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The West Bengal Appropriation ( No. 2 ) Act, 1983

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act XII of 1983 
THE WEST BENGAL APPROPRIATION (No. 2) 
ACT, 1983. 
[Passed by the West Bengal Legislature. ] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 27th April, 1983.] 
[27th April, 1983.] 
An Act to authorise payment and appropriation of certain sums from and 
out of the Consolidated Fund of West Bengal for the services and 
purposes of the year ending on the thirty-first day of March, 1984. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West Bengal for 
the services and purposes of the year ending on the thirty-first day of 
March, 1984; 
It is hereby enacted in the Thirty-fourth Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (No. 2) Short title. 
Act, 1983. 
West Ben. 
Act IV of 
1983. 
2. From and out of the Consolidated Fund of West Bengal there may Issue of Rs. 
be paid and applied sums not exceeding those specified in column 3 of the 28,22,78,72,030 
out of the 
Schedule amounting in the aggregate [inclusive of the sums specified in Consolidated 
column 3 of the Schedule to the West Bengal Appropriation (Vote on Fund of West 
Bengal for Account) Act, 1983] to the sum of rupees twenty-eight hundred and the year 
twenty-two crores seventy-eight lakhs and seventy-two thousand towards 1983-84.  
defraying the several charges which will come in course of payment 
during the year ending on the thirty-first day of March, 1984, in respect of 
the services and purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the 
Consolidated Fund of West Bengal by this Act shall be appropriated for 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1984. 
Appropria-
tion. 
89 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 211—State Legislatures 1,18,68,000 1,61,000 1,20,29,000 
Serial 2 212 	 Governor 28,45,000 28,45,000 
3 213—Council of Ministers 26,60,000 .. 26,60,000 
4 214—Administration of Justice 9,14,71,000 1,95,05,000 11,09,76,000 
5 215—Elections 7,65,61,000 7,65,61,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 220—Collection of Taxes on Income 
and Expenditure. 61,86,000 2,000 61,88,000 
(ii) Collection of Taxes on Property 
and Capital Transactions 
229—Land Revenue 24,44,78,000 1,00,000 24,45,78,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
7 Services 
(a) Capital Account of General 
Economic Services 
504—Capital Outlay on Other General 
Economic Services. 1,30,00,000 . 1,30,00,000 
Total 25,74,78,000 1,00,000 25,75,78,000 
90 
The West Bengal Appropriation (No. 2) Act, 1983. 
XII of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 230—Stamps and Registration 5,03,97,000 . 5,03,97,000 
9 235—Collection of Other Taxes on 
Property and Capital Transactions. 	 . . 4,96,000 4,96,000 
(iii) Collection of Taxes on 
Commodities and Services 
10 239—State Excise 4,65,82,000 4,65,82,000 
11 240—Sales Tax  4,83,73,000 4,83,73,000 
12 241—Taxes on Vehicles 85,61,000 85,61,000 
13 245—Other Taxes and Duties on 
Commodities and Services. 2,92,91,000 2,92,91,000 
(iv) Other Fiscal Services 
14 247—Other Fiscal Services .. 1,36,20,000 1,36,20,000 
(c) Interest Payment and Servicing 
of Debt 
Serial 15 248—Appropriation for Reduction or 
Avoidance of Debt. . 	. 5,29,50,000 5,29,50,000 
16 249—Interest Payments 80,02,000 1,69,10,89,000 1,69,90,91,000 
(d) Administrative Services 
Serial 17 251—Public Service Commission 	 . . 55,71,000 55,71,000 
18 252—Secretariat—General Services 	 . . 6,70,73,000 6,70,73,000 
19 253—District Administration 7,13,39,000 .. 7,13,39,000 
20 254—Treasury and Accounts 
Administration. 3,76,19,000 3,76,19,000 
21 255—Police 1,23,57,35,000 1,23,57,35,000 
22 256—Jails 8,62,70,000 8,62,70,000 
24 258-Stationery and Printing 3,96,75,000 3,96,75,000 
91 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs.  
