The West Bengal Appropriation ( Vote On Account ) Act, 1952

West Bengal Act If of 1952 
THE WEST BENGAL APPROPROATHON (VOTE ON 
ACCOUNT) ACT, 1952. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 29th March, 1952.] 
An Act to provide for the withdrawal of certain. sums from and 
out of the Consolidated Fund of West Bengal for the 
service of a part of the financial year 1952,53. 
WHEREAS it is expedient to provide for the withdrawal 
of certain sums from and out of the Consolidated Fund of 
West Bengal for the service of a part of the financial year 
1952-53; 
It is hereby enacted as follows:- 
1. This Act may be called the West Bengal Appropria-
tion (Vote on Account) Act, 1952. 
2. From and out of the Consolidated fund of West 
Bengal there may be withdrawn sums riot exceeding those 
specified in column 2 of the Schedule amounting in the 
aggregate to the sum of thirty-one crores, four lakhs, five 
thousand, one hundred and one rupees towards defraying 
the several charges which will come in course of payment 
during the financial year 1952-53. 
3. The sums authorised to be withdrawn from and out 
of the Consolidated Fund of West Bengal by this Act shall 
be appropriated for the services and purposes expressed in 
the Schedule in relation to the said year. 
SCHEDULE. 
(See sections 2 and 3.) 
Short title. 
Withdraw-
al of Rs. 
31,01,05,101 
from and 
out of 
the Con-
solidated 
Fund of 
West 
Bengal for 
the finan-
cial year 
1952-53. 
Appropria-
tion. 
1 2 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
4—Taxes on Income other than Corporation Tax 1,48,000 1,48,000 
7—Land Revenue 	 .. 17,75,000 17,75,000 
8—State Excise Duties 17,00,000 17,00,000 
9—Stamps . . 2,28,000 2,28,000 
10—Forest 	 . . 21,00,000 21,00,000 
Price—Indian, anna 1; English, 2d. 
2 	 The West Bengal Appropriatl'im (Vote on Account) Act, 1952. 
[West Ben. Act 
(Schedule.) 
1 2 
Sums not exceeding 
Services and purposes. Voted by the Charged on 
Legislative 
Assembly. 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. its. 
11—Registration.. 	 . . 	 . . 	 . . 7,60,000 .. 7,60,000 
12—Charges on account of Motor Vehicles Acts .. 2,25,000 2,25,000 
.. 13—Other Taxes and Duties 	 ' 	 .. 6,50,000 .. 6,50,000. 
C—Revenue Account of Irrigation, Navigation, 
Embankment and 	 Drainage Works. 
17—Interest on works for which Capital Accounts are kept . . 
XVII—Irrigation—Working expenses 9,87,000 .. 9,87,000. 
18—Other Revenue Expenditure financed from Ordinary 57,88,000 .. 57,88,006 
Revenues. 
18(1)—Other Revenue Expenditure financed. from Farnini. .. 
- 	 Insurance Fund. 
H—Civil Works and Miscellaneous Public Improvement. 
51A—Interest on Capital Outlay on Multipurpose River .. 
Schemes. 
61B—Other Revenue Expenditure connected with Multi- 
purpose River Schemes. 
95,000 .. 95,004 
CC—Capital Account of Irrigation, Navigation, Embankuvnt 
and Drainage Works not charged to Revenue,. 
- 	 - 
68—Construction of Irrigation, Navigation, Embankment. 
and Drainage Works. 
17,000 17,00.0 
H H—Capital Account of Civil Works and Miscellaneous 
Public Improvements outside the Revenue Account. ill 
80A—Capital Outlay on Multipurpose River Schemes out- 
side the Revenue Account. 
7,01,49,000 7,01,49,000 
E—Debt Services. 
22—Interest on Debt and other obligations 	 .. 1,000 20.000 21,000 
23—Appropriation for Reduction or Avoidance of Debt 	 .. .. 
The West Bengal Appropriation (Vote on Account) Act, 1952. 	 3 
II of 1952]. 
(Schedule.) 
1 2 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. Total: 
F— Civil Administration. 
25—General Adminis tration—General Administration 
Rs. 
97,45,000 
Rs. 
3,50,000 
Rs. 
1,00,95,000 
27—Administration of Justice 	 .. 32,53,0.00 11,22,000 43,75,000 
28—Jails and Convict Settlements -46,13,000 46,13,000 
29—Police 2,56,36,000 2,56,36,000 
30—Ports and Pilotage 3,12,000 3,12,000 
36—Scientific Departments 40,000 40,000 
37—Education 1,53,00,000 1,53,00,000 
38—Medical 1,70,00,000 60,100 1,70,60,100 
39—Public Health 48,41,000 48,41,000 
40—Agriculture 93,12,000 93,12,000 
71—Capital Outlay on schemes of Agricultural Improve- 
ment and Research outside the Revenue Account. 2,00,000 2,00,000 
41—VetZrinary 7,95,000 7,95,000 
42—Co-operation 8,50,000 8,50,000 
43—Industries—Industries 15,43,000 15,43,000 
43A—Caputal Outlay on Industrial Development within the 
Revenue Account. 15,00,000 15,00,000 
H—Civil Works and Miscellaneous Public Improvements. 
