The West Bengal Appropriation ( No. 2 ) Act, 1990

GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act XI of 1990 
THE WEST BENGAL APPROPRIATION (No. 2) 
ACT, 1990. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 28th June, 1990.] 
[28th June, 1990.] 
An Act to authorise payment and appropriation of certain sums from 
and out of the Consolidated Fund of West Bengal for the services 
and purposes of the year ending on the thirty-first day of 
March, 1991. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West Bengal for 
the services and purposes of the year ending on the thirty-first day of 
March, 1991; 
It is hereby enacted in the Forty-first Year of the Republic of India, by 
the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (No. 2) 	 Short title. 
Act, 1990. 
West Ben. 
Act 1 of 
1990. 
2. From and out of the Consolidated Fund of West Bengal there may 
be paid and applied sums not exceeding those specified in column 3 of the 
Schedule amounting in the aggregate [inclusive of the sums specified in 
column 3 of the Schedule to the West Bengal Appropriation (Vote on 
Account) Act, 1990] to the sum of rupees seven thousand three hundred 
and seventy-four crores five lakhs and seventy-two thousand towards 
defraying the several charges which will come in course of payment during 
the year ending on the thirty-first day of March, 1991 
in respect of the services and purposes specified in column 2 of the 
Schedule. 
Issue of 
Rs. 73,74,05, 
72,000 out 
of the 
Consolidated 
Fund of West 
Bengal for the 
year 1990-91. 
3. The sums authorised to be paid and applied from and out of the 
Consolidated Fund of West Bengal by this Act shall be appropriated for 
the services and purposes expressed in the Schedule in relation to the year 
ending on the thirty-first day of March, 1991. 
Appro-
priation. 
139 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 2011—State Legislature 3,80,60,000 2,76,000 3,83,36,000 
Serial 
2 2012—Governor 1,01,99,000 1,01,99,000 
3 2013—Council of Ministers 84,60,000 84,60,000 
4 2014—Administration of Justice 30,45,83,000 7,60,02,000 38,05,85,000 
5 2015—Elections 6,76,86,000 4,000 6,76,90,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income 
and Expenditure 
6 2020—Collection of Taxes on Income 
and Expenditure. 2,40,64,000 2,000 2,40,66,000 
(ii) Collection of Taxes on Property 
and Capital Transactions 
- 	 2029—Land Revenue 	 .. 1,07,27,95,000 1,00,000 1,07,28,95,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
7 Services 
(i) Capital Account of General 
Economic Services 
5475—Capital Outlay on Other General 
Economic Services. 1,05,30,000 1,05,30,000 
Total 1,08,33,25,000 1,00,000 1,08,34,25,000 
140 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
1 2 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 2030—Stamps and Registration 15,47,04,000 15,47,04,000 
9 2035—Collection of Other Taxes on 
Property and Capital Transactions. 16,76,000 16,76,000 
(iii) Collection of Taxes on 
Commodities and Services 
10 2039 	 State Excise 12,83,52,000 12,83,52,000 
1 1 2040—Sales Tax 19,35,76,000 19,35,76,000 
12 2041 	 Taxes on Vehicles 3,11,87,000 3,11,87,000 
13 2045—Other Taxes and Duties on 
Commodities and Services. 8,87,78,000 8,87,78,000 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services 3,41,80,000 3,41,80,000 
(c) Interest Payment and Servicing 
of Debt 
16 2049 	 Interest Payments 60,75,000 6,94,67,88,000 6,95,28,63,000 
(d) Administrative Services 
Serial 
17 2051—Public Service Commission 1,88,63,000 1,88,63,000 
18 2052—Secretariat—General Services 23,91,39,000 23,91,39,000 
19 2053—District Administration 21,83,85,000 21,83,85,000 
20 2054—Treasury and Accounts Adminis- 
tration. 15,29,73,000 15,29,73,000 
21 2055—Police 3,58,25,40,000 2,000 3,58,25,42,000 
22 2056 	 Jails 20,68,13,000 20,68,13,000 
24 2058—Stationery and Printing 11,62,54,000 11,62,54,000 
141 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
- 
Rs. Rs. Rs. 
