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The West Bengal Appropriation ( Vote On Account ) Act, 2001

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act III of 2001' 
THE WEST BENGAL APPROPRIATION 
(VOTE ON ACCOUNT) ACT, 2001. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 7th March, 2001.] 
An Act to authorise payment and appropriation of certain sums from 
and out of the Consolidated Fund of West Bengal for the services and 
purposes of a part of the year ending on the thirty-first day of 
March, 2002. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West Bengal for 
the services and purposes of a part of the year ending on the thirty-first 
day of March, 2002; 
It is hereby enacted in the Fifty-second Year of the Republic of India, 
by the Legislature of West Bengal, as follows:— 
Short title. 	 1. This Act may be called the West Bengal Appropriation (Vote on 
Account) Act, 2001. 
Issue of Rs. 
11228,912500 
out of the 
Consoli-
dated Fund 
of West 
Bengal for 
the year 
2001-2002. 
2. From and out of the Consolidated Fund of West Bengal there may 
be paid and applied sums not exceeding those specified in column 3 of the 
Schedule amounting in the aggregate to the sum of rupees eleven thousand 
two hundred twenty-eight crore ninety-one lakh twenty-five thousand 
towards defraying the several charges which will come in course of 
payment during the year ending on the thirty-first day of March, 2002, 
in respect of the services and purposes specified in column 2 of the 
Schedule. 
Appropriation. 	 3. The sums authorised to be paid and applied from and out of the 
Consolidated Fund of West Bengal by this Act shall be appropriated for the 
services and purposes expressed in the Schedule in relation to the year 
ending on the thirty-first day of March, 2002. 
'For proceedings of the West Bengal Legislative Assembly, see the proceedings of the 
meeting of that Assembly held on the 23rd February, 2001. 
21 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule.) 
SCHEDULE 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 2011—State Legislature 	 .. 6,12,81,000 7,46,000 6,20,27,000 
Serial 2 2012—Governor 	 .. . 	. 97,35,000 97,35.000 
3 2013—Council of Ministers 	 .. 1,49,80,000 .. 1,49,80,000 
4 2014—Administration of Justice 	 . 38,37,51,000 10,62,84,000 49,00,35,000 
5 2015—Elections 	 .. 60,32,80,000 . 	. 60,32,80,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 2020—Collection of Taxes on Income and 
Expenditure. 	 .. 2,68,88,000 . 	. 2,68,88,000 
(ii) Collection of Taxes on Property and 
Capital Transactions 
2029—Land Revenue 	 .. 92,27,66,000 .. 92,27,66,000 
Capital Expenditure Outside the 
Revenue Account 
7 C—Capital Account of Economic Services 
(i) Capital Account of General 
Economic Services 
5475—Capital Outlay on Other General 
Economic Services. 	 .. 2,46,98,000 .. 2,46,98,000 
Total 	 .. 94,74,64,000 .. 94,74,64,000 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property and 
Capital Transactions 
8 2030—Stamps and Registration 	 .. 14,93,37,000 .. 14,93,37,000 
9 2035—Collection of Other Taxes on Property 
and Capital Transactions. 16,55,000 .. 16,55,000 
22 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
III of 2001.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. R.s. Rs. 
(iii) Collection of Taxes on Commodities 
and Services 
10 2039—State Excise 	 .. 13,13,67,000 . 	. 13,13,67,000 
11 2040—Taxes on Sales, Trades, etc. 	 .. 27,36,07,000 . 27,36,07,000 
12 2041—Taxes on Vehicles 3,38,93,000 .. 3,38,93,000 
13 2045—Other Taxes and Duties on 
Commodities and Services. 	 .. 2,36,85,000 2,36,85,000 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services 	 .. 6,13,08,000 .. 6,13,08,000 
(c) Interest Payment and Servicing of Debt 
Serial 15 2048—Appropriation for Reduction or 
Avoidance of Debt. 	 .. . 	. 32,00,00,000 32,00,00.000 
16 2049—Interest Payments 	 .. 21,67,000 2156,11,90,000 2156,33,57,000 
(d) Administrative Services 
Serial 17 2051—Public Service Commission 	 .. . 	. 2,15,50,000 2.15,50.000 
18 2052—Secretariat—General Services 	 .. 25,77,00,000 . 	. 25,77,00,000 
19 2053—District Administration 	 .. 22,50,89,000 . 	. 22,50,89.000 
20 2054—Treasury & Accounts Administration 19,21,31,000 . 	. 19,21,31,000 
21 2055—Police 	 .. 336,56,80,000 .. 336,56,80,000 
22 2056—Jails 	 .. 25,24,61,000 .. 25,24,61,000 
24 2058—Stationery and Printing 6,53,83,000 6,53,83,000 
2059—Pilblic Works 	 . . 100,73,74,000 1,04,77,000 101,78,51,000 
(Public Works under Functional Heads) 
25 B—Social Services 
(a) Education, Sports, Art and Culture 
2205—Art and Culture (Buildings) 	 .. 6,83,000 . 	. 6,83,000 
23 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
• Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
(c) Water Supply, Sanitation, Housing & 
Urban Development 
2216—Housing (Buildings) 	 .. 3,92,13.000 3,92,13,000 
(h) Others 
C—Economic Services 
(f) Industry and Minerals 
2853—Non-Ferrous Mining and Metallurgical 
Industries (Buildings). 	 . . 1,67,000 1,67,000 
(j) General Economic Services 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General Services 
4059—Capital Outlay on Public Works 	 .. 27,10,44,000 2,94,000 27,13,38,000 
25 Capital Outlay on Public Works under 
Functional Heads 
B—Capital Account of Social Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, Sports, 
Art and Culture (Buildings). 	 .. 4,89,30,000 .. 4,89,30,000 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and Public 
Health (Excluding Public Health) 
(Buildings). 	 .. 53,77,43,000 .. 53,77,43,000 
4210—Capital Outlay on Medical and Public 
' 	 Health (Excluding Public Health) (Tribal 
Areas Sub-Plan) (Buildings). 6,67,000 6,67,000 
4210—Capital Outlay on Medical and Public 
Health (Public Health) (Buildings). 	 . . 21,67,000 .. 21,67,000 
4211—Capital Outlay on Family Welfare 
(Buildings). .. 1,54,000 . 	. 1,54,000 
24 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
III of 2001.] 
