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The West Bengal Appropriation ( Vote On Account ) Act, 1990

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act IV of 1990 
THE WEST BENGAL APPROPRIATION 
(VOTE ON ACCOUNT) ACT, 1990. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 31s1 March, 1990.] 
[31st March, 1990.] 
An Act to authorise payment and appropriation of certain stuns from 
and out of the Consolidated Fund of West Bengal for the services 
and purposes of a part of the rear ending on the thirty-first day of 
March, 1991. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West Bengal for 
the services and purposes of a part of the year ending on the thirty-first 
day of March, 1991; 
It is hereby enacted in the Forty-first Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (Vote on 	 Short title. 
Account) Act, 1990. 
2. From and out of the Consolidated Fund of West Bengal there 
may be paid and applied sums not exceeding those specified in column 3 
of the Schedule amounting in the aggregate to the sum of rupees one 
thousand eight hundred and forty-nine crores eighty-nine lakhs and sixty-
one thousand towards defraying the several charges which will come in 
course of payment during the year ending on the thirty-first day of March, 
1991, in respect of the services and purposes specified in column 2 of the 
Schedule. 
Issue of 
Rs. 1849. 
89,61,000 
out of the 
Consolidated 
Fund of 
West Bengal 
for the year 
1990-91. 
3. The sums authorised to be paid and applied from and out of the Appro- 
ri Consolidated Fund of West Bengal by this Act shall he appropriated for p ation.  
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1991. 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Cohsolidated 
Fund. 
Total. 
1 
Serial 
2 
3 
4 
5 
6 
7 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
2011—State Legislature 
2012 	 Governor 
2013—Council of Ministers 
2014—Administration of Justice 
2015—Elections 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
2020 	 Collection of Taxes on Income 
and Expenditure. 	 .. 
(ii) Collection of Taxes on Property and 
Capital Transactions 
2029—Land Revenue 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(i) Capital Account of General 
Economic Services 
5475—Capital Outlay on Other General 
Economic Services. 
Total 
Rs. 
95,15,000 
21,15,000 
7,61,46,000 
1,69,22,000 
60,16,000 
Rs. 
70,000 
26,00,000 
1,90,01,000 
1,000 
1,000 
Rs. 
95,85,000 
26,00,000 
21,15,000 
9,51,47,000 
1,69,23,000 
60,17,000 
26,81,99,000 
26,33,000 
25,000 26,82,24,000 
26,33,000 
27,08,32,000 25,000 27,08,57,000 
8 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 2030—Stamps and Registration 3,86,76,000 3,86,76,000 
9 2035—Collection of Other Taxes on 
Property and Capital Transactions. 	 . 4,19,000 4,19,000 
(iii) Collection of Taxes on 
Commodities and Services 
10 2039—State Excise 3,20,88,000 3,20,88,000 11 2040—Sales Tax 4,83,94,000 4,83,94,000 12 2041—Taxes on Vehicles 77,97,000 77,97,000 13 2045—Other Taxes and Duties on 
Commodities and Services. 2,21,95,000 2,21,95,000 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services 85,45,000 85,45,000 
(c) Interest Payment and Servicing 
of Debt 
16 2049—Interest Payments 15,19,000 1,73,67,00,000 1,73,82,19,000 
(dl Administrative Services 
Serial 
17 2051—Public Service Commission 47,16,000 47,16,000 
18 2052—Secretariat—General Services .. 5,97,90,000 5,97,90,000 
19 2053—District Administration 5,45,97,000 5,45,97,000 
20 and 	 Adminis- 2054—Treasury 	 Accounts 
tration. 3,82,44,000 3,82,44,000 
21 2055 	 Police 89,56,35,000 1,000 89,56,36,000 
22 2056—Jails 5,17,04,000 5,17,04,000 24 2058—Stationery and Printing 2,90,64,000 2,90,64,000 
9 
0 
0 
0 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
ConsolidatedTotal. 
Fund. 
Rs. Rs. Rs. 