2059—Public Works 	 . . 87,97,93,000 96,61,000 88,94,54,000 
(Public Works Under Functional 
Heads) 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education (Buildings) . . 60,000 60,000 
2205—Art and Culture (Buildings) 	 .. 76,55,000 76,55,000 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Buildings). 35,000 35,000 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
2216—Housing (Buildings) 	 . . 3,77,50,000 3,77,50,000 
(f) Labour and Labour Welfare 
25 2230—Labour and Employment 
(Buildings). 15,000 .. 15,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Buildings). 1,00,000 . 	. 1,00,000 
C—Economic Services 	 . 
(a). Agriculture and Allied Activities 
2401-Crop Husbandry (Buildings) 	 . . 8,000 8,00C 
2403—Animal Husbandry (Buildings) . . 7,000 7,00( 
2404—Dairy Development (Buildings). . 5,000 5,00( 
2406—Forestry and Wild Life 
(Zoological Park and Lloyd Botanic 
Garden, Darjeeling) (Buildings). 	 .. 2,000 2,00( 
2408—Food, Storage and Warehousing 
(Buildings). 	 . . 1,00,000 1,00,00( 
142 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
2 3 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
22,10,000 22,10,000 
84,00,000 84,00,000 
20,00,000 20,00,000 
12,90,52,000 12,90,52,000 
9,15,25,000 9,15,25,000 
18,86,10,000 18,86,10,000 
9,00,000 9,00,000 
13,84,00,000 13,84,00,000 • 
Demand 
Number/ 
Serial 	
Services and purposes. 
Number. 
25 
(f) Industry and Minerals 
2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries) (Buildings). 
2853—Non-Ferrous Mining and 
Metallurgical Industries (Buildings). 
(j) General Economic Services 
3475—Other General Economic Services 
(Buildings). 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
4059—Capital Outlay on Public Works 
(Capital Outlay on Public Works 
under Functional Heads) 
B—Capital Account of Social Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, 
Sports, Art and Culture (Buildings). 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Buildings). 
4210—Capital Outlay on Medical and 
Public Health (Public Health) 
(Buildings). 
4211—Capital Outlay on Family 
Welfare (Buildings). 
143 
0 
0 
0 
0 
0 
00 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Sums not exceeding 
Number/ 
Serial Services and purposes. Voted by the Charged on the 
Total. 
Number. Legislative 
Assembly. 
Consolidated 
Fund. 
Rs. Rs. Rs. 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216 	 Capital Outlay on Housing 5,96,35,00C 
(Buildings). 5,96,35,000 
(d) Information and Broadcasting 
4220—Capital Outlay on Information 17,00,00( 
and Publicity (Buildings). 17,00,000 
(h) Others 
4250—Capital Outlay on Other Social 15,00,00( 
Services (Buildings). 15,00,000 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 1,14,55,00 
25 Undertakings) (Buildings). 1,14,55,000 
4403—Capital Outlay on Animal 
Hunbandry (Excluding Public Under- 
takings) (Tribal Areas Sub-Plan) 
(Buildings). 5,00,000 5,00,0C 
4404—Capital Outlay on Dairy Develop- 
39,00,000 39,00,0( ment (Excluding Public Undertakings) 
(Buildings). 
4408—Capital Outlay on Food, Storage 
61,35,000 61,35,0( and Warehousing (Excluding Public 
Undertakings) (Buildings). 
