The West Bengal Appropriation ( Vote On Account ) Act, 1986
West Bengal · state statute
Open in Lexace · Ask the AI about this actGOVERNMENT OF WEST BENGAL LEGISLATIVE DEPARTMENT West Bengal Act III of 1986 THE WEST BENGAL APPROPRIATION (VOTE ON ACCOUNT) ACT, 1986. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 29th March, 1986.] [29th March, 1986.] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 1987. WHEREAS it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 1987; It is hereby enacted in the Thirty-seventh Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. This Act may be called the West Bengal Appropriation (Vote on Short title. Account) Act, 1986. 2. From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees one thousand and eleven crores, ninety-four lakhs and eighty-two thousand towards de fraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1987, in respect of the services and purposes specified in column 2 of the Schedule. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1987. Issue of Rs. 10,11,94, 82,000 out of the Consolidated Fund of West Bengal for the year 1986-87. Appropria- tion. 33 The West Bengal Appropriation (Vote on Account) Act, 1986. [West Ben. Act (Schedule.) SCHEDULE. (See sections 2 and 3.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. REVENUE ACCOUNT A—General Services (a) Organs of State Rs. Rs. Rs. 1 211—State Legislatures 50,00,000 60,000 50,60,000 Serial 2 212—Governor 11,00,000 11,00,000 3 213—Council of Ministers 12,00,000 12,00,000 4 214—Administration of Justice 3,30,00,000 70,00,000 4,00,00,000 5 215—Elections 79,70,000 79,70,000 (b) Fiscal Services (i) Collection of Taxes on Income and Expenditure 6 220—Collection of Taxes on Income and Expenditure. 21,30,000 1,000 21,31,000 (ii) Collection of Taxes on Property and Capital Transactions 229—Land Revenue 6,63,40,000 25,000 6,63,65,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 7 Services (i) Capital Account of General Economic Services 504—Capital Outlay on Other General Economic Services. 27,60,000 27,60,000 Total 6,91,00,000 25,000 6,91,25,000 34 The West Bengal Appropriation (Vote on Account) Act, 1986. III of 1986.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number, Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 8 230 Stamps and Registrations 1,62,25,000 1,62,25,000 9 235—Collection of Other Taxes on . Property and Capital Transactions. . . 1,86,000 . . 1,86,000 (iii) Collection of Taxes on Commodities and Services 10 239—State Excise . 1,56,72,000 1,56,72,000 11 240—Sales Tax 1,70,70,000 1,70,70,000 12 241—Taxes on Vehicles 31,03,000 . . 31,03,000 13 245—Other Taxes and Duties on Commodities and Services. 1,02,60,000 1,02,60,000 (iv) Other Fiscal Services 14 247—Other Fiscal Services . . 45,15,000 . . 45,15,000 (c) Interest Payment and Servicing of Debt 16 249—Interest Payments . . 15,17,000 85,07,00,000 85,22,17,000 (d) Administrative Services Serial 17 251—Public Service Commission . . . . 18,88,000 18,88,000 18 252—Secretariat—General Services . . 2,42,50,000 2,42,50,000 19 253—District Administration . . 2,52,77,000 2,52,77,000 20 and 254—Treasury Accounts Administration. 1,56,20,000 1,56,20,000 21 255—Police 40,14,30,000 40,14,30,000 35 The West Bengal Appropriation (Vote on Account) Act, 1986. [West Ben. Act (Schedule.) I 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. 22 256—Jails 2,49,55,000 . . 2,49,55,000 24 258—Stationery and Printing 1,53,05,000 1, 53,05,000 259—Public Works 11,55,93,000 20,47,000 11,76,40,000 (Public Works under Functional heads) B—Social and Community Services 277—Education (Excluding Sports and Youth Welfare) (Buildings). 18,000 18,000 278—Art and Culture (Buildings) 40,000 40,000 280—Medical (Buildings) 60,000 . . 60,000 282—Public Health, Sanitation and Water Supply (Excluding Prevention of Air and Water Pollution and Sewerage and Water Supply) 25 (Buildings). . . 5,00,000 5,00,000 283—Housing (Buildings) . . 88,35,000 88,35,000 287—Labour and Employment (Buildings). . . 4,000 . . 