2059—Public Works 	 .. 21,99,49,000 24,15,000 22,23,64,000 
(Public Works Under Functional 
Heads) 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education (Buildings) .. 15,000 15,00( 
2055—Art and Culture (Buildings) 19,14,000 19,14,00( 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Buildings). 9,000 9,00( 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
2216—Housing (Buildings) 94,37,000 94,37,00( 
(f) Labour and Labour Welfare 
25 2230—Labour and Employment 
(Buildings). 4,000 4,001 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Buildings). 25,000 25,00 
C—Economic Services 
(e) Agriculture and Allied Activities 
2401—Crop Husbandry (Buildings) 	 .. 2,000 2,00 
2403—Animal Husbandry (Buildings) .. 2,000 2.00 
2404—Dairy Development (Buildings). . 1,000 1,00 
2406—Forestry and Wild Life 
(Zoological Park and Lloyd Botanic 
Garden, Darjeeling (Buildings). 1,000 1.0( 
2408—Food, Storage and Warehousing 
(Buildings). 25,000 25,0( 
0 
0 
0 
10 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(f) Industry and Minerals 
2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries) (Buildings). 5,53,000 5,53,000 
2853—Non-Ferrous Mining and 
Metallurgical Industries (Buildings). 21,00,000 21,00,000 
(j) General Economic Services 
3475—Other General Economic Services 
(Buildings). 5,00,000 5,00,000 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
25 Services 
4059--Capital Outlay on Public Works 3,22,63,000 3,22,63,000 
Capital Outlay on Public Works Under 
Functional Heads 
B—Capital Account of Social Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, 
Sports, Art and Culture (Buildings). 2,28,81,000 2,28,81,000 
(h) Health and Family Welfare 
4210 	 Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Buildings). 4.71,52,000 4,71,52,000 
4210—Capital Outlay on Medical and 
Public Health (Public Health) 
(Buildings). 2,25,000 2,25,000 
4211—Capital Outlay on Family 
Welfare (Buildings). 3,46,00,000 3,46,00,000 
11 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 
(Buildings). 1,49,08,000 1,49,08,000 
(d) Information.and Broadcasting 
4220—Capital Outlay on Information 
and Publicity (Buildings). 4,25,000 4,25,000 
(h) Others 
4250—Capital Outlay on Other Social 
Services (Buildings). 3,75.000 3,75,000 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
25 Undertakings) (Buildings). 28,64,000 28,64,000 
4403—Capital Outlay on Animal Husba-
ndry (Excluding Public Undertakings) 
(Tribal Areas Sub-Plan) (Buildings). 1,25,000 1,25.000 
4404—Capital Outlay on Dairy Develop-
ment (Excluding Public Undertakings) 
(Buildings). 9,75,000 9,75,000 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings) (Buildings). 15,34,000 15,34,000 
(b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes (Panchayati 
Raj) (Buildings). 2,50,000 2.50,000 
4515—Capital Outlay on Other Rural 
Development Programmes (Commu- 
nity Development) (Buildings). 4.00,000 4,00,000 
12 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Sched tle.) 
1 2 3 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings). 7,50,000 7,50,000 
25 4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan) 
(Buildings). 12,000 12,000 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public Under-
takings and Closed and Sick Industries) 
(Buildings) 27,000 27,000 
Total 39,43,03,000 24,15,000 39,67,18,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services 
(Fire Protection and Control). 4,14,58,000 4,14,58,000 
27 2070—Other Administrative Services 
(Excluding Fire Protection and Control). 14,16,89,000 14,16,89,000 
REVENUE ACCOUNT 
A—General Services 
(a) Pensions and Miscellaneous 
General Services 
28 2071 	 Pensions and Other Retirement 
Benefits. 37,49,49,000 4,52,000 37,54,01,000 
29 2075-Miscellaneous General Services 1,48,09,000 1,48,09,000 
13 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202 	 General Education 3,87,90,90,000 3,87,90.90,000 
2203—Technical Education 7.39,67,000 7,39,67,000 
2205—Art and Culture 1,47,16,000 1,47,16,000 
30 Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6202—Loans for Education, Sports, Art 
and Culture. 7,52,000 7,52,000 
Total 3,96,85,25,000 3,96,85,25,000 
REVENUE ACCOUNT 
Social Services 
(a) Education, Soports, Art and Culture 
31 2204—Sports and Youth Services 4,44,20,000 4,44,20,000 
(b) Health and Family Welfare 
2210—Medical and Public Health (Exclu- 
ding Public Health). 83,29,52,000 83,29,52,000 
Capital Expenditure Outside the 
32 Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
_ 	 Public Health (Excluding Public Health). 10,00.000 10,00,000 
Total 83.39,52.000 83,39,52,000 
14 
The West Bengal Appropriation (Vote on Account) Act, /990. 