(b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes (Panchayati 
R 	 .. Raj) (Buildings). 10,00,000 10,00,0  
4515—Capital Outlay on Other Rural 
Development Programmes (Commu- 16,00,0 
nity Development) (Buildings). 16,00,000 
144 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged en the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(f) Capital Account of Industry and 
Minerals 
4851 	 Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings). 30,00,000 30,00,000 
25 4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan) 
(Buildings). 50,000 50,000 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
Industries) (Buildings). 1,10,000 1,10,000 
Total 1,57,72,12,000 96,61,000 1,58,68,73,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services 
(Fire Protection and Control). 16,58,32,000 16,58,32,000 
27 2070—Other Administrative Services 
(Excluding Fire Protection and Control). 56,67,56,000 56,67,56,000 
REVENUE ACCOUNT 
A—General Services 
(a) Pensions and Miscellaneous 
General Services 
28 2071—Pensions and Other Retirement 
Benefits. 1,49,97,94,000 18,06,000 1,50,16,00,000 
29 2075—Miscellaneous General Servi ces 5,92,36.000 5,92,36,000 
145 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
— 2202—General Education 15,51,63,59,000 15,51,63,59,000 
2203—Technical Education 29.58,68,000 29,58,68,000 
2205—Art and Culture 5,88,66,000 5,88,66,000 
30 Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6202—Loans for Education, Sports, Art 
— 	 and Culture. 30,10,000 30,10,000 
Total 15,87,41,03,000 15,87,41,03,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Soports, Art and Culture 
31 2204—Sports and Youth Services 17,76,78,000 17,76,78,000 
(b) Health and Family Welfare 
2210—Medical and Public Health (Exclu- 
ding Public Health). 3,33,18,06,000 3,33,18,06,000 
Capital Expenditure Outside the 
32 Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
_ 	 Public Health (Excluding Public Health). 40,00,000 40,00,000 
Total 3,33,58,06,000 3,33,58,06,000 
146 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
33 
34 
35 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
2210—Medical 
Rs. 
63,23,62,000 
48,69,52,000 
Rs. Rs. 
63,23,62,000 
48,69,52,000 
and Public Health 
(Public Health). 
2211—Family Welfare 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution). 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6215—Loans for Water Supply and 
Sanitation (Excluding Prevention of 
Air and Water PollUtion). 	 - 
87,79,86,000 
3,00,00,000 
87,79,86.000 
3,00,00,000 
Total 90,79,86,000 90,79,86,000 
147 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
36 
37 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 
F—Loans and Advances 
6216—Loans for Housing 
Total 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2217—Urban Development 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4217—Capital Outlay on Urban 
Development. 
F—Loans and Advances 
6217—Loans for Urban Development 
Total 
Rs. 
17,62,48,000 
12,49,92,000 
60,00,000 
Rs. 
23,000 
Rs. 
17,62,71,000 
12.49,92,000 
60,00,000 
30,72,40,000 23,000 30,72,63,000 
2,43,37,55,000 
2,80,00,000 
31,45,00,000 
2,43,37,55,000 
2,80,00,000 
31,45,00,00C 
2,77,62,55,000 2,77,62,55,00[ 
148 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
38 
39 
40 
REVENUE ACCOUNT 
B—Social Services 
(d) Information and Broadcasting 
2220—Information and Publicity 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(d) Information and Broadcasting 
4220—Capital Outlay on Information 
and Publicity. 
F—Loans and Advances 
6220—Loans for Information and 
Publicity. 
Total 
REVENUE ACCOUNT 
B—Social Services 
(f) Labour and Labour Welfare 
2230—Labour and Employment 
_ 	 (g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Rehabilitation). 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6235—Loans for Social Security and 
Welfare (Rehabilitation). 
Rs. 
14,53,42,000 
96,34,000 
45,00,000 
Rs. Rs. 
