LexThe West Bengal Appropriation ( No. 2 ) Act, 1985
West Bengal · state statute
Open in Lexace · Ask the AI about this actGOVERNMENT OF WEST BENGAL LEGISLATIVE DEPARTMENT West Bengal Act IX of 1985 THE WEST BENGAL APPROPRIATION (No. 2) ACT, 1985. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 7th May, 1985.] West Ben. Act III of 1985. [7th May, 198.5.] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1986. WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1986; It is hereby enacted in the Thirty-sixth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. This Act may be called the West Bengal Appropriation (No. 2) Act, 1985. 2. From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate [inclusive of the sums specified in column 3 of the Schedule to the West Bengal Appropriation (Vote on Account) Act, 1985] to the sum of rupees thirty-five hundred and seventy-six crores nineteen lakhs and twenty-nine thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1986, in respect of the services and purposes specified in column 2 of the Schedule. 3. The sums authorised to be paid and applied from and out of the Consolidated Fund of West Bengal by this Act shall be appropriated for the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1986. Short le. Issue of Rs. 35,76,19, 29,000 out of the Consolidated Fund of West Bengal for the year 1985-86. Appropria- tion. 77 The West Bengal Appropriation (No. 2) Act, 1985. [West Ben. Act (Schedule.) SCHEDULE. (See sections 2 and 3.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. REVENUE ACCOUNT A—General Services (a) Organs of State Rs. Rs. Rs. 1 211—State Legislatures 1,81,28,000 1,64,000 1,82,92,000 Serial 2 212—Governor 34,06,000 34,06,000 3 213—Council of Ministers 42,35,000 42,35,000 4 2I4—Administration of Justice 9,96,10,000 2,48,22,000 12,44,32,000 5 215—Elections 2,29,42,000 2,29,42,000 (b) Fiscal Services (i) Collection of Taxes on Income and Expenditure 6 220—Collection of Taxes on Income and Expenditure. 86,33,000 2,000 86,35,000 (ii) Collection of Taxes on Property and Capital Transactions 229—Land Revenue 29,78,71,000 1,00,000 29,79,71,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 7 Services (a) Capital Account of General Economic Services 504—Capital Outlay on Other General Economic Services. 1,02,30,000 1,02,30,000 Total 30,81,01,000 1,00,000 30,82,01,000 78 The West Bengal Appropriation (No. 2) Act, 1985. IX of 1985.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. • Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 8 230—Stamps and Registration 5,75,93,000 5,75,93,000 9 235—Collection of Other Taxes on Property and Capital Transactions. . . 5,03,000 5,03,000 (iii) Collection of Taxes on Commodities and Services 10 239—State Excise 5,36,03,000 . . 5,36,03,000 11 240—Sales Tax 5,99,50,000 . . 5,99,50,000 12 241—Taxes on Vehicles 1,20,73,000 1,20,73,000 13 245—Other Taxes and Duties on Commodities and Services. 3,15,26,000 3,15,26,000 (iv) Other Fiscal Services 14 247—Other Fiscal Services 1,72,50,000 1,72,50,000 (c) Interest Payment and Servicing of Debt Serial 15 248—Appropriation for reduction or avoidance of Debt. . . 1,00,00,000 1,00,00,000 16 249—Interest Payments 60,02,000 2,80,20,90,000 2,80,80,92,000 (d) Administrative Services Serial 17 251—Public Service Commission . . 66,60,000 66,60,00C 18 252—Secretariat—General Services 7,83,50,000 . . 7,83,50,00C 19 253—District Administration 8,26,41,000 . . 8,26,41,00C 20 and 254—Treasury Accounts Administration. 5,59,70,000 5,59,70,00C 21 255—Police 1,36,37,00,000 1,36,37,00,00C 79 The West Bengal Appropriation (No. 2) Act, 1985. [West Ben. Act (Sched tle.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 22 256—Jails 9,07,76,000 . 9,07,76,000 24 258—Stationery and Printing 5,14,53,000 . . 5,14,53,000 259—Public Works 35,19,80,000 71,49,000 35,91,29,000 (Public Works under Functional heads) B—Social and Community Services 277—Education (Excluding Sports and Youth Welfare) (Buildings). 70,000 . . 