The West Bengal Appropriation Act, 1963
West Bengal · state statute
Open in Lexace · Ask the AI about this actTissue of
Rs.2,42,38,
78,000
out of the
Consoli-
dated
Fund of
gtWest erBa re n
e
1963-64.
Appro-
priations
GOVERNMENT OF WEST BENGAL
Legislative Department
West Bengal Act X of 1963
THE WEST BENGAL APPROPRIATION ACT, 1963
[Passed by the West Bengal. Legislature.]
[Assent of the Governor was first_ published in the Calcutta Gazette, Extraordinary, of the 30th March, 1963.]
[30th March, 1963.]
A a Act to autho -rise payment and appropriation, of
certain sums from and out of the consolidated Fund of
West Bengal for the sea-vices and purposes of the year
ending on the thirty-first day of March,. 1964.
WHEREAS it is expedient to authorise payment and appro-
priation of certain sums from and out of the Consolidated
Fund of West Bengal for the services and purposes of the
year ending on the thirty-first day of March, 1964;
It is hereby enacted in the Fourteenth Year of the
Republic of India, by the Legislature of West Bengal, as follows :-
1. This Act may be called the West Bengal Appropriation Short Act, 1963. title.
2. From and out of the Consolidated Fund of West
Bengal, there may be paid and applied sums not exceeding
those specified in column 3 of the Schedule amounting in the
aggregate to the sum of rupees two hundred and forty-two
crores, thirty-eight lans and seventy-eight thousand towards
defraying the several charges which will come in course of
payment during the year ending on. the thirty-first day of
March, 1964, in respect of the services and purposes specified in: column 2 of the Schedule. 4
3. The sums authorised to be paid and applied from and
out of the Consolidated Fund of West Bengal by this Act
shall be appropriated for the services and purposes expressed
in the Schedule in relation to the year ending on the thirty-
first day of March, 1964.
Pricej—Indian, 20 nP.; English, 4d.
3 1
2
Rs. Rs.
6,64,000
Rs.
1,000
7,51,45,000
(Schedule.)
SCHEDULE
(See Sections 2 and 3.)
Sums not exceeding
Voted by
the
Legislative
Assembly.
Charged on
the Con-
solidated
Fund.
Grant
No.
Services and purposes.
Total.
A—Collection of Taxes, Duties and Other
Principal Revenues.
1 4—Taxes on Income other than Corpo-
ration Tax.
9—Land Revenue
AA—Capital Account of Compensation
on the abolition of Zamindari System
outside the Revenue Account.
92—Payment of Compensation to land-
holders, etc., on the abolition of the
Zamindari System.
6,63,000
10,000 7,51,55,000
Total—Grant No. 2 7,51,45,000 10,000 7,51,65,000
A—Collection of Taxes, Duties and
Other Principal Revenues.
10—State Excise Duties
11—Taxes on Vehicles
5 12—Sales Tax
6 13-0ther,Taxes and Duties
7 14—Stamps
15—Registration Fees
53,39,000
31,14,000
16,09,000
13,92,000
28,96,000
53,40,000
4,50,000
31,17,000
16,09,000
13,92,000
28,96,000
1,000
4,50,000
3,000
B—Debt Services.
9 16—Interest on Debt and other obliga-
tions.
10 17—Appropriation for Reduction or
Avoidance of Debt.
13,23,50,000
4,10,00,000
13,43,50,000
4,10,00,000
20,00,000
2 The West Bengal Appropriation Act, 1963.
[West Ben. Act
11
12
13
14
15
16
17
18
19
20
21
77,000
21,24,65,000
10,98,15,000
3,44,46,000
The West Bengal Appropriation Act, 1963. 3
X of 1863.]
(Schedule.)
1 3
Sums not exceeding
2
Grant
No.
Services and purposes. Voted by
the
Legislative
Assembly.
Charged on
the Con- Total.
solidatod
Fund.
C—Administrative Services.
18—Parliament and State Legislatures
19—General Administration
21—Administration of Justice
22—Jails
23—Police
26—Miscellaneous Departments—Fire
Services.
26—Miscellaneous Departments—Ex-
cluding Fire Services.
D—Social and Developmental Services.
27—Scientific Departments
28—Education ..
29—Medical ..
30—Public Health
76,000 32,91,000
11,63,000 3,58,43,000
33,91,000 1,34,34,000
1,17,65,000
1,000 10,71,28,000
45,76,000
2,000 1,77,30,000
• •
32,15,000
3,46,80,000
1,00,43,000
1,17,65,000
10,71,27,000
45,76,000
1,77,28,000
77,000
21,24,65,000
10,98,15,000
3,44,46,000
31—Agriculture—Agriculture
DD—Capital Account of Social and
Developmental Services outside the
Revenue Account.
