LexThe West Bengal Appropriation Act, 1994
West Bengal · state statute
Open in Lexace · Ask the AI about this actGOVERNMENT OF WEST BENGAL LAW DEPARTMENT Legislative West Bengal Act XII of 1994 THE WEST BENGAL APPROPRIATION ACT, 1994. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 31st March, 1994.] [31st March, 1994.] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of a part of the year ending on the thirty-first day of March, 1994. WHEREAS it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty- first day of March, 1994; It is hereby enacted in the Forty-fifth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. This Act may be called the West Bengal Appropriation Act, Short title. 1994. Issue of Rs. 422,15,08,972 out of the Consolidated Fund of West Bengal for the year 1993-94. 2. From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate to the sum of rupees four hundred twenty two crores fifteen lakhs eight thousand nine hundred and seventy two towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1994, in respect of the services and purposes specified in column 2 of the Schedule. 3. The sums authorised to be paid and applied from and out of the Appropria- Consolidated Fund of West Bengal by this Act shall be appropriated for lion. the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1994. 79 The West Bengal Appropriation Act, 1994. [West Ben. Act (Schedule.) SCHEDULE. (See sections 2 and 3.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (a) Organs of State 1 2011—State Legislature .. 18,01,000 50,000 18,51,000 Serial 2 2012—Governor . . . . 13,85,000 13,85,000 3 2013—Council of Ministers . . 22,00,000 .. 22,00,000 4 2014—Administration of Justice . . 1,64,54,000 38,37,000 2,02,91,000 5 2015—Elections . . 83,50,000 .. 83,50,000 (b) Fiscal Services (i) Collection of Taxes on Income and Expenditure 6 2020—Collection of Taxes on Income and Expenditure. 23,10,000 23,10,000 (ii) Collection of Taxes on Property and Capital Transactions 2029—Land Revenue . . 2,26,33,000 2,26,33,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 7 Services (i) Capital Account of General Economic Services 5475—Capital Outlay on Other General _ Economic Services. ' . . 22,960 22,960 Total . . 2,26,33,000 22,960 2,26,55,960 80 The West Bengal Appropriation Act, 1994. XII of 1994.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 8 2030—Stamps and Registrations . . . 1,56,785 1,56,785 (iii) Collection of Taxes on Commodities and Services 11 2040—Sales Tax . . 4,19,73,000 . . 4,19,73,000 12 2041—Taxes on Vehicles .. 16,42,000 . . 16,42,000 13 2045—Other Taxes and Duties on Commodities and Services. . . 1,91,64,000 . . 1.91,64,000 (c) Interest Payment and Servicing of Debt 16 2049—Interest Payments . . . . 18,68,53,000 18,68,53,000 (d) Administrative Services Serial 17 2051—Public Service Commission . . . . 7,90,000 7,90,000 18 2052—Secretariat—General Services . . 1,95,000 . . 1,95,000 19 2053—District Administration .. 23,74,000 6,800 23,80,800 20 2054—Treasury and Accounts Administration. .. 2,25,64,000 . . 2,25,64,000 21 2055—Police . . 40,12,78,000 4,65,790 40,17,43,790 22 2056—Jails . . 19,19,000 19,19,000 24 2058—Stationery and Printing . . 17,44,000 . . 17,44,000 81 The West Bengal Appropriation Act, 1994. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. (d) Administrative Services - 2059—Public Works . . 11,58,16,000 11,58,16,000 . . (j) General Economic Services Capital Expenditure Outside the Revenue Account A—Capital Account of General Services 4059—Capital Outlay on Public Works 7,38,395 . . 7,38,395 25 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings) (Buildings)... 37,900 37,900 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings) (Buildings). . . . . 10,89,007 10,89,007 Total . . 11,58,16,000 18,65,302 11,76,81,302 REVENUE ACCOUNT A—General Services (d) Administrative Services 27 2070—Other Administrative Services (Excluding Fire Protection and Control). .. 77,50,000 77,50,000 82 The West Bengal Appropriation Act, 1994. XII of 1994.] (Schedule.) 3 2 Demand Sums not exceeding Number/ Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. REVENUE ACCOUNT A—General Services (e) Pension and Miscellaneous General Services 2071—Pensions and Other Retirement Benefits. REVENUE ACCOUNT B—Social Services (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health). 35,46,86,000 5,12,19,000 28 32 33 REVENUE ACCOUNT B—Social Services (b) Health and Family Welfare 2210—Medical and Public Health (Public Health). 