14,53,42,000 
96,34,000 
45,00,000 
15,94,76,000 15,94,76,000 
36,91,99,000 36,91,99,000 
37,86,40,000 
60,00,000 
2,00,00,000 39,86,40,000 
60,00,000 
Total 38,46,40,000 2,00,00,000 40,46,40,000 
149 
0 
0 
0 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2202—General Education (Tribal Areas 
Sub-Plan). 11,46,09,000 11,46,09,00( 
2204—Sports and Youth Services 
(Tribal Areas Sub-Plan). 13,00,000 13,00,000  
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Tribal 
Areas Sub-Plan). 1,30,31,000 1,30,31,00 
2210—Medical and Public Health (Public 
Health) (Tribal Areas Sub-Plan). 	 .. 30,25,000 30,25,00 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
41 2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution) (Tribal Areas 
Sub-Plan). 95,00,000 95,00,0C 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
. 	 Backward Classes 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
Classes. 77,89,33,000 77.89.33,0( 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Tribal Areas 
Sub-Plan). 33,40,000 33,40,0 
0 
150 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Tribal Areas 
Sub-Plan). 2,05,65,000 2,05,65,000 
2402—Soil and Water Conservation 
(Tribal Areas Sub-Plan). 	 .. 63,00,000 63,00,000 
2403—Animal Husbandry (Tribal Areas 
Sub-Plan). 37,50,000 37,50,000 
2405—Fisheries (Tribal Areas 
Sub-Plan). 57,00,000 57,00,000 
2406—Forestry and Wild Life (Excluding 
Zoological Park and Lloyd Botanic 
Garden, Darjeeling) (Tribal Areas 
Sub-Plan). 5,31,00,000 5,31,00,000 41 2408—Food, Storage and Warehousing 
(Tribal Areas Sub-Plan). 	 .. 4,17,000 4,17,000 
2425—Co-operation (Tribal Areas 
Sub-Plan). 	 .. 30,55,000 30,55,000 
2435—Other Agricultural Programmes 
(Tribal Areas Sub-Plan). 6,00,000 6,00,000 
(b) Rural Development 
250I—Special Programmes for Rural 
Development (Tribal Areas Sub-Plan). 1,24,50,000 1,24,50,000 
2515—Other Rural Development Pro-
grammes (Community Development) 
(Tribal Areas Sub-Plan). 9,00,000 . 9,00,000 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 
(Tribal Areas Sub-Plan). 	 .. 3,93,34,000 3,93,34,000 
151 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Rs. 
1,05,55,000 
Charged on the 
Consolidated 
Fund. 
Rs. 
Total. 
Rs. 
1,05,55,000 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
(d) Irrigation and Flood Control 
2702—Minor Irrigation (Tribal Areas 
Sub-Plan). 
(f) Industry and Minerals 
2851—Village and Small Industries (Ex-
cluding Public Undertakings) (Tribal 
Areas Sub-Plan). 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Tribal Areas Sub-Plan). 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4401—Capital Outlay on Crop 
Husbandry (Excluding Public 
Undertakings) (Tribal Areas 
Sub-Plan). 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings) (Tribal Areas 
Sub-Plan). 
4425—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 
4435—Capital Outlay on Other Agri-
cultural Programmes (Tribal Areas 
Sub-Plan). 
41 
89,20,000 
	 89,20,000 
23,00,000 
	 23,00,000 
9,11,00,000 
	 9,11,00,000 
6,00,000 
	 6,00,00( 
15,00,000 
11,08,000 
4,00,000 
15,00,00 
11,08,00 
4,00,0C 
152 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Asseinbly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor Irriga- 
tion (Tribal Areas Sub-Plan). 1,80,25,000 1,80,25,000 
4705—Capital Outlay on Command 
Areas Development (Tribal Areas 
Sub-Plan). 10,00,000 10,00,000 
(f) Capital Account of Industry 
and Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 1,80,000 1,80,000 
(g) Capital Account of Transport 
41 5054—Capital Outlay on Roads and 
Bridges (Tribal Areas Sub-Plan). 3,41,00,000 3,41,00,000 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes. 28,69,000 28,69,000 
6425—Loans for Co-operation (Tribal 
Areas Sub-Plan). 5,68,000 5,68,000 
6575—Loans for Other Special Areas 
Programme (Excluding Public Under- 
' 	 takings) (Tribal Areas Sub-Plan). 3,00,000 3,00,000 
6851—Loans for Village and Small 
Industries (Excluding Public Under-- 
- takings) (Tribal Areas Sub-Plan). 2,25,000 2,25,000 
Total 1,24,36,59,000 1,24,36,59,000 
153 
0 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Numbed 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
42 2235—Social Security and Welfare 
(Social Welfare). 75,23,51,000 75,23,51,00( 
43 2236—Nutrition 5,98,26,000 5,98,26,00( 
44 2245—Relief on account of Natural 
Calamities. 15,50,00,000 15,50,00,001 
(h) Others 
45 2251—Secretariat—Social Services 	 .. 8,76,84,000 8,76,84,00 
2252—Other Social Services 3,90,12,000 3,90,12,00 
Capital Expenditure Outside the 
the Revenue Account 
46 B—Capital Account of Social Services 
4250—Capital Outlay on Other Social 
Services. 	 .. 4,04,82,000 4,04,82,0( 
F—Loans and Advances 
6250—Loans for Other Social Services 82,50,000 82,50,0( 
Total 8,77,44,000 8,77,44,01 
0 
0 
0 
0 
154 
The West Bengal Appropriation. (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry 86,51,06,000 86,51,06,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
47 (a) Agriculture and Allied Activities 
4401—Capital Outlay on Crop Husbandry 
(Excluding Public Undertakings). 	 .. 74,20,000 74,20,000 
F—Loans and Advances 
6401—Loans for Crop Husbandry 
(Excluding Public Undertakings). 11,30,00,000 11,30,00,000 
Total 98,55,26,000 98,55,26,000 
REVENUE ACCOUNT 
C—Economic Services.  
