LexThe West Bengal Appropriation ( Vote On Account ) Act, 1969
West Bengal · state statute
Open in Lexace · Ask the AI about this actGOVERNMENT OF WEST BENGAL
LEGISLATIVE DEPARTMENT
West Bengal Act II of 1969
THE WEST BENGAL APPROPRIATION (VOTE ON
ACCOUNT) ACT, 1969.
[Passed by the West Bengal Legislature.]
[Assent of the Governor was first published in:the Calcutta Gazette, Extraordinary, of the 24th porch, 1969.]
[24th March, 1969.]
An Act to provide for the withdrawal of certain sums from
and out of the Consolidated Fund of West Bengal for the
services and purposes of a part of the year ending on the
thirty-first day of March, 1970.
WHERnAs it is expedient to provide for the withdrawal
of certain sums from and out of the Consolidated Fund of
West Bengal for the services and purposes of a part of the
year ending on the thirty-first day of March, 1970 ;
It is hereby enacted in the Twentieth Year of the Republic
of India, by the Legislature of West Bengal, as follows
1. This Act may be called the West Bengal Appr'opriation
(Vote on Account) Act, 1969.
2. From and out of the Consolidated Fund of West
Bengal there may be withdrawn sums not exceeding those
specified in column 2 of the Schedule amounting in the aggre. gate to the sum of rupees one hundred and twenty-three crores,
eighty-one lakhs and eighty thousnd towards defraying the
several charges which will come in course of payment during
the year ending on the thirty-first day of March, 1970.
Short title.
Withdrawal of
Rupees
1,23,81,80,000
from and out of
the Consolidated
Fund of West
Bengal for the
year 1969-70.
3, The sums authorised to be withdrawn from and out
of the Consolidated Fund of West Bengal by this Act shall
be appropriated for the services and purposes expressed in
the Schedule in relation to the said year.
Appropriation.
viee an _1 1.urposns.
•
Voted by the
Legislative
Assomb)y.
Charged on the
Consolidated
Fund.
Total.
of Taxes, Duties and Other
rincipal Revenues.
income other than Corporation
Rs.
3,40,000
Rs.
1,000
Rs.
3,41,000
enuo .. • •
ns and Miscellaneous Adjust-
ments.
-1
S•liscollaneous Compensations
;ignments.
,. 3,52,87,000 1,90,000 3,54,77,000
,ccount of Compensation on the
of Zamindari System Outside
iue Account.
b of compensation to Land-
, etc.,on the abolition of the
lari ystem.
of .Taxes, Duties and Other
rincipal Revenues. "
;ise Dutios .. .. 33,11,000 .. 33,11,000
Vehicles .. .. 6,67,000 .. 6,57,000
.. .. 23,05,000 1,000 23,06,000
nes and Duties .. .. 7,74,000 .. 7,74,000
.. .. .. 10,35,000 .. 10,35,000
Lill Fees .. 25,38,000 .. 25,38,000
S
A—Collection
P
4—Taxes on
Tax.
9—Land Br
—Contribut o
76—Other
and As.
AA—Capital
abolition
the Reve
92—Paymen
holders
Zaminc
A— Collection
10—State Ex
11—Taxes on
12—Sales Ta
13—Other Ta
14—Stamps
15—Registrat
2 The West Bengal Appropriation (Vote on Account) Act, 1969.
[west Ben. Act
(Schedule.)
SCHEDULE.
(See sections 2 and 3.)
2
Sums not exceeding
1
The West Bengal Appropriation (Vote on Account) Act, 1969. 3
II of 1969.]
(Schedule.)
1 2
Sums not exceeding
Services and purposes.
Voted by the
Legislative
Assembly.
Charged on the
Consolidated
Fund.
Rs. Rs.
Total.
Rs.
B— Debt Services.
9,07,96,000
1,000
16 —Interest on Debt and other obligations
17--Appropriation for Reduction or Avoid-
ance of Debt.
C—Administrative Services,
18—Parliament, State /Union Territory
Legislature.
19—General Administration
21—Administration of Justice
22—Jails
23—Police
26—Miscellaneous Departments—Fire Ser-
vices.
26—Miscellaneous Departments—Exclud. ,
ing Fire Services.
D—Social and Developmental Services.
27—Scientific Departments
28—Education
29—Medical
30—Public Health
25,00,000
23,86,000
2,24,16,000
63,92,000
82,21,000
7,56,79,000
24,25,000
1,56,61,000
26,000
18,61,64,000
6,73,51,000
3,90,50,000
9,32,96,000
24,14,000
2,30,42,000
86,47,000
82,21,000
7,56,79,000
24,25,000
1,56,62,000
26,000
18,61,64,000
6,73,51,000
3,90,50,000
28,000
6,26,000
22,55,000
31—Agrieul ture—A gri culture
DD—Capital Account of Social and Develop-
mental Services outside the Revenue
Account.