(Schedule-) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
4216—Capital Outlay on Housing (Buildings) 5,21,00,000 . 	. 5,21,00,000 
(d) Information and Broadcasting 
4220 	 Capital Outlay on Information and 
Publicity (Buildings). 	 .. 27,54,000 27,54,000 
(h) Others 
4250—Capital Outlay on Other Social 
Services (Buildings). 	 .. 10,00,000 . 10,00,000 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4403—Capital Outlay on Animal Husbandry 
25 (Excluding Public Undertakings) 
(Buildings). 	 .. 11,67,000 11,67,000 
on 4401 	 Capital Outlay 	 Dairy Development 
(Excluding Public Undertakings) 
(Buildings). 	 .. 18,33,000 .. 18,33,000 
4408—Capital Outlay on Food, Storage and 
Warehousing (Excluding Public 
Undertakings) (Buildings). 	 .. 32,00,000 32,00,000 
4425—Capital Outlay on Co-operation 
(Buildings). 	 .. 4,00,000 4,00,000 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and Small 
Industries (Excluding Public Undertakings) 
(Buildings). 3,13,000 .. 3,13,000 
4851—Capital Outlay on Village and Small 
Industries (Excluding Public Undertakings) 
(Tribal Areas Sub-Plan) (Buildings). 	 .. .. 
Total 	 .. 197,09,09,000 1,07,71,000 198,16,80,000 
25 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services (Fire 
Protection and Control). 	 .. 24,05,18,000 .. 24,05,18,000 
- 	 2070—Other Administrative Services 
(Excluding Fire Protection and Control). . 59,68,12,000 .. 59,68,12,000 
Capital Expenditure Outside the 
27 Revenue Account 
A—Capital Account of General Services 
4070—Capital Outlay on Other Admini-
strative Services (Excluding Fire Protection 
and Control). 	 .. 3,40,67,000 .. 3.40,67,000 
Total 	 .. 63,08,79,000 .. 63,08,79,000 
REVENUE ACCOUNT 
A—General Services 
(e) Pension and miscellaneous General 
Services 
28 2071—Pensions and Other Retirement 
Benefits. 	 .. 559,54,62,000 38,000 559,55,00,000 
29 2075—Miscellaneous General Services 	 .. 8,36,11,000 . 	. 8,36,11,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education 	 .. 1356,24,15,000 .. 1356,24,15,000 
2203—Technical Education 	 .. 26,03,93,000 .. 26,03,93,000 
2205—Art and Culture 	 .. 5,05,59,000 .. 5,05,59,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
30 (a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, Sports, 
Art and Culture. 	 .. 26,86,00,000 .. 26,86,00,000 
F—Loans and Advances 
6202—Loans for Education, Sports, Art and 
Culture. 	 .. 1,67,000 .. 1,67,000 
Total 	 . . 1414,21,34,000 .. 1414,21,34,000 
26 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
III of 2001.] 
(Schedule ) 
I 2 3 
Demand  
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
31 
- 
32 
- 
33 
34 
35 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
and 	 . . 
Rs. 
22,97,23,000 
Rs. Rs. 
22,97,23,000 2204—Sports 	 Youth Services 
(b) Health and Family Welfare 
2210—Medical and Public Health (Excluding 
Public Health). 	 .. 
4210--Capital Outlay on Medical and Public 
Health (Excluding Public Health). 	 .. 
Total 	 .. 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
2210—Medical and Public Health (Public 
Health). 	 .. 
2211—Family Welfare 	 .. 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2215—Water Supply and Sanitation (Exclud-
ing Prevention of Air and Water Pollution). 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
4215—Capital Outlay on Water Supply and 
Sanitation (Excluding Prevention of Air 
and Water Pollution). 	 .. 
