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The West Bengal Appropriation ( Vote On Account ) Act, 2003

West Bengal · state statute
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CAITRA 10] 	
MONDAY, MARCH 31, 2003 	 [SAKA 1925 
lkolltata et3ette 
1c ci `31Q 
Extraordinary 
Published by Authority 
Registered No. WB/SC-247 	 No. WB(Part-11I)/2003/SAR-5 
.4_ 
PART III—Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NOTIFICATION 
No. 571-L.-31st March, 2003.—The following Act of the West Bengal Legislature, having been assented to by 
the Governor, is hereby published for general information:— 
West Bengal Act II of 2003 
THE WEST BENGAL APPROPRIATION 
(VOTE ON ACCOUNT) ACT, 2003. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 31st March, 2003.] 
Short title. 
An Act to authorise payment and appropriation of certain sums from and out of the 
Consolidated Fund of West Bengal for the set -vices and purposes of a part 
of the year ending on the thirty-first day of March, 2004. 
WHEREAS it is expedient to authorise payment and appropriation of certain sums 
from and out of the Consolidated Fund of West Bengal for the services and purposes 
of a part of the year ending on the thirty-first day of March, 2004; 
It is hereby enacted in the Fifty-fourth Year of the Republic of India, by the 
Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (Vote on Account) 
Act, 2003. 
2 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Sections 2, 3.) 
Issue of Rs 
13727,00,48,000 
out of the 
Consolidated 
Fund of West 
Bengal for the 
year 2003-2004. 
Appropriation. 
2. From and out of the Consolidated Fund of West Bengal, there may be paid 
and applied sums not exceeding those specified in column 3 of the Schedule amounting 
in the aggregate to the sum of rupees thirteen thousand seven hundred twenty-seven 
crore and forty-eight thousand towards defraying the several charges which will come 
in course of payment during the year ending on the thirty-first day of 
March, 2004, in respect of the services and purposes specified in column 2 of the 
Schedule. 
3. The sums authorised to be paid and applied from and out of the Consolidated 
Fund of West Bengal by this Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on the thirty-first day of 
March, 2004. 
PART III] 
	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 3 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 2011—State Legislature 6,89,51,000 7;46,000 6,96,97,000 
ierial 	 2 2012—Governor 90,44,000 90,44,000 
3 2013—Council of Ministers 1,40,17,000 1,40,17,000 
. B—Social Serviceg 
(g) Social Welfare and Nutrition 
2245—Relief 10,00,000 10,00,000 on Account of Natural Calamities 
C—Economic Services 
(a) Agriculture and Allied Services 
2408—Food, Storage and Warehousing 58,05,000 58,05,000 
2435—Other Agricultural Programmes 2,35,19,000 2,35,19,000 
4 Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4435—Capital Outlay on Other Agriculture Programmes 85,43,000 85,43,000 
Total 3,88,67,000 3,88,67,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 75,60,000 75,60,000 
5 (e) Pensions and Miscellaneous General Services 
2071—Pensions and Other Retirement Benefits 
4 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Cons°li- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 3,92,05,000 3,92,05,000 
2236—Nutrition 5,77,000 5,77,000 
2245—Relief on account of Natural Calamities 1,16,67,000 1,16,67,000 
C—Economic Services 
(a) Agriculture and Allied Services 
2401—Crop Husbandry 59,40,55,000 59,40,55,000 
2402—Soil and Water Conservation 2,47,07,000 2,47,07,000 
2415—Agricultural Research and Education 16,36,11,000 16,36,11,000 
(b) Rural Development 
2501—Special Programmes for Rural Development .. 
(c) Special Areas Programmes 
5 2551—Hill Areas 
2575—Other Special Areas Programmes 4,16,67,000 4,16,67,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 59,66,000 59,66,000 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and Allied 
Activities 
4401—Capital Outlay on Crop Husbandry 2,68,61,000 2,68,61,000 
4415—Capital Outlay on Agricultural Reserch and 
Education. 
(c) Capital Account of Special Areas Programme 
4575—Capital Outlay on Other Special Areas 
Programme. 