95—Capital Outlay on Schemes of Agricul-
tural Improvement and Research.
1,000 6,35,40,000 6,35,39,000
Rs.
D—Social and Developmental Services.
34—Co-operation .. 39,58,000 39,58,000
20,05,000
D---Social and Developmental Services.
35—Industries—Cinchona .. 19,96,000 9,000
1.110MIlt
Services ,and purposes.
2
Sums not exceeding
Voted by the
Legislative
Assembly.
Charged on the
Consolidated
Fund.
D—Social and Developmental Services.
31—Agriculture—Fisheries
33—Animal Husbandry
II—Miscellaneous Capital Account outside
the Revenue Account.
124—Capital Outlay on Schemes of Govern-
ment Trading—Greater Calcutta Milk
Supply Scheme.
3,33,28,000
35—Industries—Industries ..
DD—Capital Account of Social and Develop-
mental Services outside the Revenue
Account.
96—Capital Outlay on Industrial and Eco-
nomic Development.
37,000 1,68,62,000
D—Social and Developmental Services.
35--Industries—Cottage Industries
DD—Capital Account of Social and Develop-
mental Services outside the Revenue
Account.
96—Capital Outlay on Industrial and
Economic Development—Cottage Indus-
tries.
74,89,000
Total.
Re.
20,12,0W
3,33,28,000
1,68,25,000
74,89,000
Rs.
20,12,000
4 The West Bengal Appropriation (Vote on Account) Act, 1969.
• [West Ben. Act-,
(Schedule.)
1 2
Rs.
Sums not exceeding
Services and purposes.
Voted by the
Legislative
Assembly.
Charged on the
Consolidated
Fund.
Total.
B—Debt Services.
16—Interest on Debt and other obligations—
Community Development Projects,
National Extension Services and Local
Development Works.
D—Social and Developmental Services.
37—Community Development Projects,
National Extension Service and Local
Development Works.
FF—Capital Account of Public Works (in-
cluding Roads) and Schemes of Mis-
cellaneous Public Improvement outside
the Revenue Account.
109—Capital Outlay on Other Works—
Community Development Projects,
National Extension Service and Local
Development Works:
Public Debt.
Loans for Community Development Projects,
National Extension Service and Local
Development Works.
Loans and Advances by State/Union Territory
Governments.
Loans and Advances under Community
Development Projects, National
Extension Service and Local Develop-
ment Works.
Rs.
29,47,000
Rs.
1,92,76,000 1,63,29,000
D.—Social and Developmental Services.
38—Labour and Employment
99—Miscellaneous Social and Developmental
Organisations—Welfare of Scheduled
Tribes and Castes and Other Backward
Classes.
39—Miscellaneous Social and Developmental
Organisations—Excluding Welfare of
Scheduled Tribes and Castes and Other
Backward Classes.
1,68,73,000
71,40,000
53,97,000 • •
• :•
1,68,73,000
71,40,000
53,97,000
The West Bengal Appropriation (Vote on Account) Act, 1969. -'2z4.. 5
II of 1969.]
(Schedule.)
1 2
6 The West Bengal Appropriation (Vote on Account) Act, 1969.
[West Ben. Act
(Schedule.)
Sums not exceeding
Services and purposes.
Voted by the
Legislative
Assembly.
Cha rged on the
Con olidated
Fund.
Total.
Mtiltipurpose River Schemes, Irrigation
and Electricity Schemes.
-Multipurpose River Schemes ..
-Irrigation, Navigation, Embankment
and Drainage Works (Commercial).
-Irrigation, Navigation, Embankment
and Drainage Works (Non-Commercial).
-Capital Account of Multipurpose River
Schemes, Irrigation and Electricity
Schemes outside the Revenue Account.
-Capital Outlay on Multipurpose River
Schemes.
-Capital Outlay on Irrigation, Naviga-
tion, Embankment and Drainage Works
(Commercial).
—Capital Outlay on Irrigation, Naviga-
tion, Embankment and Drainage Works
(Non-Commercial).
Rs.
)
- 5,20,04,000
Re.
2,000
Rs.
5,20,60,000
Public Works (including Roads) and
Schemes of Miscellaneous Public Im-
provements.
.. -Public Works .. .. 5,18,78,000 5,92,000 5,24,70,000
—Greater Calcutta Development Scheme
-Capital Account of Public Works (includ-
ing Roads) and Schemes of Miscellaneous
Public Improvements outside the Revenue
Account.
