The West Bengal Appropriation ( Excess Expenditure, 1950-51 ) Act, 1955

GOVERNMENT OF WEST BENGAL. 
Legislative Department. 
West Bengal Act XXV of 1955 
THE WEST BENGAL APPROPRIATION (EXCESS 
EXPENDITURE, 1950-51) ACT, 1955. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 27th September, 1955.] 
[27th September, 1955.] 
An Act to (regularise payment and appropriation of certain 
further sums from and out of the Consolidated Fund of 
West Bengal for the services of the year ending on the 
31st day of March, 1951. 
IT is hereby enacted in the Sixth Year of the Republic of 
India, by the Legislature of West Bengal, as follows:- 
tion (Excess Expenditure, 1950-51) Act, 1955. 	 Short title.  
2. From and out of the Consolidated Fund of West Issue of Bengal, sums not exceeding those specified in column 3 of Re. 18,71, 
the Schedule amounting in the aggregate to the sum of 19,461 out 
rupees eighteen mores, seventy-one lakhs, nineteen thousand, of the Con-
four hundred and sixty-one, are authorized for pay _ solidateddof  
meat and application towards defraying the several charges west  Ben, 
which were incurred during the year ending on the thirty- gal for the 
first day of March, 1951, in respect of the services specified services of 
in column 2 of the Schedule and were in excess of the amount the year 
granted for the services of that year. 	 1950-51.  
3. The sums authorized for payment and application 
from and out of the Consolidated Fund of West Bengal by 
this Act shall be deemed to have been appropriated for the 
services and purposes expressed in the Schedule, in relation 
to the year ending on the thirty-first day of March, 1951, 
Appropria-
tion. 
Price—Indian, anna 1; English 2d. 
1. This Act may be called the West Bengal Appropria- 
2 	 The West Bengal Appropriation (Excess Expenditure, 
1950-51) Act, 1955. 
[West Bed. Act XXV of 1955.1 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
3 
Grant 
No. 
Services and purposes. 
Sums not exceeding 
Voted by 
the 
Legislative 
Assembly. 
Charged on 
the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
2 7—Land Revenue 43,115 43,115 
5 10—Forest 1,05,034 1,05,034 
6 11—Registration 22,065 22,065 
11 22—Interest on Debt and other 
obligations. 
4,16,211 4,16,211 
12 25—General 	 Administration— 15,910 15,910 
General Administration. 
20 38—Medical 3,41,555 3,41,555 
29 50—Civil Works 30,509 30,509 
31 55—Superannuation allowances and 
pensions. 
3,39,650 3,39,650 
34 57--Miscellaneous—Expenditm'e on 82,63,412 82,63,412 
. displaced persons. 
42 Public debt 17,75,42,000 17,75,42,000 
Grand Total 91,14,831 17,80,04,630 18,71,19,461 
WBGP-5516 -7341 A- 5M 

‹ Prev All West Bengal acts Next ›