The West Bengal Appropriation ( No. 2 ) Act, 1979

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GOVERNMENT OF WEST BENGAL
LEGISLATIVE DEPARTMENT
West Bengal Act II of 1979
THE WEST BENGAL APPROPRIATION
(No. 2) ACT, 1979.
[Passed by the West Bengal Legislature.]
[Assent of the Governor was first published in the Calcutta
Gazette, Extraordinary, of the 30th March, 1979.]
[30th March, 1979.]
An Act to authorise payment and appropriation of certain further sums
from and out of the Consolidated Fund of West Bengal for the
services and purposes, of the year ending on the thirty-first day of
March, 1979.
WHEREAS it is expedient to authorise payment and appropriation of
certain further sums from and out of the Consolidated Fund of West Bengal
for the services and purposes of the year ending on the thirty-first day of
March, 1979;
It is hereby enacted in the Thirtieth Year of the Republic of India, by
the Legislature of West Bengal, as follows:-
1. This Act may be called the West Bengal Appropriation (No. 2) Short title.
Act, 1979.
Issuse of Rs.
4,34,82,49,550
out of the
Consoli-
dated Fund
of West
Bengal for
the year
1978-79.
Appropria-
tion.
2. From and out of the Consolidated Fund of West Bengal there may
be paid and applied sums not exceeding those specified in column 3 of the
Schedule amounting in the aggregate to the sum of rupees four hundred
thirty-four crores eighty-two lakhs forty-nine thousand five hundred and
fifty towards defraying the several charges which will come in course of
payment during the year ending on the thirty-first day of March, 1979, in
respect of the services and purposes specified in column 2 of the Schecdule.
3. The sums authorised to be paid and applied from and out of the
Consolidated Fund of West Bengal by this Act shall be appropriated for
the services and purposes expressed in the Schedule in relation to the
year ending on the thirty-first day of March, 1979.
25
The West Bengal Appropriation (No. 2) Act, 1979.
[West Ben. Act
(Schedule.)
SCHEDULE.
(See sections 2 and 3.)
1 2 3
Demand
Number/
Serial
Number.
Services and purposes.
Sums not exceeding
Voted by the
Legislative
Assembly.
Charged on the
Consolidated
Fund.
Total.
Serial
REVENUE ACCOUNT
A—General Services
(a) Organs of State
211—State Legislatures
Rs.
39,000
Rs.
10,000
Rs.
49,000
2 212—Governor 62,000 62,000
4 214—Administration of Justice 21,01,000 21,01,000
(b) Fiscal Services
(ii) Collection of Taxes on Property
and Capital Transactions
8 230—Stamps and Registration 74,36,000 74,36,000
(iii) Collection of Taxes on Commo-
dities and Services
10 239—State Excise 5,35,000 5,35,000
11 240—Sales Tax 6,47,000 6,47,000
(iv) Other Fiscal Services
14 247—Other Fiscal Services 2,92,000 2,92,000
(c) Interst Payment and Servicing
of Debt
16 249—Interest Payments 6,91,32,000 6,91,32,000
(d) Administrative Services
Serial
17 25I—Public Service Commission 1,28,000 1,28,000
18 252—Secretariat--General Services 3,10,000 47,563 3,57,563
26
The West Bengal Appropriation (No. 2) Act, 1979.
II of 1979.1
(Schedule.)
1 2 3
Demand
Number/
Sums not exceeding
Serial Services and purposes. Voted by the Charged on the Total.
Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
20 254—Treasury and Accounts Adminis-
tration. 25,00,000 .. 25,00,000
21 255—Police 2,09,09,000 2,68,243 2,11,77,243
24 258—Stationery and Printing 26,17,000 . . 26,17,000
259—Public Works .. 44,95,000 91,000 45,86,000
Capital Expenditure Outside the
Revenue Account
A—Capital Account of General
Services
25 459—Capital Outlay on Public Works 5,000 5,000
(Capital Outlay on Public Works
under Functional heads)
B—Capital Account of Social and
Community Services
480—Capital Outlay on Medical
(Buildings). 2,04,000 2,04,000
Total 44,95,000 3,00,000 47,95,000
REVENUE ACCOUNT
A—General Services
(b) Administrative Services
26 260—Fire Protection and Control . . 14,273 14,273
27 265—Other Administrative Services 36,69,000 654 36,69,654
(e) Pensions and Miscellaneous
General Services
28 266—Pensions and Other Retirement
benefits. . 50,24,000 2,40,000 52,64,000
30 268—Miscellaneous General Services 95,44,000 95,44,000
27
The West Bengal Appropriation (No. 2) Act, 1979.
[West Ben. Act
(Schedule.)
1 2 3
Demand
Number/
Serial
Number.
Services and purposes.
Sums not exceeding
Voted by the
Legislative
Assembly.
Charged on the
Consolidated
Fund.
Total.
Rs. Rs. Rs.
