The West Bengal Appropriation ( No. 2 ) Act, 1964

Issue of 
Rupees 34.22.69.886 
out•ot the 
Consoli-
dated 
Fund of 
West 
Bengal for 
the year 
1963-64. 
Appro-
priation. 
© 
GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act V of 1964 
THE WEST BENGAL APPROPRIATION (NO. 2) ACT, 
1964. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 30th March, 1964.] 
[30th March, 1964.] 
An Act to authorise payment and appropriation of certain further 
sums from and out of the Consolidated Fund of West Bengal 
for the services and purposes of the year ending on the 
thirty-first day of March, 1964. 
WHEREAS it is expedient to authorise payment and appropria-
tion of certain further sums from and out of the Consolidated 
Fund of West Bengal for the services and purposes of the year 
ending on the thirty-first day of March, 1964; 
It is hereby enacted in the Fifteenth Year of the Republic of 
India, by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation Short 
(No. 2) Act, 1964. 	 title. 
2. From and out of the Consolidated Fund of West Bengal 
there may be paid and applied sums not exceeding those specified 
in column 3 of the Schedule amounting in the aggregate to the 
sum of rupees thirty-four crores, twenty-two lakhs, eighty-two 
thousand and three hundred and thirty-five towards defraying the 
several charges which will come in course of payment during the 
year ending on the thirty-first day of March, 1964, in respect of 
the services and purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and 
out of the Consolidated Fund of West Bengal by this Act shall 
be appropriated for the services and purposes expressed in the 
Schedule in relation to the year ending on the thirty-first day of 
March, 1964. 
Prig—Indian, 12 n1). ; gnglish, 3d. 
2 
	
The West Bengal Appropriation (No. 2) Act, 1964. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See section 2 ...nd 3.) 
1 2 3 
Sunis not exceeding 
Grant 
No. Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidate d 
Fund. 
Total. 
Re, Rs. 
93,000 
1,89,000 
12,10,000 
21,32,000 
10,20,600 
8,12,000 
45,25,800 
3,99,000 
4,44,000 
2,000 
3,14,92,000 
9—. Land Revenue 
10—State Excise Duties 
14--Stamps 
15—Registration Fees 
18—Interest on Debt and other 
obligations. 
19—General Administration 
21—Administration of Justice .. 
22— Jails 
23—Police 
26-1Tiscellsxii ova Departments—
Fire Services. 
28—Miscellaneous Departments—
Excluding Fire Services. 
27- Sc a ntific Departn enth 
28— Education 
29 —7. -rthcal 
30 —Public He alth 
31-- -Agrieultute— Agriculture 
95—Capital Outlay on *Schemes 
of Agr.cnitural Improvement 
and Research. 
30,000 
50,444 
93,000 
1,89,000 
12,10,000 
21,48,500 
14,92,000 
8,12,000 
45,26,000 
3,09,000 
5,28,000 
2,000 
3,14,92,000 
56,153 
59,34,000 
98,46,000 
7 
8 
12 
13 
14 
15 
18 
17 
18 
10 
20 
21 
22 
59,30,000 
1 98,36,000 
• 
30,000 
60,444,  
16,500 
4,71,400 
200 
84,000 
56,163 
4,000 
11,000 
11,000 Total—Grant No. 22 . 	 98,35,000 98,46,000 
V et 1964.] 
The West Bengal Appropriation (No. 2) Act, 1964. 
(Schedule.) 
2 	 3 
3 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 	 Total. 
Fund. 
1 
Grant 
No. 
Es. 
12,91,000 
4,636 
21,21,000 
27 
Re. 
31--Agriculture- Fishores 	 12,91,000 
33—Animal Hus bandry 
95A—Capital Outlay on Consuincr 	 21,25,000 
Co-operatives. 
35-1ndustr,es- industries 
96• Capital Outlay on Industrial 
Development. 
Total —Grant No. 26 .. 	 1 
35—Industries—Cottage Indus-
tries. 
1 3,000 3,001 
3,000 3,001 
100 
Rs. 
4,636 
23 
24 
25 
261 
35—Industries—Cinchona 
37—Community Development 
Projeots, National Extension 
Service and Local Develop-
ment Works. 
109—Capital Outlay on Other 
Works--Community Develop-
ment Projects, National 
Extension Service and Local 
Development Works. 
Loans and Advance by State 
Government—Loans and 
Adv times under Community 
Development 	 Projects, 
National Extension Service 
and Local 	 Development 
Works. 
100 
46,000 
93,23,400 
28 
29 
46,000 
93,23,400 
93,23,400 Total—Grant No. 29 .. 	 93,23,400 
600 1,03,26,800 
11,94,000 
30 38—Labour and Employment .. 	 1,03,26,200 
31 39-114iscellaneous Social and 	 11,94,000 
Developmental Organisations 
—Welfare of Scheduled Tribes 
- and Castes and ether -Backward — 
Classes. 
32 39—Miscellaneous Social and 	 5,78,000 
Developmental Organisations 
—Excluding Welfare of Sche-
duled Tribeb and Castes and 
Othor Backward Classes. 
5,78,000 
Grant 
No. 
88 
84 
86 
87 
39 
40 
41 
I 
3 
48 
49 
50 
52 
4 	 The West Bengal Appropriation (No. 2) Act, 1964. 
[West Ben. Act V of 11184.3 
(Schedule.) 
3 1 	 2 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 	 Total. 
Fund. 
98—Capital Outlay on Multipur-
pose River Schemes. 
50—Public Works 
64—Famine Relief 
65—Pensions and Other Retire-
ment Benefits. 
68—Stationery and Printing 
70—Forest 	 • • 
71—Misoellaneous--Contributions 
71—Miscellaneous—Other 
Mien°!lemons Expenditure. 
109—Capital Outlay on Other 
Works. 
Total—Grant No. 42 .. 
Re. 
1,12,54,000 
2,22,52,000 
2,96,77,000 
14,33,000 
44,000 
5,80,000 
77,40,000 
77,40,000 
Rs. 	 Rs. 
1,12,64,000 
	
2,42,000 	 2,24,94,000 
• • 	 2,96,77,000 
	
86,000 	 14,69,000 
44,000 
	
6,000 	 5,000 
/1,80,000 
1,36,000 	 78,75,000 
1,86,000 	 78,75,000 
25,24,000 
25,24,000 
37,62,000 
71—Misceltancous—Expeuditur 
on displaccd persons. 
109—Capital Outlay on Other 
Wor kw—Expenditure on dis-
placc.d persona. 
Public Debt-4408AS for dis-
placed persons. 
Loans and Advances by State 
Government—Loans and 
Advances to displaced 
persons. 
Total--Grant No. 43 .. 
103—Capital Outlay on Public 
Works. 
57—Road and Water Transport 
• Schemes. 
124—Capital Outlay on Solientes 
of Glovenunont Trading. 
Loans and Advanoes by State 
Governments. 
Grand Total 	 1 • 
62,000 	 25,76,000 
14,80,67,000 
3,01,03,000 
34,10,04,002 12,78,386 	 34,22,82,335 
	
62,000 	 25,76,000 
	
32,300 	 37,94,300 
	
21,000 	 21,001 
	
23,000 	 14,80,90,000 
3,01,03,000 
ViSOP-64/5-2001A41A 

‹ Prev All West Bengal acts Next ›