E—Public Debt 
6004—Loans and Advances from the Central 
Government. 32,79,000 32,79,000 
Total 90,83,16,000 1,08,39,000 91,91,55,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	
5 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/. 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2245—Relief 11,33,000 11,33,000 on account of Natural Calamities 
C—Economic Services 
(a) Agriculture and Ailed Services 
44,29,73,000 44,29,73,000 2403—Animal Husbandry 
2404—Dairy Development • 43,60,33,000 43,60,33,000 
2415—Agricultural Research and Education 2,11,11,000 2,11.11,000 
(b) Rural Development 
2515—Other Rural Development Programmes 3,18,62,000 3,18,62,000 
(c) Special Areas Programmes 
6 2551—Hill Areas 2,00,000 2,00,000 
(j) General Economic Services 
3451—Secretariat-Economic Services 30,35,000 30,35,000 
Capital Expenditure Outside the Revenue Account 
C-Capital Account of Econmic Services 
(a) Capital Account of Agriculture and Allied 
Activities 
4403—Capital Outlay on Animal Husbandry 1,80,68,000 1,80,68,000 
4404—Capital Outlay on Dairy Development 74,28,000 74,28,000 
Total 96,18,43,000 96,18,43,000 
6 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on 
Number. Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 73,000 73,000 
B—Social Services 
(e) Welfare of SC, ST and OBC Classes 
2225—Welfare of Scheduled Castes, Scheduled 
Tribes and Other Backward Classes. 72,21,20,000 72,21,20,000 
(h) Others 
2251—Secretariat—Social Services 53,12,000 53,12,000 
Capital Expenditure Outside the Revenue Account 
7 
B—Capital Account of Social Services 
(e) Welfare of Sch. Castes, Sch. Tribes and 
Other Backward Classes 
4225—Capital Outlay on Welfare of Scheduled Castes, 
Schedules Tribes and Other Backward Classes. 	 . . 2,47,17,000 2,47,17,000 
E—Public Debt 
6004—Loans 	 Advances from 	 Central and 	 the 
Government. 2,00,000 2,00,000 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward Classes. 
Total 75,21,49,000 2,73,000 75,24,22,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 7 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceedin 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
' REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 
Rs. Rs. 
1,55,000 
Rs. 
1,55,000 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2216—Housing 1,32,000 1,32,000 
(h) Others 
2250—Other Social Services 4,000 4,000 
C—Economic Services 
(a) Agriculture and Allied Services 
8 2401—Crop Husbandry 80,000 80,000 
2404—Dairy Development 1,78,000 1,78,000 
2425—Co-operation 12,68,79,000 12,68,79,000 
(b) Rural Development 
2515—Other Rural Development Programmes 34,40,000 34,40,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 46,97,000 46,97,000 
Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
4216—Capital Outlay on Housing 33,000 33,000 
8 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on 
Number. Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Ks. Rs. 
(h) Others 
4250—Capital Outlay on Other Social Services 8,000 8,000 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
8 4425—Capital Outlay on Co-operation .1,15,91,000 1,15,91,000 
E—Public Debt 
6004—Loans and Advances from the Central 
Government. 4,06,000 4,06,000 
F—Loans and Advances 
6250—Loans for Other Social Services 4,000 4,000 
6425—Loans for Co-operation 82,83,000 82,83,000 
Total 15,53,29,000 5,61,000 15,58,90,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
- 	 2049—Interest Payments 
(d) Administrative Services 
2058—Stationery and Printing 6,48,81,000 6,48,81,000 
C—Economic Services 
(c) Special Areas Programmes 
9 2551—Hill Areas 8,67,43,000 8,67,43,000 
(0 Industry and Minerals 
2852—Industries 7,89,17,000 7,89,17,000 
2853—Non-Ferrous Mining and Metallurgical 
Industries. 1,02,36,000 1,02,36,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 95,23,000 95,23,000 
3475—Other General Economic Services 10,31,000 10,31,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	
9 
The West Bengal Appropriation (Vote on Account) Act, 2001 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. R.5. Rs. 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4407—Capital Outlay on Plantations 40,00,000 40,00,000 
(c) Capital Account of Special 
Areas Programme 
4551—Capital Outlay on Hill Areas 26,67,000 26,67,000 
(f) Capital Account of Industry and Minerals 
4856—Capital Outlay on Petro-Chemical Industries 	 . . 33,000 33,000 
4857—Capital Outlay on Chemical and 
Pharmaceutical Industries. 26,67,000 26,67,000 
4859—Capital Outlay on Tele-communication and 
Electronics Industries. 1,00,00,000 1,00,00,000 
4860—Capital Outlay on Consumer Industries 1,58,67,000 1,58,67,000 
9 4885—Other Capital Outlay on Industries 
and Minerals. 1,00,73,000 1,00,73,000 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and Bridges 27,000 27,000 
(j) Capital Account of General Economic Services 
5465—Investments in General Financial and 
Trading Institutions. 
