The West Bengal Appropriation ( Excess Expenditure, 1995-96, 1996-97, 1997-98 And 1998-99 ) Act, 2006

7-7 
Registered No. WB/SC-247 	 No. WB(Part-III)/2006/SAR-3 
Mbe 
°Mina agtte 1 
Extraordinary 
Published by Authority 
CAITRA 6] 	 MONDAY, MARCH 27, 2006 	 [SAKA 1928 
PART III—Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NOTIFICATION 
No. 379-L.----27th March, 2006.—The following Act of the West Bengal Legislature, having been assented to by the 
Governor, is hereby published for general information:— 
West Bengal Act VI of 2006 
THE WEST BENGAL APPROPRIATION (EXCESS EXPENDITURE, 
1995-96, 1996-97, 1997-98 AND 1998-99) ACT, 2006. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 27th March, 2006.] 
An Act to regularise payment and appropriation of certain further sums from and 
out of the Consolidated Fund of West Bengal for the services and purposes of the year 
ending on the thirty-first day of March, 1996, the year ending on the thirty-first day of 
March, 1997, the year ending on the thirty-first day of March, 1998 and the year ending 
on the thirty-first day of March, 1999. 
It is hereby enacted in the Fifty-seventh Year of the Republic of India, by the 
Legislature of West Bengal, as follows:- 
Short title. 	 1. This Act may be called the West Bengal Appropriation (Excess Expenditure, 
1995-96, 1996-97, 1997-98 and 1998-99) Act, 2006. 
4r 
2 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 [PART III 
Issue of 
Rs. 403,77,87,612, 
Rs. 3011,22,42,355, 
Rs. 1442,18,06,200 
and 
Rs. 436,68,67,560 
out of the 
Consolidated Fund 
of West Bengal 
respectively, for the 
services and 
purposes of 
the year 1995-96, 
the year 1996-97, 
the year 1997-98 
and 
the year 1998-99. 
Appropriation. 
The West Bengal Appropriation (Excess Expenditure, 1995-96, 1996-97, 
1997-98 and 1998-99) Act, 2006. 
(Sections 2, 3.) 
2. From and out of the Consolidated Fund of West Bengal,— 
(1) sums not exceeding those specified in column 3 of Schedule I amounting 
in the aggregate to the sum of rupees four hundred three crore seventy-
seven lakh eighty-seven thousand six hundred and twelve, 
(2) sums not exceeding those specified in column 3 of Schedule II amounting 
in the aggregate to the sum of rupees three thousand eleven crore twenty-
two lakh forty-two thousand three hundred and fifty-five, 
(3) sums not exceeding those specified in column 3 of Schedule III amounting 
in the aggregate to the sum of rupees one thousand four hundred forty-
two crore eighteen lakh six thousand and two hundred, and 
(4) sums not exceeding those specified in column 3 of Schedule IV amounting 
in the aggregate to the sum of rupees four hundred thirty-six crore sixty-
eight lakh sixty-seven thousand five hundred and sixty, 
are authorised for payment and application towards defraying the several charges which 
are incurred during— 
(i) the year ending on the thirty-first day of March, 1996, 
(ii) the year ending on the thrity-first day of March, 1997, 
(iii) the year ending on the thirty-first day of March, 1998, and 
(iv) the year ending on the thrity-first day of March, 1999, 
respectively, in respect of the services and purposes specified in column 2 of each such 
Schedule and which were in excess of the amounts granted for the services and purposes 
of the respective year. 
3. The sums authorised for payment and appropriation from and out of the 
Consolidated Fund of West Bengal by this Act shall be deemed to have been respectively 
appropriated for the services and purposes expressed in Schedules I, II, III and IV in 
relation to the year ending on the thrity-first day of March, 1996, the year ending on 
the thirty-first day of March, 1997, the year ending on the thirty-first day of March, 
1998 and the year ending on the thirty-first day of March, 1999. 
PART III] 	 THE KOLKATA GAZE1 lb, EXTRAORDINARY, MARCH 27, 2006 	 3 
The West Bengal Appropriation (Excess Expenditure, 1995-96, 1996-97, 
1997-98 and 1998-99) Act, 2006. 
(Schedule I.) 
SCHEDULE I 
(See sections 2 and 3.) 
Excess Expenditure, 1995-96 
1 2 3 
Grant/ 
Appro- 
priation 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
1 
16 
25 
29 
34 
50 
51 
66 
67 	 L 
68 	 [ 
75 
79 	 Lr 
92 
98 
2011—State Legislature .. 
2049—Interest Payments .. 
2059—Public Works 	 .. 
2075—Miscellaneous General Services .. 
