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
- 4856—Capital Outlay on Petrochemical 
Industries (Excluding Public 
Undertakings). 60,00,00,000 .. 60,00,00,000 
4860—Capital Outlay on Consumer 
Industries (Excluding Public 
93 Undertakings). 	 . 1,10,00,000 .. 1,10,00,000 
4885—Other Capital Outlay on 
Industries and Minerals (Excluding 
Public Undertakings). 19,20,00,000 . 	. 19,20,00,000 
F—Loans'and Advances 
6885—Loans for Other Industries and 
Minerals (Excluding Public 
Undertakings). 	 . . 4,70,00,000 . 	. 4,70,00,000 
Total 	 . . 85,00,00,000 .. 85,00,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(1) Capital Account of Industry and 
Minerals 
4859—Capital Outlay on Telecommuni- 
cation and Electronic Industries. 	 . . 9,50,00,000 .. 9,50,00,00( 
94 F—Loans and Advances 
6859—Loans for Telecommunication 
and Electronic Industries. 	 . . 4,50,00,000 . 	. 4,50,00,00( 
Total 	 . . 14,00,00,000 . 	. 14,00,00,00( 
160 
The West Bengal Appropriation (No. 2) Act, 1995. 
IX of 1995.] 
(Schedule.) 
1 2 	 3 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Industry 
— 	 and Minerals 
4860—Capital Outlay on Consumer 
Industries (Excluding Public Underta- 
kings and Closed and Sick Industries). 2,75,00,000 3,50,000 2,78,50,000 
F—Loans and Advances 
95 6857—Loans for Chemical and 
Pharmaceutical Industries (Excluding 
Public Undertakings and Closed and 
Sick Industries). 	 . . 30,00,000  30,00,000 
6860—Loans for Consumer Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries). 	 . . 16,07,30,000 . 	. 16,07,30,000 
Total 	 . 	 . 19,12,30,000 3,50,000 19,15,80,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
F—Loans and Advances 
6875—Loans for Other Industries 2,20,00,000 . 	. 2,20,00,000 
96 6885—Loans for Other Industries and 
Minerals (Excluding Closed and Sick 
- 	 Industries). 	 . . 9,50,00,000 .. 9,50,00,000 
Total 	 . 	 . 11,70,00,000 . 	. 11,70,00,000 
161 
The West Bengal Appropriation (No. 2) Act, 1995. 
[West Ben. Act IX of 1995.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding  
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
97 
Serial 98 
99 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4885—Other Capital Outlay on 
Industry and Minerals (Excluding 
Public Undertakings and Closed and 
Sick Industries). 	 .. 
E—Public Debt 
6003—Internal Debt of the State 
Government. 	 . . 
6004—Loans and Advances from 
Central Government. 	 . . 
Total 	 . . 
F—Loans and Advances 
7610—Loans to Government 
Servants etc. 	 . . 
7615—Miscellaneous Loans 	 .. 
Total 	 . . 
Grand Total 	 .. 
Rs. 
1,49,50,000 
Rs. 
. 	. 
Rs. 
1,49,50,000 
	
. 	 . 
	
. 	. 
1222,20,00,000 
322,76,69,000 
1222,20,00,000 
322,76,69,000 
. 	. 1544,96,69,000 1544,96,69,000 
55,00,00,000 
2,00,00,000 
	
. 	 . 
	
. 	. 
55,00,00,000 
2,00,00,000 
57,00,00,000 . 	. 57,00,00,000 
9286,28,33,000 3217,58,23,000 12503,86,56,000 
162 

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