F—Loans and Advances 
6407—Loans for Plantations 50,00,000 50,00,000 
6551—Loans for Hill Areas 90,00,000 90,00,000 
6857—Loans for Chemical and Pharmaceutical 
Industries. 11,67,000 11,67,000 
6859Loans for Tele-communication and 
Electronics Industries. 28,33,000 28,33,000 
6860—Loans for Consumer Industries 4,50,67,000 4.50,67,000 
6885—Loans for Other Industries and 	 Minerals 78,33,000 78.33,000 
7465—Loans for General Financial and Trading 
Institutions. 66,67,000 66,67,000 
Total 37,42,32,000 37,42,32,000 
10 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART Ill 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly_ 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2052—Secretariat—General Services 29,10,000 29,10,000 
C—Economic Services 
10 (j) General Economic Services 
3456—Civil Supplies 4,07,50,000 4,07,50,000 
3475—Other General Economic Services 1,43,61,000 1,43,61,000 
Total 5,80,21,000 5,80,21,000 
A—General Services 
(c) Interest Payment and Servicing of Debt 
r 	 2049—Interest Payments 6,63,000 6,63,000 
C—Economic Services 
(a) Agriculture and Allied Services 
2401—Crop Husbandry 35,21,000 35,21,000 
(I) Industry and Minerals 
2851—Village and Small Industries 28,12,01,000 28,12,01,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 44,03,000 44,03,000 
11 Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(f) Capital Account of Industry and Minerals 
4851—Capital Outlay on Village and Small Industries 78,53,000 78,53,000 
E—Public Debt 
6004—Loans 	 Advances from 	 Central and 	 the . 
Government. 7,61,000 7,61,000 
F—Loans and Advances 
6851—Loans for Village and Small Industries 1,19,39,000 1.1939,000 
6860—Loans for Consumer Industries 6,85,00,000 6.85,00,000 
Total 37,74.17,000 14,24,000 37.88.41,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MAACH 31, 2003 	 11 
The West Bengal Appronriation (Vote on Account) Act, 2003. 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
1,30,000 1,30,000 2049—Interest Payments 
B—Social Services 
(f) Labour and Labour Welfare 
2230—Labour and Employment 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
C—Economic Services 
(a) Agriculture and Allied Services 
2402—Soil and Water Conservation 68,000 68,000 
(b) Rural Development 
2,90,98,000 2,90,98,000 2505—Rural Employment 
(c) Special Areas Programmes 
12 2575—Other Special Areas Programmes 38,85,05,000 38,85,05,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 2,42,37,000 2,42,37,000 
3452—Tourism 27,82,000 27,82,000 
and 3,49,75,000 3,49,75,000 3454—Census, Surveys 	 Statistics 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Econnomic Services 
(c) Capital Account of Special Areas Programme 
4575—Capital Outlay of Other Special Areas 
Programme. 41,000 41,000 
E—Public Debt 
6004—Loans and Advances from the Central 
Government. 88,000 88,000 
F—Loans 	 Advances and 
6250—Loans for Other Social Services 
Total 47,97.06,000 2,18,000 47.99,24,000 
12 
	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation (Vole on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B---Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education 	 , 206,37,81,000 206.37,81,000 
2203—Technical Education 9,74,17,000 9,74,17,000 
2204—Sports and Youth Services 4,50,54,000 4,50,54,000 
2205—Art and Culture 96,29,000 96,29,000 
(h) Others 
13 2251—Secretariat—Social Services 1,16,02,000 1,16,02,000 
C—Economic Services 
(j) General Economic Services 
3454—Census, Surveys and Statistics 19,17,000 19,17,000 
F—Loans and Advances 
6202—Loans for Education, Sports, Art and Culture . . 1,67,000 1,67,000 
Total 222,95,67,000 222.95,67.000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art andCulture 
2202—General Education 21,15,39,000 21,15,39,000 
2205—Art and Culture 1,13,80,000 1,13,80,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 1,10,72,000 1,10,72,000 
(h) Others 
2251—Secretariat—Social Services 23,80,000 23,80,000 
C—Economic Services 
(b) Rural Development 
14 2515—Other Rural Development Programmes 52,03,000 52,03,000 
(c) Special Areas Programmes 
2551—Hill Areas 80,000 80,000 
(j) General Economic Services 
3454—Census, Surveys 	 Statistics and 56,000 56,000 
Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, Sports, 
Art and Culture. 2,14,77,000 2,14,77,000 
Total 26,31,87,000 26,31.87.000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 13 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
Sums not exceedii g 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education 1320,05,72,000 1320,05,72,000 