70,000 278—Art and Culture (Buildings) 2,00,000 2,00,000 280—Medical (Buildings) 4,10,000 4,10,000 282—Public Health, Sanitation and Water Supply (Excluding Prevention of Air and Water Pollution and Sewerage and Water Supply) 25 (Buildings). 22,00,000 22,00,000 283—Housing (Buildings) 3,45,34,000 3,45,34,000 287—Labour and Employment (Buildings). 15,000 15,000 295—Other Social and Community Services (Zoological and Public Gardens) (Buildings). 2,000 2,000 C—Economic Services (b) Agriculture and Allied Services 305—Agriculture (Buildings) 8,000 8,000 309—Food (Buildings) 20,000 20,000 7,000 7,000 310—Animal Husbandry (Buildings) . . 311—Dairy Development (Buildings) . . 5,000 5,000 80 The West Bengal Appropriation (No. 2) Act, 1985. IX of 1985.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. (c) Industry and Minerals 320—Industries (Excluding Public Undertakings and Closed and Sick Industries) (Buildings). 4,15,000 4,15,000 Capital Expenditure Outside the Revenue Account A—Capital Account of General Services 459—Capital Outlay on Public Works 15,02,77,000 15,02,77,000 (Capital Outlay on Public Works under Functional heads) B—Capital Account of Social and Community Services 25 477—Capital Outlay on Education, Art and Culture (Sports) (Buildings). . . 7,00,000 7,00,000 477—Capital Outlay on Education, Art and Culture (Youth Welfare) (Buildings). 3,00,000 3,00,000 477—Capital Outlay on Education, Art and Culture (Excluding Sports and Youth Welfare) (Buildings). 12,87,00,000 12,87,00,000 480—Capital Outlay on Medical (Buildings). . . 14,97,50,000 14,97,50,000 481—Capital Outlay on Family Welfare (Buildings). 50,30,000 50,30,000 482—Capital Outlay on Public Health, Sanitation and Water Supply (Buildings). 65,64,000 65,64,000 483—Capital Outlay on Housing (Buildings). . . 22,81,30,000 22,81,30,000 81 The West Bengal Appropriation (No. 2) Act, 1985. [West Ben. Ac (Sched de.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. B—Capital Account of Social and Community Services 485—Capital Outlay on Information and Publicity (Buildings). 86,50,000 86,50,00C 495—Capital Outlay on Other Social and Community Services (Buildings). . . 8,00,000 8,00,000 C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 509—Capital Outlay on Food (Buildings). . 62,18,000 62,18,000 510—Capital Outlay on Animal Husbandry (Excluding Public Under- 25 takings) (Buildings). . . 71,80,000 71,80,000 511—Capital Outlay on Dairy Develop- ment (Excluding Public Undertakings) (Buildings). . . 37,00,000 37,00,000 514—Capital Outlay on Community Development (Panchayat) (Buildings). 30,00,000 30,00,000 (c) Capital Account of Industry and Minerals 520—Capital Outlay on Industrial Research and Development (Exclud- ing Public Undertakings and Closed and Sick Industries) (Buildings). . . 3,00,000 . 3,00,000 521—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Buildings). 1,38,10,000 1,38,10,000 Total 1,10,29,75,000 71,49,000 1,11,01,24,000 82 The West Bengal Appropriation (No. 2) Act, 1985. IX of 1985.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (d) Administrative Services 26 260—Fire Protection and Control . . 6,58,87,000 6,58,87,000 27 265—Other Administrative Services . . 22,98,49,000 22,98,49,000 (e) Pensions and Miscellaneous General Services 28 266—Pensions and Other Retirement Benefits. . . 46,68,86,000 43,40,000 47,12,26,000 30 268—Miscellaneous General Services 9,08,30,000 9,08,30,000 B—Social and Community Services 31 276—Secretariat—Social and Commu- nity Services. 2,92,23,000 . . 2,92,23,000 32 277—Education (Sports) . 5,14,90,000 5,14,90,000 33 277—Education (Youth Welfare) 6,41,90,000 6,41,90,000 277—Education (Excluding Sports and Youth Welfare). 5,07,03,87,000 5,07,03,87,000 278—Art and Culture 2,20,52,000 2,20,52,000 Capital Expenditure Outside the 34 Revenue Account F—Loans and Advances 677—Loans for Education, Art and Culture (Excluding Sports and Youth _ Welfate). 30,10,000 . . 30,10,000 Total . . 