LexThe West Bengal Appropriation Act, 1964
West Bengal · state statute
Open in Lexace · Ask the AI about this actGOVERNMENT OF WEST BENGAL
LEGISLATIVE DEPARTMENT
West Bengal Act IV of 1964
THE WEST BENGAL APPROPRIATION ACT, 1964.
[Passed by the West Bengal Legislature.]
[Assent of the Governor was first published in the Calcutta
Gazette, Extraordinary, of the 30th March, 1964.]
[30th March, 1964.]
An Act to authorise payment and appropriation of certain sums
from and out of the Consolidated Fund of West Bengal for the
services and purposes of the year ending on the thirty-first
day of March, 1965.
• WHEREAS it is expedient to authorise payment and appropria-
tion of certain sums from and out of the Consolidated Fund of
West Bengal for the services and purposes of the year ending
on the thirty-first day of March, 1965;
It is hereby enacted in the Fifteenth Year of the Republic
of India, by the Legiclature of West Bengal, as follows:-
1. This Act may be called the West Bengal Appropriation
Act, 1964.
2. From and out of the Consolidated Fund of West Bengal,
there may be paid and applied sums not exceeding those specified
in column 3 of the Schedule amounting in the aggregate to the
sum of rupees two hundred and eighty-seven crores, nineteen
lakhs and eighty-eight thousand towards defraying the several
charges which will come in course of payment during the year
ending on the thirty-first day of March, 1965, in respect of the
services and purposes specified in column 2 of the Schedule.
3. The sums authorised to be paid and applied from and
out of the Consolidated Fund of West Bengal by this Act shall
be appropriated for the services and purposes expressed in the
Schedule in relation to the year ending on the thirty-first day
of March, 1965.
Pricer—Indian. 12 nP. ; English, 34.
Short
title.
Issue of
Rs.2,87,19,
88,000
out of the
Consoli-
dated Fund
of West
Bengal
for the
year
1964-65.
Appropria-
tion.
Services and purposes. Orant
No.
2 The West Bengal Appropriation Act, 1964.
meet Sec Act
(Schedule.)
SCHEDULE
(See sections 2 and 3.)
2 3
IIMERI••••••••••• .••••••••••••11.M 6•1111611 1•1111 •••.••••••=o•S
Sums not exceeding
Voted by
the
Legislative Assembly.
Charged on
the Con-
solidated Fund.
Total.
...•••••••••••••••.I.
Re. Rs.
A—Collection of Taxes, Duties and Other
Principal Revenues.
4—Taxes on Inoome other than Corpo.
ration Tax. 6,68,000 1,000 6,89,000
Be.
2i
9—Land Revenue
J—Contributions and Miscellaneous
Adjustments.
76—Other Miscellaneous Contributions
and Assignments.
AA—Capital Account of Compensation
on the abolition of Zamindari System
outside the Revenue Account.
92—Payment of Compensation to land-
holders, etc., on the abolition of the
Zamindari System.
26,000 5,55.56,608
1
.8,58,65,000
Total —{}rant No. 2 .. 3,58,05,000 26,000 5,53,90,000
a
4
5
6
7
8
A—Collection of Taxes, Duties and Other
Principal Revenues.
10—State.Exciee Duties
11—Taxes on Vehicles • •
12—Sales Tax •
18—Other Taxes and Duties
14—Stamps
16—Registration Feea I •
55,49,000
32,16,000
16,12,000
15,116,000
30,99,000
1,000
4,60,000
1,000
65,60,000
4,50,000
32,17,000
16,12,000
15,86,000
30.99,000
The WIN Bengal Appropriation Asi, 1964 3
IV of 1664.]
(Schedule )
1 2 3
Grant
We. Services and purposes.
Stuns not exceeding
Voted by
the
Legislative
Assembly.
Charged on
the Con-
solidated
Fund.
Total.
B--Debt ServIcss.
Re. Re. Rs.
I 18—Interest on Debt and Other obliga-
tions.
55.00,000 14,27,70,000 14,82,70,000
10 17—Appropriation for Reduction or 3,90,51,000 3,90,51,000
Avoidance of Debt.
8—Administrative lervloss.
11 18—Parliament, State and Union 30,93,000 74,000 31,87,000
Territory Legislatures.
19 19—General Administration 3,89,73,000 12,33,000 3,82,08,000
12 21—Administration of Justice 1,12,14,000 88,19,000 1,50,33,000
14 22—Jails 1,24,61,000 1,24,61,000
11 28—Polioe 11,19,27,000 11,19,27,000
10 26—Miscellaneous Departments--Fire 50,78,000 50,78,000
Service..
17 20—Miscellaneous Departments--Ez-
eluding Fire Services.
1,80,21,000 1,000 1,80.22.000
D—Soolal and Developmental Services.