2204—Sports and Youth Services 1,36,17,000 1,36,17,000 
(g) Social Welfare and Nutrition 
2245—Relief on account of Natural Calamities 50,00,000 50,00,000 
(h) Others 
2251—Secretariat—Social Services 48,25,000 48,25,000 
C—Economic Services 
15 (c) Special Areas Programmes 
2551—Hill Areas 15,13,000 15,13,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, Sports, 
Art and Culture. 3,58,01,000 3,58,01,000 
Total 1326,13,28,000 1326,13,28,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2215—Water Supply and Sanitation 1,21,11,000 1,21,11,000 
(h) Others 
2251—Secretariat—Social Services 22,42,000 22,42,000 
16 C—Economic Services 
(i) Science, Technology and Environment 
3425- 10ther Scientific Research 2,03,000 2,03,000 
3435—Ecology & Environment 17,00,000 17,00,000 
Total 1,62,56,000 1,62,56,000 
14 	 THE KOLKATA GAZETTE. EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation (Vote on Account) Act, 2003. - 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
A—General Services 
(b) Fiscal Services 
(iii) Collection of Taxes on Commodities 
and Services 
r 	 2039—State Excise 14,40,92,000 14,40,92,000 
17 
[
(d) Administrative Services 
2052—Secretariat—General Services 16,02,000 16,02.000 
Total 14,56,94,000 14,56,94,000 
(a) Organs of State 
r 	 2014—Administration of Justice 44,77,000 44,77,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income 
and Expenditure 
2020—Collection of Taxes on Income 
and Expenditure. 2,84,67,000 2,84,67,000 . 
(ii) Collection of Taxes on Property and 
Capital Transactions 
2029—Land Revenue 9,38,000 9,38.000 
2030—Stamps and Registration 13,86,62,000 13,86.62.000 
2035—Collection of Other Taxes on Property 
and Capital Transactions. 14,82,000 14,82,000 
18 (iii) Collection of Taxes on Commodities 
and Services  
2040—Taxes on Sales, Trades etc. 27.24,67,000 27,24.67,000 
2045—Other Taxes and Duties on Commodities 
and Services. 1,07,64,000 26,000 1.07,90,000 
(iv) Other Fiscal Services 
2047—Other Fiscal Services 7,99.87,000 7,99,87,000 
(c) Interest Payment and Servicing of Debt 
2048—Appropriation for Reduction or Avoidance 
of Debt. 48,00,00,000 48.00,00.000 
.. 3754,25,28,000 3754,2528,000 2049—Interest Payments 
(d) Administrative Services 
2051—Public Service Commission 2,33,71,000 -  2,33.71.000 
2052—Secretariat—General Services . 	 7,46,23.000 7,46.23.000 
2054—Treasury and Accounts Administration 17,49.63,000 17,49,63,000 
2070—Other Administrative Services 2.70.59,000 2.70.59,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 15 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
Sums not exceedin g  
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
• Rs. Rs. Rs. 
(e) Pensions and Miscellaneous General Services 
2071—Pensions and Other Retirement Benefits 951,66,72,000 7,000 951,66,79,000 
• 2075—Miscellaneous General Services 9,22,72,000 9,22,72,000 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 71,67,000 71,67,000 
(h) Others 
2250—Other Social Services 76,36,000 76,36,000 
C—Economic Services 
(j) General Economic Services 
3475—Other General Economic Services 3,10,000 3,10,000 
D—Grants-in-aid and Contributions 
3604—Compensation and Assignments to Local 
Bodies and Panchayati Raj Institutions. 3,33,000 3,33,000 
18 Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(f) Capital Account of Industry and Minerals 
4885—Other Capital Outlay on Industries 
and Minerals. 1,12,92,000 1,12,92,000 
(j) Capital Account of General Economic 
Services 
5465—Investments in General Financial and Trading 
Institutions. 40,12,000 40,12,000 
E—Public Debt 
6003—Internal Debt of the State Government 1418,49,77,000 1418,49,77,000 
6004—Loll -is 	 Advances from the Central and 
Government. 1266,63,23,000 1266,63,23,000 
F—Loans and Advances 
6885—Loans for Other Industries and Minerals 
7610—Loans to Government Servants etc. 5,50,00,000 5,50,00,000 
7615—Miscellaneous Loans 33,33,000 33,33,000 
Total 1051,19,16,000 6489,72,32,000 7540,91,48,000 
16 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
the West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. • 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2052—Secretariat—General Services 21,57,000 21,57,000 
2070—Other Administrative Services 27,88,77,000 27.88,77,000 
Capital Expenditure Outside the 
19 Revenue Account 
A—Capital Account of General Services 
4070—Capital Outlay on Other Administrative 
Services. 1,66,67,000 1,66,67,000 
Total 29,77,01,000 29,77,01,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 30,00,000 30,00,000 