5,09,54,49,000 5,09,54,49,000 83 The West Bengal Appropriation (No. 2) Act, 1985. [West Ben. Aci (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social and Community Services 35 279—Scientific Services and Research 29,000 29,000 280—Medical 1,54,48,76,000 1,54,48,76,000 Capital Expenditure Outside the Revenue Account 36 B—Capital Account of Social and Community Services 480—Capital Outlay on Medical 21,00,000 21,00,000 Total 1,54,69,76,000 . . 1,54,69,76,000 REVENUE ACCOUNT B—Social and Community Services 37 281—Family Welfare . . 24,28,82,000 . 24,28,82,000 38 282—Public Health, Sanitation and Water Supply (Excluding Prevention of Air and Water Pollution and Sewerage and Water Supply). . 23,59,81,000 . 23,59,81,000 283—Housing 7,40,41,000 22,000 7,40,63,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social and 39 Community Services 483—Capital Outlay on Housing 8,34,95,000 . . 8,34,95,000 F—Loans and Advances 683—Loans for Housing 1,70,00,000 1,70,00,000 Total 17,45,36,000 22,000 17.45,58,000 84 The West Bengal Appropriation (No. 2) Act, 1985. IX of 1985.] (Schedule.) 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social and Community Services _ 284—Urban Development 77,12,34,000 77,12,34,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social and 40 Community Services 484—Capital Outlay on Urban Development. . . 85,00,000 85,00,000 F—Loans and Advances 684—Loans for Urban Development 30,86,00,000 30,86,00,000 Total 1,08,83,34,000 1,08,83,34,000 REVENUE ACCOUNT B—Social and Community Services 285—Information and Publicity . 5,57,91,000 5,57,91,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social and 41 Community Services 485—Capital Outlay on Information and Publicity. 36,67,000 36,67,000 F—Loans and Advances 685—Loans for Information and Publicity. . 19,00,000 . 19,00,000 Total 6,13,58,000 . . 6,13,58,000 85 The West Bengal Appropriation (No. 2) Act, 1985. [West Ben. Ac (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social and Community Services 42 287—Labour and Employment 9,16,50,000 . . 9,16,50,000 43 288—Social Security and Welfare (Civil Supplies). . . 62,66,000 62,66,000 288 Social Security and Welfare (Relief and Rehabilitation of Dis- placed Persons and Repatriates). . . 9,49,57,000 11,30,000 9,60,87,000 Capital Expenditure Outside the 44 Revenue Account F—Loans and Advances 688—Loans for Social Security and Welfare (Relief and Rehabilitation of Displaced Persons). 50,00,000 50,00,000 Total 9,99,57,000 11,30,000 10,10,87,000 REVENUE ACCOUNT B—Social and Community Services 277—Education (Youth Welfare) (Tribal Areas Sub-Plan). . . 22,00,000 22,00,000 277—Education (Excluding Sports and Youth Welfare) (Tribal Areas Sub-Plan). . . 3,76,57,000 3,76,57,000 280—Medical (Tribal Areas Sub-Plan) 32,20,000 . . 32,20,000 282—Public Health, Sanitation and Water Supply (Sewerage and Water Supply) (Tribal Areas Sub-Plan). . . 20,00,000 20,00,000 45 288—Social Security and Welfare (Welfare of Scheduled Castes, Scheduled Tribes and Other Back- ward Classes). 42,13,57,000 . 42,13,57,000 288—Social Security and Welfare (Excluding Civil Supplies, Relief and Rehabilitation of Displaced Persons and Repatriates and Welfare of Scheduled Castes, etc.) (Tribal Areas Sub-Plan). 33,15,000 33,15,000 86 The West Bengal Appropriation (No. 2) Act, 1985. IX of 1985.1 (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. C—Economic Services (a) General Economic Services 298—Co-operation (Tribal Areas Sub-Plan). 27,15,000 27,15,000 (b) Agriculture and Allied Services 305—Agriculture (Tribal Areas Sub-Plan). 2,18,56,000 2,18,56,000 306—Minor Irrigation (Tribal Areas Sub-Plan). . 20,23,000 . . 20,23,000 307—Soil and Water Conservation (Tribal Areas Sub-Plan). 52,25,000 . . 52,25,000 308—Area Development Areas (Tribal Sub-Plan). 2,76,20,000 . . 2,76,20,000 310—Animal Husbandry Areas (Tribal Sub-Plan). 31,80,000 31,80,000 45 312—Fisheries (Tribal Areas Sub-Plan) 37,00,000 37,00,000 313—Forest (Excluding Lloyd Botanic Garden, Darjeeling) (Tribal Areas Sub-Plan). 