259—Public Works 26,47,24,000 36,14,000 26,83,38,000 
(Public Works under Functional 
heads) 
B—Social and Community Services 
277—Education (Sports) (Buildings) 	 . . 50,000 . 	. 50,000 
277—Education (Excluding Sports 
and Youth Welfare) (Buildings). 	 . . 1,17,000 . 	. 1,17,000 
278—Art and Culture (Buildings) 	 . . 2,00,000 2,00,000 
280—Medical (Buildings) 	 . . 3,75,000 . 	. 3,75,000 
282—Public Health, Sanitation and Water 
Supply (Excluding Prevention of 
Air and Water Pollution) (Buildings). 8,50,000 . 	. 8,50,000 
283—Housing (Buildings) 	 . . 98,79,000 98,79,000 
287—Labour and Employment 
25 (Buildings). 15,000 . 15,000 
288—Social Security and Welfare 
(Excluding Civil Supplies, Relief and 
Rehabilitation of Displaced Persons 
and Repatriates and Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes) 
(Buildings). 64,00,000 . 	. 64,00,000 
295—Other Social and Community 
Services (Zoological and Public 
Gardens) (Buildings). 	 . . 2,000 2,000 
C—Economic Services 
(b) Agriculture and Allied Services 
305—Agriculture (Buildings) 	 . . 8,000 . 	. 8,000 
309—Food (Buildings) 	 . . 1,44,000 . 	. 1,44,000 
310—Animal Husbandry (Buildings) . . 7,000 7,000 
311—Dairy Development (Buildings) . . 5,000 . 	. 5,000 
92 
The West Bengal Appropriation (No. 2) Act, 1983. 
III of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(c) Industry and Minerals 
320—Industries (Excluding Public 
Undertakings and Closed and 
Sick Industries) (Buildings). 10,03,000 10,03,000 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
459—Capital Outlay on Public Works 5,54,60,000 5,54,60,000 
(Capital Outlay on Public Works under 
Functional heads) 
B—Capital Account of Social and 
Community Services 
25 
477—Capital Outlay on Education, Art 
and Culture (Sports) (Buildings). 	 . . 3,00,000 . 	. 3,00,000 
477—Capital Outlay on Education, Art 
and Culture (Youth Welfare) 
(Buildings). 	 . . 1,00,000 1,00,000 
477—Capital Outlay on Education, Art 
and Culture (Excluding Sports and 
Youth Welfare) (Buildings). 63,50,000 . 63,50,000 
480—Capital Outlay on Medical 
(Buildings). 4,44,75,000 . 	. 4,44,75,000 
481—Capital Outlay on Family 
Welfare (Buildings). 54,00,000 54,00,000 
482—Capital Outlay on Public Health, 
Sanitation and Water Supply 
(Buildings). 2,90,000 2,90,000 
93 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
483—Capital Outlay on Housing 
(Buildings). 	 . 6,24,51,000 6,24,51,000 
485—Capital Outlay on Information and 
Publicity (Buildings). 62,50,000 62,50,000 
495—Capital Outlay on Other Social 
and Community Services (Buildings). 4,00,000 4,00,000 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
509—Capital Outlay on Food (Buildings) 55,00,000 55,00,000 
510 	 Capital Outlay on Animal 
25 Husbandry (Excluding Public 
Undertakings) (Buildings). 25,60,000 . 	. 25,60,000 
511—Capital Outlay on Dairy Develop-
ment (Excluding Public Undertakings) 
(Buildings). 10,00,000 . 10,00,000 
on 514 	 Capital Outlay 	 Community 
Development (Panchayat) (Buildings). 1,00,000 1,00,000 
(c) Capital Account of Industry and 
Minerals 
520 	 Capital Outlay on Industrial 
Research and Development (Excluding 
Public Undertakings and Closed 
and Sick Industries) (Buildings). 	 . . 50,000 50,000 
521—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings). 73,76,000 73,76,000 
Total 	 . 48,18,41,000 36,14,000 48,54,55,000 
94 
The West Bengal Appropriation (No. 2) Act, 1983. 