2245—Relief 	 Natural Calamities on account of 5,00,000 5,00,000 
C—Economic Services 
(a) Agriculture and Allied Services 
2405—Fisheries 9,54,21,000 9.54,21,000 
2415—Agricultural Research and Education 40,00,000 40,00,000 
(b) Rural Development 
2515—Other Rural Development Programmes 1,55,29,000 1,55,29,000 
(c) Special Areas Programmes 
20 2551—Hill Areas 5,00,000 5.00,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 38,03,000 38,03,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4405—Capital Outlay on Fisheries 2,45,82,000 2,45,82,000 
F—Loans and Advances 
6405—Loans for Fisheries 3,66,67,000 3,66,67,000 
_ 
Total 18,40,02,000 18,40,02,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 17 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 	. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2052—Secretariat—General Services 1,67,72,000 1,67,72,000 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 81,64,58,000 81,64,58,000 
C—Economic Services 
(a) Agriculture and Allied Services 
2408—Food, Storage and Warehousing 30,76,26,000 30,76,26,000 
21 ' 	 (j) General Economic Services 
3456—Civil Supplies 1,79,04,000 1,79,04,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4408—Capital Outlay on Food, Storage and 
Warehousing. 76,76,00,000 76,76,00,000 
Total 192,63,60,000 192,63,60,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Services 
2401—Crop Husbandry 3.19,87,000 3,19,87,000 
(f) Industry and Minerals 
2852—Industries 82,90,000 82,90,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 18,32,000 18,32,000 
Capital Expenditure Outside the 
Revenue Account 
22 C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4401—Capital Outlay on Crop Husbandry 17,000 17,000 
(f) Capital Account of Industry and Minerals 
4860—Capital Outlay on Consumer Industries 1,25,36,000 1,25,36,000 
F—Loans and Advances 
6860—Loans for Consumer Industries 8,33,000 8,33,000 
Total 5,54,95,000 5,54,95,000 
18 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs.. Rs. 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments  16,19,000 16,19,000 
B—Social Services 
(g) Social Welfare and Nutrition 
2245—Relief 3,33,000 3,33,000 on account of Natural Calamities 
C—Economic Services 
(a) Agriculture and Allied Services 
2402—Soil and Water Conservation 1,43,35,000 1,43,35,000 
2406—Forestry and Wild Life 52,09,17,000 52,09,17,000 
2415—Agricultural Research and Education 11,62,000 11,62,000 
(c) Special Areas Programmes 
23 2551—Hill Areas 13,38,000 13,38,000 
(j) General Economic Services 
345I—Secretariat—Economic Services 29,12,000 29,12,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4406—Capital Outlay on Forestry and Wild Life 4,47,68,000 4,47,68,000 
E—Public Debt 
6004—Loans 	 Advances and 	 from the 
Central Government. 15,33,000 15,33,000 
Total 58,57,65,000 31,52,000 58,89,17,000 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
2210—Medical and Public Health 408.78,76,000 408,78,76,000 
2211—Family Welfare 36,92,14,000 36,92,14.000 
24 (g) Social Welfare and Nutrition 
2236—Nutrition 3,67,000 3,67,000 
2245—Relief on account of Natural Calamities 1,06,67,000 1,06,67,000 
PART 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 19 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
(h) Others 
2250—Other Social Services 9,36,000 9,36,000 
2251—Secretariat—Social Services 80,90,000 80,90,000 
C—Economic Services 
(b) Rural Development 
2515—Other Rural Development Programmes 23,43,000 23,43,000 
(c) Special Areas Programmes 
24 2551—Hill Areas 20,33,000 20,33,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and Public Health 2,68,61,000 2,68,61,000 
F—Loans and Advances 
6211—Loans for Family Welfare 
Total 450,83,87,000 450,83,87,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 7,54,000 7,54,000 
(d) Administrative Services 
2052—Secretariat—General Services 78,63,000 78,63,000 
• 2059—Public Works 136,93,77,000 1,72,15,000 138,65,92,000 
B—Social Services 
(a) Education, Sports, Art and Culture 
2205—Art and Culture 9,46,000 9,46,000 
25 (c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing 3,75,76,000 3,75,76,000 
(g) Social Welfare and Nutrition 
2245—Relief on account of Natural Calamities 1,33,33,000 1,33,33,000 
(h) Others 
2250—Other Social Services 44,83,000 44,83,000 
C—Economic Services 
(c) Special Areas Programmes 
2551—Hill Areas 3,33,000 3,33,000 
20 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on 
Number. Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. 