2,56,25,000 2,56,25,000 (c) Industry and Minerals 321—Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 32,00,000 32,00,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social and Community Services 480—Capital Outlay on Medical (Buildings) (Tribal Areas Sub-Plan). 76,00,000 76,00,000 488—Capital Outlay on Social Security and Welfare (Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). . . 6,94,70,000 6,94,70,000 87 The West Bengal Appropriation (No. 2) Act, 1985. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. C—Capital Account of Economic Services (a) Capital Account of General Economic Services 498—Capital Outlay on Co-operation (Tribal Areas Sub-Plan). 5,46,000 5,46,000 (b) Capital Account of Agriculture and Allied Services 505—Capital Outlay on Agriculture (Excluding Public Undertakings) (Tribal Areas Sub-Plan). . . 23,50,000 23,50,000 506—Capital Outlay on Minor Irriga- tion, Soil Conservation and Area Development (Tribal Areas Sub-Plan). 90,00,000 90,00,000 510—Capital Outlay on Animal 45 Husbandry (Excluding Public Under- takings) (Tribal Areas Sub-Plan). . . 8,50,000 8,50,000 (c) Capital Account of Industry and Minerals 521—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Buildings) (Tribal Areas Sub-Plan). 18,00,000 . 18,00,000 (e) Capital Account of Transport and Communications 537—Capital Outlay on Roads and Bridges (Tribal Areas Sub-Plan). . . 50,89,000 50,89,000 F—Loans and Advances 688—Loans for Social Security and Welfare (Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). 14,00,000 14,00,000 88 The West Bengal Appropriation (No. 2) Act, 1985. IX of 1985.] (Sched de.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 698—Loans for Co-operation (Tribal Areas Sub-Plan). . . 16,000 16,000 45 705—Loans for Agriculture (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 2,50,000 2,50,000 Total 66,32,64,000 66,32,64,000 REVENUE ACCOUNT B—Social and Community Services 46 288—Social Security and Welfare (Excluding Civil Supplies, Relief and Rehabilitation of Displaced Persons and Repatriates and Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). 83,53,85,000 83,53,85,000 47 289—Relief Account Natural on of Calamities. 22,52,50,000 22,52,50,000 295—Other Social and Community Services (Excluding Zoological and Public Gardens). 2,22,61,000 2,22,61,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social and 48 Community Services 495—Capital Outlay on Other Social and Community Services. 36,50,000 . . 36,50,000 F—Loans and Advances 695—Loans for Other Social and Community Services. 90,00,000 90,00,000 Total 3,49,11,000 3,49,11,000 89 The West Bengal Appropriation (No. 2) Act, 1985. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 49 50 51 52 REVENUE ACCOUNT C—Economic Services (a) General Economic Services 296—Secretariat—Economic Services 298—Co-operation Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of General Economic Services 498—Capital Outlay on Co-operation F—Loans and Advances 698—Loans for Co-operation Total REVENUE ACCOUNT C—Economic Services (a) General Economic Services 304—Other General Economic Services (b) Agriculture and Allied Services 305—Agriculture Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services Rs. 6,45,72,000 Rs. Rs. 6,45,72,000 24,41,06,000 13,25,15,000 14,89,46,000 24,41,06,000 13,25,15,000 14,89,46,000 52,55,67,000 52,55,67,000 2,60,84,000 2,60,84,000 69,69,13,000 . 69,69,13,000 90 The West Bengal Appropriation (No. 2) Act, 1985. IX of 1985.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. (b) Capital Account of Agriculture and Allied Services 505—Capital Outlay on Agriculture 52 (Excluding Public Undertakings). 2,59,85,000 2,59,85,000 F—Loans and Advances 705—Loans for Agriculture (Excluding Public Undertakings). 5,51,00,000 5,51,00,000 Total 77,79,98,000 77,79,98,000 REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 306—Minor Irrigation 38,22,89,000 38,22,89,000 307—Soil and Water Conservation 5,65,97,000 5,65,97,000 41,31,31,000 41, 31,31,000 308—Area Development Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 53 (b) Capital Account of Agriculture and Allied Services 506—Capital Outlay on Minor Irrigation, Soil Conservation and Area Development. 