B—Social and Community Services
31 276—Secretariat—Social and Community
Services. 1,00,000 43,673 1,43,673 32 277—Education (Sports) 2,95,000 2,95,000 34 277—Education (Excluding Sports and
Youth Welfare). 6,09,71,000 74,931 6,10,45,931 36 280—Medical 6,71,10,000 4,274 6,71,14,274 38 282—Public Health, Sanitation and
Water Supply. 14,24,15,000 3,320 14,24,18,320
283—Housing . . 33,59,65,000 32,000 33,59,97,000
Capital Expenditure Outside the
39 Revenue Account
B—Capital Account of Social and
Community Services
483—Capital Outlay on Housing 15,87,000 15,87,000
Total 33,59,65,000 16,19,000 33,75,84,000
REVENUE ACCOUNT
B—Social and Community Services
3,99,34,000 3,99,34,000 284—Urban Development ..
Capital Expenditure Outside the
Revenue Account
B—Capital Account of Social and
40 Community Services
484—Capital Outlay on Urban
Development. 1,00,00,000 1,00,00,000
F—Loans and Advances
684—Loans for 1,00,00,000 1,00,00,000 Urban Development
Total 5,99,34,000 5,99,34,000
28
The West Bengal Appropriation (No. 2) Act, 1979.
II of 1979.]
(Schedule.)
I 2 3
Demand
Number/
Sums not exceeding
Serial Services and purposes. Voted by the Charged on the Total.
Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
B—Social and Community Services
46 288—Social Security and Welfare
(Excluding Civil Supplies, Relief and
Rehabilitation of Displaced Persons
and Welfare of Scheduled Castes,
Scheduled Tribes and Other Backward
Classes). 3,52,78,000 3,52,78,000
47 289—Relief on account of Natural
Calamities. 15,46,61,000 15,46,61,000
48 295—Other Social and Community
Services. 6,30,000 6,30,000
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
Services
50 (a) Capital Account of General
Economic Services
498—Capital Outlay on Co-operation 3,68,65,000 3,68,65,000
F—Loans and Advances
698—Loans for Co-operation 6,54,61,000 6,54,61,000
Total 10,23,26,000 10,23,26,000
REVENUE ACCOUNT
C—Economic Services
(a) General Economic Services
51 304-Other General Economic Services 9,34,000 9,34,000
29
The West Bengal Appropriation (No. 2) Act, 1979.
[West Ben. Act
(Schedule.)
2 3
Services and purposes.
Demand
Number/
Serial
Number. Voted by the
Legislative
Assembly.
Rs.
Sums not exceeding
Charged on the
Consolidated
Fund.
Ks.
Total.
Rs.
(b) Agriculture and Allied Services
305—Agriculture 81,000 81,000
Capital Expenditure Outside the
Revenue Account
52
53
F—Loans and Advances
705—Loans for Agriculture (Excluding
Public Undertakings).
Total
REVENUE ACCOUNT
C—Economic Services
(b) Agriculture and Allied Services
306—Minor Irrigation
308—Area Development
Total
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
Services
(b) Capital Account of Agriculture
and Allied Services
14,70,19.000
14,70,19.000
81,000
14,70,19,000
14,71,00,000
5,53,98,000
4,12,39,000
1,41,59,000
4,12,39,000
1,41,59,000
5,53,98,000
54 509—Capital Outlay on Food 3,95,000 3,95.000
30
The West Bengal Appropriation (No. 2) Act, 1979.
II of 1979.]
(Sched de.)
1 2 3
Demand
Number/
Serial
Number.
Services and purposes.
Sums not exceeding
Voted by the
Legislative
Assembly.
Charged on the
Consolidated
Fund.
Total.
55
56
59
REVENUE ACCOUNT
C—Economic Services
(b) Agriculture and Allied Services
310—Animal Husbandry . .
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
Services
(b) Capital Account of Agriculture
and Allied Services
510—Capital Outlay on Animal
Husbandry (Excluding Public
Undertakings).
Total . .
REVENUE ACCOUNT
C—Economic Services
(b) Agriculture and Allied Services
311—Dairy Development
31/1 Community Development
Rs.
1,39,44,000
24,16,000
Rs.
838
Rs.
1,39,44,838
24,16,000
, 1,63,60,000 838 1,63,60,838
8,000 8,000
7,27,98,000
30,00,000
7,27,98,000
30,00,000
(Panchayat).
D—Grants-in-aid and Contributions
363—Compensation and Assignments to
Local Bodies and Panchayati Raj
Institutions (Panchayat). . .
Total 7,57,98,000 7,57,98,000
31
The West Bengal Appropriation (No. 2) Act, 1979.
[West Ben. Act
(Sched de.)
1 2 3
Demand
Number/
Serial
Number.
Services and purposes.
Sums not exceeding
Voted by the
Legislative
Assembly.
Charged on the
Consolidated
Fund.
Total.
60
61
62
REVENUE ACCOUNT
C—Economic Services
(b) Agriculture and Allied Services
Rs.
1,74,60,800
17,40,000
Rs.
3,117
54,80,874
Rs.
1,74,63,917
72,20,874
314 Community Development (Ex-
cluding Panchayat). ..
Capital Expenditure Outside the
Revenue Account
F—Loans and Advances
726—Loans for Consumer Industries
(Closed and Sick Industries).