Total 	 .. 
381,96,65,000 
17,51,67,000 
.. 
. 	. 
381,96,65,000 
17,51,67,000 
399,48,32,000 . 	. 399,48,32,000 
56,92,83,000 
47,69,80,000 
	
. 	. 
	
. 	. 
56,92,83,000 
47,69,80,000 
121,51,59,000 
5,75,67,000 
121,51,59,000 
5,75,67,000 
127,27,26,000 127,27,26,000 
27 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing and  
Urban Development 
- 	 2216—Housing 15,79,58,000 36.000 15.79.94.000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
36 (c) Water Supply, Sanitation, Housing and 
Urban Development 
4216—Capital Outlay on Housing 	 .. 13,45,19,000 .. 13,45,19,000 
F—Loan and Advances 
6216—Loans for Housing 	 .. 1,01,67,000 .. 1,01,67,000 
Total 	 .. 30,26,44,000 36,000 30,26,80,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2217—Urban Development 	 .. 399,11,97,000 . 	. 399,11,97,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
37 (c) Water Supply, Sanitation, Housing and 
Urban Development 
4217—Capital Outlay on Urban Development 91,60,000 . 	. 91,60,000 
F—Loans and Advances 
- 	 6217—Loans for Urban Development 	 .. 35,41,60,000 . 	. 35,41,60,000 
Total 	 .. 435,45,17,000 .. 435,45,17,000 
28 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
III of 2001.] 
(Schedule.) 
1 2 • 3 
Sums not exceeding 
Demand 
Number/ Services and purposes. Voted by the Charged on 
Serial Legislative the Consoli- Total. 
Number. Assembly. dated Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(b) Information and Broadcasting 
- 	 2220—Information and Publicity 	 .. 14,61,68,000 14,61,68,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
38 (d) Information and Publicity 
4220—Capital Outlay on Information and 
Publicity. 	 .. 13,93,000 . 13,93,000 
F—Loans and Advances 
- 	 6220—Loans for Information and Publicity 14,23,000 14,23,000 
Total 	 .. 14,89,84,000 .. 14,89,84,000 
REVENUE ACCOUNT 
B—Social Services 
(f) Labour and Labour Welfare 
39 2230—Labour and Employment 	 .. 25,66,02,000 .. 25,66,02,000 
(g) Social Welfare and Nutrition 
— 	 2235—Social Security and Welfare 
(Rehabilitation). 	 .. 11,35,08,000 4,20.00,000 15,55,08,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
40 (g) Social Welfare and Nutrition 
4235—Capital Outlay on Social Security and 
Welfare (Rehabilitation). 	 .. 3,83,33,000 .. 3,83,33,000 
F—Loans and Advances 
6235—Loans for Social Security and Welfare 
(Rahabilitation). 1,67,000 1,67,000 .. 
Total 	 .. 15,20,08,000 4,20.00.000 19,40,08,000 
29 
The West Bengal Appropriation (Vote on. Account) Act, 2001. 
[West Ben. Act 
(Schedule ) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. R. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education (Tribal Areas 
Sub-Plan). 	 .. 4,06,87,000 . 	. 4,06,87,000 
2204—Sports & Youth Services (Tribal Areas 
Sub-Plan). 	 .. 21,00,000 .. 21,00,000 
(b) Health and Family Welfare 
2210—Medical and Public Health (Excluding 
Public Health) (Tribal Areas Sub-Plan). .. 1,98,36,000 .. 1,98,36,000 
2210—Medical and Public Health (Public 
Health) (Tribal Areas Sub-Plan). .. 9,32,000 . 	. 9,32,000 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2215—Water Supply and Sanitation 
41 (Excluding Prevention of Air and Water 
Pollution) (Tribal Areas Sub-Plan). 	 . . 5,13,33,000 . 	. 5,13,33,000 
(e) Welfare of Scheduled Castes, Scheduled 
Tribes and Other Backward Classes 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
Classes. 	 .. 60,43,64,000 .. 60,43,64,000 
(f) Labour and Welfare 
2230—Labour and Employment (Tribal 
Areas Sub-Plan). 	 .. 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare (Social 
Welfare) (Tribal Areas Sub-Plan). 	 .. 13,92,000 .. 13,92,000 
2236—Nutrition (Tribal Areas Sub-Plan) 	 .. .. .. 
2250—Other Social Services (Tribal Areas 
Sub-Plan). 	 .. 1,000 .. 1,000 
30 
The West Bengal Appropriation (Vote on Account) Act. 2001. 
III of 2001.] 
(Schedule ) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Excluding Horticul- 
ture and Vegetable Crops) (Tribal Areas 
Sub Plan). .. 92,75,000 . 92,75,000 
2401—Crop Husbandry (Horticulture and 
Vegetable Crops) (Tribal Areas Sub-Plan). 12,40,000 . 12,40,000 
2402—Soil and Water Conservation (Tribal 
Areas Sub-Paln). .. 16,65,000 16,65,000 
2403—Animal Husbandry (Tribal Areas , 
Sub-Plan). 71,53,000 .. .. 71,53,000 
2404—Dairy Development (Tribal Areas 
Sub-Plan). .. 33,000 33,000 
2405—Fisheries (Tribal Areas Sub-Plan) 	 ..  .. 