(a) Agriculture and Allied Activities 
- 	 2402—Soil and Water Conservation 	 .. 10,30,59,000 10,30,59,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
48 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4402—Capital Outlay on Soil and Water 
Conservation. 3,50,000 3,50,000 
Total 10,34,09,000 10,34,09,000 
155 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
1-  
49 
50 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2403—Animal Husbandry 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings). 
Total 	 .. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2404—Dairy Development 
Rs. 
44,38,41,000 
2,26,95,000 
Rs. Rs. 
44,38,41,000 
2,26,95,000 
46,65,36,000 46.65,36,000 
59,10,66,000 
1,42,00,000 
5,00,000 
65,000 59,11,31,000 
1,42,00,000 
5,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4404—Capital Outlay on Dairy 
Development (Excluding Public 
Undertakings). 
F—Loans and Advances 
6404—Loans for Dairy Development 
- 	 (Excluding Public Undertakings). 
Total 60,57,66,000 65,000 60,58,31,000 
156 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
51 
52 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2405—Fisheries 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4405—Capital Outlay on Fisheries 
F—Loans and Advances 
— 	 6405—Loans for Fisheries 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life 
(Excluding Zoological Park and Lloyd 
Botanic Garden, Darjeeling). 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4406—Capital Outlay on Forestry and 
Wild Life. 
Rs. 
21,84,15,000 
1,33,00,000 
87,00,000 
Rs. Rs. 
21,84,15,000 
1,33,00,000 
87,00,000 
24,04,15,000 24,04,15,000 
55,39,36,000 
46,00,000 
55,39,36,000 
46,00,000 
Total 55,85,36,000 55,85,36,000 
157 
0 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
53 
54 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2407—Plantations 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4407—Capital Outlay on Plantations 	 .. 
F—Loans and Advances 
6407—Loans for Plantations 
Total 	 . 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
Storage and Warehousing 2408—Food, 
Rs. 
10,99,47,000 
70,00,000 
1,20,00,000 
Rs. Rs. 
10,99,47,00( 
70,00,00 
1,20,00,00 
12,89,47,000 12,89,47,00 
30,32,71,000 
15,000 
30,32,71,0( 
38,64,25,0 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings). 38,64.10,000 
Total 68,96,81,000 15,000 68,96,96,( 
0 
0 
00 
00 
158 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
55 
57 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2415—Agricultural Research and 
Education. 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4415—Capital Outlay on Agricultural 
Research and Education (Excluding 
Public Undertakings). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2425—Co-operation 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4425—Capital Outlay on Co-operation .. 
F—Loans and Advances 
6425—Loans for Co-operation 
Rs. 
20,61,32,000 
6,00,000 
Rs. Rs. 
