The West Bengal Appropriation ( No. 2 ) Act, 1981

GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act VIII of 1981 
THE WEST BENGAL APPROPRIATION (No. 2) 
ACT, 1981. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 28th March, 1981.] 
[28th March, 1981.] 
An Act to authorise payment and appropriation of certain further sums 
from and out of the Consolidated Fund of West Bengal for the services 
and purposes of the year ending on the thirty-first day of March, 
1981. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain further sums from and out of the Consolidated Fund of West 
Bengal for the services and purposes of the year ending on the thirty-
first day of March, 1981; 
It is hereby enacted in the Thirty-second Year of the Republic of 
India, by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (No. 2) 
Act, 1981. 
Short title. 
2. From and out of the Consolidated Fund of West Bengal there 
may be paid and applied sums not exceeding those specified in column 3 
of the Schedule amounting in the aggregate to the sum of rupees four 
hundred sixty-five crores eighty-seven lakhs ninety-eight thousand one 
hundred and fifteen towards defraying the several charges which will 
come in course of payment during the year ending on the thirty-first day 
of March, 1981, in respect of the services and purposes specified in column 
2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the Appropriation. 
Consolidated Fund of West Bengal by this Act shall be appropriated for 
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1981. 
Issue of Rs. 
4,65,87,98.115 
out of the 
Consolidated 
Fund of West 
Bengal for 
the year 
1980-81. 
53 
The West Bengal Appropriation (No. 2) Act, 1981. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 211—State Legislatures 1,61,000 1,61,000 
Serial 2 212—Governor . 	. 1,19,000 1,19,000 
3 213—Council of Ministers 2,00,000 2,00,000 
4 214—Administration 	 Justice of 19,24,000 1,00,000 20,24,000 
5 215—Elections 	 .. 2,88,09,000 .. . 2.88 09 000 ,  
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 220—Collection of Taxes on Income and 
Expenditure. 6,000 6,000 
(iii) Collection of Taxes on 
Commodities and Services 
12 241—Taxes on vehicles 1,28,000 1,28,000 
(c) Interest Payment and Servicing 
of Debt 
16 249-Interest Payments 11,39,07,000 11,39,07,000 
(d) Administrative Services 
Serial 
17 251—Public Service Commission . 	. 3,76,000 3,76,000 
18 252—Secretariat--General Services 	 .. 19,23,000 6,120 19,29,120 
19 253—District Administration 	 . . 7,23,000 .. 7,23,000 
21 255—Police 1,66,00,000 1,31,707 1,67,31,707 
54 
The West Bengal Appropriation (No. 2) Act, 1981. 
VIII of 1981.] 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
259—Public Works 6,84,000 6,84,000 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Sevices 
459—Capital Outlay on Public Works . . 2,17,877 2,17,877 
(Capital Outlay on Public Works 
under Functional Heads) 
B—Capital Account of Social and 
25 Community Services 
480—Capital Outlay on Medical 
(Buildings). 86,000 86,000 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
509—Capital Outlay on Food (Buildings) ld ngs) 96,300 96,300 
Total 10,84,177 10,84,177 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
27 265—Other Administrative Services 	 .. 4,38,13,000 4,38,13,000 
(e) Pensions and Miscellaneous 
General Services 
28 266—Pensions and Other Retirement 
benefits. 	 .. 1,82,75,000 /, 99,300 1,84,74,300 
B—Social and Community Services 
31 276—Secretariat—Social 	 Commu- and 
nity Services. 5,16,000 5,16,000 
32 277—Education (Sports) 23,91,000 8,500 23,99,500 
55 
The West Bengal Appropriation (No. 2) Act, 1981. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number, 
Services and purposes. 	 • 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
33 277—Education (Youth Welfare) 	 . . 1,044 1,044 
34 277—Education (Excluding Sports and 
Youth Welfare). 	 .. 12,85,35,000 5,270 12,85,40,270 
36 280—Medical 3,42,73,000 1,88,776 3,44,61,776 
38 282—Public Health. Sanitation and 
Water Supply. 2,79,79,000 2,79,79,000 
REVENUE ACCOUNT 
B—Social and Community Services 
_ 283—Housing .. . 	. 28,000 28,000 
Capital Expenditure Outside the 
39 Revenue Account 
B—Capital Account of Social and 
Community Sevices 
483—Capital Outlay on Housing 1,23,059 1,23,059 
Total 1,51;059 1,51,059 
REVENUE ACCOUNT 
B—Social and Community Services 
— 284—Urban Development .. 3,22,20,000 3,22,20,000 
Capital Expenditure Outside the 
40 Revenue Account 
F-Loans and Advances 
684—Loans for Urban Development _ 	 .. 97,00,000 .. 97,00,000 
Total 	 .. 4,19,20,000 .. 4,19,20,000 
B—Capital Account of Social and 