4,000 295—Other Social and Community Services (Zoological and Public Gardens) (Buildings). 1,000 . . 1,000 C—Economic Services (a) General Economic Services 304—Other General Economic Services (Buildings). 1,75,000 . . 1,75,000 (b) Agriculture and Allied Services 2,000 2,000 305—Agriculture (Buildings) 36 The West Bengal Appropriation (Vote on Account) Act, 1986. III of 1986.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 309—Food (Buildings) . . 26,000 26,000 310—Animal Husbandry (Buildings) . . 2,000' 2,000 311—Dairy Development (Buildings) .. 2,000 . . 2,000 (c) Industry and Minerals 320—Industries (Excluding Public Undertakings and Closed and Sick Industries) (Buildings). 1,04,000 1,04,000 328—Mines and Minerals (Buildings). 1,75,000 1,75,000 Capital Expenditure Outside the Revenue Account A—Capital Account of General Services 25 459—Capital Outlay on Public Works 3,22,60,000 3,22,60,000 (Capital Outlay on Public Works under Functional heads) B—Capital Account of Social and Community Services 477—Capital Outlay on Education, Art and Culture (Sports) (Buildings). . . 1,25,000 1,25,000 477—Capital Outlay on Education, Art and Culture (Youth Welfare) (Buildings). 4,25,000 4, 25,000 477—Capital Outlay on Education, Art and Culture (Excluding Sports and Youth Welfare) (Buildings). 44,75,000 44,75,000 480—Capital Outlay on Medical (Buildings). . . 3,16,90,000 . . 3,16,90,000 481-Capital Outlay on Family Welfare (Buildings). 13,80,000 . . 13,80,000 37 The West Bengal Appropriation (Vote on Account) Act, 1986. [West Ben. A (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. 482—Capital Outlay on Public Health, Sanitation and Water Supply (Buildings). 1,75,000 .. 1,75,( 483—Capital Outlay on Housing (Buildings). .. 5,60,60,000 5,60,60,( 485—Capital Outlay on Information and Publicity (Buildings). .. 9,55,000 9,55,( 495—Capital Outlay on Other Social and Community Services (Buildings). . . 1,75,000 1,75,( C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 509—Capital Outlay on Food (Buildings). 14,05,000 14,05,( 510—Capital Outlay on Animal Husbandry (Excluding Public Under- 25 takings) (Buildings). . . 9,25,000 . . 9,25,1 511—Capital Outlay on Dairy Develop- ment (Excluding Public Undertakings) (Buildings). .. 7,50,000 7,50,1 514—Capital Outlay Community on Development (Panchayat) (Buildings). 6,25,000 6,25,1 514—Capital Outlay on Community Development (Excluding Panchayat) (Buildings). . 2,45,000 2,45,1 (c) Capital Account of Industry and Minerals 520—Capital Outlay on Industrial Research and Development (Exclud- ing Public Undertakings and Closed and Sick Industries) (Buildings). .. 25,000 25,1 521—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Buildings). 21,75,000 21,75,1 Total 25,94,07,000 20,47,000 26,14,54,1 38 The West Bengal Appropriation (Vote on Account) Act, 1986. III of 1986.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (d) Administrative Services 26 260—Fire Protection and Control . . 1,72,50,000 1,72,50,000 27 265—Other Administrative Services . . 6,82,82,000 6,82,82,000 (e) Pensions and Miscellaneous General Services 28 266—Pensions and Other Retirement Benifits. . . 17,22,70,000 5,40,000 17,28,10,000 30 268—Miscellaneous General Services 2,12,10,000 . . 2,12,10,000 B—Social and Community Services 31 276—Secretariat—Social and Commu- nity Services. 90,27,000 90,27,000 32 277—Education (Sports) 1,22,75,000 . . 1,22,75,000 33 277—Education (Youth Services) 1,75,50,000 1,75,50,000 277—Education (Excluding Sports and Youth Welfare). 1,58,11,70,000 1,58,11,70,000 278—Art and Culture 70,10,000 70,10,000 Capital Expenditure Outside the 34 Revenue Account F—Loans and Advances 677—Loans for Education, Art and Culture (Excluding Sports and Youth Welfate). 7,55,000 7,55,000 Total 1,58,89,35,000 1,58,89,35,000 39 The West Bengal Appropriation (Vote on Account) Act, 1986. [West Ben. Ac (Schedule.) I 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social and Community Services 35 279—Scientific Services and Research 7,000 7,00 280—Medical . . 42,08,20,000 . . 