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The West Bengal Appropriation ( Vote On Account ) Act, 1962

West Bengal · state statute
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GOVERNMENT OF WEST BEtiCAL. 
LAW DEPARTMENT 
Legislative 
West Bengal Act II of 1962 
THE WEST BENGAL APPROPRIATION (VOTE ON 
ACCOUNT) ACT, 1962. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 29th March, 1962.] 
[29th March, 1962.] 
An Act to provide for the withdrawal of certain sums from an 
out of the Consolidated Fund of West Bengal for a part of 
the year ending on the thirty-first clay of March, 1963. 
WHEREAS it is expedient to provide for the withdrawal of 
certain sums from and out of the Consolidated Fund of West 
Bengal for a part of the year ending on the thirty-first day of 
March, 1963; 
It is hereby enacted in the Thirteenth Year of the Republic 
of India, by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation 
(Vote on Account) Act, 1962. 
2. From and out of the Consolidated Fund of West Bengal 
there may be withdrawn sums not exceeding those specified in 
column 2 of the Schedule amounting in the aggregate to the 
sum of rupees seventy-eight crores, twenty-eight lakhs and one 
thousand towards defraying the several charges which will come 
in course of payment during the year ending on the thirty-first 
day of March, 1963. 
Short ti 
Withdrawal 
of Rs. 
78,28,01,000 
from and 
out of the 
Consolida-
ted Fund of 
West Bengal 
for tho year 
1962-63. 
3. The sums authorised to be withdrawn from and out of Ap r 
i' 
9- 
the Consolidated Fund of West Bengal by this Act shall be P rt   
appropriated for the services and purposes expressed rn the 
Schedule in relation to the said year. 
Price—Indian, 12 nP.; English, 3d. 
The West Bengal Appropriation (Vote on Account) Act, 196 
(Schedule.) 
SCHEDULE. 
(,See sections 2 and 3.) 
MommesimMt ,  
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
A—Collection of Taxes, Duties and 	 Other 
Principal 	 Revenues. 
Rs. R. 
4—Taxes on Income other than Corpo• 
ration Tax. 
2,00,000 2,000 
9—Land Revenue 1,80,00,000 3,000 
AA—Capital Account of Compensation 	 on 
the 	 abolition 	 of 	 Zamindari 	 System 
outside the Revenue Account. 
92—Payment of compensation 'to Land-
holders, etc., on the abolition of the 
1,80,00,000 
Zamindari System. 
A—Collection of Taxes, 	 Duties 	 and other 
Principal Revenues. 
10—State Excise Duties 21,00,000 
11—Taxes on Vehicles 2,25,000 
12—Sales Tax 	 • • 13,00,000 3,000 
13—Other Taxes and Duties 6,10,000 
14—Stamps 5,00,000 
Is—Registration Foes 11,65,000 
B—Debt 	 Services. 
16—Interest on Debt and other obligations 20,80,000 3,12,50,000 
17—Appropriation for Reduction or Avoid-
nude of Debt. 
21,00,000 
2,25,000 
- 13,03,000 
6,10,000 
5,00,000 
11,65,000 
Total. 
Rs, 
20,32,000 
1,62,70,000 
59,35,000 
47,09,000 
4,11,02,000 
18,25,000 
80,05,000 
32,000 
9,00,00,000 
3,06,00,000 
1,51,00,000 
3,22,00,Q 00 
77,00,( 00 
20 40,000 
40,00,000 
1,00,00,000 
Voted by the Charged on the 
Legislative 	 Consolidated 
Assembly. 	 Fund. 
Its. 
20,00,000 
1,58,00,000 
45,00,000 
47,00,000 
4,11,00,000 
18,25,000 
80,00,000 
32,000 
9,00,00,000 
3,06,00,000 
1,51,00,000 
3,22,00,000 
77,00,000 
20,40,000 
40,00,000 
1,00,00,000 
Rs. 
32,000 
4,70,000 
14,35,000 
2,000 
5,000 
Il of 1962.] 
The West Bengal Appropriation (Vote on Account) Act, 1962. 
(Schedule.) 
2 
Sums not exceeding 
1 
Services and purposes. 
C—Administrative Services. 
18—Parliament and State Legislatures 
10—General Administration 
21--Administration of Justice 
22—Jails 
23—Police 
26—Miscellaneous 	 Departments—Fire 
Services. 
26—Miscellaneous Departments—Ex clud - 