Community Services 
41 485—Capital Outlay on Information and 
Publicity. .. 13,00,000 13,00,000 
56 
The West Bengal Appropriation (No. 2) Act, 1981. 
VIII of 1981.1 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
42 287-Labour and Employment 	 .. 8,43,000 8.400 
288—Social Security and Welfare (Wel- 
fare of Scheduled Castes, Scheduled 
Tribes and Other Backward Classes). 12,98,36,000 ,12,98,36,000 
Capital Expenditure Outside the 
Revenue Account 
45 B—Capital Account of Social and 
Community Sevices 
488—Capital Outlay on Social Security 
and Welfare (Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes). 	 .. 1,56,00,000 .. 1,56,00,000 
Total 14,54,36,000 14,54,36,000 
REVENUE ACCOUNT 
B—Social and Community Services 
46 288—Social Security and Welfare 
(Excluding Civil Supplies, Relief and 
Rehabilitation of Displaced Persons 
and Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
Classes). 	 .. 6,17,48,000 89,146 6,18.37,146 
47 289—Relief on account of Natural 
Calamities. 	 .. 15,42,63,000 15,42,63,000 
48 295—Other Social and Community 
Services. 9,07,000 9,07,000 
57 
The West Bengal Appropriation (No. 2) Act, 1981. 
[West Ben. Act 
(Sched de.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
C.—Economic Services 
(a) General Economic Services 
49 296—Secretariat—Economic Services 7,22,000 .. 7,22,000 
\ 50 298—Co-operation 2,07,22,000 54,300 2,07,76,300 
51 304—Other General Economic Services 41,11,000 41,11,000 
(b) Agriculture and Allied Services 
52 2,89,406 2,89,406 ;305—Agriculture 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
54 509—Capital Outlay on Food 3,706 3,706 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
55 310—Animal Husbandry . 	. 21,575 21,575 
56 311—Dairy Development 1,09,29,000 .. 1,09,29,000 
60 314—Community Development (Ex- 
cluding Panchayat). 14,39,000 14,39,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
320—Industries (Excluding Public 
62 Undertakings and Closed and Sick 
r 
Industries). 	 .. 22,700 22,70C 
58 
The West Bengal Appropriation (No. 2) Act, 1981. 
VIII of 19811 
(Schedule.) 
I 2 3 
Demand 
Numbed 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
62 
63 
65 
66 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
720—Loans for Industrial Research and 
_ 	 Development (Excluding Closed and 
Sick Industries). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
321—Village and Small Industries 
(Excluding Public Undertakings). 	 . . 
(d) Water and Power Development 
331—Water and Power Development 
Services. 
333—Irrigation, Navigation, Drainage 
and Flood Control Projects. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Water and 
Power Development 
532—Capital Outlay on Multipurpose 
River Projects. 
533—Capital Outlay on Irrigation, Navi-
gation, Drainage and Flood Control 
Projects. 
Total 	 . . 
Rs. 
4,20,17,000 
Rs. Rs. 
4,20,1000 
4,20,17,000 22,700 4,20,39,700 
4,00,000 
7,081 7,081 
4,00,000 
1,49,33,000 
. 	. 4,63,540 
1,09,510 
1,49,33,000 
4,63,540 
1,09,510  
1,49,33,000 5,73,050 1,55,06,050 
59 
The West Bengal Appropriation (No. 2) Act, 1981. 
[West Ben. Act 
(Sched tle.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
67 
70 
73 
74 
L 
REVENUE ACCOUNT 
C—Economic Services 
(d) Water and Power Development 
Rs. 
3,25,28,000 
Rs. 
.. 
Rs. 
3,25,28,000 334—Power Projects c 
(e) Transport and Communications 
and 4,393 
5,39,805 
4,393 
5,39,805 
337—Roads 	 Bridges 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Transport 
and Communications 
537—Capital Outlay on Roads and 
Bridges. _ 
Total 
on 
. 	. 5,44,198 5,44,198 
72,90,000 
1,74,18,000 .. 
72,90,000 
1,74,18,000 
544—Capital Outlay 	 Other Trans- 
	
port and Communication Services. 	 .. 
REVENUE ACCOUNT 
D—Grants-in-aid and Contributions 
363—Compensation and Assignments to 
Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayat) . 
60 
The West Bengal Appropriation (No. 2) Act, 1981. 
VIII of 1981.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Ks. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
80 526—Capital Outlay on Consumer 
Industries (Excluding Public Under-
takings and Closed and Sick 
Industries). 	 .. 29,00,000 29,00,000 
82 530—Investments in Industrial Financial 
Institutions (Excluding Public Under- 
takings). 	 .. 1,75,00,000 1,75,00,000 
E—Public Debt 
603—Internal Debt of the State 
Government. 3,39,02,42,000 3,39,02,42,000 
Serial 83 
604—Loans and Advances from the 
Central Government. 26,50,91,000 26,50,91,000 
Total 3,65,53,33,000 3,65,53,33,000 
Grand Total 	 .. 88,42,82,000 3,77,45,16,115 4,65,87,98,115 
61 

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