(0 Industry and Minerals 
2853—Non-Ferrous Mining and Metallurgical 
Industries. 1,50,000 1,50,000 
(g) Transport 
3054—Roads and Bridges 114,38,89,000 114,38,89,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 66,12,000 66,12.000 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General Services 
4059--Capital Outlay on Public Works 8,29,07,000 3,00,000 8,32,07,000 
4070—Capital Outlay on Other Administrative 
Services. 10,00,000 10,00.000 
25 B—Capital Account of Social Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, Sports, 
Art and Culture. 1,28,17,000 . 	 1,28,17,000 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and Public 
Health. 22,82,37,000 22,82,37,000 
4211—Capital Outlay on Family Welfare 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
4216—Capital Outlay on Housing 1,56,84,000 1,56,84,000 
(d) Information and Broadcasting 
4220—Capital Outlay on Information and Publicity 2,00,000 2.00.000 
(h) Others 
4250—Capital Outlay on Other Social Services 1,17,000 1,17.000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 21 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceedii ii ir 
Serial Services and purposes. Voted by the Charged on 
Number. Legislative 
Assembly. 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and Allied 
Activities 
4403—Capital Outlay on Animal Husbandry 4,33,000 4,33,000 
4404—Capital Outlay on Dairy Development 1,67,000 1,67,000 
4408—Capital Outlay on Food, Storage and 
Warehousing. 31,70,000 31,70,000 
25 4425—Capital Outlay on Co-operation 57,000 57,000 
(1) Capital Account of Industry and Minerals 
4851—Capital Outlay on Village and Small Industries 
(g) Capital Account of TraitSport 
5054—Capital Outlay on Roads and Bridges 126,45,79,000 126,45,79,000 
E—Public Debt 
6004—Loans and Advances from the Central 
Government. 9,93,000 9,93,000 
Total 419,39,30,000 1,92,62,000 421,31,92,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
255I—Hi I I Areas 52.10,52,000 52,10,52,000 
26 (j) General Economic Services 
3451—Secretariat—Economic Services 9,48,000 9,48,000 
Total 52,20,00,000 52,20,00,000 
22 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs-. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
2015—Elections 13,40,00,000 13,40,00,000 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 2,60,34,000 2,60,34,000 
(d) Administrative Services 
2052—Secretariat—General Services 4,44,83,000 4,44.83,000 
2055—Police 401,49,55,000 401,49,55,000 
2070—Other Administrative Services 41,83,68,000 41,83,68,000 
(e) Pensions and Miscellaneous General Services 
2075—Miscellaneous General Services 34,09,000 34,09,000 
27 B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 18,54,000 18,54,000 
2245—Relief 6,67,000 6,67,000 on account of Natural Calamities 
(h) Others 
2250—Other Social Services 21,97,000 21,97,000 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 4,36,17,000 4.36.17.000 
(j) General Economic Services 
3451—Secretariat—Economic Services 6,03,000 6,03,000 
3454—Census, Surveys and Statistics 75,48,000 75,48,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 23 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on 
Number. Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the Revenue Account 
A—Capital Account of General Services 
4070—Capital Outlay on Other Administrative Services 33,33,000 33,33,000 
C—Capital Account of Economic Services 
27 (c) Capital Account of Special Areas Programme 
4575—Capital Outlay on Other Special Areas 
Programme. 8,82,50,000 8,82,50,000 
E—Public Debt 
6004—Loans and Advances from the Central 
Government. 1,16,54,000 1,16,54,000 
Total 476,32,84,000 3,76,88,000 480,09,72,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 23,000 . 	 23,000 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
28 2216—Housing 14,15,88,000 14,15,88,000 
(h) Others 
2251—Secretariat—Social Services 54,18,000 54,18,000 
C—Economic Services 
(f) Industry and Minerals 
2852—Industries 4,97,04,000 4,97,04,000 
24 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on .,. 
