LexThe West Bengal Appropriation ( No. 2 ) Act, 1969
West Bengal · state statute
Open in Lexace · Ask the AI about this actGOVERNMENT OF WEST BENGAL
LEGISLATIVE DEPARTMENT
West Bengal Act XIX of 1969
West Bon.
Act II
of 1969.
THE WEST BENGAL APPROPRIATION (No. 2) ACT, 1969.
[Passed by the West Bengal Legislature.]
[Assent of the Governor was first published in the Calcutta
Gazette, Extraordinary, of the 23rd August, 1969.]
[23rd August, 1969.]
An Act to authorise payment and appropriation of certain
further sums from and out of the Consolidated Fund of
West Bengal for the services and purposes of the year
ending on the thirty-first day of March, 1970.
WHEREAS it is expedient to authorise pay/lent and
appropriation of certain further sums from and . out of the
Consolidated Fund of West Bengal for the services and
purposes of the year ending on the thirty-first day of March,
1970;
It is hereby enacted in . the Twentieth Year of th e
Republic, of India, by the Legislature of West Bengal, as
follows
1. This Act may be called the West Bengal Appropria- Short title.
lion (No. 2) Act, 1969.
2. In addition to the sum of one hundred and twenty- Issue of
three crores, eighty-one lakhs and eighty thousand rupees R94s:823:01006
authorised to be withdrawn and appropriated under the out of the
West Bengal Appropriation (Vote on Account) Act, 1969, Consoli-
there may be paid and applied from and out of the Consoli- dated Fund
dated Fund of West Bengal, sums not exceeding those of West
specified in column 3 of the Schedule amounting in the th
Ben
y
gal for
e ear
aggregate to the sum of rupees three hundred and ten CrOreS, 1969-70 in
ninety-four lakhs and eighty-two thousand towards defray- addition
ing the several charges which will come in course of payment to the sum
during the year endins , on the thirty-first day of March, already
authorised purposes spec ifi ed i n
1970 in respect of the services and to be with-
column 2 of the Schedule. drawn for
that year.
3. The sums authorised to be paid and applied from and Appro-
out of the Consolidated Fund of West Bengal by this Act priatien,
shall be appropriated for the services and pirposes expressed
in the Schedule in relation to the year ending on the thirty-
first day of March, 1970,
2 The West Bengal Appropriation (No. 2) Act, 1969.
(Schedule.)
SCHEDULE.
(See sections 2 and 3.)
[west Ben. Act
1 2 3
Grant/
Ap-
pro-
prta-
tion
No.
Services and purposes.
Sums not exceeding
Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
1
A—Collection of Taxes, Duties and
Other Principal Revenues.
4—Taxes on Income other than
Corporation Tax.
9—Land Revenue
J—Contributions and Miscellaneous
Adjustments.
76—Other Miscellaneous Compensa-
tions and Assignments.
Rs.
7,35,000
Es. Rs.
' 7,35,000
2 4 7,38,10,000 3,80,000 7,41,90,000
AA—Capital Account of Compen-
sation on the abolition of Zamin-
dari System outside the Revenue
Account.
92—Payment of compensation to
Landholders, etc., on the aboli-
tion of the Zamindari System.
Total—Grant No. 2 7,38,10,000 3,80,000 7,41,90,000
A—Collection of Taxes, Duties and
Other Principal Revenues.
3 10—State Excise Duties 71,99,000 71,99,000
4 11—Taxes on Vehicles 13,95,000 13,95,000
5 12—Sales Tax • • 49,55,000 49,55,000
6 13—Other Taxes and Duties • • 16,38,000 16,38,000
7 14—Stamps 20,81,000 20,81,000
8 15—Registration Fees .. 53,33,000 53,33,000
The West Bengal Appropriation (No. 2) Act, 1969, 3
XI Of 19691
(Schedule.)
2 3
rant
Sums not exceeding
Ap- pro-
pri-
Services and purposes, Voted by
the
Charged on
the Total.
Lion Legislative Consolidated
No. Assembly. Fund.