XII of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 260—Fire Protection and Control 5,77,77,000 5,77,77,000 
27 265—Other Administrative Services 	 . . 18,23,81,000 18,23,81,000 
(e) Pensions and Miscellaneous 
General Services 
28 266—Pensions and Other Retirement 
Benefits. 37,79,56,000 15,01,000 37,94,57,000 
30 268—Miscellaneous General Services . . 3,26,78,000 3,26,78,000 
B—Social and Community Services 
31 276—Secretariat—Social and 
Community Services. 2,40,13,000 2,40,13,000 
32 277—Education (Sports) 	 . . 2,05,49,000 2,05,49,000 
33 277—Education (Youth Welfare) 4,89,48,000 . 	. 4,89,48,000 
277—Education (Excluding Sports and 
Youth Welfare). 4,14,92,22,000 4,14,92,22,000 
278—Art and Culture 	 . . 2,02,48,000 . 	. 2,02,48,000 
Capital Expenditure Outside the 
34 Revenue Account 
F—Loans and Advances 
677—Loans for Education, Art and 
Culture (Excluding Sports and 
- 	 Youth Welfare). 50,50,000 50,50,000 
Total 4,17,45,20,000 4,17,45,20,000 
95 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
35 279—Scientific Services and Research 29,000 29,000 
- 	 280—Medical 	 . 1,24,15,45,000 1,24,15,45,000 
Capital Expenditure Outside the 
Revenue Account 
36 
B—Capital Account of Social and 
Community Services 
480—Capital Outlay on Medical 	 . 1,06,50,000 1,06,50,000 
Total 	 . . 1,25,21,95,000 . 1,25,21,95,000 
REVENUE ACCOUNT 
B—Social and Community Services 
37 281—Family Welfare 19,06,06,000 19,06,06,000 
282—Public Health, Sanitation and 
Water Supply (Excluding Prevention 
of Air and Water Pollution). 	 . . 53,59,29,000 53,59,29,000 
Capital Expenditure Outside the 
38 Revenue Account 
F—Loans and Advances 
682—Loans for Public Health, Sanitation 
and Water Supply. 	 . . 2,42,00,000 2,42,00,000 
Total 56,01,29,000 56,01,29,000 
96 
The West Bengal Appropriation (No. 2) Act, 1983. 
XII of 1983.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
283—Housing 6,15,36,000 21,000 6,15,57,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
39 Community Services 
483—Capital Outlay on Housing 9,98,49,000 9,98,49,000 
F—Loans and Advances 
683—Loans for Housing 	 . . 4,45,10,000 4,45,10,000 
Total 20,58,95,000 21,000 20,59,16,000 
REVENUE ACCOUNT 
B—Social and Community Services 
284—Urban Development 49,88,33,000 . 	. 49,88,33,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
40 Community Services 
on 481 	 Capital Outlay 	 Urban 
Development. 	 . . 90,00,000 . 	. 90,00,000 
F—Loans and Advances 
684—Loans for Urban Development . 	. 23,52,00,000 . 	. 23,52,00,000 
Total 74,30,33,000 . 	.  74,30,33,000 
97 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
285—Information and Publicity 	 . . 5,03,10,000 5,03,10,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
41 Community Services 
485—Capital Outlay on Information and 
Publicity. 31,07,000 . 31,07,000 
F—Loans and Advances 
685—Loans for Information and 
Publicity. 	 . 22,00,000 22,00,000 
Total 5,56,17,000 5,56,17,000 
REVENUE ACCOUNT 
B—Social and Community Services 
42 287—Labour and Employment 7,30,23,000 7,30,23,000 
43 288 	 Social Security and Welfare 
(Civil Supplies). 53,38,000 53,38,000 
288—Social Security and Welfare 
(Relief and Rehabilitation of 
Displaced Persons and Repatriates). 10,37,69,000 20,05,000 10,57,74,000 
Capital Expenditure Outside the 
44 Revenue Account 
F—Loans and Advances 
688—Loans for Social Security and 
Welfare (Relief and Rehabilitation 
_ of Displaced Persons). 10,00,000 10,00,000 
Total 	 . . 10,47,69,000 20,05,000 10,67,74,000 
98 
The West Bengal Appropriation (No. 2) Act, 1983. 