20,61,32,000 
6,00,000 
20,67,32,000 20,67,32,000 
20,99,48,000 
6,73,68,000 
12,57,28,000 
20,99,48,000 
6,73,68,000 
12,57,28,000 
Total 40,30,44,000 40,30,44,000 
159 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
- 2435—Other Agricultural Programmes 5,23,53,000 5,23,53,000 
Capital Expenditure Outside the 
Revenue Account 
58 C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4435—Capital Outlay on Other 
Agricultural Programmes. 48,00,000 48,00,000 
Total 5,71,53,000 5,71,53,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
59 2501—Special Programmes for Rural 
Development. 35,69,16,000 35,69,16,000 
60 2505—Rural Employment 67,34,47,000 67,34,47,000 
61 2506—Land Reforms 16,89,52,000 16,89,52,000 
2515—Other Rural Development Pro- 
grammes (Panchayati Raj). 93,26,14,000 93,26,14,000 
D—Grants-in-aid and Contributions 
3604—Compensation and Assignments 
• to Local Bodies and Panchayati Raj 4,00,02,000 
62 Institutions (Panchayati Raj). 	 .. 4,00,00,000 2,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6515—Loans for Other Rural Develop- 1,00,000 ment Programmes (Panchayati Raj). 1,00,000 
Total 	 .. 97,27,14,000 2,000 97,27,16,000 
160 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
63 
64 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2515—Other Rural Development Pro-
grammes (Community Development). 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes (Commu-
nity Development). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2551—Hill Areas 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6551—Loans for Hill Areas 
Rs. 
43,56,52,000 
80,00,000 
Rs. Rs. 
43,56,52,000 
80,00,000 .  
44,36,52,000 44,36,52,000 
34,72,78,000 
1,15,00,000 
34,72,78,000 
1,15,00,000 
Total 35,87,78,000 35,87,78,000 
161 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
65 
66 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Special Areas 
Programmes 
4575—Capital Outlay on Other Special 
Areas Programmes. _ 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
_ 2701—Major and Medium Irrigation 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation and 
Flood Control 
4701—Capital Outlay on Major and 
Medium Irrigation. 
Total 
Rs. 
19,94,89,000 
67,10,000 
Rs. Rs. 
19,94,89,000 
67,10,000 
20,61,99,000 20,61,99,000 
54,25,66,000 
1,92.44,41,000 
54,25,66,000 
1,92,44,41,000 
2,46,70,07,000 2,46,70,07,000 
162 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding, 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2702—Minor Irrigation 88,65,56,000 88,65,56,000 
2705 	 Command Area Development 88,00,000 88,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
67 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor 
Irrigation. 27,58,00,000 27,58,00,000 
4705—Capital Outlay on Command 
Area Development. 2,12,00.000 2,12,00,000 
Total L19,23,56,000 1,19,23,56,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2711—Flood Control 31.82.62,000 1,00,000 31,83,62,000 
Capital Expenditure Outside the 
Revenue Account 
68 C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation and 
Flood Control 
4711—Capital Outlay on Flood Control 
— 	 Projects. 34,0100,000 34,02,00,000 
Total 65.84,62,000 1,00,000 65.85.62,000 
163 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2801—Power 27,36,71,000 27,36,71,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
69 (e) Capital Account of Energy 
4801—Capital Outlay on Power Projects 1,39,90,00,000 1,39,90,00,000 
4860—Capital Outlay on Consumer 
Industries. 10,00,000 10,00,000 
F—Loans and Advances 
6801—Loans for Power Projects 25,15,00,000 25,15.00,000 
6860—Loans for Consumer Industries .. 1,00,00,000 1,00,00,000 
Total 1,93,51,71,000 1,93,51,71,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
72 2810—Non-Conventional Sources of 
Energy. 53,00,000 53,00,00( 
164 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative _ 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
73 
_ 
(f) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings). 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 
F—Loans and Advances 
6851—Loans for Village and Small 
Industries (Excluding Public 
Undertakings). 
Rs. 
71,40,41,000 
6,22,90,000 
4,57,06,000 
Rs. Rs. 
