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The west bengal council of medical registration ( extension of term of office of members ) act, 1953

West Bengal · state statute
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nate 
6 
19587.” | 
[tl wor lena. 
Joo January, 1955; 
: Ben, Act 
  
  
  
West Bengal Act XXIX of 1953 = > 
THE WEST BENGAL GOUNCIL OF MEDICAL REGIS- 
TRATION (EXTENSION OF TERM OF OFFICE OF 
MEMBERS) AGT, 1953. 
f Passed by the West Bengal Legislature. ] 
[Assent of the President was first published in the Calcutta Gazette, , fer 2 
. Et : . netraordinary, of the 21st’ December, 1953.) 
An Act to provide for the eatension of the term of office of 
members of the West Bengal Council of Medical 
’ Registration. ~ . { 
' β€œWumrnas it is expedient to provide for the extension of the | | 
term of office of the members of the West Bengal Council of, - 
Medical Registration established under section 8 of the Bengal . 
Medical Act, 1914, for a further period up to the 14th day of Β© 
β€œTt is hereby enacted as follows :β€”~ 
1, (2 This Act may. be called the West Bengal Council Short tite. ip 
   and 7 4 
of Medical Registration (Extension of Term of Office o 
Members) Act, 195d. 
-% 
* (@) It extends to the whole of West Bengal. . . . Ss 
2. Notwithstanding anything contained in any other law Extension... β€œHh 
for the time being in force, the term of office of β€˜the members. ofterm. (1 
of the West Bengal Council of Medical Registration holding β€” . 
such office immediately before the commencement of this Act." - | 
.shall extend up to the 14th day of January; 1955. . 
  
  
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