11 27--Seientiflo Departments 77,000 • • 77,000
19 28—Education 23,90,72,000 • • 23,90,72,000
20 29—Medical .. 11,14,54,000 • • 11,14.54,0Q0
21 30—Public Health 4,36,64,000 • • 4,36,64,000
11—Awricultur•--Agrioulture
DD--Oapital Account of Social and
Developmental Bandon outside the
Revenue Account. 13,88,29,000
on of
j
111.84.59,000
95—Capital Outlay Schemes
Agricultural Improvement and
Research.
Total—Grant No. 22 . •
r
13,86,29,000 . • 13,88,29,000
2 3
Be. Re. Re.
Total--Grant No. 24 6,40.64,000 6,40,84,000
Sums not exceeding
Voted by
the
Legislative
Assembly.
Charged on
the Con-
solidated
Fund.
Services and purposes.
Total.
0-9oclal and Developmental Services.
31--Agriculture—Fisheries 88,10,000 88,10,000
33—Animal Husbandry
II—Miscellaneous Capital Account
outside the Revenue Account.
124—Capital Outlay on Schemes of
Government Trading—Greater
Calcutta Milk Supply Scheme.
6,40,64,000
D—Boclal and Developmental Services.
34—Co operation
DO—Capital Account of Social and Deve-
lopmental Services outside the Revenue
Account.
95A—Capital Outlay on Consumer Co-
operatives.
86,52,000 86,52,000
Total—Grant No. 25 .. 86,52,000 86,52,000
D—Social and Developmental Services.
35—Industries—Industries
DD—Capital Account of Social and Deve-
lopmental Services outside the Revenue]
Account.
98—Capital Outlay on Industrial
Development.
J
3,75,94,000 2.000 3,75,96,000
Total—Grant No. 28 3,75,94,000 2,000 3,75,96,000
6,40,64,000
[Mist Ben. Act
(Schedule.)
4 The West Bengal Appri priation Act, 1964.
The West Bengal Appropriation Act, 1964. 5
IV of 19114.1
(Schedule)
1 3 2
Sums not exceeding
Grant
No.
Services and purposes. Voted by
the
Legislative
Assembly.
Charged on
the Con-
solidated
Fund.
Total.
D—Social and Developmental Services.
35—Industries--Cottage Industries
DD—Capital Account of Social and Deve-
lopmental Services outside the
Revenue Account.
98—Capital Outlay on Industrial Dave-
lopment—Cottage Industries.
Total—Grant No. 27
D—Social and Developmental Services.
35—Lidustrios---Cinchona
R—Debt Services.
16—Interest on Debt and other
obligations—Community Development
Projects, National Extension Service
and Local Development Works.
D—Social and Developmental Services.
37—Community Development Projects,
National Extension Service and Local
Development Works.
FF—Capital Account of Public Works
(including Roads) and Schemes of
Miscellaneous Public Improvement
outside the Revenue Account.
109—Capital Outlay on Other Works—
Community Development Project%
National Extension Service and Local
Development Works.
Public Debt.
Loans for Community Development
Projects, National Extension Service
and Local Development Works.
Loans and Advances by State and Union
Territory Governments.
Loans and Advances under Community
Development Projects. National
Extension Service and Local Develop-
, ment Works.
I
27
28
29
Rs.
2,59,48,000 2,69,48,000
2,69,48,000 2,69.48,000
29,90,000 29,90,000
5,46,84,000 61,18,000 6,07,02,000
Rs. As.
Total—Grant No. 29 5,45,84.000 61,18,000 6,07,02,000
1 2 a
12,81,57,000,
F—Public Works (Including Roads) and
Schemes of Miscellaneous Public
Improvements.
50—Publio Works • •
Sums not exceeding
Voted by
the
Legislative
Assembly.
Charged on
the Con-
solidated
Fund.
Grant. Serviess and purpose..
D—Social and Developmental Services.
88--Labour and Employment
39 —Miseellaneous Social and Develop-
mental Organisation--Welfare of
Scheduled Tribes and Castes and Other
Backward Classes.
39—Miscellaneous Social and Develop-
mental Organisations—Excluding
Welfare of Scheduled Tribes and
Castes and Other Backward Classes.
E—Multipurpose River Schemes, Irri-
gation and Electricity Schemes.
42—Multipurpose River Schemes
43—Irrigation, Navigation. Embankment
and Drainage Works (Commercial).
46—Irrigation, Navigation, Embankment
and Drainage Works (Non-
Commercial).
Et—Oaplial Account of Multipurpose
River Schemes, Irrigation and Electricity
Schemes outside the Revenue Account.
98—Capital Outlay on Multipurpose
River Schemes.
99—Capital Outlay on Irrigation,
Navigation, Embankment and Drain-
age Works (Commercial).
100—Capital Outlay on Irrigation,
Navigation, Embankment and Drain-
age Works (Non-Commercial).
31
32
Rs.
Total—Grant No. 28 .. 9,54,98,000 9,84,96,000
,ommommest
15,71,000 12.77.28.000
38
Total.
RII.
2,64,71,009
1,76,15,098
1,38,18,009
9,14.91,1100
Rs.