42,08,20,001 Capital Expenditure Outside the Revenue Account 36 B—Capital Account of Social and Community Services 480—Capital Outlay on Medical 5,00,000 . . 5,00,00, Total 42,13,20,000 42,13,20,00 REVENUE ACCOUNT B—Social and Community Services 37 281—Family Welfare 6,63,50,000 6,63,50,00 38 282—Public Health, Sanitation and Water Supply (Excluding Prevention of Air and Water Pollution and Sewerage and Water Supply). 6,98,10,000 . 6,98,10,00 - 283—Housing 2,89,10,000 6,000 2,89,16,00 Capital Expenditure Outside the Revenue Account B—Capital Account of Social and 39 Community Services 483—Capital Outlay on Housing . 2,06,12,000 2,06,12,0C F—Loans and Advances 683—Loans for Housing 38,25,000 38,25,0C Total 5,33,47,000 6,000 5,33,53.01 40 The West Bengal Appropriation (Vote on Account) Act, 1986. III of 1986.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social and Community Services 284—Urban Development 27,35,00,000 . 27,35,00,000 Capital Expenditure Outside the Revenue Account 40 B—Capital Account of Social and Community Services 484—Capital Outlay on Urban Development. 33,50,000 33,50,000 F—Loans and Advances 684—Loans for Urban Development 6,30,25,000 6,30,25,000 Total 33,98,75,000 33,98,75,000 REVENUE ACCOUNT B—Social and Community Services 285—Information and Publicity . 1,63,35,000. .. 1,63,35,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social and 41 Community Services 485—Capital Outlay on Information and Publicity. 7,55,000 7,55,000 F—Loans and Advances 685—Loans for Information and Publicity. 5,50,000 5,50,000 Total 1,76,40,000 .. 1,76,40,000 41 The West Bengal Appropriation (Vote on Account) Act, 1986. [West Ben. Ad (Schedule.) I 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social and Community Services 42 287—Labour and Employment . . 3,41,93,000 . 3,41,93,000 43 288—Social Security and Welfare (Civil Supplies). 17,40,000 17,40,00C 288—Social Security and Welfare (Relief and Rehabilitation of Dis- placed Persons and Repatriates). . . 2,51,15,000 3,02,000 2,54,17,000 Capital Expenditure Outside the 44 Revenue Account F—Loans and Advances 688—Loans for Social Security and Welfare (Relief and Rehabilitation _ of Displaced Persons). 15,00,000 15,00,000 Total . 2,66,15,000 3,02,000 2,69,17,00C REVENUE ACCOUNT B—Social and Community Services 277—Education (Youth Welfare) (Tribal Areas Sub-Plan). . . 4,00,000 4,00,000 277—Education (Excluding Sports and Youth Welfare) (Tribal Areas Sub-Plan). 94,35,000 94,35,000 280—Medical Areas Sub (Tribal -Plan) 9,05,000 9,05,000 282—Public Health, Sanitation and Water Supply (Sewerage and Water Supply) (Tribal Areas Sub-Plan). . . 7,75,000 7,75,000 45 288—Social Security and Welfare (Welfare of Scheduled Castes, Scheduled Tribes and Other Back- ward Classes). 11,85,15,000 11,85,15,000 288—Social Security and Welfare (Excluding Civil Supplies, Relief and Rehabilitation of Displaced Persons and Repatriates and Welfare of Scheduled Castes etc.) (Tribal Areas Sub-Plan). . . 11,00,000 . . 11,00,000 42 The West Bengal Appropriation (Vote on Account) Act, 1986. III of 1986.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated _ Assembly. Fund. Rs. Rs. Rs. C—Economic Services (a) General Economic Services 298—Co-operation (Tribal Areas Sub-Plan). 7,62,000 7,62,000 (b) Agriculture and Allied Services 305—Agriculture (Tribal Areas Sub-Plan). 59,00,000 59,00,000 306—Minor Irrigation (Tribal Areas Sub-Plan). 15,62,000 15,62,000 307—Soil and Water Conservation (Tribal Areas Sub-Plan). 10,70,000 .. 10,70,000 308—Area Development (Tribal Areas Sub-Plan). _44,38,000 44,38,000 310—Animal Husbandry (Tribal Areas Sub-Plan). 6,85,000 6,85,000 312—Fisheries (Tribal Areas Sub-Plan) 9,50,000 9,50,000 45 313—Forest (Excluding Lloyd Botanic Garden. Darjeeling) (Tribal Areas Sub-Plan). 59,15,000 59,15,000 . (c) Industry and Minerals 321—Village and Small Industries (Excluding Public*Undertakings) (Tribal Areas Sub-Plan). 7,83,000 7,83,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social and Community Services 480—Capital Outlay on Medical (Buildings) (Tribal Areas Sub-Plan). 