IV of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Assembly. 
Voted by the 
Legislative 
Fund. 
Charged on the 
Consolidated 
Total. 
33 
34 
35 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
2210—Medical and Public Health. 
(Public Health) 
2211—Family Welfare 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution). 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6215—Loans for Water Supply and 
Sanitation (Excluding Prevention of 
Air and Water Pollution). 
Rs. 
15,80,91,000 
12.17,38,000 
Rs. Rs. 
15,80,91,000 
12,17,38,000 
21,94,97,000 
75,00,000 
21,94,97,000 
75,00,000 
Total 22,69,97,000 22,69,97.000 
15 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
36 
37 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development _ 
2216—Housing 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 
F—Loans and Advances 
_ 	 6216—Loans for Housing 
Total 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2217—Urban Development 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
Rs. 
4,40,62,000 
3,12,48,000 
15,00,000 
Rs. 
6,000 
Rs. 
4,40,68,00( 
3,12.48,00 
15,00,00 
7,68.10,000 6,000 7,68,16,00 
60,84,39,000 60,84,39,0( 
4217—Capital Outlay on Urban 
Development. 
F—Loans and Advances 
6217—Loans for Urban Development 
Total 69.40,64,000 69,40,64,000 
0 
0 
0 
70,00,000 
7,86,25,000 
70,00,000 
7,86,25,000 
16 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceedin g  
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. _ 
38 
39 
40 
_ 
REVENUE ACCOUNT 
B—Social Services 
(d) Information and Broadcasting 
2220—Information and Publicity 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(d) Information and Broadcasting 
4220—Capital Outlay on Information 
and Publicity. 
F—Loans and Advances 
6220—Loans for Information and 
Publicity. 
Total 
REVENUE ACCOUNT 
B—Social Services 
(0 Labour and Labour Welfare 
2230—Labour and Employment 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Rehabilitation). 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6235—Loans for Social Security and 
Welfare (Rehabilitation). 
Rs. 
3,63,36,000 
24,08,000 
11,25,000 
Rs. Rs. 