71,40,41,000 
6,22.90,000 
4,57,06,000 
Total 82,20,37,000 82,20,37,000 
165 
0 
0 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
_ 2852—Industries (Closed and Sick 
Industries). 41,97,000 41,97,00( 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4858—Capital Outlay on Engineering 
Industries (Closed and Sick 
- Industries). 2,23,00,000 2,23,00,00 
74 4860 	 Capital Outlay on Consumer 
Industries (Closed and Sick 
Industries). 1,53,00,000 1,53,00,00 
4875—Capital Outlay on Other 
Industries (Closed and Sick 
Industries). 1,14,00,000 1,14,00,0C 
F—Loans and Advances 
6857—Loans for Chemical and 
Pharmaceutical Industries (Closed 
and Sick Industries). 1,19,00,000 1,19,00,0( 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). 12,19,00,000 12,19,00,01 
6860—Loans for Consumer Industries 
(Closed and Sick Industries). 14,86,00,000 14,86,00,0 
Total 33,55,97,000 33,55,97,0 
0 
0 
0 
00 
166 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(1) Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 23,99,55,000 7,000 23,99,62,000 
76 2853—Non-Ferrous Mining and 
Metallurgical Industries. 1,32,11,000 1,32,11,000 
(g) Transport 
77 3051—Ports and Lighthouses 99,83,000 99,83,000 
78 3053—Civil Aviation 53,08,000 53,08,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3054—Roads and Bridges 93,66,15,000 93,66,15,000 
Capital Expenditure Outside the 
Revenue Account 
79 C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
on 	 and 5054—Capital Outlay 	 Roads 
— Bridges. 46,86,38,000 46,86,38.000 
Total 1,40.52,53,000 1,40,52,53,000 
167 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3055—Road Transport 44,75,02,000 44,75,02,000 
3056—Inland Water Transport 32,85,000 32,85,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic . 
80 Services 
(g) Capital Account of Transport 
5055—Capital Outlay on Road 
Transport. 5,55,30,000 5,55,30,000 
5056—Capital Outlay on Inland Water 
Transport. 2,63,75,000 2,63,75,000 
F—Loans and Advances 
7055—Loans for Road Transport 31,00,00,000 31,00,00,000 
Total 84,26,92,000 84,26,92,000 
Capital Expenditure Outside the 
Revenue Account 
C—Economic Services 
F—Loans and Advances 
81 7075—Loans for Other Transport 
Services. 29,90,00,000 29,90,00,00( 
168 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
1 	 2 3 
Demand 
Number/ 
Serial 	 Services and purposes. 
Number. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
82 3425—Other Scientific Research 3,33,000 3,33,000 
01 General Economic Services 
83 3451—Secretariat—Economic Services 16,95,62,000 16,95,62,000 
3452—Tourism 3,88,29,000 3,88,29,000 
Capital Expenditure Outside the 
Revenue Account 
84 C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5452 	 Capital Outlay on Tourism 10,00,000 10,00,000 
Total 3,98,29,000 3,98,29,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
85 3454 	 Census, Surveys and Statistics 5,13,69,000 5,13,69,000 
86 3456-Civil Supplies 1,87,37,000 1,87,37,000 
169 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
87 
88 
89 
Capital Expenditure Outside. the 
Revenue Account 
C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5465—Investments in General Financial 
and Trading Institutions. 	 .. 
F—Loans and Advances 
7465—Loans for General Financial and 
_ 	 Trading Institutions. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
3475—Other General Economic Services 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Prevention of Air and Water 
Pollution). 
C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life 
(Zoological Park and Lloyd Botanic 
Garden, Darjeeling). 
Total 
Rs. 
1,21,25,000 
15,00,000 
Rs. Rs. 
1,21,25,000 
15,00,000 
1,36,25,000 1,36,25,000 
2,64,33,000 2,64,33,000 
1,47,26,000 
84,75,000 
• 
1,47,26,000 
84,75,000 
2,32,01,000 2,32,01,000 
170 
The West Bengal Appropriation (No. 2) Act, 1990. 
XI of 1990.] 
(Schedule.) 
2 3 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
90 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. 
1,26,81,05,000 
Rs. 
7,72,000 
Rs. 