34 2211—Family Welfare 14,92,48,000 15,000 14,92,63,000 (c) Water Supply, Sanitation, Housing and Urban Development Rs. 35,46,89,000 5,13,48,000 16,000 Rs. 3,000 1,29,000 16,000 35 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). 19,37,50,000 19,37,50,000 83 The West Bengal Appropriation Act, 1994. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 36 37 REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development - 2216—Housing . . Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (c) Water Supply, Sanitation, Housing and Urban Development - 4216—Capital Outlay on Housing . . Total . . REVENUE ACCOUNT B—Social Services Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (c) Water Supply, Sanitation, Housing and Urban Development 4217—Capital Outlay on Urban Development. . . F—Loam and Advances _ 6217—Loans for Urban Development Rs. 39,43,000 1,21,39,000 Rs. 3,04,000 . . Rs. 42,47,000 1,21,39,000 1,60,82,000 3,04,000 1,63,86,000 21,00,000 19,60,60,000 21,00,000 19,60,60,000 Total . . 19,81,60,000 . . 19,81,60,000 84 The West Bengal Appropriation Act, 1994. XII of 1994.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (f) Labour and Labour Welfare 39 2230—Labour and Employment . . 73,36,000 • . 73,36,000 REVENUE ACCOUNT C—Economic Services (b) Rural Development 2501—Rural Development (Tribal Areas Sub-Plan). 80,74,000 . 80,74,000 C—Capital Account of Economic Services 41 (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation (Tribal Areas Sub-Plan). . . 75,59,000 . . 75,59,000 Total . . 1,56,33,000 . . 1,56,33,000 REVENUE ACCOUNT B—Social Services (g) Social Welfare and Nutrition 42 2235—Social Security and Welfare (Social Welfare). . . 7,09,78,000 5,400 7,09,83,400 43 2236—Nutrition . . 84,28,000 . . 84,28,000 44 2245—Relief on account of Natural Calamities. . . 6,30,00,000 . . 6,30,00,000 85 The West Bengal Appropriation Act, 1994. [West Ben. Act (Sched de.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (h) Others 45 2251—Secretariat Social Services . . 52,47,000 . . 52,47,000 46 2250—Other Social Services . . 1,00,06,000 5,00,000 1,05,06,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 47 2401—Crop Husbandry .. 14,14,24,000 . . 14,14,24,000 48 2402—Soil and Water Conservation .. 8,94,07,000 8,94,07,000 49 2403—Animal Husbandry . . 4,40,59,000 7,600 4,40,66,600 50 .. 46,37,000 . . 46,37,000 2401 Dairy Development REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities - 2406—Forestry and Wild Life . . 5,80,09,000 44,27,000 6,24,36,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 52 Services (a) Capital Account of Agriculture and Allied Activities 4406—Capital Outlay on Forestry and Wild Life. .. 5,00,000 . . 5,00,000 Total .. 5,85,09,000 44,27,000 6,29,36,000 86 The West Bengal Appropriation Act, 1994. XII of 1994.] (Schedule.) l 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 53 54 55 REVENUE ACCOUNT F--Loans and Advances 6407—Loans for Plantations REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities _ 2408—Food, Storage and Warehousing Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services _ (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings). . . _ Total . . REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2415—Agricultural Research and Education. . . Rs. 20,00,000 Rs. . . Rs. 20,00,000 1,96,35,000 22,99,90,000 2,17,746 75,000 1,98,52,746 23,00,65,000 24,96,25,000 2,92,746 24,99,17,746 64,35,000 . . 64,35,000 87 The West Bengal Appropriation Act, 1994. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2435—Other Agricultural Programmes . 20,125 20,125 Capital Expenditure Outside the Revenue Account 58 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4435—Capital Outlay on Other Agricultural Programmes. . . 11,90,000 1,96,773 13,86,773 Total . . 11,90,000 2, 16,898 14,06,898 REVENUE ACCOUNT C—Economic Services (b) Rural Development 59 2501—Special Programmes for Rtiral Development. . . 2,50,08,000 . . 2,50,08,000 D—Grants-in-Aid and Contributions 62 and 3604 Compensation Assignments to Local Bodies and Panchayati Raj Institutions (Panchayati Raj). . . 38,11,000 . . 38,11,000 REVENUE ACCOUNT C—Economic Services (b) Rural Development 63 2515—Other Rural Development Prog- rammes (Community Development). 38,63,000 . . 38,63,000 88 The West Bengal Appropriation Act, 1994. XII of 1994.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 64 65 66 REVENUE ACCOUNT C—Economic Services (c) Special Areas Programme 2551—Hill Areas . . F—Loans and Advances _ 6551—Loans for Hill Areas . . Total . . REVENUE ACCOUNT C—Economic Services 2575—Other Special Areas Programmes Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (c) Capital Account of Special Areas Programmes 4575—Capital Outlay on Other Special _ Areas Programmes. .. Total . . REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2701—Major and Medium Irrigation Rs. 6,60,63,000 30,00,000 Rs. . . , . . Rs. 6,60,63,000 30,00,000 6,90,63,000 . . 