The West Bengal Appropriation ( Excess Expenditure, 1959-60 And 1960-81 ) Act, 1964

GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act XV of 1964 
THE WEST BENGAL APPROPRIATION (EXCESS 
EXPENDITURE, 1959.60 AND 1960.81) ACT, 1964. 
[Passed by the West Bengal Legislature.] 
(Assent of the Governor was ;first published in the Calouna Gazette, 
Vxfecsordinctry, of the 28th October. 1984.] 
[26th October, 1964.] 
An. Act to regularise payment and appropriation of certain 
further sums from and out of the Consolidated Fund of 
West Bengal for the services and purposes of the year 
ending on the thirty-first day of March 1960 and the 
year ending on the thirty-first day of March, 1961. 
It is hereby enacted in the Fifteenth Year of the 
Republic of India, by the Legislature of West Bengal, as 
follows,:— 
Short 	 1. This Act may be called the West Bengal A.ppropria- title. 
tion (Excess Expenditure, 1959-60 and 1960-61) Act, 1964. 
Issue of 
Re.3,34,13,296 
and 
Re.1,28,60,914 
out of 
the Consoli-
dated 
Fund of 
West 
Vengal 
respect- 
ively 
:or the 
pervices 
Zelre4  
purposes 
of the 
year 
1959-60 
and the 
'year 
1960.81. 
Appro. 
priation. 
2. Front and out of the Consolidated Fund of West 
Bengali— 
(1):  sums not exceeding those specified in column 3 of 
Schedule I amounting in the aggregate to the 
sum of rupees three crores, thirty-four lakhs, 
thirteen thousand, two hundred and ninety-six, 
and 
(2), sums not exceeding those specified in column 3 of 
Schedule II amounting in the aggregate to the 
clum of rupees one crore, twenty-eight 
sixty thousand, nine hundred and fourteen, 
are authorised for payment and application towards defray-
ing the several charges which were incurred during— 
the year ending on the thirty-first day of March, 
1960, and 
(ii) ,the year ending on the thirty-first day of March, 
• 1961; 
respectively, in respect of the services and purposes speci-
fied in column 2 of each such Schedule and which were in 
excess of the amounts granted for the services and purposes 
of the respective year. 
3. The sums authorised for payment and application 
from and out of the Consolidated Fund of West Bengal by 
this Act shall be deemed to have been respectively appro-
priated for the services and purposes expressed in 
Schedules I and II in relation to the year ending on the 
thirty-first day of March, 1960 and the year ending on the 
thirty-first day of March, 1961. 
Pricer—Indian, 12 P.; English, 3d. 
2 The West Bengal Appropriation (Excess Expenditure, 1959-80 and 
1960-61) Art, 1964. 
[West Ben. Act 
(Schedule I.) 
SCHEDULE 1. 
(.See sections 2 and 3.) 
1 2 3 
Grant 
No. 
Sums not exceeding 
Services and purposes. Voted by , 
the 
Legislative 
Assembly. 
Charged on 
the Conso- 
lidated 
Fund. 
Total. 
Rs. Rs. Rs. 
6 11—Registration 38,762 38,782 
14 25—General Administration .. 10,99,704 10,99,704 
16 27—Administration of Justice 2,34,079 2,34,079 
16 28—Jails 11,343 11,343 
18 30—Ports and Pilotage 1,17,493 1,17,493 
20 37—Education 1,59,36,000 1.59,36,900 
28 72—Capital Outlay on Industrial Develop. 
ment—Cottage Industries. 
3,671 3,671 
29 43— -I ndustries —Cinchona 7,384 • • 7,384 
37 57—Miacellaneous--Contribut ions 37,808 37,308 
39 57—Miscellaneous—Expenditure 	 on 	 die- 
planed persons. 
49,88,434 49,88,434 
46 85A—Capital 	 Outlay 	 on 	 Schemes 	 of 1,09,38,100 118 1,09,38,218 
Government Trading. 
Grand Total 3,33,72,199 41,097 3,34,13,296 
The West Bengal Appropriation (Excess Expenditure, 1959-60 and 3 
1960-61) Act, 1964. 
xv of 111114.] 
(Schedule II.) 
SCHEDULE IT. 
(.See sections 2 and 3.) 
1 9 
Grant 
No. Services and purposes. 
Sums not exceeding 
Voted by 
the 
Legislative 
Assembly. 
Charged on 
the Congo. 
lidated 
Fund. 
Total. 
6 
10 
11—Registration .. 
17—Interest on Irrigation Works (Commer-
cial). 
Rs. 
2,282 
Rs. 
20,324 
Rs. 
2,282 
20,824 
14 25—General Administration .. 3,10,333 3,10,333 
15 27—Administration of Justice 2,48,475 2,48,475 
18 30—Ports and Pilotage 18,361 18,361 
20 37—Education 98,04,859 96,04,859 
21 38—Medical 12,09,209 12,09,209 
30 47—Miscellaneous Departments—Firt 5,146 5,146 
Services. 
33 47—Miscellaneous Departments—Exclud- 
ing Fire Services and 	 Welfare of 
9,80,406 9,80,406 
Scheduled Tribes, etc. 
34 50--Civil Works .. 	 0 • 32,527 32,527 
37 55—Superannuation 	 • All owan ces 	 and 4,27,207 4,27.207 
Pensions. 
41 82—Capital 	 Account 	 of 	 Other 	 State 41 41 
Works outside the Revenue Account 
—Expenditure on displaced persons. 
43 63—Extraordinary Charges 1,244 1,244 
Grand Total 1,28,06.278 54,036 1,28,60,914 
WAGP-64/5-5485A-511 

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