XII of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
- 	 277—Education (Youth Welfare) 
(Tribal Areas Sub-Plan). 	 . . 	 23,40,000 . 	. 23,40,000 
277—Education (Excluding Sports and 
Youth Welfare) (Tribal Areas 
Sub-Plan). 2,39,81,000 2,39,81,000 
280—Medical (Tribal Areas Sub-Plan) 29,00,000 . 29,00,000 
282—Public Health, Sanitation and 
Water Supply (Excluding Prevention 
of Air and Water Pollution) (Tribal 
Areas Sub-Plan). 40,00,000 . 	. 40,00,000 
288—Social Security and Welfare 
(Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes). 32,30,32,000 32,30,32,000 
45 288—Social Security and Welfare 
(Excluding Civil Supplies, Relief and 
Rehabilitation of Displaced Persons 
and Repatriates and Welfare of 
Scheduled Castes etc.) (Tribal Areas 
Sub-Plan). 16,25,000 . 	. 16,25,000 
C—Economic Services 
(a) General Economic Services 
298—Co-operation (Tribal Areas 
Sub-Plan). 33,22,000 . 	. 33,22,000 
(b) Agriculture and Allied Services 
1,18,15,000 1,18,15,000 305—Agriculture (Tribal Areas Sub-Plan) 
306—Minor Irrigation (Tribal Areas 
Sub-Plan). 33,00,000 . 	. 33,00,000 
307—Soil and Water Conservation 
(Tribal Areas Sub-Plan). 49,68,000 49,68,000 
99 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
308—Area Development (Tribal Areas 
Sub-Plan). 34,50,00 34,50,000 
310—Aninal Husbandry (Tribal Areas 
Sub-Plan). 11,00,000 11,00,000 
312—Fisheries (Tribal Areas Sub-Plan) 15,00,000 . 	. 15,00,000 
313—Forest (Excluding Lloyd Botanic 
Garden, Darjeeling) (Triabal Areas 
Sub-Plan). 	 . 1,42,26,000 1,42,26,000 
(c) Industry and Minerals 
321—Village and Small Industries 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 13,33,000 . 13,33,000 
Capital Expenditure Outside the 
Revenue Account 
45 B—Capital Account of Social and 
Community Services 
480 	 Capital Outlay on Medical (Tribal 
Areas Sub-Plan) (Buildings). 24,00,000 . 24,00,000 
488—Capital Outlay on Social Security 
and Welfare (Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Calsses). 	 . . 2,92,50,000 2,92,50,000 
C—Capital Account of Economic 
Services 
(a) Capital Account of General 
Economic Services 
498—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 1,09,000 1,09,000 
(b) Capital Account of Agriculture 
and Allied Services 
505—Captal Outlay on Agriculture 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 37,50,000 37,50,000 
100 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
44,00,000 44,00,000 
10,05,000 10,05,000 
70,00,000 70,00,000 
54,00,000 54,00,000 
4,38,000 4,38,000 
2,50,000 2,50,000 
1,00,000 1,00,000 
45,69,94,000 45,69,94,000 
506—Capital Outlay on Minor Irrigation, 
Soil Conservation and Area Develop- 
ment (Tribal Areas Sub-Plan). 	 . . 
45 
(c) Capital Account of Industry 
and Minerals 
521—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas 
Sub-Plan) (Buildings). 