2211—Family Welfare 	 .. 
2404—Dairy Development .. 
6405—Loans for Fisheries 	 .. 
2701—Major and Medium Irrigation 	 .. 
2702—Minor Irrigation 	 .. 
4702—Capital Outlay on Minor Irrigation 	 . . 
Total Grant No. 67 	 .. 
2711—Flood Control and Drainage 	 . . 
4711—Capital Outlay on Flood Control Projects 	 . . 
Total Grant No. 68 	 .. 
2852—Industries (Excluding Public Undertakings 
and Closed and Sick Industries). .. 
3054—Roads and Bridges 	 .. 
505/1 	 Capital Outlay 	 Roads 	 Bridges on 	 and 	 .. 
Rs. 
1,86,930 
9,67,277 
59,03,81,321 .. 
32,42,649 
15,46,04,766 .. 
40,13,058 
1,48,53,000 .. 
13,43,62,064 .. 
Rs. 
. 	. 
. 	. 
. 	. 
. 	. 
Rs. 
1,86,930 
9,67,277 
59,03,81,321 
32,42,649 
15,46,04,766 
40,13,058 
1,48,53,000 
13,43,62,064 
1,38,68,666 
6,67,31,264 
. 	. 
.. 
1,38,68,666 
6,67,31,264 
8,05,99,930 .. 8,05,99,930 
4,67,85,830 
1,32,72,927 1,32,72,927 
. 	. 
. 	. 
4,67,85,830 
6,00,58,757 .. 6,00,58,757 
27,48,854 .. 27,48,854 
52,17,52,732 
24,97,90,903 24,97,90,903 
.. 
. 	. 
52,17,52,732 
Total Grant No. 79 	 .. 
6860—Loans for Consumer Industries 
(Public Undertakings). 	 .. 
6003—Internal Debt of the State Government 	 . . 
Grand Total 	 .. 
77,15,43,635 .. 77,15,43,635 
9,53,26,793 .. 
. 	. 212,48,98,578 
9,53,26,793 
212,48,98,578 
191,28,89,034 212,48,98,578 403,77,87,612 
4 	 THE KOLKATA GAZE11h, EXTRAORDINARY, MARCH 27, 2006 	 [PART III 
The West Bengal Appropriation (Excess Expenditure, 1995-96, 1996-97, 
1997-98 and 1998-99) Act, 2006. 
(Schedule II.) 
SCHEDULE II 
(See sections 2 and 3.) 
Excess Expenditure, 1996-97 
1 2 3 
Grant/ 
Appro- 
priation 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
21 2055—Police 	 .. 4,83,05,090 .. 4,83,05,090 
25 2059—Public Works 	 .. 23,59,12,497 .. 23,59,12,497 
27 2070 	 Other Administrative Services 
(Excluding Fire Protection and Control). 	 .. 3,25,01,254 .. 3,25,01,254 
28 2071—Pensions and Other Retirement Benefits 	 .. 35,74,37,930 . 	. 35,74,37,930 
34 2211—Family Welfare 	 .. 5,68,66,871 . 	. 5,68,66,871 
35 2215—Water Supply and Sanitation (Excluding 
Prevention of Air and Water Pollution). 	 .. 4,26,59,907 . 	. 4,26,59,907 
48 2402—Soil and Water Conservation 	 . . 32,80,337 . 	. 32,80,337 
50 4404—Capital Outlay on Dairy Development 
(Excluding Public Undertakings). 	 .. 34,48,515 .. 34,48,515 
60 2505—Rural Employment 	 . . 25,58,13,444 .. 25,58,13,444 
66 2701—Major and Medium Irrigation 	 .. 16,06,97,885 .. 16,06,97,885 
68 2711—Flood Control and Drainage 	 .. 1,47,27,795 . 	. 1,47,27,795 
69 r 	 2801—Power 	 .. 
L 	 4801—Capital Outlay on Power Projects 	 .. 
99,17,28,170 
235,57,53,595 
.. 
.. 