ing Fire Services. 
D—Social and Developmental Services. 
27—Scientific Departments 
28—Education 	 .. 
29—Medical, 	 04 
30—Public Health 
31—Agriculture—Agriculture 
DD—Capital Account of Social and Deve-
lopmental Services outside the Revenue 
Account. 
95—Capital Outlay on Schemes of Agri-
cultural Improvement and Re-
search. 
D—Social and Developmental Services. 
31—Agriculture—Fisheries 
33 —Animal Husbandry 
II—Miscellaneous Capital Account outside 
the Revenue Account. 
124—Capital Outlay on schemes of Gov-
ernment Trading—Greater Calcutta 
Milk'Supply Scheme. 	 • 
a. - 	 . The West Bengal Appropriation (Vote on Account) Act, 1962. 
[West Ben. Act 
0—Social and Developmental Services. 
34—Co -operation 30,50,000 30,50,000 
80,50,000 
33,00,000 
75,00,000 
24,00,000 
1,18,00,000 
(Schedule.) 
Sums not exceeding 
Services and purposes. 
Voted by the I Charged on the 
LegislativeConsolidated 
Assembly. 	 Fund. 
35—Industries—Industries 80,50,000 
DD—Capital Account of Social and Deve-
lopmental Services outside the Revenue 
Account. 
96—Capital Outlay on Industrial Develop-
ment. 33,00,000 
D—Social and Developmental Services. 
"5--Industries—Cottage Industries 75,00,000 
DD—Capital Accent of Social and Deve-
lopmental Services outside the Revenue 
Account. 
90—Capital Outlay on Industrial Develop-
ment—Cottage Industries. 24,00,000 
D—Social and Developmental Services. 
35—Industries—Cinchona 19,00,000 19,00,0 
B—Debt Services. 
10—Interest on Debt and other obliga- 
tions—Community 	 Development 
Projects, National Extension 
• Service and Local Development 
Works. 
D—Social and Developmental Services. 
37—Community Development Projects, 
National Extension Service and 
• Local Development Works. 
6,10,000 6,10,000 
1,18,00,000 
The West Bengal Appropriation (Vote on Account) Act, 1962. 
lit of 1962.] 
(Schedule.) 
1 2 
Sums not exceeding 
Services and purposes. 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. 
Capiti Account of Public Works 
(including Roads) and Schemes of 
Miscellaneous Public improvements out-
side the Revenue Account. 
109—Capital Outlay on Other Works—
Community Development Projects, 
National Extension Service and Local 
Development Works. 
Public Debt. 
Loans for Community Development 
Projec 's, National Extension Service 
and Local ,Development Works. 
Loans and Advances by State Government. 
Loans and Advances under Community 
Development Projects, National Ex-
tension Service and Local Development 
Works. 
D—Social and Developmental Services. 
38—Labour and Employment 
39—Miscellaneous Social and Develop-
mental Organisations—Welfare of 
Scheduled Tribes and Castes and 
Other Backward Classes. 
39—Miscellaneous Social and Develop-
mental Organisations—Excluding 
Welfare of Scheduled Tribes and 
Castes and Other Backward Classes. 
E—Multipurpose River Schemes, Irrigation 
and Electricity Schemes. 
42—Multipurpose River Schemes 
43—Irrigation, Navigation, Embankment 
and Drainage Works (Commercial). 
44—Irrigation, Navigation, Embankment 
and Drainage Works (Non-Commer-cial). 
56,00,000 
21,00,000 
1,15,00,000 
55,00,000 
12,01,000 
33,00,000 
13,75,000 
11,10,000 
• 
13,50,000 
12,00,00 
13,50,000 
14,10,000 
13,75.000 
55,00,000 
33,00,000 
56,00,000 
21,00,000 
1,15,00,000 
Rs. 
Total. 
Rs. Rs. 	 I 	 Rs. 
2,10,00,000 6,00,000 2,16,00,000 
2 
Rums not exceeding 
Voted by the 
Legislative 
aembly. 
Charged on the 
Consolidated 
Fund. 
1,00,00,000 
22,10,000 
25,70,000 
1,00,00,000 
22,10,030 
25,70,000 
5,35,000 
1,50,00,000 
74,00,000 
1,50,00,000 
75,00,000 
5,35,000 
3,22,000 3,20,000 
71,000 
38,60,000 
71,00,000 
83,40,000 
1,22,03,000 
71,000 
38,60,000 
71,00,000 
80,00,000 