(e) Capital Account of Transport 
and Communications 
537—Capital Outlay on Roads and 
Bridges (Tribal Areas Sub-Plan). 
F—Loans and Advances 
688—Loans for Social Security and 
Welfare (Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes). 
698—Loans for Co-operation (Tribal 
Areas Sub-Plan). 
705—Lons for Agriculture (Excluding 
Public Undertakings) (Tribal Areas 
Sub-Plan). 
72I—Loans for Village and Small 
Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 
Total 
The West Bengal Appropriation (No. 2) Act, 1983. 
XII of 1983.] 
(Schedule.) 
101 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
46 
47 
48 
REVENUE ACCOUNT 
B—Social and Comunity Services 
288—Social Security and Welfare 
(Excluding Civil Supplies, Relief and 
Rehabilitation of Displaced Persons and 
Repatriates and Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes). 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
688—Loans for Social Security and 
Rs. 
66,77,32,000 
2,00,000 
Rs. 
. 
Rs. 
66,77,32,000 
2,00,000 
Welfare (Excluding Civil Supplies, 
Relief and Rehabilitation of Displaced 
Persons and Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes). 
Total 
REVENUE ACCOUNT 
B—Social and Comunity Services 
289—Relief on account of Natural 
Calamities. 
295—Other Social and Community 
Services (Excluding Zoological and 
Public Gardens). 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
Community Services 
495—Capital Outlay on Other Social and 
Community Services. 	 . . 
695—Loans for Other Social and 
Community 50,00,000 Services. 
Total 
66,79,32,000 66,79,32,000 
13,67,72,000 . 13,67,72,000 
F—Loans and Advances  
2,04,80,000 
15,46,000 
. 2,04,80,000 
15,46,00( 
50,00,00( 
2,70,26,000 2,70,26,001 
102 
The West Bengal Appropriation (No. 2) Act, 1983. 
XII of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) General Economic Services 
49 296—Secretariat—Economic Services . . 4,29,31,000 . 	. 4,29,31,000 
- 298—Co-operation 	 . . 19,25,84,000 19,25,84,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
50 Services 
(a) Capital Account of General 
Economic Services 
498—Capital Outlay on Co-operation . . 7,02,65,000 7,02,65,000 
F—Loans and Advances 
698—Loans for Co-operation 15,81,66,000 . 	. 15,81,66,000 
Total 42,10,15,000 . 	. 42,10,15,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) General Economic Services 
51 304—Other General Economic Services 2,16,64,000 . 	. 2,16,64,000 
(b) Agriculture and Allied Services 
305—Agriculture 	 . . 49,49,21,000 14,000 49,49,35,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
52 (b) Capital Account of Agriculture 
and Allied Services 
505—Capital Outlay on Agriculture 
(Excluding Public Undeertakings). 	 . . 2,84,15,000 . 	. 2,84,15,000 
F—Loans and Advances 
705—Loans for Agriculture (Excluding 
Public Undertakings). 	 . . 5,56,00,000 . 	. 5,56,00,000 
Total 57,89,36,000 14,000 57,89,50,000 
103 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
306—Minor Irrigation 	 . . 36,05,44,000 . 	. 36,05,44,000 
307—Soil and Water Conservation 	 . . 4,69,30,000 . 	. 4,69,30,000 
308—Area Development 	 . . 15,70,81,000 . 	. 15,70,81,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
53 Services 
(b) Capital Account of Agriculture 
and Allied Services 
506 	 Capital Outlay on Minor 
Irrigation, Soil Conservation and 
Area Development. 7,50,94,000 . 	. 7,50,94,000 
F—Loans and Advances 
706—Loans for Minor Irrigation, Soil 
Conservation and Area Development. 10,00,000 10,00,000 
Total 64,06,49,000 . 	. 64,06,49,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
309—Food 10,69,88,000 10,69,88,000 
Capital Expenditure Outside the 
Revenue Account 
C-Capital Account of Economic 
54 Services 
(b) Capital Account of Agriculture 
and Allied Services 
_ 509—Capital Outlay on Food 	 . . 22,68,00,000 10,000 22,68,10,000 
Total 	 . . 33,37,88,000 10,000 33,37,98,000 
104 
The West Bengal Appropriation (No. 2) Act, 1983. 