14,25,000 14,25,000 488—Capital Outlay on Social Security and Welfare (Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). 1,74,60,000 1,74,60,000 43 The West Bengal Appropriation (Vote on Account) Act, 1986. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. C—Capital Account of Economic Services (a) Capital Account of General Economic Services 498—Capital Outlay on Co-operation (Tribal Areas Sub-Plan). . . 3,24,000 3,24,000 (b) Capital Account of Agriculture and Allied Services 505—Capital Outlay on Agriculture (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 2,90,000 . 2,90,000 506—Capital Outlay on Minor Irriga- tion, Soil Conservation and Areas Development (Tribal Areas Sub-Plan). 25,16,000 25,16.000 510—Capital Outlay on Animal Husbandry (Excluding Public Under- takings) (Tribal Areas Sub-Plan). . . 1,63,000 1,63,000 45 (c) Capital Account of Industry and Minerals 521—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Buildings) (Tribal Areas Sub-Plan). . . 2,50,000 . 2,50,000 (e) Capital Account of Transport and Communications 537—Capital Outlay on Roads and Bridges (Tribal Areas Sub-Plan). . . 21,60,000 21,60,000 F—Loans and Advances 688—Loans for Social Security and Welfare (Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). 2,50,000 2,50,000 698—Loans for Co-operation (Tribal Areas Sub-Plan). 60,000 60,000 44 The West Bengal Appropriation (Vote on Account) Act, 1986. III of 1986.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 705—Loans for Agriculture (Excluding Public Undertakings) (Tribal Areas 45 Sub-Plan). 50,000 . . 50,000 721—Loans for Village and Small Industries (Excluding Public Under- takings) (Tribal Areas Sub-Plan). 56,000 56,000 Total 17,81,99,000 17,81,99,000 REVENUE ACCOUNT B—:-Social and Community Services 46 288—Social Security and Welfare (Excluding Civil Supplies, Relief and Rehabilitation of Displaced Persons and Repatriates and Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). 22,29,05,000 22,29,05,000 47 289—Relief on Account of Natural Calamities. 6,00,00,000 6,00,00,000 295—Other Social and Community Services (Excluding Zoological and Public Gardens). 76,25,000 76,25,000 Capital Expenditure Outside the . Revenue Account B—Capital Account of Social and 48 Community Services 495—Capital Outlay on Other Social and Community Services. 10,81,000 10,81,000 F—Loans and Advances 695—Loans for Other Social and _ Community Services. 20,00,000 20,00,000 Total . . 1,07,06,000 1,07,06,000 45 The West Bengal Appropriation (Vote on Account) Act, 1986. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) General Economic Services 49 296—Secretariat—Economic Services . . 1,73,10,000 1,73,10,000 298—Co-operation . . 5,98,05,000 5,98,05,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 50 Services (a) Capital Account of General Economic Services 498—Capital Outlay on Co-operation . . 3,14,11,000 3,14,11,000 F—Loans and Advances 698—Loans for Co-operation . . 7,00,00,000 7,00,00,000 Total . 16,12,16,000 16,12,16,000 REVENUE ACCOUNT C—Economic Services (a) General Economic Services 51 304—Other General Economic Services 71,40,000 71,40,000 (b) Agriculture and Allied Services 305—Agriculture 19,56,75,000 4,000 19,56,79,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 52 (b) Capital Account of Agriculture and Allied Services 505—Capital Outlay on Agriculture (Excluding Public Undertakings). . . 38,20,000 38,20,00C F—Loans and Advances 705—Loans for Agriculture (Exclud- ing Public Undertakings). 1,40,00,000 . 1,40,00,00( Total . 21,34,95,000 4,000 21,34,99.00( 46 The West Bengal Appropriation (Vote on Account) Act, 1986. III of 1986.] (Schedule.) I 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 306—Minor Irrigation 10,66,55,000 10,66,55,000 307—Soil and Water Conservation . . 1,38,55,000 1,38,55,000 308—Area Development 9,53,85,000 9,53,85,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 53 Services (b) Capital Account of Agriculture and Allied Services 506—Capital Outlay on Minor Irriga- tion, Soil Conservation and Area Development. . . 