52A—Other Revenue Expenditure connected with Electricity 
Schemes. 75,000 75,000 
XLI—Receipts from Electricity Schemes—Working expenses 2,17,000 2,17,000 
H H—Capital Account of Civil 	 Works and 	 Miscellaneous 
Public Improvements charged to 	 Revenue. 
53—Capital Outlay on Electricity Schemes met out of 
Revenue. 2,88,000 2,88,000 
FF—Civil Administration—Capital Account not charged to 
Revenue. 
72—Capital Outlay on Industrial Development outside the 
Revenue Account. 2,25,000 2,25,000 
4 	 The West Bengal Appropriation (Vote on Account) Act, 1952. 
[West Ben. Act 
(Schedule.) 
1 2 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
HH—Capital Account of Civil Works and Miscellaneous 
Pubic Improvements not charged to Revenue. 
81A—Capital Outlay on Electricity Schemes outside the 
, Revenue Account. 
F—Civil Administratfm. 
43—Industries—Fisheries 
43—Industries—Cinchona 
47—Miscellaneous Departments 
H—Civil Works and Miscellaneous Public Improvements. 
50—Civil Works 
H H—Gapital Account of Civil Works and Miscellaneous 
Public Improvements not charged to Revenue. 
81—Capital Account of Civil Works outside the Revenue 
Account. 
J—Miscellaneous. 
54—Famine 	 11,25,000 
MB—Privy Purses and Allowances of Indian Rulers 	 71,000 
55—Superannuation allowances and pensions 	 45,37,000 
JJ—Miscellaneous Capital Account charged to Revenue. 
55A—Commutation of pensions financed from Ordinary 	 8,00,000 
Revenues. 
JJ—Miscellaneous Capital Account not charged to Revenue. 
83—Payments of commuted value of pensions 
J—Miscellaneous. 
56—Stationery and Printing 	 . 	 21,36,000 
57—Miscellaneous—Miscellaneous 	 76,07,000 
JJ—Miscellaneous Capital Account not charged to Revenue. 
82—Capital Account of other State Works outside the 	 48,81,000 
Revenue Account. 
Rs. 
13,76,000 
8,24,000 
13,28,000 
23,46,000 
1,46,73,000 
1,01,73,000 
Rs. 
6,45,000 
Rs. 
13,76,000 
6,24,000 
13,28,000 
23,46,000 
1,53,18,000 
1,01,73,000 
11,25,000 
71,000 
46,25,000 
8,20,01F 
21,36,000 
87,79,000 
48,81,000 
88,000 
20.000 
11,72,000 
The West Bengal Appropriation (Vote on Account) Act, 1952. 	 5 
II of 1952.] 
(Schedule.) 
1 2 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Cons - 
dated Fund. 
Total. 
E—Debt Services. 
22—Interest on Debt and other obligations—Expenditure 
on displaced persons. 
J—Miscellaneous. 
67 —Miscellaneous—Expenditure on displaced persons .. 
JJ—MiScellaneous Capital Account not charged to Revenue. 
82—Capital Account of other State Works outside the 
Revenue Account—Expenditure on displaced persons. 
Deposits and Advances. 
Loans and Advances bearing interest—Loans and Advances 
to displaced persons. 
M—Extraordinary Items. 
63—Extraordinary charges in India 
640—P1:9-partition Payments 
4111—Miscellaneous Capital Account not charged to 
Revenue. 
XLVIA—Receipts from Road Transport Scheme—Working 
expenses. 
82B—Capital Outlay on Road Transport Scheme outside the 
Revenue Account. 
`8TA—Capital Outlay on Schemes of State Trading 
eublic Debt. 
Floating Debt 
Loans from Union Ctf, -vernment 
Deposits and Advances. 
Interest-free Advances 
Loans and Advances bearing interest 
Rs. 
1,10,00,000 
1,90,20,000 
1,75,00,000 
1,45,00,000 
7,50,000 
38,93,000 
27,61,000 
1 
12,08,000 
42,51,000 
Rs. Rs. 
1,10,00,000 
1,90,20,000 
1,75,00,000 
1,45,00,000 
7,50,000 
38,93,000 
27,61,000 
1 
12,08,000 
42,51,030 
Grand Total 30,67,03,001 37,02,100 31,04,05,101 
WBGP-52/3-814A-5M 

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