XII of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
310—Animal Husbandry 	 . . 13,99,78,000 . 	. 13,99,78,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
55 Services 
(b) Capital Account of Agriculture 
and Allied Services 
510 	 Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings). 	 . . 95,58,000 95,58,000 
Total 	 . . 14,95,36,000 . 	. 14,95,36,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
311—Dairy Development 30,43,98,000 85,000 30,44,83,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
56 
(b) Capital Account of Agriculture 
and Allied Services 
511—Capital Outlay on Dairy 
Development (Excluding Public 
Undertakings). 	 . . 80,00,000 . 	. 80,00,000 
F—Loans and Advances 
711—Loans for Dairy Development 
(Excluding Public Undertakings.) 	 . . 8,00,000 . 8,00,000 
Total 	 . . 31,31,98,000 85,000 31,32,83,000 
105 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
312—Fisheries 5,84,73,000 5,84,73,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
57 Services 
(b) Capital Account of Agriculture 
and Allied Services 
512 	 Capital Outlay on Fisheries 28,00,000 28,00,000 
F—Loans and Advances 
712—Loans for Fisheries 29,50,000 29,50,000 
Total 6,42,23,000 6,42,23,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
313—Forest (Excluding Lloyd Botanic 
Garden, Darjeeling). 14,92,26,000 14,92,26,000 
Capital Expenditure Outside the 
Revenue Account 
58 C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
513—Capital Outlay on Forest 39,40,000 39,40,000 
Total 15,31,66,000 15,31,66,000 
106 
The West Bengal Appropriation (No. 2) Act, 1983. 
XII of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
7 	 314—Community Development 
(Panchayat). 28,66,31,000 28,66,31,000 
D—Grants-in-aid and Contributions 
363—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
59 Institutions (Panchayat). 	 . . 1,20,00,000 2,000 1,20,02,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
714—Loans for Community Develop- 
ment (Panchayat). 10,000 10,000 
Total 29,86,41,000 2,000 29,86,43,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
314—Community Development 
(Excluding Panchayat). 	 . . 16,14,95,000 . 	. 16,14,95,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
60 (b) Capital Account of Agriculture 
and Allied Services 
on 514—Capital Outlay 	 Community 
Development (Excluding Panchayat). 55,00,000 55,00,000 
F—Loans 	 Advances and 
714—Loans for Community Develop- 
ment (Excluding Panchayat). 50,00,000 . 	. 50,00,000 
Total 17,19,95,000 17,19,95,000 
107 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
320—Industries (Closed and Sick 
Industries). 	 . . 18,24,000 . 	. 18,24,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
522—Capital Outlay on Machinery and 
Engineering Industries (Closed and 
Sick Industries). 	 . . 1,50,000 . 	. 1,50,000 
61 
526 	 Capital Outlay on Consumer 
Industries (Closed and Sick 
Industries). 2,50,000 2,50,000 
F—Loans and Advances 
722—Loans for Machinery and 
Engineering Industries (Closed and 
Sick Industries). 	 . . 2,31,00,000 . 	. 2,31,00,000 
723—Loans for Petroleum, Chemicals 
and Fertiliser Industries (Closed and 
Sick Industries). 74,00,000 74,00,000 
726—Loans for Consumer Industries 
(Closed and Sick Industries). 	 . . 3,06,00,000 3,06,00,000 
Total 	 . 6,33,24,000 6,33,24,000 
108 
The West Bengal Appropriation (No. 2) Act, 1983. 