REVENUE ACCOUNT
C—Economic Services
(c) Industry and Minerals
320—Industries (Excluding Closed
and Sick Industries). .
Capital Expenditure Outside the
Revenue Account
F—Loans and Advances
720—Loans for Industrial Research and
Development (Excluding Closed and
Sick Industries).
. .
30,08,000 ..
6,237 6,237
30,08,000
Total . 30,08,000 6,237 30,14,237
32
The West Bengal Appropriation (No. 2) Act, 1979.
II of 1979.]
(Sched Ile.)
1 2 3
Demand
Number/
Serial
Number.
Services and purposes.
Sums not exceeding
Voted by the
Legislative
Assembly.
Charged on the
Consolidated
Fund.
Total.
63
65
REVENUE ACCOUNT
C—Economic Services
(c) Industry and Minerals
321—Village and Small Industries (Ex-
cluding Public Undertaking).
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
Services
(c) Capital Account of Industry
and Minerals
521—Capital Outlay on Village and
Small Industries (Excluding Public
Undertakings).
F—Loans and Advances
721—Loans for Village and Small
Industries Public Undertakings).
Total
REVENUE ACCOUNT
C—Economic Services
(d) Water and Power Development
331—Water and Power Development
Services.
Rs.
3,84,06,000
6,95,00
3,56,08,000
Rs.
. .
Rs.
3,84,06,000
6,95,000
3,56,08,000
7,47,09,000 7,47,09,000
1,03,000 1,03,000
33
The West Bengal Appropriation (No. 2) Act, 1979.
[West Ben. Act
(Sched de.)
1 2 3
Demand
Number/
Sums not exceedi ng
Serial Services and purposes. Voted by the Charged on the Total.
Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
332—Multipurpose River Projects 2,56,12,000 2,56,12,000
333—Irrigation. Navigation, Drainage
and Flood Control Projects. 10,64,30,000 10,64,30,000
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
66 Services
(d) Capital Account of Water and
Power Development
532—Capital Outlay on Multipurpose
River Projects. 6,08,51,000 6,08,51,000
533—Capital Outlay on Irrigation,
Navigation, Drainage and Flood
Control Projects. 87,000 .. 87,000
Total 19,29,80,000 19,29,80,000
F—Loans and Advances
67 1,30,00,000 .. 1,30,00,000 734—Loans for Power Projects
REVENUE ACCOUNT
C—Economic Services
(e) Transport and Communications
69 336—Civil Aviation .. 65,000 . 65,000
337—Roads and Bridges 7,92,18,000 1,92,101 7,94,10,101
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
70 Services
(e) Capital Account of Transport
and Communications
537—Capital Outlay on Roads and
Bridges. . . 2,23,652 2,23,652
Total . . 7,92,18,000 4,15,753 7,96,33,753
34
The West Bengal Appropriation (No. 2) Act, 1979.
II of 1979.]
(Sched Ile.)
1 2 3
Demand
Number/
Sums not exceeding
Serial Services and purposes. Voted by the Charged on the Total.
Number. Legislative Consolidated
Assembly. Fund.
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(e) Transtport and Communications
71 338—Road and Water Transport
Services. 30,57,000 30,57,000
D—Grants-in-aid and Contributions
74 363—Compensation and Assignments
to Local Bodies and Panchayati Raj
Institutions (Excluding Panchayat). 1,62,03,000 1,62,03,000
REVENUE ACCOUNT
C—Economic Services
(c) Industry and Minerals
320—Industries (Public Undertakings). . 25,63,000 25,63.000
Capital Expenditure Outside the
Revenue Account
C—Capital Account of Economic
Services
(b) Capital Account of Agriculture
and Allied Services
505—Capital Outlay on Agriculture
(Public Undertakings). 1,00,00,000 . . 1,00,00,000
76 F—Loans and Advances
705—Loans for Agriculture (Public
Undertakings). 1,46,67,000 1,46,67,000
722—Loans for Machinery and
Engineering Industries (Public
Undertakings). 26,69,000 26,69,000
726—Loans for Consumer Industries
(Public Undertakings). 86,00,000 86,00,000
734—Loans for Power Projects (Public
Undertakings). 2,00,00,000 . . 2,00,00,000
Total 5,84,99,000 5,84,99,000
35
The West Bengal Appropriation (No. 2) Act, 1979.
[West Ben. Act II of 1979.]
(Schedule.)
2 3
Demand
Number/
Serial
Number.
Services and purposes.
Sums not exceeding
Voted by the
Legislative
Assembly.
Charged on the
Consolidated
Fund.
Total.
82
C-Capital Account of Economic
Services
(c) Capital Account of Industry
and Minerals
530—Investments in Industrial Financial
Institutions (Excluding Public
Rs. Rs. Rs.
Undertakings). 60,00,000 60,00,000
E—Public Debt
603—Internal Debt of the State
Government. 2,45,68,57,000 2,45,68,57,000
Serial 83
604—Loans Advances from and the
Central Government. 3,16,99,000 3,16,99,000
Total 2,48,85,56,000 2,48,85.56,000
Grand Total 1,78,13,54,800 2,56,68,94,750 4,34,82,49,550
36

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