3,63,36,000 
24,08,000 
11,25,000 
3,98,69,000 3,98,69,000 
9,23,00.000 9,23,00,000 
9,46,60,000 
15.00,000 
50,00,000 9,96,60,000 
15,00,000 
Total 9,61,60,000 50,00,000 10,11,60,000 
17 
The West Bengal Appropriation. (Vote on Account) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceedin), 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2202—General Education (Tribal Areas 
Sub-Plan). 2,86,52,000 2,86.52,000 
2204—Sports and Youth Services 
(Tribal Areas Sub-Plan). 3,25,000 3,25,000 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Tribal 
Areas Sub-Plan). 32,57,000 32,57,000 
2210 	 Medical and Public Health (Public 
Health) (Tribal Areas Sub-Plan). 7.56,000 7,56,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
41 2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution) (Tribal Areas 
Sub-Plan). 23,75,000 23,75,000- 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
Classes. 19.47,33.000 19,47,33,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Tribal Areas 
Sub-Plan). 8,35.000 8,35.000 
18 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Tribal Areas 
Sub-Plan). 51,41,000 51,41,000 
2402—Soil and Water Conservation 
(Tribal Areas Sub-Plan). 15,75,000 15,75,000 
2403—Animal Husbandry (Tribal Areas 
Sub-Plan). 9,38,000 .. 9,38,000 
2404—Dairy Development (Tribal Areas 
Sub-Plan). 14,25,000 14,25,000 
2406—Forestry and Wild Life (Excluding 
Zoological Park and Lloyd Botanic 
Garden, Darjeeling) (Tribal Areas 
Sub-Plan). 	 .. 1,32,75,000 1,32,75,000 
41 2408—Food, Storage and Warehousing 
(Tribal Areas Sub-Plan). 1,04,000 .. 1,04,000 
2425—Co-operation(Tribal Areas 
Sub-Plan). 7,64,000 7,64,000 
2435—Other Agricultural Programmes 
(Tribal Areas Sub-Plan). 1,50,000 1,50,000 
(b) Rural Development 
2501—Special Programmes for Rural 
Development (Tribal Areas Sub-Plan). 31,13,000 31,13,000 
(c) Special Areas Programmes 
2515—Other Rural Development Pro-
grammes (Community Development) 
(Tribal Areas Sub-Plan). 2,25,000 2,25,000 
2575—Other Special Areas Programmes 
(Tribal Areas Sub-Plan). 98,33,000 98,33,000 
19 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Schedule.) 
Services and purposes. 
2 
Voted by the 
Legislative 
Assembly. 
3 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
1 
Demand 
Number/ 
Serial 
Number. 
Total. 
Rs. Rs. Rs. 
41 
(d) Irrigation and Flood Control 
2702—Minor Irrigation (Tribal Areas 
Sub-Plan). 
(f) Industry and Minerals 
2851—Village and Small Industries (Ex-
cluding Public Undertakings) (Tribal 
Areas Sub-Plan). 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Tribal Areas Sub-Plan). 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4401—Capital Outlay on Crop 
Husbandry (Excluding Public 
Undertakings) (Tribal Areas 
Sub-Plan). 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings) (Tribal Areas 
Sub-Plan). 
4425—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 
4435—Capital Outlay on other Agri- 
cultural Programmes (Tribal Areas 
Sub-Plan). 
26,39,000 26,39,000 
22,30,000 22,30,000 
5,75,000 5,75,000 
2,27,75,000 2,27,75,000 
1.50.000 1,50.000 
3,75,000 3,75,000 
2,77,000 2,77,000 
1,00,000 1,00,000 
20 
The West Bengal Appropriation (Vote an Account) Act, 1990. 
IV of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor Irriga- 
tion (Tribal Areas Sub-Plan). 45,06,000 45,06,000 
4705—Capital Outlay on Command 
Areas Development (Tribal Areas 
Sub-Plan). 2,50,000 2,50,000 
(f) Capital Account of Industry 
and Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 45,000 45,000 
(g) Capital Account of Transport 
41 5051 	 Capital Outlay on Roads and 
Bridges (Tribal Areas Sub-Plan). 85,25,000 85,25,000 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled 
Castes. Scheduled Tribes and Other 
Backward Classes. 7,18,000 7,18,000 
6425—Loans for Co-operation (Tribal 
Areas Sub-Plan). 1,42,000 1,42,000 
6575—Loans for Other Special Areas 
Programme (Tribal Areas Sub-Plan). 75,000 75,000 
6851 	 Loans for Village and Small 
Industries (Excluding Public Under- 
takings) (Tribal Areas Sub-Plan). 57,000 57,000 
Total 31,09,15,000 31,09,15,000 
2 1  
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
42 2235—Social Security and Welfare 
(Social Welfare). 18,80,88,000 18,80,88,000 
43 2236—Nutrition. 1,49,56,000 1,49,56,000 
44 2245—Relief on account of Natural 
Calamities. 5,50,00,000 5,50,00,000 
(h) Other 
45 2251—Secretariat—Social Services 2,19,21,000 2,19.21,000 
7.  2252—Other Social Services. 97,53,000 97.53,000 
Capital Expenditure Outside the 
the Revenue Account 
46 B—Capital Account of Social Services 
4250 	 Capital Outlay on Other Social 
Services. 1,01,21,000 1.01,21,000 
F—Loans and Advances 
6250—Loans for Other Social Services. 20.62,000 20,62,000 
Total 2,19,36,000 2,19,36,000 
22 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Sched de.) 