6,90,63,000. (c) Special Areas Programme 5,94,75,000 16,25,00,000 . . 5,94,75,000 16,25,00,000 22,19,75,000 . . 22,19,75,000 53,26,000 . . 53,26,000 89 The West Bengal Appropriation Act, 1994. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. . 67 68 REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2702—Minor Irrigation . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services ' (d) Capita Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation Total . . REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2711—Flood Control . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4711—Capital Outlay on Flood Control _ Projects. . . Total . Rs. 11,40,03,000 12,04,79,000 Rs. . 2,67,854. Rs. 11,40,03,000 12,07,46,854 23,44,82;000 2,67,854 23,47,49,854 . . . 3,80,75,000 37,171 19,24,192 37,171 3,99,99,192 3,80,75,000 19,61,363 4,00,36,363 90 The West Bengal Appropriation Act, 1994. XII of 1994.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT • C—Economic Services (e) Energy Capital Expenditure Outside the • Revenue Account C—Capital Account of Economic Services (e) Capital Account of Energy 4801—Capital Outlay on Power Projects 24,87,00,000 . . 24,87,00,000 (f) Capital Account of Industry and Minerals 4860—Capital Account of Consumer 69 Industries. . . 24,45,73,000 . . 24,45,73,000 F-4oans and Advances 6801—Loans for Power Projects . 25,00,00,000 . . 25,00,00,000 _ 6860—Loans for Consumer Industries 3,84,00,000 • . 3,84,00,000 Total . . 78,16,73,000 . 78,16,73,000 91 The West Bengal Appropriation Act, 1994. [West Ben. Act (Sched Ile.) 1 -2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings). . . 850 850 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and 73 Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). .. 83,87,000 . . 83,87,000 F—Loans and Advances 6851—Loans for Village and Small - Industries (Excluding Public 60,54,000 60,54,000 . . _ Undertakings). Total 1,44,41,000 850 1,44,41,850 REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals _ F—Loans and Advances 6858—Loans for Engineering Industries (Closed and Sick Industries). 1,79,45,000 17,79,085 1,97,24,085 74 6860—Loans for Consumer Industries (Closed, and Sick Industries). ,_ . . 1,15,00,000 . . 1,15,00,000 Total . . 2,94,45,000 17,79,085 3,12,24,085 92 The West Bengal Appropriation Act, 1994. XII of 1994.] (Schedule.) 1 2 3 Services and purposes. Demand Number/ Serial Number. Voted by the Legislative Assembly. Sums not exceeding Charged on the Consolidated Fund. Total. REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries). 2853—Non-Ferrous Mining and Metallurgical Industries. (g) Transport 3051—Ports and Lighthouses 75 76 77 Rs. 2,88,95,000 56,000 15,18,000 2,88,95,000 56,000 15,18,000 Rs. Rs. REVENUE ACCOUNT C—Economic Services (g) Transport 3054--Roads and Bridges Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (g) Capital Account of Transport 5054—Capital Outlay on Roads and Bridges. 79 3,06,13,000 3,442 13,84,647 3,442 3,19,97,647 Total 3,20,01,089 13,88,089 3,06,13,000 93 The West Bengal Appropriation Act, 1994. [West Ben. Act (Sched de.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (g) Transport 3055—Road Transport . . 5,93,10,000 .. 5,93,10,000 80 3056—Inland Water Transport.. . . 1,35,450 1,35,450 Total . . 5,93,10,000 1,35,450 5,94,45,450 REVENUE ACCOUNT C—Economic Services (j) General Economic Services 83 3451—Secretariat—Economic Services 14,06,000 .. 14,06,000 85 3454—Census, Surveys and Statistics 30,12,000 .. 30,12,00C 86 3456—Civil Supplies . . 26,03,000 10,000 26,13,00( Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (j) Capital Account of General Economic Services 87 5465—Investment in General Financial and Trading Institutions. . . 1,50,000 .. 1,50,001 94 The West Bengal Appropriation Act, 1994. XII of 1994.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (j) General Economic Services 88 3475—Other General Economic Services 10,14,000 10,14,000 B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 89 2215—Water Supply and Sanitation (Prevention of Air and Water Pollution). 2,30,000 .. 2,30,000 D—Grants-in-Aid and Contributions 90 3604—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati Raj). .. 72,000 72,000 F—Loans and Advances 95 6860—Loans for Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries). 4,73,50,000 .. 4,73,50,000 Grand Total .. 401,45,45,000 20,69,63,972 422,15,08,972 95