A.—Capital Outlay on Greater Calcutta
Development Scheme.
1
99,21,000 •
J
• 99,21,000
Transport and Communications (other
than Roads).
-Ports and Pilotage .. .. 5,73,000 • • 5,73,000
E-
42
43
44
EE
98
99
100
F--
5
51
FF
106
a
53
The West Bengal Appropriation (Vote on Account) Act, 1969. 7
II of 1969.]
(Schedule.)
Services and purposes.
Sums not exceeding
Voted by the
Legislative
Assembly.
Charged on the
Consolidated
Fund.
Total.
Its. Rs. Rs.
67—Road and Water Transport Schemes 1
GG—Capital Account of Transport and Com-
munications (other than Roads) outside
the Revenue Account. Y 28,23,000 .. 28,23,000
114—Capital Outlay on Road and Water
Transport Schemes.
j
I—Miscellaneous.
34—Famine Relief .. 4,18,03,000 .. 4,18,03,000
35—Pensions and other Retirement Benefits I
II—Miscellaneous Capital Account outside
the Revenue Account.
i
I
93,45,000 1,96,000 95,41,000
1 120—Payments of Commuted value of
Pensions.
i
I—Miscellaneous.
17—Privy Purses and Allowances of Indian 50,000 .. 50,000 Rulers.
8—Stationery and Printing .. .. 37,41,000 .. 37,41,000
0—Forest .. .. .. 81,58,000 .. 81,58,000
1—Miscellaneous--Contributions .. 1,74,79,000 3,65,000 1,78,44,000
1—Miscellaneous—Other Miscellaneous -1
Expenditure.
'F—Capital Account of Public Works (in-
cluding Roads) and Schemes of Mis-
cellaneous Public Improvements outside
the Revenue Account.
3,57,16,000 80,000 3,57,96,000
09—Capital Outlay on Other Works
7
7
1
8 The West Bengal Appropriation (Vote on Account) Act, 1969.
[West Ben. Act
(Schedule.)
.1111111.
1 2
Sums not exceeding.
Services and purposes.
B—Debt Services.
16—Intereston Debt and other obligations—
Expenditure on displaced persons.
I—Miscellaneous.
71—Miscellaneous—Irrecoverable Loans to
displaced persons written off.
71—Miscellaneous—Expenditure on dis-
placed persons.
FF—Capital Account of Public Works (In•
eluding Roads) and Schemes of Miscella-
neous Public Improvements outside
the Revenue Account.
109—Capital Outlay on Other Works—
Expenditure on displaced persons.
Public Debt.
Loans for displaced persons ..
Loans and Advances by State f Union Territory
Governments.
Loans and Advances to displaced persons
Voted by the
Legislative
Assembly.
3,55,91,000
Rs.
Charged on the
Consolidated
Fund.
R8.
1,75,99,000
Total.
Rs,
5,31,90,000
K—Extraordinary Items.
78—Pre-partition Payments ..
78A—Expenditure connected with the
National Emergency.
EE—Capital Account of Multipurpose River
Schemes, Irrigation and Electricity
Schemes outside the Revenue Account.
•
98—Capital Outlay on Multipurpose River
Schemes—Damodar Valley Project,
FE—Capital Account of Public Works
(including Roads) and Schemes of
Miscellaneous Public Improvements
outside the Revenue Account.
1,000
1,14,51,000
3,19,45,000
1,000
1,14,51,000
3,19,45,000
The West Bengal Appropriation (Vote on Account) Act, 1969. 9
(Scheckule.)
II of 1969.1
1 2
Sum: o• .:xoeeding
Services and purposes.
voted by the Clarged on th
Legislative c-bolidated Total.
Assembk,G. Fund.
R.
2,22,64,000
,31,00,000
R8, Rs.
2,22,59,000
1,31,00,000
103—Capital Outlay on Public Works ..
11—Miseellanoous Capital Account outsito
the Revenue Account.
124—Capital Outlay on Schemes of Govern-
ment Trading.
5,000
Public Debt.
Permanent Debt ..
Finating Debt ..
Loans from Central Government {excluding
loans for Community Development
ejects, etc„ and diPpleeed persons).
Other Loans
Loans and Advances ty State/Union Territory
Governments.
.1Lol,ns and Advances by State/Union Territory
Governments.
73,60,000 9,73,60,000
2,70,92,000 2,70,92,000
Total .. 1,02.60,89,000 21,30.91,000 1,23,81,80,0(
wmar,8 9 /70- 2 A 4 tar.