9 3 
Demand 
Number/ 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
21,62,76,000 21,62,76,000 
18,55,000 18,55,000 
2,82,50,000 2,82,50,000 
24,63,81,000 24,63,81,000 
2,57,65,000 2,57,65,000 
87.000 87.000 
2,58,52,000 2,58,52,000 
Serial 
Number. 
48 
47 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Agriculture and Allied Activities 
4401 	 Capital Outlay on Crop Husbandry 
(Excluding Public Undertakings). 	 .. 
F—Loans and Advances 
6401—Loans for Crop Husbandry (Exclu-
ding Public Undertakings). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2402—Soil and Water Conservation 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4402—Capital Outlay on Soil and Water 
Conservation. 
Total 
23 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Sched tile. ) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
49 
50 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
Husbandry 2403—Animal 
Rs. 
11,09,60,000 
56,74,000 
Rs. Rs. 
11,09,60,000 
56,74,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal Husban- 
- 	 dry (Excluding Public Undertakings). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
— 	 2404—Dairy Development 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of 
Economic Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4404—Capital Outlay on Dairy 
11,66,34,000 11,66,34,000 
14,77,66,000 
35,50,000 
1,25,000 
16,000 14,77,82,000 
35,50,000 
1,25,000 
Development (Excluding Public 
Undertakings). 
F—Loans and Advances 
6404—Loans for Dairy Development 
— 	 (Excluding Public Undertakings). 
Total 15,14,41,000 16,000 15,14,57,000 
24 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
51 
52 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2405—Fisheries 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4405—Capital Outlay on Fisheries 
F—Loans and Advances 
6405—Loans for Fisheries 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life (Excluding 
Zoological Park and Lloyd Botanic 
Garden, Darjeeling). 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4406—Capital Outlay of Forestry and 
Wild Life. 
Rs. 
5,46,04,000 
33,25,000 
21,75,000 
Rs. Rs. 
5,46,04,000 
33,25,000 
21,75,000 
6,01,04,000 6,01,04,000 
13,84,84,000 
11,50.000 
13,84,84,000 
11,50,000 
Total 13,96,34,000 13,96,34,000 
25 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2407—Plantations. 
Rs. 
2,74,87,000 
Rs. Rs. 
2,74,87,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
53 (a) Capital Account of Agriculture 
and Allied Activities 
4407—Capital Outlay on Plantations 17,50,000 17,50,000 
F—Goans and Advances 
'6407—Loans for Plantations 30,00,000 30,00,000 
Total 3,22,37,000 3,22,37,000 
REVENUE ACCOUNT 
' 	 C—Economic Services 
(a) Agriculture and Allied Activities 
2408—Food, Storage and Warehousing 7,58,18,000 7,58,18,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
54 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Storage 
9.66,02,000 4,000 9,66,06.000 and Warehousing (Excluding Public 
Undertakings). 
17,24,20.000 4,000 17,24,24,000 Total 
26 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2415—Agricultural Research and 
Education. 5,15,33,000 5,15,33,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
55 (a) Capital Account of Agriculture 
and Allied Activities 
4415—Capital Outlay on Agricultural 
Research and Education. 1,50,000 1,50,000 
Total 5,16,83,000 5,16,83,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2425—Co-operation 5,24,87,000 5,24,87,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
57 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4425—Capital Outlay on Co-operation .. 1,68,42,000 1,68,42,000 
F—Loans and Advances 
6425—Loans for Co-operation 3,14,32,000 3,14,32,000 
Total 10,07,61,000 10,07,61,000 
27 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ .  
Serial 
Number. 