2,64,71,000
1,76,15,000
1,38,18,000
9,64,96,000
34
Tho WoofKfai Appropriation A. 19d4
(West Is% Act
(Schedule )
The West liongol Appropriation .lot, 1064.
Iv of 1044.)
(Schedule )
1 2 3
1.110•11.!0.4.
Grant
No. Servioes and purposes.
Rums not exceeding
Voted by
the
Legislative
Assembly.
Charged on
the Con-
solidated
Fund.
Total.
0—Transport and Communications
(other than Roads).
Re. Re. Re.
35 53—Ports and Pilotage .. 15,52,000 15,52,000
57- --Road and Water Transport Schemes
00—Capital Account of Transport and
Communications (Other than Roads)
NS{ outside the Revenue Account.
t
99,45,000 1,18,000 1,00,03,000
114—Capital Outlay on Road and Water
Trezusport Robemes.
Total—Grant No. 36 .. 99,45,000 1,18,000 1,00,63,000
1 -Miscellaneous.
17 84 --Famine Relief 2.42,24,000 2,42,24,000
85—Pensions end Other retirement
Benefits.
8 11—Miscellaneous Capital Account out-
side the Revenue Account. 2,01,04,000 2,77,600 2,43,81,000
120—Payments of Commuted Value of
Pensions.
Total- -Gr)►nt No. 38 2,01,04,000 2,77,000 2,03,81,000
I- •MIseellarmous.
39 67—Privy Purees and Allowances of 1,52,000 1,52,000
Indian Rulers.
40 88—Stationery and Printing 96,41,000 96,41,000
41 70—Forest .. 2,28,24,000 " 2,28,24,000
42 71—Miscellaneous --Contributions 1,92,18,000 7,72,000 • 1,99,90,000
ANYONSMISONSISOnsInillnnelmornin.
8 The West Bengal Appropriation Act, 1964.
(Wed Ben. Act
(Schedule.)
1 2 3
OVAINI•m111•11111MNAINIMIN.•••61MMINMIIIII01.11
Sums not exceeding
Grant
No. Services and purposes. Voted by
the
Legislative
Assembly.
Charged on
the Con.
solidated
Fund.
Total.
71—Miecellaneous—Other Miscellaneous
Expenditure.
FF--Gapital Account of Public Works
(Including Roads) and Schemes of
Miscellaneous Public Improvements
outside the Revenue Account.
109—Capital Outlay on Other Works
Total—Grant No. 43 .. 13,03,94,000
43
Re.
15,68.94,000
Re.
13,68,02,000 4,08,000
4,08,000 13,68,02,000
ES -Debt Services.
16—Interest en Debt and other oblige-
tions—Experiditure on displaced
persons.
1—Miscellaneous.
71—Miscellaneous--Expenditure on die.
placed persons.
FF—Capital Account of Public Works
(including Roads) and Schemes of
Miscellaneous Public Improvements
outside the Revenue Account.
109—Capital Outlay on Other Works-,—
Expenditure on.displaced persons.
Public Debt.
Loans for displaced persons
Loans and Advances by State and Union
Territory Governments.
Loans and Advances to displaced persons
(.
44 4,83,88,000 38,16,000 5,22,03,000
Total—Grant No. 44 .. 4,83,88,000 38,16,000 5,22,03,000
45
46
47
K—Extraordinary items.
77—Extraordinary charges
78—Pre-partition Payments '
78A—Expenditure connected with the
National Emergency, 1982.
60,000
3,11,64,000
80,000
3,11,64,000
1 3 2
Re.
19,000,o0u 48
49 12,83.91,000
25,83.54,000
50,000
20,000
19,08,50,000
12.83,41,000
25,83,34,000
J
• • 511
52
Sums not exceeding
Services and purposes. Voted by Charged on
the the Con-
Legislative solidated
Assembly. Fund.
Grant
No.
Total.
Re.
EE—Capital Account of Multipurpose
River Schemes, Irrigation and Elec-
tricity Schemes outside the Revenue
Account.
98—Capital Outlay on Multipurpose
River Schemes—Damodar Valley
Project.
FF—Capital Account of Public Works
(including Roads) and Schemes of
Miscellaneous Public Improvements
outside the Revenue Account.
103—Capital Outlay on Public Works . .
II—Miscellaneous Capital Account outside
the Revenue Account.
124—Capital Outlay on Schemes of
Government Trading.
Public Debt
Permanent Debt
Floating Debt
Loans from Central Government (exclud-
ing loans for Community Develop-
ment Projects, etc., and displaced
persons).
Other Loans
19,90,00,000 19,90,00.000
Total—Grant No. 61 . 19,90,00,000 19,90,00,000
Loans and Advances by State and Union
Territory Governments.
Loans and Advances by State and Union 25,33,13,000
Territory Governments.
25,33,13,000
Grand Total 2,47,24,11 39,95,77,000 2,87,19,88,000
The West Bengal Appropriation Act, 1964. 9
(Schedule.)
WBOP-64/5-542A-531