2406—Forestry and Wild Life (Tribal Areas 
Sub-Plan). . 3.87,32,000 3,87,32,000 
41 2408—Food, Storage and Warehousing 
(Tribal Areas Sub-Plan). 50,000 . 	. . 50,000 
2425—Co-operation (Tribal Areas Sub-Plan) 11,52,000 11,52,000 . 	. 
2435—Other Agricultural Programmes 
(Tribal Areas Sub Plan). .. 50,000 . 	. 50,000 
(b) Rural Development 
2501—Special Programmes for Rural 
Development (Tribal Areas Sub-Plan). 	 .. 8,33,000 8,33,000 . 	. 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 
(Tribal Areas Sub-Plan). 	 .. 4,49,76,000 4,49,76,000 
(d) Irrigation and Flood Control 
2702—Minor Irrigation (Tribal Areas 
Sub Plan). .. 5,98,00 . 	. 5,98,000 
(f) Industry and Minerals 
2851—Village and Small Industries (Exclud- 
ing Public Undertakings) (Tribal Areas 
Sub-Plan). .. 6,61,000 . 	. 6,61,000 
2852—Industries (Food and Beverages) 
(Tribal Areas Sub Plan). .. 2,00,000 2,00,000 
31 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Capital Expenditure Outside the 
Revenue Account 
Rs. Rs. Rs. 
B—Capital Account of Social Services 
(e) Welfare of Scheduled Castes, Scheduled 
Tribes and Other Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes and 
Other Backward Classes. 	 .. 14,18,00,000 .. 14,18,00,000 
4250—Capital Outlay on Other Social 
Services (Tribal Areas Sub-Plan)... 2,000 . 	. 2,000 
(h) Others 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4425—Capital Outlay on Co-operation (Tribal 
Areas Sub-Plan). .. 2,48,000 . 	. 2,48,000 
4435—Capital Outlay on Other Agricultural 
41 Programmes (Tribal Areas Sub-Plan). 	 .. 24,67,000 24,67,000 
(d) Capital Account of Irrigation and 
Flood Control 
4702—Capital Outlay on Minor Irrigation 
(Tribal Areas Sub-Plan). 	 . . 31,16,000 31,16,000 
4705—Capital Outlay on Command Area 
Development (Tribal Areas Sub-Plan). 	 .. 11,94,000 .. 11,94,000 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and Small 
Industries (Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 	 .. .. .. 
(g) Capital Account of Transport 
5054 	 Capital Outlay on Roads and Bridges 
Tribal Areas Sub-Plan). 	 .. 4,48,33,000 . 	. 4,48,33.000 
32 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
III of 2001.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes. 	 .. 7,50,000 . 7,50,000 
6250—Loans for Other Social Services 
41 (Tribal Areas Sub-Plan). 	 .. 1,000 .. 1,000 
6425—Loans for Co-operation (Tribal Areas 
Sub-Plan). 1,61,000 .. 1,61,000 
6851—Loans for Village and Small Industries 
(Excluding Public Undertakings) (Tribal 
_ 	 Areas Sub-Plan). 	 .. .. . 	. .. 
Total 	 .. 102,18,35,000 .. 102,18.35,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare (Social 
Welfare). 	 .. 133,05,60,000 .. 133,05,60,000 
Capital Expenditure Outside the 
Revenue Account 
42 B—Capital Account of Social Services 
(g) Capital Account of Social Welfare and 
Nutrition 
4235—Capital Outlay on Social Security and 
_ 	 Welfare (Social Welfare). 	 .. 3,07,67,000 .. 3,07,67.000 
Total 	 .. 136,13,27,000 .. 136,13,27,000 
43 2236—Nutrition 27.29,64,000 .. 27,29,64,000 
44 2245—Relief on account of Natural 
Calamities. 	 . . 229,85,60,000 . 	. 229,85,60,000 
(h) Others 
45 2251—Secretariat—Social Services 21,45,57,000 .. 21,45,57,000 
33 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule) 
1 2 3 
Demand 
Sums not exceeding 
Number/ Services and purposes. Voted by the Charged on 
Serial Legislative the Consoli- Total. 
Number. Assembly. dated Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(h) Others 
- 	 2250—Other Social Services 	 .. 9,50,82,000 .. 9,50,82,000 
Capital Expenditure Outside the 
Revenue Account 
46 B—Capital Account of Social Services 
• 4250—Capital Outlay on Other Social Services 1,43,31,000 .. 1,43,31,000 
F—Loans and Advances 
6250—Loans for Other Social Services 	 .. 1,99,000 .. 1,99,000 
Total 	 .. 10,96,12,000 10.96,12.000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Excluding 
Horiticulture and Vegetable Crops). 	 .. 66,77,45,000 .. 66,77,45,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(a) Agriculture and Allied Activities 
47 4401—Capital Outlay on Crop Husbandry 
(Excluding Public Undertakings and 
Horticulture and Vegetable Crops). 	 .. 64,00,000 .. 64,00,000 
F—Loans and Advances 
6401—Loans for Crop Husbandry (ExCluding 
Public Undertakings and Horticulture and 
- 	 Vegetable Crops). .. .. .. 