B—Debt Services.
Re. [Re, Rs.
9 16—Interest on Debt and other
obligations.
50,00,000 27,91,91,000 28,41,91,000
10 17—Appropriation for Reduction or .. 5,27,80,000 5,27,80,000
Avoidance of Debt.
C—Administrative Services.
11 18—Parliament, State /Union Terri-
tory Legislature.
40,39,000 57,000 49,96,000
12 19—General Administration .. 4,95,21,000 13,31,000 5,08,52,000
13 21—Administration of Justice .. 1,50,91,000 45,80,000 1,96,71,000
14 22—Jails .. 1,68,75,000 1,68,75,000
15 23—Police . , 16,04,25,000 .. 16,04,25,000
16 26—Miscellaneous Departments— 56,53,000 .. 56,53,000
Fire Services.
17 26—Miscellaneous Departments— 3,39,52,000 1,000 3,39,53,000
Excluding Fire Services.
D—Social and Developmental
Services.
18 27—Scientific Departments 51,000 .. 51,000
19 .. 28—Education .. 41,12,94,000 .. 41,12,94,000
20 .. 29—Medical .. 13,95,73,000 .. 13,95,73,000
' 21 30—Public Health .. .. 8,30,16,000 .. 8,30,16,000
I 31—Agriculture—Agriculture
DD—Capital Account of Social and
Developmental Services outside
22 the Revenue Account. .15,41,28,000 .. 15,41,28,000
95—Capital Outlay on Schemes of
Agricultural Improvement and
Research.
Total—Grant No. 22 .. 15,41,28,000 .. 15,41,28,009
(West Ben. Act
(Schedule.)
2 1
34—Co-operation 25
3
Rs. Rs.
91,56,000 91,6,000
Sums not exceeding
Grant/
Ap-
pro-
pria-
tion
No.
Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
Services and purposes.
D—Social and Developmental
Services.
31—Agriculture—Fisheries 44,74,000
33-7-Animal Husbandry
II—Miscellaneous Capital Account
outside the Revenue Account.
124—Capital Outlay on Schemes of
_ Govermnent Trading—Greater
Calcutta Milk Supply Scheme.
7,12,22,000 7,12,22,000
Total—Grant No. 24 . 7,12,22,000 7,12,22,000
D--Social and Developmental
Services.
35—Industries--Industries
DD—Capital Account of Social and
Developmental Services Outside
the Revenue Account.
96—Capital Outlay on Industrial and
Economic Development.
74,000 3,58,40,000 3,57,66,000
Total—Grant No. 26 .. 3,57,66,000 3,58,40,000 74,000
D—Social and Developmental
Services.
35—Industries—Cottage Industries
DD—Capital Account of $etial and
Developmental Services outside
the Revenue A:narint.
96—Capital Outlay on Industrial and
Economic Development—Cottage
Industries.
IL 1,63,69,000
Total—Grant No. 27 . 1,63,69,000' 1,63,69,000
Rs.
44,74,000 23
24{
1,03,69,000
.1
4 The West Bengal Appropriation (No. 2) Act, 1969.
111/M10.16011•1Mi.
2 3
Services and purposes.
D—Social and Developmental
Services.
35—Industries—Cinchona
13—Debt Services.
16—Interest on Debt and other
obligations—Community Deve-
lopment Projects, National Exten-
sion Service and Local Develop-
ment Works, _ •
D—Social and Developmental
Services.
37—Community Development Pro-
jects, National Extension Service
and Local Development Works.
FF—Capiial Account of Public Works
(including Roads) and Schemes of
Miscellaneous Public Improvement
outside the Revenue Account.
109—Capital Outlay on • other
Works—Community Development
Projects, National Extension
Service and Local Devolopment
Works: .
Public Debt.
Loans for Community Development
Projects, National Extension
Service and Local Development
Works.
Loans and Advances by State/Union
Territory Governments.
Loans and Advances under Commu-
nity Development Projects,
National Extension Service and
Local Development Works.
Total—Grant No. 29 .
Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
3,76,92,000 58,93,000 4,35,85,000
3,76,92,000 58,93,000 4,35,85,000
Grant/
Ap-
pro.
pria-
ti on
No.
1 28
Sums not exceeding
Rs.
40,34,000
Rs.
17,000
Total.
Rs.
40,51,000
X. IX of 1969.1
The West Bengal Appropriation (No, 2) Act, 1969. 5
(Schedule.)
6 The West Bengal Appropriation (No. 2) Act, 1969.
[West Ben. Act
(Schedule.)
1 2 3
"Irant/ Sums not exceeding
Ap.
pro-
pros Services and purposes. Voted by Charged on
Lion
No. •
the the
Legislative
Assembly.
the
Consolidated
Fund.
Total.
Rs. Rs. Rs.
°
D—Social and Developmental
Services.
30 38—Labour and Employment .. 3,38,88,000 • • 3,38,88,000
31 39—Miscellaneous Social and Dove-
lopmental Organisations—Welfare
of Scheduled Tribes and Castes
1,67,07,000 1,57,07,000
and other Backward Classes. •
32 39—Miscellaneous Social and Dove-
lopmental Organisations—Exclud-
ing Welfare of Scheduled Tribes
and Castes and other Backward
1,15,80,000 • • 1,15,80,000
f
Classes.
E—Multipurpose River Schemes,
Irrigation and Electricity Schemes.
42—Multipurpose River Schemes
43—Irrigation, Navigation, Em-
bankment and Drainage Works
(Commercial).
44—Irrigation, Navigation, Em-
bankment and Drainage Works
(Non-Commercial).
EE—Capital Account of Multipurpose -13,72,47,000 3,000 13,72,50,000 33/
River Schemes, Irrigation and
Electricity Schemes outside the
Revenue Account.
98—Capital Outlay on Multipurpose
River Schemes.
99—Capital Outlay on Irrigation,
Navigation,Embankment and
Drainage Works (Commercial).
100—Capital Outlay on Irrigation,
Navigation, Embankment and
Drainage Works (Non-Commer-
cial).
Total—Grant No. 33 .. 13,72,47,000 3,000 13,72,50,000
The West Bengal Appropriation (No. 2) Act, 1969,
XIX of 1969.]
(Schedule,)
1
......
2 3
Grant/
Ap-pro-
prig-
tion
No.
Services and purposes,
Sums not exceeding
Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
34
35
36
37
F—Public Works (including Roads)
and Schemes of Miscellaneous
Public Improvements.
50—Public Works .. ..
51A—Greater Calcutta Development
Scheme.
FF—Capital Account of Public Works
(including Roads) and Schemes
of Miscellaneous Public Improve.
ments outside the Revenue
Account.
106A—Capital Outlay on Greater
Calcutta Development Scheme.
Total—Grant No. 35 ..
G—Transport and Communications
(other than Roads).
53—Ports and Pilotage ..
57—Road and Water Transport
Schemes.
GC—Capital Account of Transport
and Communications (other
than Roads) outsideithe Revenue
Account.
114—Capital Outlay on Road and
Water Transport Schemes.
Total—Grant No. 37 ..
Rs.
•
11,82,95,000
Re.
11,83,000
Rs.
11,94,78,000
> 1,98,42,000 ..
•
. 1,98,42,000
1,98,42,000.. 1,98,42,000
11,84,000 .. 11,84,000
,. 59,65,000.. 59,65,000
59,65,000.. 59,65,00
8
The West Bengal Appropriation (No. 2) Act, 1969.
[West Ben. Act
(Schedule.)
1 3 2
Slims not exceeding
Services and purposes.
Grant/
Ap-
pro-
pria-
tion
No.
Voted by
the
Legislative
Assembly.
Charged on
the
Consolidated
Fund.
Total.
Rs. Rs, Rs.
I—Miscellaneous.
38 64—Famine Relief , , 1,58,08,000 1,58,08,000
65—Pensions and other Retirement
Benefits.
II—Miscellaneous Capital Account
outside the Revenue Account.
