The West Bengal Dental Board Act, 1950

11111111MIMMIR 
West Bengal Act XLIII of 1950 
THE WEST BENGAL DENTAL BOARD ACT, 1950. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 3rd November, 1950.] 
An Act to provide for the continuance of the constitution of 
the West Bengal Dental Board as heretofore until the 
31st day of December, 1950. 
WHEREAS it is expedient that the West Bengal Dental 
Board shall continue to be constituted as heretofore until 
the 31st day of December, 1950; 
It is hereby enacted as follows :- 
1. (1) This Act may be called the West Bengal Dental Short title, 
Board Act, 1950. 	 extent and 
commence- 
(2) It extends to the whole of West Bengal. 	 ment. 
Constitu-
tion of the 
West 
Bengal 
Dental 
Board to 
continue 
as hereto-
fore. 
W est en. 
Ord. V
B
I of (3) It shall come into force immediately on the West 
1950. 	 Bengal Dental Board Ordinance, 1950, ceasing to operate. 
2. Notwithstanding anything contained in any Act, 
notification, order or other law, the West Bengal Dental 
Board shall be deemed to consist, up to the 31st day of 
December, 1950, of the members holding office as members 
of the said Board immediately before the commencement of 
this Act and the term of office of such members shall extend up to that date. 
Price—Indian, annas 2; English, 3d. 
WBGP-50/1-7734A-4.506 

‹ Prev All West Bengal acts Next ›