XII of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
320—Industries (Excluding Public Un-
dertakings and Closed and Sick 
Industries). 14,26,79,000 7,000 14,26,86,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
62 
520—Capital Outlay on Industrial 
Research and Development (Excluding 
Public Undertakings and Closed and 
Sick Industries). 55,000 55,000 
525—Capital Outlay on Tele-commu- 
nication and Electronics Industries. 90,00,000 . 	. 90,00,000 
F—Loans and Advances 
720—Loans for Industrial Research and 
Development (Excluding Closed and 
Sick Industries). 5,89,00,000 5,89,00,000 
Total 21,06,34,000 7,000 21,06,41,000 
109 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
63 
64 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
321—Village and Small Industries 
(Excluding Public Undertakings). 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
521—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 
F—Loans and Advances 
721—Loans for Village and Small 
Industries (Excluding Public 
Undertakings). 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
328—Mines and Minerals 	 . . 
Rs. 
9,34,31,000 
1,13,00,000 
27,62,000 
Rs. 
. 	. 
Rs. 
9,34,31,000 
1,13,00,000 
27,62,000 
10,74,93,000 . 	. 10,74,93,000 
38,36,000 38,36,000 
110 
The West Bengal Appropriation (No. 2) Act, 1983. 
XII of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
, 
(d) Water and Power Development 
Rs. Rs. Rs. 
332—Multipurpose River Projects 10,30,25,000 10,30,25,000 
333—Irrigation, Navigation, Drainage 
and Flood Control Projects. 	 . . 22,90,99,000 1,00,000 22,91,99,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
66 
(d) Capital Account of Water and 
Power Development 
532—Capital Outlay on Multipurpose 
River Projects. 	 . . 70,69,63,000 70,69,63,000 
533—Capital Outlay on Irrigation, 
Navigation, Drainage and Flood 
Control Projects. 	 . . 21,07,00,000 21,07,00,000 
Total 1,24,97,87,000 1,00,000 1,24,98,87,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Water and Power Development 
334—Power Projects 	 . . 14,00,00,000 14,00,00,000 
Capital Expenditure Outside the 
67 Revenue Account 
F—Loans and Advances 
. 	. 59,24,00,000 . 59,24,00,000 734—Loans for Power Projects 
Total 	 : 73,24,00,000 73,24,00,000 
111 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
68 335—Ports, Lighthouses and Shipping 71,74,000 71,74,000 
69 336 	 Civil Aviation 	 . . 27,16,000 27,16,000 
337—Roads and Bridges 	 . . 24,86,41,000 24,86,41,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
70 (e) Capital Account of Transport and 
Communications 
537—Capital Outlay on Roads and 
Bridges. 24,16,77,000 24,16,77,000 
F—Loans and Advances 
737—Loans for Roads and Bridges 	 .. 22,50,00,000 22,50,00,000 
Total 	 .. 71,53,18,000 . 	. 71,53,18,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
338—Road and Water Transport 
Services. 30,79,03,000 30,79,03,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
71 (e) Capital Account of Transport and 
Communications 
538—Capital Outlay on Road and Water 
Transport Services. 	 . . 1,79,00,000 1,79,00,000 
F—Loans and Advances 
738—Loans for Road and Water 
Transport Services. 	 . 37,75,00,000 . 	. 37,75,00,000 
Total 	 . . 70,33,03,000 . 	. 70,33,03,000 
112 
The West Bengal Appropriation (No. 2) Act, 1983. 
XII of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
72 
73 
74 
75 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
339—Tourism 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(e) Capital Account of Transport and 
Communications 
Rs. 
1,24,62,000 
5,00,000 
62,53,28,000 
Rs. 
. 
11,30,000 
Rs. 
1,24,62,000 
5,00,000 
62,64,58,000 
544—Capital Outlay on other Transport 
and Communication Services. 
REVENUE ACCOUNT 
D—Grants-in-aid and Contributions 
363—Compensation and Assignments to 
Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayat). . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of General 
Economic Services 
500—Investments in General Financial 
and Trading Institutions. 
F—Loans and Advances 
700—Loans to General Financial and 
Trading Institutions. 	 . . 