Total 67,41,45,000 .. 67,41,45,000 
34 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
III of 2001.] 
(Schedule ) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total.  
48 
49 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2402—Soil and Water Conservation 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4402—Capital Outlay on Soil and Water 
Conservation .. 
Total 	 .. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2403—Animal Husbandry 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4403—Capital Outlay on Animal Husbandry 
(Excluding Public Undertakings). 
Total 	 .. 
Rs. 
10,87,96,000 
3,33,000 
Rs. 
.. 
. 	. 
Rs. 
10,87,96,000 
3,33,000 
10,91,29,000 10.91,29,000 
51,82;05,000 
99,33,000 .. 
. 	. 51,82,05,000 
99,33,000 
52,81,38,000 .. 52,81,38,000 
35 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule) 
1 2 3 
Demand 
Sums not exceeding 
Number/ Services and purposes. Voted by the Charged on 
Serial Legislative the Consoli- Total. 
Number. — . Assembly. dated Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
- 	 2404—Dairy Development 	 .. 52,42,59,000 .. 52,42,59,000 
Capital Expenditure Outside the 
Revcnue Account 
50 C—Capital Account of Economic Services 
(a) Capital Account of Agriculuture and 
Allied Activities 
4401 	 Capital Oulay on Dairy Development 
(Excluding Public Undertakings). 	 .. 1,28,33,000 .. 1,28,33,000 
Total 	 .. 53,70,92,000 .. 53,70,92,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2405—Fisheries 	 .. 21,92,28,000 21,92,28,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
51 (a) Capital Account of Agriculuture and 
Allied Activities 
4405—Capital Outlay on Fisheries 	 .,. 8,68,67,000 .. 8,68,67,000 
F—Loans and Advances 
6405—Loans for Fisheries 	 .. 4,70,33,000 4.70,33,000 
Total 	 .. 35,31,28,000 . 	. 35,31,28,000 
36 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
III of 2001.] 
(Schedule) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
52 
53 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4406—Capital Outlay on Forestry and 
_ 	 Wild Life. 	 . 
Total 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4407—Capital Outlay on Plantations 	 .. 
F—Loans and Advances 
_ 	 6407—Loans for Plantations 
Total 
Rs. 
59,85,22,000 
33,000 
Rs. 
14,30,000 
. 	. 
Rs. 
59,99,52,000 
33,000 
59,85,55,000 14,30,000 59,99,85,000 
83,33,000 
66,67,000 
.. 83,33,000 
66,67,000 
1,50,00,000 .. 1,50,00,000 
37 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule ) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
54 
55 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2408—Food, Storage and Warehousing 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4408—Capital Outlay on Food, Storage and 
Warehousing (Excluding Public 
Undertakings). 	 . . 
F—Loans and Advances 
6408—Loans for Food, Storage and 
_ 	 Warehousing. 	 .. 
Total 	 .. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
- 2415—Agricultural Research and Education.. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4415—Capital Outlay on Agricultural 
Research and Education (Excluding 
Public Undertakings). 	 .. 
Total 	 .. 
Rs. 
33,23,19,000 
30,99,33,000 
.. 
Rs. 
.. 
.. 
• • 
Rs. 
33,23,19,000 
30,99,33,000 
. 
64,22,52,000 . 	. 64,22,52,000 
20,73,57,000 
10,00,000 
.. 20,73,57,000 
10,00,000 
20,83,57,000 .. 20,83,57,000 
38 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
Ill of 2001.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Horticulture and 
Vegetable Crops). 3,31,46,000 . 	. 3,31,46,000 
2852—Industries (Foods and Beverages) 	 . 4,72,57,000 . 	. 4,72,57,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
56 (a) Capital Account of Agriculture and 
Allied Activities 
4401—Capital Outlay on Crop Husbandry 
(Horticulture and Vegetable Crops). 	 .. 2,00,000 2,00,000 
F—Loans and Advances 
6860—Loans for Consumer Industries 
- 	 (Foods and Beverages). 	 .. 11,17,000 .. 11,17.000 
Total 	 .. 8,17,20,000 .. 8,17,20,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
- 	 2425—Co-operation 	 .. 17,13,12,000 .. 17.13,12,000 
Capital Expenditure Outside the 
Revenue Account 
57 C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4425—Capital Outlay on Co-operation 	 .. 5,66,91,000 .. 5,66,91,000 
F—Loans and Advances 
6425—Loans for Co-operation 	 .. 3,42,53,000 .. 3,42,53,000 
Total 	 .. 26,22,56,000 .. 26,22,56,000 
39 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2435—Other Agricultural Programmes 	 .. 4,90,66,000 .. 4,90,66,000 
Capital Expenditure Outside the 
Revenue Account 
58 C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4435—Capital Outlay on Other Agricultural 
- 	 Programmes. 67.000 67,000 
Total 	 .. 4,91,33,000 .. 4,91,33,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
59 2501—Special Programmes for Rural 
Development. 	 .. 8,63,73,000 .. 8,63,73,000 
60 2505—Rural Employment 	 . 70,44,99,000 .. 70,44,99,000 
61 2506—Land Reforms 	 .. 5,13,99,000 .. 5,13,99,000 
2515—Other Rural Development Programmes 
(Panchayati Raj). 	 .. 233,28,87,000 .. 233,28,87,000 
D—Grants-in-Aid and Contributions 
3604—Compensation and Assignments to 
Local Bodies and Panchayati Raj 
62 Institutions (Panchayati Raj). 	 .. 6,40,67,000 1,000 6,40,68,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6515—Loans for Other Rural Development 
Programmes (Panchayati Raj). 	 .. 33,000 .. 33,000 
Total 	 .. 239,69,87,000 1,000 239,69,88,000 
40 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
III of 2001.] 