Sums not exceeding. 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2435—Other Agricultural Programmes. 1,30,88,000 1,30,88,000 
Capital Expenditure Outside the 
Revenue Account 
58 C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4435—Capital Outlay on Other 
Agricultural Programmes. 12,00,000 12,00,000 
Total 1,42,88,000 1,42,88,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
59 2501—Special Programmes for Rural 
Development. 8,92,29,000 8,92,29,000 
60 2505—Rural Employment 16,83,62,000 16,83,62,000 
61 2506—Land Reforms 4,22,38,000 4,22,38,000 
2515—Other Rural Development Pro- 
grammes (Panchayati Raj). 	 .. 23,31,53,000 23,31,53,000 
D—Grants-in-aid and Contributions 
and Assignments 3604—Compensation 
to Local Bodies and Panchayati Raj 
62 Institutions (Panchayati Raj). 1,00,00,000 1,000 1,00,01,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
65I5—Loans for Other Rural Develop- 
ment Programmes (Panchayati Raj). 25,000 25,000 
Total 24,31,78,000 1,000 24.31,79,000 
28 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Schedule.) 
3 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
10,89,13,000 10,89,13,000 
20,00,000 20,00,000 
11,09,13,000 11,09,13,000 
8,68,19,000 8,68,19,000 
28,75,000 28,75,000 
8,96,94,000 8,96,94,000 
Demand 
Number/ 
Serial 	
Services and purposes. 
Number. 
64 
63 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2515—Other Rural Development Pro-
grammes (Community Development). 
Capital Expenditure Outside the 
Revenue Account 
C—Economic Services 
(b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes (Commu-
nity Development). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2551—Hill Areas 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6551—Loans for Hill Areas 
Total 
29 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
65 
66 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Special Areas 
Programmes 
4575—Capital Outlay on Other Special 
Areas Programmes. 
Total 	 . 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2701—Major and Medium Irrigation 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation and 
Flood Control 
4701—Capital Outlay on Major and 
Medium Irrigation. 	 .. 
Total 
Rs. 
4,98,72,000 
16,78,000 
Rs. Rs. 
4,98,72,000 
16,78,000 
5,15,50,000 5,15,50,000 
13,56,42,000 
48,11,10,000 
13,56,42,000 
48,11,10,000 
61,67,52,000 61,67,52,000 
30 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
67 
68 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2702—Minor Irrigation 	 .. 
2705—Command Area Development 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor 
Irrigation. 
4705—Capital Outlay on Command 
Area Development. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2711—Flood Control 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation and 
Flood Control 
4711—Capital Outlay on Flood Control 
Projects. 
Rs. 
22,16,39,000 
22,00,000 
6,89,50,000 
53,00,000 
Rs. Rs. 
22,16,39,000 
22,00,000 
6,89,50,000 
53,00,000 
29,80,89,000 29,80,89,000 
7,95,65,000 
8,50,50,000 
25,000 7,95,90,000 
8,50,50,000 
Total 16,46,15,000 25,000 16,46,40,000 
31 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2801—Power 6,84.18,000 6,84,18,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
69 (e) Capital Account of Energy 
4801—Capital Outlay on Power Projects 34,97,50,000 34,97,50,000 
4860—Capital Outlay on Consumer 
Industries. 2,50,000 2,50,000 
F—Loans and Advances 
6801—Loans for Power Projects 6,28,75,000 6,28,75,000 
L 	 6860—Loans for Consumer Industries .. 25,00,000 25,00,000 
Total 48,37,93.000 48,37,93,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
72 2810—Non-Conventional Sources of 
Energy. 13,25.000 13,25.001 
32 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
ve Leoislati .., 
Charged on the 
Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
(t) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings). 17,85,10,000 17,85,10,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
73 
(f) Capital Account of Industry 
and Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 1,55,73,000 1,55,73,000 