99,17,28,170 
235,57,53,595 
Total Grant No. 69 	 .. 334,74,81,765 .. 334,74,81,765 
72 2810—Non-Conventional Sources of Energy 	 . . 24,65,000 . 	. 24,65,000 
74 2852—Industries (Closed and Sick Industries) 	 . . 3,34,62,811 . 	. 3,34,62,811 
79 3054—Roads and Bridges 	 .. 37,85,22,992 . 	. 37,85,22,992 
92 6860—Loans for Consumer Industries 
(Public Undertakings). 	 .. 12,31,31,938 .. 12,31,31,938 
93 4856—Capital Outlay on Petro-Chemical Industries 
(Excluding Public Undertakings). 	 .. 50,63,985 .. 50,63,985 
98 6003—Internal Debt of the State Government 	 .. 
r6004—Loans and Advances from the Central 
. 	. 2483,00,00,000 2483,00,00,000 
Government. 	 . . . 	. 18,04,62,339 18,04,62,339 
Total Grant No. 98 	 . . . 	. 2501,04,62,339 2501,04,62,339 
Grand Total 	 .. 510,17,80,016 2501,04,62,339 3011,22,42,355 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 27, 2006 	 5 
The West Bengal Appropriation (Excess Expenditure, 1995-96, 1996-97, 
1997-98 and 1998-99) Act, 2006. 
(Schedule III.) 
SCHEDULE III 
(See sections 2 and 3.) 
Excess Expenditure, 1997-98 
1 2 3 
Grant/ 
Appro- 
priation 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
1 2011—State Legislature 	 .. . 	. 1,35,517 1,35,517 
3 2013—Council of Ministers 	 . . 28,49,588 .. 28,49,588 
25 2059—Public Works 	 .. 27,05,39,551 . 	. 27,05,39,551 
28 2071—Pensions and Other Retirement Benefits 	 . . 103,98,67,452 .. 103,98,67,452 
34 2211—Family Welfare 	 . . 4,51,86,848 .. 4,51,86,848 
42 4235—Capital Outlay on Social Security and Welfare 
(Social Welfare). 	 .. 31,00,000 .. 31,00,000 
46 2250—Other Social Services 	 . . 26,64,311 .. 26,64,311 
66 4701—Capital Outlay on Major and Medium Irrigation . 	. 61,405 61,405 
69 2801—Power 	 .. 9,814 . 	. 9,814 
73 6860—Loans for Consumer Industries 	 . . 80,31,205 .. 80,31,205 
(Excluding Public Undertakings) 
(Village and Small Industries). 
79 3054—Roads and Bridges 	 .. 9,04,21,586 . 	. 9,04,21,586 
84 5452—Capital Outlay on Tourism 	 . . 85,26,129 .. 85,26,129 
92 6860—Loans for Consumer Industries 
(Public Undertakings). 	 .. 2,02,99,614 . 	. 2,02,99,614 
93 4885—Other Capital Outlay on Industries and Minerals 
(Excluding Public Undertakings). 	 . . 1,29,01, 157 .. 1,29,01,157 
98 6003—Internal Debt of the State Government 	 .. . 	. 1291,72,12,023 1291,72,12,023 
Grand Total 	 .. 150,43,97,255 1291,74,08,945 1442,18,06,200 
6 	 THE KOLKATA GAZE 	I 1E, EXTRAORDINARY, MARCH 27, 2006 	 [PART III 
The West Bengal Appropriation (Excess Expenditure, 1995-96, 1996-97, 
1997-98 and 1998-99) Act, 2006. 
(Schedule IV.) 
SCHEDULE IV 
(See sections 2 and 3.) 
Excess Expenditure, 1998-99 
1 2 3 
Grant/ 
Appro-
priation 
Number. 
Services and purposes. 
Sums not exceedin g 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
1 
24 
2011—State Legislature 
2058—Stationery and Printing 
Rs. Rs. 
1,67,302 
157 
Rs. 
1,67,302 
157 
28 2071—Pensions and Other Retirement Benefits 141,46,60,992 141,46,60,992 
34 2211—Family Welfare 37,14,48,445 37,14,48,445 
50 4404—Capital Outlay on Dairy Development 
(Excluding Public Undertaking). 20,15,011 20,15,011 
68 2711—Hood Control and Drainage 3,21,81,816 3,21,81,816 
79 [
3054—Roads and Bridges 
on 	 and 
14,22,95,106 
19,00,39,902 
14,22,95,106 
19,00,39,902 5054 	 Capital Outlay 	 Roads 	 Bridges 
Total Grant No. 79 33,23,35,008 33,23,35,008 
85 3454—Census, Surveys and Statistics 1,33,82,052 1,33,82,052 
87 5465—Investment in General Financial and 
Trading Institutions. 3,29,99,450 3,29,99,450 
98 6003—Internal Debt of the State Government 216,76,77,327 216,76,77,327 
Grand Total 	 • • 219,90,22,774 216,78,44,786 436,68,67,560 
By order of the Governor, 
MD. HESAMUDDIN, 
Secy. to the Govt. of West Bengal, 
Law Department. 
Published by the Controller of Printing and Stationery, West Bengal and printed at Saraswaty Press Ltd. 
(Government of West Bengal Enterprise), Kolkata 700 056 

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