21,17,51,000 21,17,51,000 F—Loans and Advances 706—Loans for Minor Irrigation, Soil Conservation and Area Development. 33,00,000 33,00,000 Total 1,06,70,68,000 1,06,70,68,000 91 The West Bengal Appropriation (No. 2) Act, 1985. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 54 55 _ REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 309—Food . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 509—Capital Outlay on Food . . Total REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 310—Animal Husbandry . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 510—Capital Outlay on Animal Husbandry (Excluding Public Undertakings). Total Rs. 11,32,60,000 21,02,00,000 Rs. 10,000 Rs. 11,32,60,000 21,02,10,000 32,34,60,000 10,000 32,34,70,000 20,33,62,000 2,62,00,000 20,33,62,000 2,62,00,000 22,95,62,000 . 22,95,62,000 92 The West Bengal Appropriation (No. 2) Act, 1985. IX of 1985.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 311—Dairy Development 35,18,55,000 . . 35,18,55,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 56 (b) Capital Account of Agriculture and Allied Services 511—Capital Outlay on Dairy Develop- ment (Excluding Public Undertakings). 2,37,00,000 2,37,00,000 F—Loans and Advances 71I—Loans for Dairy Development _ (Excluding Public Undertakings). 10,00,000 . 10,00,000 Total . . 37,65,55,000 . . 37,65,55,000 REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 312—Fisheries . . 9,88,93,000 . . 9,88,93,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 57 (b) Capital Account of Agriculture and Allied Services 512—Capital Outlay on Fisheries . . 51,00,000 . . 51,00,000 F—Loans and Advances 712—Loans for Fisheries 26,00,000 26,00,000 Total 10,65,93,000 10,65,93,000 93 The West Bengal Appropriation (No. 2) Act, 1985. [West Ben. Act (Sched 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services 313—Forest (Excluding Lloyd Botanic Garden, Darjeeling). 21,14,57,000 21,14,57,000 Capital Expenditure Outside the Revenue Account 58 C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 513—Capital Outlay on Forest 35,00,000 . . 35,00,000 Total 21,49,57,000 21,49,57,000 REVENUE ACCOUNT C—Economic Services (h) Agriculture and Allied Services 314—Community Development (Panchayat). . . 25,42,88,000 25,42,88,000 D-Grants-in-aid and Contributions 363—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Panchayat). 2,20,00,000 2,000 2,20,02,000 59 Capital Expenditure Outside the Revenue Account F—Loans and Advances 714—Loans for Community Develop- ment (Panchayat). . . 10,000 10,000 Total 27,62,98,000 2,000 27,63,00,000 94 The West Bengal Appropriation (No. 2) Act, 1985. IX of 1985.] (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 60 61 REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services Rs. 80,68,20,000 20,00,000 Rs. Rs. 80,68,20,000 20,00,000 314—Community Development (Excluding Panchayat). Capital Expenditure Outside the Revenue Account ' C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 514—Capital Outlay on Community Development (Excluding Panchayat). . Total REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 320—Industries (Closed and Sick Industries). Capital Expenditure Outside the Revenue Account- C—Capital Account of Economic Services (c) Capital Account of Industry and Minerals 522—Capital Outlay on Machinery and Engineering Industries (Closed and Sick Industries). 80,88,20,000 . . 80,88,20,000 23,20,000 51,00,000 23,20,000 51,00,00C 95 The West Bengal Appropriation (No. 2) Act, 1985. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 526—Capital Outlay on Consumer Industries (Closed and Sick Industries). 38,75,000 38,75,000 529—Capital Outlay on Other Industries (Closed and Sick Industries). 29,25,000 29,25,000 F—Loans and Advances 61 722—Loans for Machinery and Engineering Industries (Closed and Sick Industries). 