1,26,88,77,000 
10,00,000 10,00,000 
15,00,000 15,00,000 
24,00,000 24,00,000 
26,00,000 26,00,000 
13,00,00,000 13,00,00,000 
8,00,00,000 8,00,00,000 
7,76,00,000 7,76,00,000 
6,77,00,000 6,77,00,000 
36,28,00,000 36,28,00,000 
92 
D—Grants-in-aid and Contribution 
3601  Compensation and Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati 
Raj). 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4401—Capital Outlay on Crop 
Husbandry (Public Undertakings). . 
4408—Capital Outlay on Food, Storage 
and Warehousing (Public Under-
takings). 
(I) Capital Account of Industry and 
Minerals 
4857—Capital Outlay on Chemical and 
Pharmaceutical Industries (Public 
Undertakings). 
4860 	 Capital Outlay on Consumer 
Industries (Public Undertakings). 
F—Loans and Advances 
6401—Loans for Crop Husbandry 
(Public Undertakings). 
6857—Loans for Chemical and 
Pharmaceutical Industries (Public 
Undertakings). 
6858—Loans for Engineering Industries 
(Public Undertakings). 
6860—Loans for Consumer Industries 
(Public Undertakings). 
Total 
171 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
93 
94 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4856—Capital Outlay on Petro-Chemical 
Industries (Excluding Public 
Undertakings). 
4860—Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings). 
4885—Other Capital Outlay on 
Industries and Minerals (Excluding 
Public Undertakings). 	 .. 
F—Loans and Advances 
6885—Loans for Other Industries and 
Minerals (Excluding Public 
Undertakings). 
Total 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4859—Capital Outlay on Telecommuni-
cation and Electronics Industries. 
F—Loans and Advances 
6859—Loans for Telecommunication and 
Electronics Industries. 
Total 
Rs. 
15,00,00,000 
85,00,000 
21,40,00,000 
10,00,000 
Rs. Rs. 
15,00,00,000 
85,00,000  
21,40,00,000 
10,00,000 
37,35,00,000 37,35,00,000 
7,50,00,000 
5,00,00,000 
7,50,00,00( 
5,00,00,001 
12,50,00,000 12,50.00,00 1 
172 
The West Bengal Appropriation (No. 2) Act,1990. 
XI of 1990.] 
(Sched Ile.) 
2 3 
Services and purposes. 
Demand- 
Number/ 
Serial 
Number. Voted by the 
Legislative 
Assembly. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Total. 
• Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4860—Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 
F—Loans and Advances 
6857—Loans for Chemical and 
Pharmaceutical Industries (Excluding 
Public Undertakings and Closed and 
Sick Industries). 
6860—Loans for Consumer Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries). 
Total 
95 
Rs. 
3,00,00,000 
10,00,000 
12,10,00,000 
Rs. 
3,50,000 
Rs. 
3,03,50,000 
10,00,000 
12,10,00,000 
15,23,50,000 15,20,00,000 	
3,50,000 
 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
F—Loans and Advances 
6875—Loans for Other Industries 
6885—Loans for Other Industries and 
Minerals (Excluding Closed and 
Sick Industries). 
  
96 
90,00,000 
13,08,00,000 
90,00,000 
13,08,00,000 
13,98,00,000 
 
 
Total 13,98,00,000 
173 
The West Bengal Appropriation (No. 2) Act, 1990. 
[West Ben. Act XI of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
97 
Serial 
98 
99 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
Industries). 
E—Public Debt 
Rs. 
2,30,00,000 
Rs. Rs. 
2,30,00,000 
5,10,76,82,000 
2,34,51.63,000 
5,10,76,82,000  
2,34,51,63,000  
6003—Internal Debt of the State 
Government. 
6004—Loans and Advances from 
__. 	 Central Government. 
Total 
F—Loans and Advances 
7610—Loans to Government 
Servants etc. 
7615—Miscellaneous Loans 
7,45,28,45,000 7,45,28,45,000 
21,00,00,000 
60,000 
21,00,00,00( 
60,00( 
Total 
Grand Total 	 .. 
21.00,60,000 21,00,60,00( 
59,20,26,90,000 14,53,78,82,000 73,74,05,72,00 1  
174 

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