4,30,60,000 4,30,60,000 F—Loans and Advances 706—Loans for Minor Irrigation, Soil Conservation and Area Development. 15,15,000 15,15,000 Total 26,04,70,000 26,04,70,000 REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services - 309—Food . . 3,24,70,000 3,24,70,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 54 Services (b) Capital Account of Agriculture and Allied Services 509—Capital Outlay on Food 5,25,30,000 3,000 5,25,33,000 Total 8,50,00,000 3,000 8,50,03,000 47 The West Bengal Appropriation (Vote on Account) Act, 1986. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 310—Animal Husbandry 5,45,75,000 5,45,75,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 55 Services (b) Capital Account of Agriculture and Allied Services 510—Capital Outlay on Animal Husbandry (Excluding Public Undertakings). 44,55,000 44,55,000 Total 5,90,30,000 5,90,30,000 REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 311—Dairy Development 9,61,00,000 9,61,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 56 (b) Capital Account of Agriculture and Allied Services 511—Capital Outlay on Dairy Develop- ment (Excluding Public Under- takings). 32,50,000 32,50,000 F—Loans and Advances 711—Loans for Dairy Development (Excluding Public Undertakings). . . 5,00,000 5,00,000 Total 9,98,50,000 9,98,50,000 48 The West Bengal Appropriation (Vote on Account) Act, 1986. III of 1986.] (Schedule.) 1 2 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 312—Fisheries .. 2,74,55,000 2,74,55,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 57 Services (b) Capital Account of Agriculture and Allied Services 512—Capital Outlay on Fisheries 16,25,000 .. 16,25,000 F—Loans and Advances 712—Loans for Fisheries 7,65,000 7,65,000 Total 2,98,45,000 2,98,45,000 REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 313—Forest (Excluding Lloyd Botanic Garden, Darjeeling). 5,63,60,000 5,63,60,000 Capital Expenditure Outside the Revenue Account 58 C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 513—Capital Outlay on Forest — 6,25,000 6,25,000 Total 5,69,85,000 5,69,85000 49 The West Bengal Appropriation (Vote on Account) Act, 1986. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 314—Community Development (Panchayat). . . 7,97,50,000 7,97,50,000 D—Grants-in-aid and Contributions 363—Compensation and Assignments to Local Bodies and Panchayati Raj 59 Institutions (Panchayat). 55,00,000 1,000 55,01,000 Capital Expenditure Outside the Revenue Account F—Loans and Advances 714—Loans for Community Develop- ment (Panchayat). 3,000 . 3,00( Total 8,52,53,000 1,000 8,52,54,001 REVENUE ACCOUNT C—Economic Services _ (b) Agriculture and Allied Services 314—Community Development (Excluding Panchayat). . . 21,96,00,000 21,96,00,001 Capital Expenditure Outside the Revenue Account 60 C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 514—Capital Outlay on Community Development (Excluding Panchayat). 3,82,000 3,82,00 Total . . 21,99,82,000 21,99,82,00 50 The West Bengal Appropriation (Vote on Account) Act, 1986. III of 1986.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 320—Industries (Closed and Sick Industries). . . 5,12,000 5,12,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (c) Capital Account of Industry and Minerals 522—Capital Outlay on Machinery and Engineering Industries (Closed and Sick Industries). 50,00,000 . . 50,00,000 526—Capital Outlay on Consumer 61 Industries (Closed and Sick Industries). . . 17,00,000 17,00,000 529—Capital Outlay on other Industries (Closed and Sick Industries). 10,00,000 . . 10,00,000 F—Loans and Advances 722—Loans for Machinery and Engi- neering Industries (Closed and Sick Industries). 92,00,000 . . 92,00,000 723—Loans for Petroleum, Chemicals and Fertiliser Industries (Closed and Sick Industries). 25,00,000 25,00,000 726—Loans for Consumer Industries (Closed and Sick Industries). 1,48,00,000 1,48,00,000 Total 3,47,12,000 . . 3,47,12,000 51 The West Bengal Appropriation (Vote on Account) Act, 1986. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 320—Industries (Excluding Public Undertakings and Closed and Sick Industries). 4,31,65,000 2,000 4,31,67,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (c) Capital Account of Industry and Minerals 62 520—Capital Outlay on Industrial Research and Development (Exclud- ing Public Undertakings and Closed and Sick Industries). 81,52,000 81,52,000 525—Capital Outlay on Telecommuni- cation and Electronics Industries. . . 1,00,00,000 . . 1,00,00,000 F—Loans and Advances 720—Loans for Industrial Research and Development (Excluding Closed and Sick Industries). 3,41,25,000 3,41,25,000 Total 9,54,42,000 2,000 9,54,44,000 REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 321—Village and Small Industries (Excluding Public Undertakings). . 3,60,20,000 3,60,20,000 Capital Expenditure Outside the 63 Revenue Account C—Capital Account of Economic Services 52 The West Bengal Appropriation (Vote on Account) Act, 1986. III of 1986.] (Schedule.) 1 2 3 Demand Number/ Serial Number. . Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (c) Capital Account of Industry and Minerals 521—Capital Outlay on Village and Small Industries (Excluding Public 63 Undertakings). 44,25,000 44,25,000 F—Loans and Advances 721—Loans for Village and Small Industries (Excluding Public Under- takings). . 39,40,000 . . 39,40,000 Total 4,43,85,000 4,43,85,000 REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 64 328—Mines and Minerals 13,90,000 13,90,000 (d) Water and Power Development 4,20,15,000 4,20,15,000 — 332—Multipurpose River Projects . . 333—Irrigation, Navigation, Drainage and Flood Control Projects. 8,18,15,000 25,000 8,18,40,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 66 Services (d) Capital Account of Water and Power Development 532—Capital Outlay on Multipurpose River Projects. . . 21,56,90,000 21,56,90,000 533—Capital Outlay on Irrigation, Navigation, Drainage and Flood Control Projects. 5,42,50,000 5,42,50,000 Total 39,37,70,000 25,000 39,37,95,000 53 The West Bengal Appropriation (Vote on Account) Act, 1986. [West Ben. Act (Schedule.) 1 2 3 Demand Numbed Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C7 -Economic Services (d) Water and Power Development 334—Power Projects . . 5,00,00,000 . . 5,00,00,000 Capital Expenditure Outside the Revenue Account 67 (d) Capital Account of Water and Power Development 534—Capital Outlay on Power Projects 12,50,000 . . 12,50,000 F—Loans and Advances 714—Loans for Power Projects _ 15,00,00,000 15,00,00,000 Total . 20,12,50,000 20,12,50,000 REVENUE ACCOUNT C—Economic Services (e) Transport and Communications 68 335—Ports, Lighthouses and Shipping 13,62,000 . 13,62,000 69 336—Civil Aviation . . 7,50,000 7,50,000 337—Roads and Bridges 8,93,80,000 . . 8,93,80,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 70 (e) Capital Account of Transport and Communications 537—Capital Outlay on Roads and Bridges. 6,32,55,000 6,32,55,000 F—Loans and Advances 737—Loans for Roads and Bridges . . 9,11,25,000 . 9,11,25,000 Total 24,37,60,000 24,37,60,000 54 The West Bengal Appropriation (Vote on Account) Act, 1986. III of 1986.] (Schedule.) 1 2 3 Demand Number/ Serial Services and purposes. Number. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 71 72 73 REVENUE ACCOUNT C—Economic Services (e) Transport and Communications — 338—Road and Water Transport Services Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (e) Capital Account of Transport and Communications Rs. 8,85,32,000 78,25,000 6,63,50,000 Rs. . . ' Rs. 8,85,32,000 78,25,000 6,63,50,000 538—Capital Outlay on Road and Water Transport Services. F—Loans and Advances 738—Loans for Road and Water Transport Services. Total REVENUE ACCOUNT C—Economic Services (e) Transport and Communications 339—Tourism . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (e) Capital Account of Transport and Communications 544-Capital Outlay on Other Transport and Communication Services. 16,27,07,000 16,27,07,000 56,90,000 2,50,000 . . 56,90,000 2,50,000 55 The West Bengal Appropriation (Vote on Account) Act, 1986. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 74 75 76 REVENUE ACCOUNT D—Grants-in-aid and Contributions 363—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayat). . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of General Economic Services 500—Investments in General Financial and Trading Institutions. F—Loans and Advances 700—Loans to General Financial and - Trading Institutions. Total REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 320—Industries (Public Undertakings). . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 505—Capital Outlay on Agriculture (Public Undertakings). .. Rs. 18,44,00,000 Rs. 2,00,000 Rs. 18,46,00,000 18,95,000 2,50,000 0 . 18,95,000 2,50,000 21,45,000 21,45,000 5,000 7,50,000 0 5,000 7,50,00( 56 The West Bengal Appropriation (Vote on Account) Act, 1986. III of 1986.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. (c) Capital Account of Industry and Minerals 523—Capital Outlay on Petroleum, Chemical and Fertiliser Industries (Public Undertakings). 7,50,000 7,50,000 526—Capital Outlay on Consumer Industries (Public Undertakings). 57,75,000 57,75,000 F—Loans and Advances 76 705—Loans for Agriculture (Public Undertakings). 2,50,00,000 2,50,00,000 722—Loans for Machinery and Engineering Industries (Public Undertakings). 75,00,000 .. 75,00,000 723—Loans for Petroleum, Chemicals and Fertiliser Industries (Public Undertakings). 43,80,000 43,80,000 726—Loans for Consumer Industries - (Public Undertakings). 80,00,000 80,00,000 Total 5,21,60,000 5,21,60,000 REVENUE ACCOUNT B—Social and Community Services 282—Public Health, Sanitation sand Water Supply (Prevention of Air and Water Pollution). 17,80,000 17,80,000 295—Other Social and Community 77 Services (Zoological and Public Gardens). 11,97,000 11,97,000 C—Economic Services (b) Agriculture and Allied Services 313—Forest (Llyod Botanic Garden, Darjeeling). 4,06,000 4.06,000 Total 33,83,000 33,83,000 57 The West Bengal Appropriation (Vote on Account) Act, 1986. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 78 81 82 B—Social and Community Services 282—Public Health, Sanitation and Water Supply (Sewerage and Water Supply). F—Loans and Advances 682—Loans for Public Health, Sanita- tion and Water Supply. .. Total C—Capital Account of Economic Services 523—Capital Outlay on Petroleum, Chemicals and Fertiliser Industries (Excluding Public Undertakings). .. F—Loans and Advances 723—Loans for Petroleum, Chemicals and Fertiliser Industries (Excluding Public Undertakings and Closed and Sick Industries). .. Total .. C—Capital Account of Economic Services (e) Capital Account of Industry and Minerals 526—Capital Outlay on Consumer Industries (Excluding Public Under- takings and Closed and Sick Industries). F—Loans and Advances 726—Loans for Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries). Total Rs. 11,98,83,000 87,75,000 Rs. .. Rs. 11,98,83,000 87,75,000 12,86,58,000 12,86,58,000 1,12,50,000 1,50,000 . . 1,12,50,000 1,50,000 1,14,00,000 1,14,00,000 63,38,000 23,75,000 63,38,000 23,75,000 87,13,000 . . 87,13,000 58 The West Bengal Appropriation (Vote on Account) Act, 1986. III of 1986.] (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 84 Serial 85 86 C—Capital Account of Economic Services (c) Capital Account of Industry and Minerals 530—Investments in Industrial Financial Institutions (Excluding Public Undertakings). F—Loans and Advances 723--Loans to Industrial Financial Institutions (Excluding Public _ Undertakings). Total E—Public Debt 603—Internal Debt of the State • Government. 604 Advances from the --Loans and Rs. 73,75,000 2,50,000 Rs. Rs. 73,75,000 2,50,000 76,25,000 76,25,000 , 1,30,63,43,000 65,69,94,000 1,30,63,43,000 65,69,94,000 Central Government. Total F—Loans and Advances 766—Loans to Government Servants etc. 767—Miscellaneous Loans 1,96,31,37,000 1,96,33,37,000 5,00,00,000 15,000 . . 5,00,00,000 15,000 Total Grand Total . . 5,00,15,000 5,00,15,000 7,29,22,41,000 2,82,72,41,000 10,11,94,82,000 59
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