13,50,000 
5,00,000 
13,50,000 
5,00,000 
Total 	 . . 18,50,000 18,50,000 
113 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
320—Industries (Public Undertakings). 15,000 15,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
505—Capital Outlay on Agriculture 
(Public Undertakings). 	 . 45,00,000 45,00,000 
(c) Capital Account of Industry 
and Minerals 
526 	 Capital Outlay on Consumer 
76 Industries (Public Undertakings). 1,00,00,000 1,00,00,000 
F—Loans and Advances 
705—Loans for Agriculture (Public 
Undertakings). 6,00,00,000 6,00,00,000 
722—Loans for Machinery and 
Engineering Industries (Public 
Undertakings). 2,77,00,000 2,77,00,000 
723—Loans for Petroleum, Chemicals 
and Fertiliser Industries (Public 
Undertakings). 1,50,00,000 1,50,00,000 
726—Loans for Consumer Industries 
(Public Undertakings). 4,77,00,000 4,77,00,000 
734—Loans for Power Projects (Public 
Undertakings). 	 . . 15,01,00,000 15,01,00,000 
Total 31,50,15,000 31,50,15,000 
114 
The West Bengal Appropriation (No. 2) Act, 1983. 
XII of 1983.] 
(Schedule.) 
2 3 
Sums not exceeding 
Voted by the Charged on the 	 Total. Legislative 	 Consolidated 
Assembly. 	 Fund. 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Rs. Rs. 	 Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
282—Public Health, Sanitation and 
Water Supply (Prevention of Air and 
Water Pollution). 
295—Other Social and Community 
Services (Zoological and Public 
77 	 Gardens). 
C—Economic Services 
(b) Agriculture and Allied Services 
3I3—Forest (Llyod Botanic Garden, 
Darjeeling). 
Total 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry and 
Minerals 
523—Capital Outlay on Petroleum, 
Chemicals and Fertiliser Industries 
(Excluding Public Undertakings). . . 
F—Loans and Advances 
723—Loans for Petroleum, Chemicals 
and Fertiliser Industries (Excluding 
Public Undertakings and Closed and 
Sick Industries). 
44,16,000 44,16,000 
14,53,000 14,53,000 
7,15,000 7,15,000 
65,84,000 65,84,000 
	
60,00,000 	 60,00,000 
	
5,00,000 	 5,00,000 
80 
Total 65, 00,000 	 65,00,000 
115 
The West Bengal Appropriation (No. 2) Act, 1983. 
[West Ben. Act XII of 1983.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding  
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
81 
83 
Serial 
84 
85 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
	
526 	 Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings and Closed and 
Sick Industries). 	 . . 
F—Loans and Advances 
726—Loans for Consumer Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries). 	 . . 
Total 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
530—Investments in Industrial Financial 
Institutions (Excluding Public 
Undertakings). 
E—Public Debt 
603—Internal Debt of the State 
Government. 	 . . 
	
601 	 Loans and Advances from the 
Rs. 
3,47,00,000 
85,00,000 
Rs. 
. 
. 	. 
Rs. 
3,47,00,000 
85,00,000 
4,32,00,000 . 	. 4,32,00,000 
2,56,50,000 . 2,56,50,00C 
. 	. 5,21,46,85,000 
1,04,78,21,000 
5,21,46,85,00( 
1,04,78,21,00 ( Central Government. 
	
Total 	 . . 
F—Loans and Advances 
766—Loans to Government Servants, 
[ 	 etc. 
767—Miscellaneous Loans 	 . 
	
Total 	 . . 
	
Grand Total 	 . . 
. 	. 6,26,25,06,000 6,26,25,06,001 
9,25,00,000 60 ,00 60,000 
	
. 	. 
	
. 	. 
9,25,00,00 
9,25,60,000 . 	. 9,25,60,00 
20,18,46,54,000 8,04,32,18,000 28,22,78,72,00 
0 
0 
0 
116 

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