Number. Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the Revenue Account 
B—Capital Account 	 Social of 	 Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
28 4216—Capital Outlay on Housing 1,52,51,000 - 1,52,51,000 
E—Public Debt 
6004—Loans 	 Advances from and 	 the Central 
. Government. 42,000 42,000 
F—Loans 	 Advances and 
6216—Loans for Housing 3,70,90,000 3,70,90,000 
Total 24,90.51,000 65,000 24.91.16,000 
REVENUE ACCOUNT 
C—Economic Services 
(0 Industry and Minerals 
r 	 2852—Industries 28.50,000 28,50,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 	 .. 19,00,000 19,00,000 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(0 Capital Account of Industry and Minerals 
29 4858—Capital Outlay on Engineering Industries 
4860—Capital Outlay on Consumer Industries 1,00,000 1,00,000 
4875—Capital Outlay on Other Industries 2,33,000 2.33,000 
4885—Other Capital Outlay on Industries and 
Minerals. 
F—Loans and Advances 
6858—Loans for Engineering Industries 2,00,00,000 2,00.00,001) 
6860—Loans for Consumer Industries 2,84,00,000 2,84,00,000 
Total 5,34,83,000 5,34,83,000 
PART 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 25 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceedin., r,  
Serial Services and purposes. Voted by the Charged on 
Number. Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2205—Art and Culture 2,09,17,000 2,09,17,000 
(d) Information and Broadcasting 
2220—Information and Publicity 12,54,88,000 12,54,88,000 
(h) Others 
2250—Other Social Services 15,09,000 15,09,000 
Services 2251—Secretariat—Social 71,68,000 71,68,000 
CEconomic Services 
(c) Special Areas Programmes 
30 2551—Hill Areas 41,000 41,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(d) Information and Broadcasting 
4220—Capital Outlay on Information and Publicity 3,68,000 3,68,000 
F—Loans and Advances 
6220—Loans for Information and Publicity 12,07,000 12,07,000 
6875—Loans for Other Industries 1,34,31,000 1,34,31,000 
Total 17,01,29,000 17,01,29,000 
26 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceedit g 
Serial Services and purposes. Voted by the Charged on 
Number. Legislative 
Assembly. 
the Consoli- 
dated Fund. 
Total. 
Rs. RS. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(h) Others 
2251—Secretariat—Social Services 1,05.72,000 1.05,72,000 
Capital Expenditure Outside the 
31 Revenue Account 
A—Capital Account of General Services 
4070—Capital Outlay on Other Administrative 
Services. 4,47,62,000 4,47,62,000 
Total 5,53,34,000 5,53,34,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 	 - 50,51,000 50,51,000 
B—Social Services 
(g) Social Welfare and Nutrition 
2245—Relief 1,66,67,000 1,66,67,000 on account of Natural Calamities 
32 (h) Others 
2250—Other Social Services 28,14,000 28,14,000 
C—Economic Services 
(c) Special Areas Programmes 
2551—Hill Areas 4,07,000 4,07.000 
PART 111j 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 27 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
(d) Irrigation and Flood Control 
2701—Major and Medium Irrigation 54,66,07,000 54,66,07,000 
2711—Flood Control 29,87,98,000 1,67,000 29,89,65,000 
(j) General Economic Services 
3451—Secretariat--Economic Services 56,13,000 56,13,000 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
32 (d) Capital Account of Irrigation and • 
Flood Control 
4701—Capital Outlay on Major and Medium 
Irrigation. 26,96,37,000 26,96,37,000 
4711—Capital Outlay on Flood Control Projects 22,40,34,000 22,40,34,000 
E—Public llebt 
6004—Loans and Advances from the Central 
_ 	 Government. 23,79,000 23,79,000 
Total 136,45,77,000 75,97,000 137,21,74,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services  
2052—Secretariat—General Services 25,88,000 25,88,000 
33 
2056—Jails 24,47,11,000 24,47,11,000 
Total 24,72,99,000 24,72,99,000 
(a) Organs of State 
2014—Administration of Justice 39,01,98.000 11,05,26,000 50,07.24,000 
(b) Fiscal Services 
(ii) Collection of Taxes on Property and 
Capital Transactions 
34 2029—Land Revenue 18,48,000 18,48,000 
(d) Administrative Services 
2052—Secretariat—General Services 52,45,000 52,45,000 
2070—Other Administrative Services 62,000 62,000 
28 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 1,03,33,000 1,03.33,000 
34 C—Economic Services 
(j) General Economic Services 
3454—Census. Surveys and Statistics 8,84,000 8,84.000 
Total 40,85,70,000 11,05,26,000 51,90,96,000 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
r 2014—Administration of Justice 24,31,000 24,31,000 
B—Social Services 
(b) Health and Family Welfare 
2210—Medical 	 Public and 	 Health 25,05,97,000 25,05,97,000 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2216—Housing 10,000 10,000 