(Schedule) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2515—Other Rural Development Programmes 
(Community Development). 	 .. 35,23,18,000 .. 35,23,18,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
63 (b) Capital Account of Rural Development 
4515—Capital Outlay on Other Rural 
Development Programmes (Community 
Development). 	 .. 24,00,000 . 	. 24,00,000 
F—Loans and Advances 
6515—Loans for Other Rural Development 
Programmes (Community Development). 6,33,000 .. 6,33,000 
Total 	 .. 35,53,51,000 .. 35,53,51,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
- 	 2551—Hill Areas 	 .. 61,80,85,000 61,80,85,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
64 (c) Capital Account of Special Areas 
Programmes 
4551—Capital Outlay on Hill Areas 	 .. 50,00,000 . 	. 50,00,000 
F—Loans and Advances 
- 	 6551—Loans for Hill Areas 	 .. 1,11,81,000 .. 1,11,81,000 
Total 	 .. 63,42,66,000 . 	. 63,42,66,000 
41 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
65 
66 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
_ 
2575—Other Special Areas Programmes 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(c) Capital Account of Special Areas 
Programmes 
4575—Capital Outlay on Other Special Areas 
- 	 Programmes. 	 .. 
Total 	 .. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2701—Major and Medium Irrigation 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(d) Capital Account of Irrigation and 
Flood Control 
4701—Capital Outlay on Major and Medium 
- 	 Irrigation. 	 .. 
Total 	 . . 
Rs. 
58,01,94,000 
9,66,67,000 
Rs. 
.. 
Rs. 
58,01,94,000 
9,66.67,000 
67,68,61,000 ' 67,68,61.000 
53,28,54,000 
54,83,33,000 
.. 
.. 
53,28,54,000 
54,83,33,000 
108,11,87,000 .. 108,11,87,000 
42 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
HI of 2001.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Irrigation and Flood Control 
2702—Minor Irrigation 	 .. 92,38,04,000 . 	. 92,38,04,000 
2705—Command Area Development 	 .. 1,63,28,000 . 	. 1,63,28,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
67 (d) Capital Account of Irrigation and 
Flood Control 
4702—Capital Outlay on Minor Irrigation .. 35,07,36,000 .. 35,07,36,000 
4705—Capital Outlay on Command Area 
Development. 	 .. 2,56,72,000 .. 2,56,72,000 
Total 	 . . 131,65,40,000 .. 131,65,40,000 
- REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2711—Flood Control 	 .. 40,00,46,000 1,67,000 40,02,13,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
68 (d) Capital Account of Irrigation and 
Flood Control 
4711—Capital Outlay on Flood Control 
Projects. 	 .. 109,75,33,000 .. 109,75.33,000 
Total 	 .. 149,75,79,000 1,67,000 149,77,46,000 
43 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
- 	 2801—Power 17,83,33,000 17,83,33,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
69 (e) Capital Account of Energy 
4801—Capital Outlay on Power Projects 	 .. 90,00,00,000 .. 90,00,00,000 
F—Loans and Advances 
6801—Loans for Power Projects 	 .. 397,16,67,000 .. 397,16,67,000 
6860—Loans for Consumer Industries 	 .. 2,00,00,000 .. 2,00,00,000 
Total 	 .. 507,00,00,000 .. 507,00,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
72 2810—Non-Conventional Sources of Energy 1,10,00,000 1,10,00,000 
(f) Industry and Minerals 
- 	 2851—Village and Small Industries 
(Excluding Public Undertakings). 	 . . 36,05,71,000 36.05,71.000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
73 Small Industries (Excluding Public 
Undertakings). 	 .. 6,06,92,000 6,06,92,000 
F—Loans and Advances 
6851—Loans for Village and Small 
Industries (Excluding Public 
Undertakings). 	 .. 3,00,75,000 .. 3,00,75,000 
6860—Loans for Consumer Industries 
- 	 (Village and Small Industries). 	 .. 6,72,18,000 6,72,18,000 
Total 	 .. 51,85,56,000 51,85,56,000 
44 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
III of 2001.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services • • 
(f) Industry and Minerals 