95—Capital Outlay on Schemes of Agri-
cultural Improvement and Research.
Total—Grant No. 22 ..
1
-8,72,33,000
8,72,32,000
1 2
Services and purposes.
D—Social and Developmental Services.
31—Agriculture—Fisheries
33—Animal Husbandry
II—Miscellaneous Capital Account out-
side the Revenue Account.
124—Capital Outlay on schemes of
Government Trading—Greater Cal-
cutta Milk Supply Scheme.
Total—Grant No. 24
D—Social and Developmental Services.
34—Co-operation
35—Industries—Industries
DO—Capital Account of Social and
Developmental Services outside the
Revenue Account.
96—Capital Outlay on Industrial
Development.
Total—Grant No. 26
D—Social and Developmental Services.
35—Industries—Cottage Industries
DD—Capital Account of Social and
"Developmental Services outside the
Revenue Account.
96L—Capital Outlay on Industrial
Development—Cottage Industries.
Total—Grant No. 27
D—Social and Developmental Services.
35—Industries—Cinchona
4,92,44,000
85,56,000
3,72,41,000
1,80,22,000
28,85,000
Grant
_ No.
23
I
24
25
28
4,92,44,000
3,72,41,000
1,80,22,000
Sums not exceeding
Voted by
the
Legislative
Assembly.
Rs.
34,87,000
Charged on
the Con-
solidated
Fund.
Rs.
Total.
Rs.
34,87,000
4,02,44,000
4,92,44,000
85,56,000
3,72,41,000
3,72,41,000
1,80,22,000
1,80,22,000
28,85,000
The TViA . Ben gal Appropriation Ad, 1963.
[West Ben. Acl_
(Schedule.)
The West Bengal Appropriation_. act,: 1963. 5
X of 1963.]
(Schedule )
1 2
Sums not exceeding
Grant
No. Sot vices and purposes. oted by .
the
Legislative
Assembly.
Charged on
the Con-
solidated
Fund.
Tdtal.
13—Debt Services.
16—Interest on Debt and other obliga-
tions—Community Development
Projects, National Extension Service
and Local Development Woilts.
D—Social and Developmental Services.
37—Community Development Projects,
National Extension Service and Local
Development V orks.
FF—Capital Account of Public Works
(including Roads) and Schemes of
Miscellaneous Public Improvement
outside the Revenue Account.
109—Capital Outlay on Other Works—
Community Development Projects,
National Extension Service and Local
Development Works.
Public Debt.
Loans for Community Development
Projects, National Extension Service
and Local Development Works.
Loans and Advances by State Government.
Loans and Advances under Community
Development Projects, National
Extension Service and Local Develop-
ment Works.
Rs.
>2,94,19,000 3,43,84,000
Rs.
49,65,000
Total—Grant No. 29
D—Social and Developmental Services.
38—Labour and Employment
31 39—Miscellaneous Social and Develop-
mental Organisations—Welfare of
Scheduled Tribes and Castes and
Other Backward Classes.
32 39—Miscellaneous Social and Develop-
mental Organisations—Excluding
'Welfare of Scheduled Tribes and
Castes and other Backward Classes.
2,94,19,000
37,77,000
93,25,000
1,33,21,000
49,65,000 3,43,84,000
37,77;000
93,25,000
1,33,21,000
29{
30
6. The West Bengal Appropriation Act, 1963.
[West •Belli.
(Schedule.)
I 2 3
Grant
No.
Sums not exceeding
Services and purposes.
,,
Voted by
the
Legislative
Assembly.
Charged on
the Con-
solidated
Fund.
Total.
33
3*.
35
36
E—Multipurpose River Schemes, -)
Irrigation and Electricity Schemes.
42_Miultipurpose River Schemes
43—Irrigation, Navigation, Embank-
ment and Drainage Works (Commer-
cial).
44—Irrigation, Navigation, Embank-
ment and Drainage 14'orks (Non-
Commercial).
EE—,Capital Account of Multipurpose
ROW* Schemes, Irrigation and Elec-
tricity Schemes outside the Revenue
Account
98-- ,bapital Outlay on Multipurpose
River Schemes.
99—Capital Outlay on Irrigation,
Navigation,Embankment and
I).rainage orks (Commercial).
100-i Capital Outlay on Irrigation,
Navigation, Embankment and
L Drainage Works (Non-Commercial).
Rs.
i
7,87,14,000 7,87,14,000
Rs.
..
Rs.