35 (t) • Labour and Labour Welfare 
2230—Labour and Employment 13,82,82,000 13,82,82,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 12,60,54,000 1260,54,000 
(h) Others 
2251—Secretariat—Social Services 79,10,000 79,10,000 
Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(h) Others 
4250—Capital Outlay on Other Social Services 2,00,000 2,00,000 
Total 52,54,84,000 52.54,84,000 
PART nil 
	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31. 2003 	 29 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceedin g  
Serial Services and purposes. Voted by the Charged on 
Number. Legislative - 	 the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property and 
Capital Transactions 
2029—Land Revenue 91,35,83,000 91,35,83,000 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 21,67,000 88,33,000 1,10,00,000 
(d) Administrative Services 
2052—Secretariat—General Services 2,14,50,000 2,14,50,000 
2053—District Administration 22,14,17,000 22,14,17,000 
2070—Other Administrative Services 88,70,000 88,70,000 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
36 2216—Housing 4,44,000 37,000 4,81,000 
(h) Others 
2250—Other Social Services 9,33,000 9,33,000 
C—Economic Services 
(b) Rural Development 
2506—Land Reforms 5,02,12,000 5,02,12,000 
D—Grants-in-aid and Contributions 
3604—Compensation and Assignments to Local 
Bodies and Panchayati Raj Institutions. 6,66,000 6,66,000 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(j) Capital Account of General Economic 
Services 
5475—Capital Outlay on Other General Economic 
Services 15,62,000 15,62,000 
Total ,  122,13,04,000 88,70,000 123,01,74,000 
30 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 [PART III 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) - 
1 7 
Number/ 
Serial 
Number. 
Demand Sums 
Services and purposes. 
not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
37 2052—Secretariat—General Services 81,78,000 81,78,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2052—Secretariat—General Services 10,63,000 10,63,000 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education 11,85,009 11,85,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 10,06,000 10,06,000 
38 (h) Others 
2250—Other Social Services 23,32,000 23,32,000 
2251—Secretariat—Social Services 15,67,000 15.67,000 
Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(g) Social Welfare and Nutrition 
4235—Capital Outlay on Social Security and Welfare 1,63,05,000 1.63,05,000 
Total 2,34,58,000 2,34,58,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 49,06,000 49,06,000 
(d) Administrative Services 
2052—Secretariat—General Services 75,37,000 75,37,000 
B—Social Services 
(b) Health and Family Welfare 
2211—Family Welfare 53,43,000 53,43,000 
39 (c) Water Supply, Sanitation, Housing and 
Urban Development 
2215—Water Supply and Sanitation 1,76,50,000 1,76,50,000 2217—Urban Development 229,69,52,000 229,69,52,000 
(g) Social Welfare and Nutrition 
2245—Relief 3,33,33,000 3,33,33.000 on account of Natural Calamities 
0—Grants-in-aid and Contributions 
3604—Compensation and Assignments to Local 
Bodies and Panchayati Raj Institutions. 53,95,34,000 53,95,34,000 
PART in] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 31, 2003 	 31 
The West Bengal Appropriation (Vote on Account) Act, 2003. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. • 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
39 4217—Capital Outlay on Urban Development 13,13,33,000 13,13,33,000 
E—Public Debt . 
6004—Loans and Advances from the Central 
Government. 26,56,000 26,56,000 
F—Loans and Advances 
— 	 6217—Loans for Urban Development 3,33,000 3,33,000 
Total 303,20,15,000 75,62,000 303,95,77,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2217—Urban Development 16,97,000 16,97,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 12,02,00,000 12,02,00,000 
2245—Relief on accout of Natural Calamities 8,33,33,000 8,33,33,000 
C—Economic Services 
(b) Rural Development 
2501—Special Programmes for Rural Development .. 1,63,50,000 1,63,50,000 
2505—Rural Employment 11,85,23,000 11,85,23,000 
2515—Other Rural Development Programmes 200,41,09,000 200,41,09,000 
(j) General Economic Services 
40 3451—Secretariat—Economic Services 1,24,65,000 1,24,65,000 
D—Grants-in-aid and Contributions 
3604—Compensation and Assignments to 
Local Bodies and Panchayati Raj Institutions 4,37,33,000 4,37,33,000 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(b) Capital Account of Rural Development 
4515—Capita

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