- 	 2852—Industries (Closed and Sick Industries) 39,50,000 . 	. 39,50,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(f) Capital Account of Industry and 
Minerals 
4858—Capital Outlay on Engineering 
Industries (Closed and Sick Industries). .. 18,33,000 .. 18,33,000 
4860—Capital Outlay on Consumer Industries 
(Closed and Sick Industries). 19,33,000 .. 19,33,000 
74 4875—Capital Outlay on Other Industries 
(Closed and Sick Industries). 	 .. 20,00,000 .. 20,00,000 
4885—Capital Outlay on Industries and 
Minerals (Closed and Sick Industries). 	 .. 33,33,000 . 	. 33,33,000 
F—Loans and Advances 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). 	 .. 3,00,00,000 3,00,00,000 
6860—Loans for Consumer Industries 
(Closed and Sick Industries). 	 .. 2,16,67,000 .. 2,16,67,000 
Total 	 .. 6,47,16,000 .. 6,47,16,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries and Foods and Beverages). 	 .. 48,30,43,000 .. 48,30,43,000 
76 2853—Non-Ferrous Mining and Metallurgical 
Industries. 	 . . 1,19,11,000 . 	. 1,19,11,000 
(g) Transport 
77 3051—Ports and Lighthouses 	 .. 76,78,000 .. 76,78,000 
78 3053—Civil Aviation 	 .. 34,15,000 34,15,000 
45 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3054—Roads and Bridges 	 .. 61,85,25,000 . 	. 61,85,25,000 
Capital Expenditure Outside the 
79 Revenue Account 
C—Capital Account of Economic Services 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and Bridges 314,65,97,000 .. 314,65,97,000 
Total 	 . . 376,51,22.000 . 	. 376,51,22,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
- 	 3055—Roads Transport 	 .. 71,52,08,000 .. 71,52,08,000 
3056—Inland Water Transport 	 .. 7,18,000 .. 7,18,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
80 - 	 (g) Capital Account of Transport 
5055—Capital Outlay on Road Transport 59,29,00,000 .. 59,29,00,000 
5056—Capital Outlay on Inland Water 
Transport. 	 . . 50,00,000 .. 50,00,000 
5075—Capital Outlay on Other Transport 
Services. 	 .. 8,00,00,000 . 	. 8,00,00,000 
F—Loans and Advances 
- 	 7055—Loans for Road Transport 	 .. 12,83,33,000 .. 12,83,33,000 
Total 	 . . 152,21,59,000 .. 152,21,59,000 
C—Economic Services 
(g) Transport 
F—Loans and Advances 
81 7075—Loans for Other Transport Services.. 2,00,00,000 . 	. 2,00,00,000 
46 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
III of 2001.] 
(Schedule.) 
t 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and Environment 
82 3425—Other Scientific Research 	 .. 63,03,000 .. 63,03,000 
(j) General Economic Services 
83 3451—Secretariat—Economic Services 	 . . 13,96,63,000 . 	. 13,96,63,000 
3452—Tourism 	 .. 4,63,68,000 . 	. 4,63,68,000 
Capital Expenditure Outside the 
Revenue Account 
84 C—Capital Account of Economic Services 
(j) Capital Account of General Economic 
Services 
5452—Capital Outlay on Tourism 1,54,33,000 .. 1,54,33,000 
Total 	 . 6,18,01,000 .. 6,18,01,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
85 3454—Census, Surveys and Statistics 	 . 5,63,45,000 .. 5,63,45,000 
86 3456 	 Civil Supplies 	 .. 3,44,37,000 .. 3,44,37,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(j) Capital Account of General Economic 
Services 
5465—Investments in General Financial and 
Trading Institutions. 	 . . 2,75,00,000 .. 2,75,00,000 
87 F—Loans and Advances 
7465—Loans for General Financial and 
- 	 Trading Institutions. 	 . . 1,60,00,000 .. 1,60,00,000 
Total 	 .. 4,35,00,000 .. 4,35,00,000 
47 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule ) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
88 3475—Other General Economic Services .. 2,58,97,0(X) . 2,58,97,000 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
89 2215—Water Supply and Sanitation (Preven- 
tion of Air and Water Pollution). 	 .. 15,96,03,000 .. 15,96,03,000 
D—Grants-in-Aid and Contributions 
90 3604—Compensation and Assignments to 
Local Bodies and Panchayati Raj Institu- 
tions (Excluding Panchayati Raj). 	 .. 80,09,55,000 2,81,000 80,12,36,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4408—Capital Outlay on Food, Storage and 
Warehousing (Public Undertakings). 	 .. . 	. . 	. 