F—Loans and Advances 
6851—Loans for Village and Small 
Industries (Excluding Public 
Undertakings). 1,14,26,000 1,14.26,000 
Total 20,55,09,000 20.55,09,000 
33 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(t) Industry and Minerals 
2852—Industries (Closed and Sick 
Industries). 10,49,000 10,49,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4858—Capital Outlay on Engineering 
Industries (Closed and Sick 
Industries). 55,75,000 55,75,000 
74 4860—Capital Outlay on Consumer 
Industries (Closed and Sick 
Industries). 38,25,000 38,25,000 
4875—Capital Outlay on Other 
Industries (Closed and Sick 
Industries). 28,50,000 28,50,000 
F—Loans and Advances 
6857—Loans for Chemical and 
Pharmaceutical Industries (Closed 
and Sick Industries). 29,75,000 29,75,000 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). 3,04,75,000 3,04,75,000 
6860—Loans for Consumer Industries 
(Closed and Sick Industries). 3,71,50,000 3.71,50,000 
Total 8,38,99,000 8,38,99,000 
34 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceedin,i, 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 5,99,89,000 2,000 5,99,91,000 
76 2853—Non-Ferrous Mining and 
Metallurgical Industries. 33,03,000 33,03,000 
(g) Transport 
77 3051—Ports and Lighthouses 24,96,000 24,96,000 
78 3053—Civil Aviation 13,27,000 13,27,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3054—Roads and Bridges 23,41,54,000 23,41.54,000 
Capital Expenditure Outside the 
Revenue Account 
79 C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
5054 	 Capital Outlay on Roads and 
— Bridges. 11,71,59,000 11,71,59,000 
Total 35,13,13,000 35,13,13,000 
35 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3055—Road Transport 11.18,76,000 11,18,76,000 
3056—Inland Water Transport 8,21,000 8,21,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
80 Services 
(g) Capital Account of Transport 
5055—Capital Outlay on Road 
Transport. 1,38,82,000 1,38,82,000 
5056—Capital Outlay on Inland Water 
Transport. 65,94,000 65,94,000 
F—Loans and Advances 
7055—Loans for Road Transport _ 
7,75,00,000 7,75,00,000 
Total 21,06,73,000 21,06,73,000 
Capital Expenditure Outside the 
Revenue Account 
C—Economic Services 
(g) Transport 
F—Loans and Advances 
81 7075—Loans for Other Transport 
Services. 7,47,50,000 7,47,50,001 
36 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Schell de.) 
1 	 2 3 
Demand 
Number/ 
Serial 	 Services and purposes. 
Number. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
82 
83 
84 
85 
86 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
3425—Other Scientific Research 
(j) General Economic Services 
345 1 —Secretariat—Economic Services 
, 
3452—Tourism 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5452—Capital Outlay on Tourism 
-Rs. 
83,000 
4,23,90,000 
Rs. Rs. 
83,000 
4.23,90,000 
97,07,000 
2,50,000 
97,07,000 
2,50,000 
Total 99,57,000 99,57,000 
REVENUE ACCOUNT 
C—Economic Services 
U) General Economic Services 
1,28,42,000 
46,85,000 
1,28,42,000 
46,85,000 
3454—Census, Surveys and Statistics 	 .. 
3456-Civil Supplies 
37 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 •2 3 
Demand 
Number! 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
87 
88 
89 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5465—Investments in General Financial 
and Trading Institutions. 
F—Loans and Advances 
7465—Loans for General Financial and 
Trading Institutions. 	 . . 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
3475—Other General Economic Services 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
_ 2215—Water Supply and Sanitation 
(Prevention of Air and Water 
Pollution). 
C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life 
(Zoological Park and Lloyd Botanic 
Garden, Darjeeling). 	 .. 
Total 
Rs. 
30,31,000 
3.75,000 
Rs. Rs. 
30,31,000 
3,75,000 
34,06,000 34,06,000 
66,09,000 66,09,000 
36,82,000 
21,19,000 
• 36,82,000 
21,19,000 
58,01,000 . 58,01,000 
38 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Scheel de.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. , Rs. Rs. 
