The West Bengal Appropriation ( No. 2 ) Act, 1955

West Bengal Act VIII of 1955 
THE WEST BENGAL APPROPRIATION (No. 2) ACT, 
1955. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 31st March, 1955.] 
An. Act to authorize payment and appropriation of certain 
further sums from and out of the Consolidated Fund of 
West Bengal for the service of the year ending on the 
thirty-first day of March, 1955. 
Whereas it is expedient to authorize payment and appro-
priation of certain further sums from and out of the 
Consolidated Fund of West Bengal for the service of the 
year ending on the thirty-first day of March, 1955; 
It is hereby enacted in the Sixth Year of the Republic of 
India, by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropria- Short title. 
tion (No. 2) Act, 1955. 
2. From and out of the Consolidated Fund of West Issue of Rs. 
Bengal there may be paid and applied sums not exceeding 8,84,42,401  
those specified in column 3 of the Schedule amounting in the out of oi  the 
a  aggregate to the sum of rupees eight crores, eighty-four ted Fund  
lakhs, forty-two thousand, four hundred and one towards of West 
defraying the several charges which will come in course of Bengal for  
19 54
ar  payment during the year ending on the thirty-first day of e
55. March, 1955, in respect of the services specified in column 2 
of the Schedule. 
3. The sums authorized to be paid and applied from and Appro. 
out of the Consolidated Find of West Bengal by this Act priation. 
shall be appropriated for the services and purposes expressed 
in the Schedule in relation to the year ending on the thirty-
first day of March, 1955. 
Price—Indian, am; 1; English, 2d. 
Grant 
No. 
1 
4 
8 
11 
13 
14 
17 
20 
21 
22 
26 
27 
:31 
33 
34 
.36 
:38 
2 	 The West Bengal Appropriation (No. 2) Act, 1955. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and  
1 3 
Sums not exceeding 
Services and purposes. 
Voted by 
the] 
Legislative 
Assembly. 
Charged 
on 	 the 
Consolidated 
Fund. 
Total. 
4—Taxes on Income Other than Corpora. 
tion Tax. 
9—Stamps 	 .. 
Re. 
94,000 
67,000 
Re. Rs. 
94,000 
67,000 
13—Other Taxes and Duties 1,11,000 2,600 1,13,600 
17—Interest on works for which capital 
accounts are kept. 
2,42,000 2,42,000 
22—Interest on Debt and Other Obliga-
tions. 
25,50,000 25,50,000 
25—General 	 Administration—General 18,69,000 5,000 18,74,000 
Administration. 
27—Administration of Justice 4,96,000 7,000 5,03,000 
30—Ports and Pilotage 	 ed. 96,000 96,000 
38—Medical . . 12,700 12,700 
39—Public Health 1 1 
40—Agriculture--Agriculture 1,15,62,800 1,15,62,800 
81A—Capital 	 Outlay 	 on 	 Electricity 7,36,000 7,36,000 
Schemes 	 outside 	 the 	 Revenue 
Account. 
43—Industries—Cottage Industries 	 .. 2,25,200 2,25,200 
47—Miscellaneous 	 Departments—Fire 2,79,000 2,79,000 
Services. 
50—Civil Works 11,000 11,000 
54—Famine 	 .. 78,97,000 GO '  78,97,000 
54B—Privy Purses and Allowances of 14,000 00 14,000 
Indian Rulers. 
56--Stationery and Printing 5,86,000 5,86,000 
57—Miscellaneous—Other Miscellaneous 64,36,000 1,68,000 65,94,000 
Expenditure. 
82—Capital 	 Account of 	 other 	 State 31,71,000 31,71,000 
Works 	 outside 	 the 	 Revenue 
Account. 
Total Grant No. 41 	 .. 96,07,000 1,58,000 97,65,000 
The West Bengal Appropriation (No. 2) Act, 1955. 
VIII of 1955.] 
(Schedule ) 
1 2 3 
Sums not exceeding 
Grant 
No. 
Services and purposes. 
Voted by 
the 
Legislative 
Assembly. 
Charged 
on the 
Consolidated 
Fund. 
Total. 
Rs. 
57—Miscellaneous—Expenditure 	 on 
displaced persons. 
82—Capital Account of other State 
Works outside the Revenue Account—
Expenditure on displaced persons. 
Loans and Advances bearing interest—
Loans and Advances to displaced 
persons. 
2 
Rs. 
2,31,000 
66,06,000 
49,53,000 
Rs. 
2,31,000 
56,06,000 
49,53,000 
Total Grant No. 42 .. 1,07,90,000 1,07,90,000 
44 
48 
18,000 
26,000 
2,76,82,000 
49 
50 
52 
63—Extraordinary charges in India 
82B—Capital Outlay on Road and Water 
Transport Schemes outside the 
Revenue Account. 
85A—Capital Outlay on State Schemes 
of Government Trading. 
Public Debt—Floating Debt 
Loans and Advances bearing interest .. 
26,60,000 
17,12,100 
89,26,000 
26,78,000 
17,12,100 
26,000 
2,76,82,000 
89,26,000 
Grand Total 5,77,28,101 3,07,14,300 8,84,42,401 
4VBGP-55 /6-1003A-5M 

‹ Prev All West Bengal acts Next ›