120—Payments of Commuted Value
of Pensions.
Total—Grant No. 39 ..
1,86,89,000
1,86,89,000
3,91,000
3,91,000
1,90,80,000
1,90,80,000
I—Miscellaneous.
67—Privy Purses and Allowances of
Indian Rulers.
68—Stationery and Printing
7Q—Forest
71—Miscellaneous—Contributions
99,000
78,21,000
1,88,06,000
5,08,44,000 7,31,000
99,000
78,21,000
1,88,06,000
5,15,75,000
71—Miscellaneous—Other Miscel-
laneous Expenditure.
FF—Capital Account of Public
Works (including Roads) and
Schemes of Miscellaneous Public
Improvements outside the Revenue
Account.
109—Capital Outlay on Other Works
1,61,000 7,51,23,000 7,49,62,000
Total—Grant No. 44 7,49,62,000 1,01,000 7,51,23,000
3/
40
41
42
43
44{
The West Bengal Appropriation (No, 2) Act, 1969.
XIX of 1969.]
(Schedule.)
1 3 2
' Sums not exceeding
Grant/
Ap-
pro-
pria-
tion
No.
Services and purposes. Voted by
the
Legislative
Aesembly.
Charged on
the
Consolidated
Fund.
Total.
B—Debt Services.
16—Interest on Debt and other
obligations—Expenditure on
displaced persons.
I—Miscellaneous.
71—Miscellaneous—Expenditure .on
displaced persons.
71—Miscellaneous — Irrecoverable
Loans to displaced persons
written off.
FF—Capital Account of Public Works
(including Roads) and Schemes of
Miscellaneous Public Improvements
outside the Revenue Account.
109—Capital Outlay on Other
Works—Expenditure on displaced
persons.
Public Debt.
Loans for displaced persons
Loans and Advances by State/Union
Territory Governments.
Loans and Advances to displaced
persons.
C
45.
Rs.
7,14,13,000
Rs.
3,51,97,000
Rs.
10,66,10,000
Total—Grant No. 45 - 7,14,13,000 3,51,97,000 10,66,10,000
K—Extraordinary Items.
78—preea rtition:paymen4 • •
78A—Expenditure' connected with 2,40,32,000
the National Emergency.
46
47 2,40;32,000
10 The West Bengal Appropriation (No. 2) Act, 1969.
[West Ben. Act XIX of 1969.]
(Schedule.)
1 2
-
• 3
_
:kraut/
Ap-
pro-
pria-
tion
No.
•
Services and purposes.
Sums not exceeding
Voted by
the
Legislative
Assembly-
Charged on
the
Consolidated
Fund.
Total.
48
49
50
r
51
52
K—Extraordinary Items.
EE—Capital Account of Multipurpose
River Schemes, Irrigation and
Electricity Schemes outside the
Revenue Account.
98—Capital Outlay on Multipurpose
River Schemes—Damodar Valley
Project.
FF—Capital Account of Public
Works (including Roads) and
Schemes of Miscellaneous Public
Improvements outside the Revenue
Account.
103—Capital Outlay on Public
Works.
II—Miscellaneous Capital Account
outside the Revenue Account.
124—Capital Outlay on Schemes of
Government Trading.
Public Debt.
Permanent Debt
Floating Debt
Loans from Central Government
(excluding Loans for Community
Development Projects, etc., and
displaced persons).
Other Loans
Total—Grant No. 51 ..
Loans and Advances by State/Union
Territory Governments.
Loans and Advances by State/Union
Territory Governments.
Grand Total ..
_,......._____
Rs.
6,38,89,000
6,03,30,000
2,61,99,000
R.
..
11,000
• •
Rs.
6,38,89,000
6,03,41,000
2,61,99,000
• • 44,62,92,000 44,62,92,000
. . 44,62,92,000 44,62,92,000
•
14,92,32,000 .. . 14,92,32,000
2,28,12,09,000 82,82,73,000 3,10,94,82,000
WBGP.,69/70-4518As4.11