D—Grants-in-aid and Contributions 
90 3604—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati 
Raj). 31.70,26,000 1,93,000 31,72,19,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4401—Capital Outlay on Crop 
Husbandry (Public Undertakings). 	 . 2,50,000 2,50,000 4408—Capital Outlay on Food, Storage 
and Warehousing (Public Under- 
takings). 3,75,000 ' 3,75,000 
(f) Capital Account of Industry and 
Minerals 
4857—Capital Outlay on Chemical and 
Pharmaceutical Industries (Public 
Undertakings). 6,00,000 6,00,000 92 4860—Capital Outlay on Consumer 
Industries (Public Undertakings). 6,50,000 6,50,000 
F—Loans and Advances 
6401—Loans for Crop Husbandry 
(Public Undertakings). 3,25,00,000 3,25,00,000 6857—Loans for Chemical and 
Pharmaceutical Industries (Public 
Undertakings). 2,00,00,000 2,00,00,000 6858—Loans for Engineering Industries 
(Public Undertakings). 	 .. 1,94,00,000 1,94,00,000 6860—Loans for Consumer Industries 
(Public Undertakings). 1,69,25,000 1,69,25,000 
Total 9,07,00,000 9,07.00,000 
39 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
93 
94 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4856—Capital Outlay on Petro-Chemical 
Industries (Excluding Public 
Undertakings). 
4860—Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings). 
4885—Other Capital Outlay on 
Industries and Minerals (Excluding 
Public Undertakings). 
F—Loans and Advances 
6885—Loans for Other Industries and 
Minerals (Excluding Public 
Undertakings). 
Total 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4859—Capital Outlay on Telecommuni- 
cation and Electronics Industries. 
F—Loans and Advances 
6859—Loans for Telecommunication and 
Electronics Industries. 
Total 
Rs. 
335,00.000 
21,25,000 
5.35,00.000 
2,50,000 
Rs. Rs. 
3,75,00,000 
21,25,000 
5,35,00,000 
2,50,000 
9,33,75.000 9,33,75,000 
1.87,50,000 
1,25,00.000 
1,87,50,000 
1,25,00,000 
3,12.50,000 3,12.50,000 
40 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
IV of 1990.] 
(Schedule.) 
I 2  3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
.Total. 
Charged on the 
Consolidated 
Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4860 	 Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 75,00,000 87,000 75,87,000 
F—Loans and Advances 
95 6857—Loans for Chemical and 
Pharmaceutical Industries (Excluding 
Public Undertakings and Closed and 
Sick Industries). 	 .. 2,50,000 2,50,000 
6860—Loans for Consumer Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries). 3,02,50,000 3,02,50,000 
Total 3,80,00,000 87,000 3,80,87,000 
Capital Expenditure Outside the 
' Revenue Account 
C—Capital Account of Economic 
Services 
F—Loans and Advances 
6875—Loans for Other Industries 22,50,000 22,50,000 
96 6885—Loans for Other Industries and 
Minerals (Excluding Closed and 
Sick Industries). 3,27,00,000 3,27,00,000 
Total 3,49,50,000 3,49,50,000 
41 
The West Bengal Appropriation (Vote on Account) Act, 1990. 
[West Ben. Act IV of 1990.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
97 
Serial 
98 
99 
C—Capital Account of Economic 
Services 
(I) Capital Account of Industry 
and Minerals 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
Industries). 
Rs. 
57,50,000 
Rs. Rs. 
57,50,000 
E—Public Debt 
6003—Internal Debt of the State 
Government. 
6004—Loans 	 Advances from and 
1,27,69,20,000 
58,62,91,000 
1,27,69,20,000 
58,62,91,000 Central Government. 
Total 
F—Loans and Advances 
7610—Loans to Government 
Servants etc. 
7615—Miscellaneous Loans 
1,86,32,11,000 1,86,32,11,000 
10,00,00,000 
15,000 
10,00,00,000 
15,000 
Total 
Grand Total 	 .. 
10,00,15,000 10,00,15,000 
1,486,44,34,000 363,45,27,000 1,849,89,61,000 
42 

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