Total—Grant No. 33 .. 7,87,14,000 7,87,14,000
F—Public Works (Including Roads)
Old Schemes of Miscellaneous Public
Improvements.
50—Public Works ..
O—Transport and. Communications
(Other than Roads).
53—Ports and Pilotage .. ..
I—Miscellaneous.
64—Famine Relief' .. ..
10,78,47,000
15,26,000..
2,76,79,000..
14,8,9,000 10,93,39,000
15,26,000
2,76;79,000
c
1,58,000
94,84,000
1,85,44,000
2,01.18,000
8,22,99,000-
8,22,99,000
The West Bengal Appropriation Act, 1963.
X of 1983.]
1
(Schedule.)
3 2
Sums not exceeding
Grant
No.
Services and purposes.
Voted by
the
Legislative
Assembly.
Charged on
the Con-
solidated
Fund.
Total.
371
65—Pensions and Other Retirement
Benefits.
II—Miscellaneous Capital Account
outside the Revenue Account.
120----Payments of Commuted Value of
Pensions.
}1,81,92,000
Rs.
1,84,33,000 2,41,000
Rs. Rs.
Total—Grant No. 37 1,81,92,000 2,41,000 1,84,33,000
38
39
40
.41
I--Miscellaneous.
67—Privy Purses and Allowances of
Indian Rulers.
68—Stationery and Printing
70—Forest
71—Miscellaneous—Contributions
71—Miscellaneous—Other :Miscellaneous
Expendituie.
FF—Capital Account of Public Works
(including Roads) and Schemes of
Miscellaneous Public Improvements
outside the Revenue Account.
109—Capital Outlay on Other Works
Total—Grant No. 42
I
42
1,58,000
94,84,000
1,85,44,000
1,93,;10,000
1
8,18,41,000
8,18,41,000
7,98,000
4,58,000
4,58,000
The West Bengal Appropriation Act, 1963.
[West Ben. Act
(Schedule.)
1 2 3
Sums not exceeding.
Grant
No.
Services and purposes.
Voted
by the
Legislative
Assembly.
Charged on
the Con-
solidated
Puna-
Total.
B—Debt Services.
16—Interest on Debt and other obliga-
tions—Expenditure on displaced
persons.
I—Miscellaneous.
5,13,20,000
7]—Miscellaneous—Expenditure on
displaced persons.
FF— Capital Account of Public Works
(including Roads) and Schemes of
Miscellaneous Public Improvements
outside the Revenue Account.
109—Capital Outlay on Other Works—
Expenditure on displaced persons
Public Debt.
Loans for displaced persons
Loans and Advances by State
Government.
Loans and Advances to displaced persons
Total—Grant No. 43 ..
37,35,000 5,50,55,000
J
5,13,20,000 37,3.5,000 5,50,55,000
43
K—Extraordinary items.
44 77—Extraordinary charges
45 78—Pre-partition Payments
46 78A—Expenditure connected with the
National Emergency, 962.
EE—Capital Account of Multipurpose
River Schemes, Irrigation and Electri-
city Schemes outside the Revenue
Account.
47 98—Capital Outlay on Multipurpose
River Schemes—Damodar Valley
Proj ;et.
16,95,06,000
25,000
1,66,02,000
25,000
1,66,02,000
16,95,06,000
The West .Pengat Appropriation Act, 190. 9
(Schedule )
Sums not exceeding
Services and purposes. Voted Charged on
by the the Con- Total.
Legislative solidated
Assembly. Fund.
Rs. Rs. Rs.
FF—Capital Account of Public Works
(including Roads) and Schemes of
Misiellaneous Public Improvements
outside the Revenue Account.
48 103—Capital Outlay on Public Works .. 8,63,19,000
10,000 8,63,29,000
GO—Capital Account of Transport and
Communications (Other than Roads)
outside the Revenue Account.
49 114—Capital Outlay on Road and Water
Transport Schemes.
55,78,000 55,78,000
II—Miscellaneous Capital Account
outside the Revenue Account.
50 124—Capital Outlay on Schemes of 14,18,67,000
Government Trading.
14,18,67,000
Public Debt.
Permanent Debt
Floating Debt
Loans from Central Government (exclud-
ing loans for Community Development
Projects, etc., and displaced persons).
Other Loans
51 16,67,76,000 16,67,76,000
Total—Grant No. 51 16,67,76,000 16,67,76,000
Loans and Advances by State Government.
52 Loans and Advances by State Govern-
ment.
33,18,31,000 33,18,31,000
Grand Total 2,06,69,58,000 35,69,20,000 2,42,38,78,000
WBCIT-64/5.1262A-190Z-5111
Lex