1,22,00,000 
F. 	 The Te,vt 13(wf,a1 .4ppruriation (Vote on Account) Act, 1962. 
[West Ben. Act 
(Schedule.) 
Services and purposes. 
EE—Capital Account of Multipurpose River 
Schemes, Irrigation and Electricity 
Schemes outside the Revenue Account. 
98—Capital Outlay on 	 Multipiirr ose 
River Schemes. 
99—Capital, Outlay on Irrigation, Naviga- 
tion, Embankment and Drainage 
Works (Commercial). 
100—Capital Outlay on Irrigation, Naviga- 
tion, Embankment and Drainage 
Works (Non-Conunercial). 
F—Public Works (including Roads) and 
Schemes of Miscellaneous Public 
Improvements. 
5.0—Public Works 
G—Transport and Communications (other 
than Roads). 
53—Ports and Pilotage 
I—Miscellaneous. 
61—Famine Relief 	 ' • 
05--Pensions and Other Rot iremOnt 
benefits. 
IT—Miscellaneous Capital Account outside 
the Revenue Account. 
120—Payments of Commuted Value of 
Pensions. 
I—Miscellaneous. 
67—Privy Purses and Allowances of Indian 
Rulers. 
08—Stationery and Printing .. 
_ 10—Forest 
lb—Miscellaneous—Contributions 
71—Miscellaneous--Other 	 Miscellaneous 
• Expenditure. - 	 • 
1 2 
Ike West Bengal Appropriation (Vote on Account) Act, 1962. 
II of 19623 
(Schedule.) 
Sums not exceeding 
Services and purposes. 
FF—Capital Account of Public Works 
(including Roads) and Schemes of 
Miscellaneous 	 Public 	 Improvements 
outside the Revenue Account. 
109—Capital Outlay on Other Works 
B—Debt Services. 
16—Interest on Debt and other obligations—
Expenditure on displaced persons. 
I— Miscellaneous. 
71—Miscellaneous—Expenditure on dis-
placed persons. 
FF—Capital Account of Public Works 
(including Roads) and Schemes of 
Miscellaneous Public Improvements 
outside the Revenue Account. 
'109—Capital Outlay on Other Works—
Expenditure on displaced persons. 
Public Debt. 
Loans for displaced persons 	 .. 
Loans and Advances by State Government. 
Loans and Advances to displaced persons .. 
K—Extraordinary items. 
77—Extraordinary Charges .. 
78—Pre-partition Payments .. 
E E—CapRal A not' nt of 	 Multipurpose 
River Schemes, Irrigation and Elec-
tricily Schemes outside the Revenue 
Account. 
98—Capital Outlay on Multipurpose River 
Schemes—Damodar Valley Project. 
5,85,00,000 
1,78,00,000 
48,00,000 
41,20,000 
21,000 
3,10,00,000 
Total. 
Rs. 
5,85,85,000 
3,80,000 
1,78,05,000 
43,00,000 
11,00,000 
41,90,000 - 
21,000 
I 0,06,000 
Voted by the 
Legislative 
Assembly. 
Rs. 
Charged on the 
Consolidated 
Fund. 
Rs. 
85,000 
3,80;000 
5,000 
11,00,000 
103—Capital Outlay on Public Works G5,000 4,36,00,000 4,36,65,000 
11  he West Bengal Appropriation (Vote on Account) Act, 1961. 
[West Ben. Act II of 1962.] 
(Schedule.) 
1 
Rs. Rs. 
FF--Capital Account of Public Works 
(including Roads) and Schemes of 
Miscellaneous Public Emprovements 
outside the Revenue Account. 
Services and purposes. 
Voted by the 
Legislative 
Assembly. 
GG—Capital Account of Transport and 
Communications (other than Roads) 
outside the Revenue Account. 
114—Capital Outlay on Road and Water 
Transport Schemes. 
II—Miscellaneous Capital Account outside 
the Revenue Account. 
124—Capital Outlay on Schemes of Gov- 
ernment Trading. 	 . 
Public Debt. 
Permanent Debt 
Floating Debt 
Loans from Central Government (exclud-
ing loans for Community Development 
Projects, etc., and displaced persons). 
Other Loans ' 
Loans and Advances by State G wern- 
ment. 
Loans and Advances by State Gr6vern-
ment. 
	
12,10,000 	 12,10,000 
	
1,50,00,000 	 1,50,00,000 
• 
• ' 
	
3,01,55,000 	 3,61,55,000 
	
5,60,000 	 5,60,000 
5,80,75,00 	 5,80,75,1300 
Total 	 70,80,19,000 	 7,47,82,000 	 78,28,01 ;000 
N 	
WBGP-62/3-2085A-531 

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