4,46,00,000 . . 4,46,00,000 723—Loans for Petroleum, Chemicals and Fertiliser Industries (Closed and Sick Industries). 78,00,000 . . 78,00,000 726—Loans for Consumer Industries (Closed and Sick Industries). 6,29,00,000 6.29,00,000 Total 12,95,20,000 12,95,20,000 REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 320—Industries (Excluding Public Under- takings and Closed and Sick Industries). 14.95,22,000 7,000 14,95,29,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (c) Capital Account of Industry and Minerals 62 520—Capital Outlay on Industrial Research and Development (Excluding Public Undertakings and Closed and Sick Industries). 6,71,05,000 . . 6,71,05,000 525—Capital Outlay on Tele-communi- cation and Electronics Industries. . . 2,50,00,000 2,50,00,000 F—Loans and Advances 720—Loans for Industrial Research and Development (Excluding Closed and Sick Industries). — 6,40,00,000 6,40,00,000 Total 30,56,27,000 7,000 30,56,34,000 96 The West Bengal Appropriation (No. 2) Act, 1985. IX of 1985.1 (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 321—Village and Small Industries (Excluding Public Undertakings) . . 16,27,31,000 . . 16,27,31,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 63 (c) Capital Account of Industry and Minerals 521—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). 1,95,00,000 1,95,00,000 F—Loans Advances and 721—Loans for Village and Small Indus- tries (Excluding Public Undertakings). 64,40,000 64,40,000 Total 18,86,71,000 18,86,71,000 REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 64 328—Mines and Minerals 43,63,000 . . 43,63,000 (d) Water and Power Development 332—Multipurpose River Projects 13,48,59,000 13,48,59,000 333—Irrigation, Navigation, Drainage and Flood Control Projects. 29,41,77,000 1,00,000 29,42,77,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 66 Services (d) Capital Account of Water and Power Development 532—Capital Outlay on Multipurpose River Projects. 69,95,03,000 69,95,03,000 533—Capital Outlay on Irrigation, Navigation, Drainage and Flood — Control Projects. 21,39,00,000 21,39,00,000 Total 1,34,24,39,000 1,00,000 1,34,25,39,000 97 The West Bengal Appropriation (No. 2) Act, 1985. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (d) Water and Power Development 334—Power Projects 14,00,00,000 14,00,00,000 Capital Expenditure Outside the 67 Revenue Account F—Loans and Advances _ 56,22,00,000 . . 56,22,00,000 734—Loans for Power Projects Total 70,22,00,000 . . 70,22,00,000 REVENUE ACCOUNT C—Economic Services (e) Transport and Communications 68 335—Ports, Lighthouses and Shipping 45,90,000 .45,90,000 69 336—Civil Aviation 39,04,000 39,04,000 337—Roads and Bridges 32,11,06,000 32,11,06,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 70 (e) Capital Account of Transport and Communications 537—Capital Outlay on Roads and Bridges. . 25,37,69,000 25,37,69,000 F—Loans and Advances 737—Loans for Roads and Bridges . . 28,75,00,000 28,75,00,000 Total 86,23,75,000 . . 86,23,75,000 98 The West Bengal Appropriation (No. 2) Act, 1985. IX of 1985.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (e) Transport and Communications 338—Road and Water Transport Services. 31,61,06,000 31,61,06,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 71 (e) Capital Account of Transport and Communications 538—Capital Outlay on Road and Water Transport Services. 6,60,50,000 . 6,60,50,000 F—Loans and Advances 738—Loans for Road and Water — Transport Services. . . 29,69,00,000 29,69,00,000 Total 67,90,56,000 67,90,56,000 REVENUE ACCOUNT C—Economic Services (e) Transport and Communications 72 339—Tourism 2,08,10,000 2,08,10,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (e) Capital Account of Transport and Communications 73 544—Capital Outlay on Other Trans- port and Communication Services . . 8,00,000 . . 8,00,00( 99 The West Bengal Appropriation (No. 2) Act, 1985. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 74 75 76 — _ — REVENUE ACCOUNT D—Grants-in-aid and Contributions 363—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayat). Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of General Economic Services 500—Investments in General Financial and Trading Institutions. . . F—Loans and Advances 700—Loans to General Financial and Trading Institutions. Total REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 320—Industries (Public Undertakings).. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 505—Capital Outlay on Agriculture (Public Undertakings). . . (c) Capital Account of Industry and Minerals 523—Capital Outlay on Petroleum, Chemicals and Fertiliser Industries (Public Undertakings). . 526—Capital Outlay on Consumer Industries (Public Undertakings). Rs. 61,02,55,000 Rs. 7,78,000 Rs. 61,10,33,000 38,00,000 45,00,000 . . 38,00,000 45,00,000 83,00,000 . . 83,00,000 20,000 30,00,000 25,00,000 2,90,64,000 . . 20,000 30,00,000 25,00,000 2,90,64,000 100 The West Bengal Appropriation (No. 2) Act, 1985. IX of 1985.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. F—Loans and Advances 705—Loans for Agriculture (Public Undertakings). 6,00,00,000 6,00,00,000 722—Loans for Machinery and Engineering Industries (Public Undertakings). 2,51,00,000 2,51,00,000 76 723—Loans for Petroleum, Chemicals and Fertiliser Industries (Public Undertakings). 2,21,05,000 2,21,05,000 726—Loans for Consumer Industries (Public Undertakings). . . 4,83,00,000 . 4,83,00,000 734—Loans for Power Projects (Public Undertakings). 7,51,31,000 7,51,31,000 Total 26,52,20,000 26,52,20,000 REVENUE ACCOUNT B—Social and Community Services 282—Public Health, Sanitation and Water supply (Prevention of Air and Water Pollution). 54,82,000 . 54,82,000 295—Other Social and Community 77 Services (Zoological and Public Gardens). 24,70,000 24,70,000 C—Economic Services (b) Agriculture and Allied Services _ 313—Forest (Lloyd Botanic Garden, Darjeeling). 17,01,000 17,01,000 Total 96,53,000 96,53,000 101 The West Bengal Appropriation (No. 2) Act, 1985. [West Ben. Act (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 78 81 82 B—Social and Community Services 282—Public Health, Sanitation and Water Supply (Sewerage and Water Supply). Capital Expenditure Outside the Revenue Account F—Loans and Advances 682—Loans for Public Health, Sanita- tion and Water Supply. Total . . Capital Account of Economic Services (c) Capital Account of Industry and Minerals 523—Capital Outlay on Petroleum, Chemicals and Fertiliser Industries (Excluding Public Undertakings). . . F—Loans and Advances 723—Loans for Petroleum, Chemicals and Fertiliser Industries (Excluding Public Undertakings and Closed and Sick Industries). Rs. 49,34,67,000 1,33,13,000 Rs. . Rs. 49,34,67,000 1,33,13,000 50,67,80,000 . 50,67,80,000 60,00,000 5,00,000 60,00,000 5,00,000 Total 65,00,000 65,00,000 Capital Account of Economic Services (c) Capital Account of Industry and Minerals 526—Capital Outlay on Consumer Industries (Excluding Public Under- takings and Closed and Sick Industries). . 1,30,00,000 1,13,20,000 2,43,20,000 102 The West Bengal Appropriation (No. 2) Act, 1985. IX of 1985.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 84 Serial 85 86 F—Loans and Advances 726—Loans for Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries). Total Capital Account of Economic Services (c) Capital Account of Industry and Minerals 530—Investments in Industrial Finan- cial Institutions (Excluding Public Undertakings). E—Public Debt 603—Internal Debt of the State Government. 604—Loans and Advances from the Central Government. Total F—Loans and Advances 766—Loans to Government Servants, etc. 767—Miscellaneous Loans Rs. 80,00,000 Rs. Rs. 80,00,000 2,10,00,000 1,13,20,000 3,23,20,000 1,82,00,000 1,82,00,000 5,30,61,12,000 2,02,92,61,000 5,30,61,12,000 2,02,92,61,000 . . 7,33,53,73,000 7,33,53,73,000 14,00,00,000 60,000 14,00,00,000 60,000 Total Grand Total . . 14,00,60,000 14,00,60,000 25,55,44,54,000 10,20,74,75,000 35,76,19,29,000 103