4858—Capital Outlay on Engineering 
Industries (Public Undertakings). 	 .. 1,67,000 1,67,000 
5075—Capital Outlay on Other Transport 
Services (Public Undertakings). 	 .. 1,33,33,000 .. 1,33,33,000 
92 F—Loans and Advances 
6857—Loans for Chemical and Pharmaceuti- 
cal Industries (Public Undertakings). 	 .. 5,46,67,000 .. 5,46,67,000 
6858—Loans for Engineering Industries 
(Public Undertakings). 	 .. 13,99,83,000 10,17,000 14,10,00,000 
6860—Loans for Consumer Industries 
- 	 (Public Undertakings). 	 .. 10,90,00,000 .. 10,90,00,000 
Total 	 .. 31,71,50,000 10,17,000 31,81,67,000 
48 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
III of 2001.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 	 ' 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(f) Capital Account of Industry and 
Minerals 
4856 	 Capital Outlay on Petrochemical 
Industries (Excluding Public Undertakings). 21,04,90,000 .. 21,04,90,000 
4860—Capital Outlay on Consumer Industries 
(Excluding Public Undertakings). . .. .. 
93 4885—Other Capital Outlay on Industries and 
Minerals (Excluding Pubic Undertakings). 16,87,33,000 16,87,33,000 
F—Loans and Advances 
6885—Loans for Other Industries and 
- 	 Minerals (Excluding Public Undertakings). 3,33,000 .. 3,33,000 
Total 	 .. 37,95,56,000 .. 37,95,56,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(f) Capital Account of Industry and 
Minerals 
4859—Capital Outlay on Telecommunication 
and Electronic Industries. 	 .. 5,00,00,000 . 5,00,00,000 
94 F—Loans and Advances 
6859—Loans for Telecommunication and 
Electronic Industries. 	 .. 1,75,00,000 .. 1,75,00,000 
Total 	 .. 6,75,00,000 .. 6,75,00,000 
49 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act 
(Schedule) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(f) Capital Account of Industry and 
Minerals 
4857—Capital Outlay on Chemical and 
Pharmaceutical Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 	 . . 1,62,33,000 1,62,33,000 
4860—Capital Outlay on Consumer Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries and Foods and 
95 Beverages). 	 .. 5,48,43,000 . 	. 5,48,43,000 
F—Loans and Advances 
6857—Loans for Chemical and Pharmaceuti- 
cal Industries (Excluding Public Underta- 
kings and Closed and Sick Industries). 	 .. 10,00,000 .. 10,00,000 
6860—Loans for Consumer Industries 
(Excluding Public Undertakings and Closed 
and Sick Industries and Foods and 
Beverages). 	 .. 10,62,67,000 . 	. 10,62,67,000 
Total 	 . . 17,83,43,000 . 	. 17,83,43,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
F—Loans and Advances _ 6875—Loans for Other Industries (Excluding 
Public Undertakings and Closed and Sick 
96 Industries). 	 .. 1,39,20,000 .. 1,39,20,000 
6885—Loans for Other Industries and 
Minerals (Excluding Closed and Sick  
_ 	 Industries). 	 . . 2,66,67,000 2,66.67,000 
Total 	 . . 4,05,87,000 . 	. 4,05,87,000 
50 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
III of 2001.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
' 
Total. 
97 
Serial 98 
99 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4885—Other Capital Outlay on Industry and 
Minerals (Excluding Public Undertakings 
and Closed and Sick Industries). 
E—Public Debt 
6003—Internal Debt of the State Government 
6001 	Loans and Advances from Central 
Government. .. 
	
Total 	 . . 
F—Loans and Advances 
7610—Loans to Government Servants etc. 
7615—Miscellaneous Loans 	 .. 
	
Total 	 .. 
	
Grand Total 	 .. 
Rs. 
26,67,000 26,67,000 
Rs. 
. 	. 
Rs. 
.. 
. 	. 
1355,72,67,000 
279,76,51,000 
1355,72,67,000 
279,76,51,000 
. 	. 1635,49,18,000 1635,49,18,000 
40,00,00,000 
3,33,33,000 
.. 
. 
40,00.00,000 
3,33,33,000 
43,33,33,000 .. 43,33,33,000 
7385,89,61,000 3843,01,64,000 11228,91,25,000 
51 
The West Bengal Appropriation (Vote on Account) Act, 2001. 
[West Ben. Act III of 2001.] 
Statement of Object and Reasons on the West Bengal Appropriation 
(Vote on Account) Bill, 2001 (Bill No. 17 of 2001). 
STATEMENT OF OBJECTS AND REASONS. 
The object of the Bill is to provide for the appropriation out of the 
Consolidated Fund of West Bengal of all moneys required for a part of the 
year 2001-2002 to meet— 
(a) the grants made by the Assembly, and 
(b) the expenditure charged on the Consolidated Fund of West 
Bengal, but not exceeding, in any case, the amount shown in 
the Statement previously laid before the House in pursuance 
of article 206 of the Constitution of India. 
2. Under the Constitution of India, no money can be withdrawn 
from the Consolidated Fund of West Bengal except in accordance with an 
appropr

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