The West Bengal Appropriation ( No. 2 ) Act, 1998
West Bengal · state statute
Open in Lexace · Ask the AI about this actGOVERNMENT OF WEST BENGAL LAW DEPARTMENT Legislative West Bengal Act V of 1998 THE WEST BENGAL APPROPRIATION (No. 2) ACT, 1998. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 9th July, 1998.] [9th July, 1998.] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1999. WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1999; It is hereby enacted in the Forty-ninth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. This Act may be called the West Bengal Appropriation (No. 2) Short title. Act, 1998. 2. From and out of the Consolidated Fund of West Bengal there may be paid and applied sums not exceeding those specified in column 3 of the Schedule amounting in the aggregate [inclusive of the sums specified in column 3 of the Schedule to the West Bengal Appropriation (Vote-on-Account) Act, 1998] to the sum of rupees ninteen thousand sixty-eight crores fifty-four lakhs forty-nine thousand towards defraying the several charges which will come in course of payment during the year ending on the thirty-first day of March, 1999, in respect of the services and purposes specified in column 2 of the Schedule. Issue of Rs. 19068,54,49,000 out of the ConSolidated Fund of West Bengal for the year 1998-99. 3. The sums authorised to be paid and applied from and out of the Appropria- Consolidated Fund of West Bengal by this Act shall be appropriated for tion. the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1999. 95 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) SCHEDULE. (See sections 2 and 3.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. REVENUE ACCOUNT A—General Services (a) Organs of State Rs. Rs. Rs. 1 2011—State Legislature 9,80,93,000 14,27,000 9,95,20,000 Serial 2 2012—Governor 2,04,81,000 2,04,81,000 3 2013—Council of Ministers 2,66,00,000 2,66,00,000 4 2014—Administration of Justice 65,70,12,000 21,13,13,000 86,83,25,000 5 2015—Elections 41,50,00,000 41,50,00,000 (b) Fiscal Services (i) Collection of Taxes on Income and Expenditure 6 2020—Collection of Taxes on Income and Expenditure. 4,56,66,000 4,56,66,000 (ii) Collection of Taxes on Property and Capital Transactions 2029—Land Revenue 179,79,20,000 1,00,000 179,80,20,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 7 Services (i) Capital Account of General Economic Services 5475—Capital Outlay on Other General Economic Services. 57,30,000 1,00,000 58,30,000 Total . 180,36,50,000 2,00,000 180,38,50,000 96 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 8 2030—Stamps and Registration . . 29,75,60,000 29,75,60,000 9 2035—Collection of Other Taxes on Property and Capital Transactions. . . 32,00,000 . . 32,00,000 (iii) Collection of Taxes on Commodities and Services 10 2039—State Excise . . 30,36,00,000 . . 30,36,00,000 11 2040—Taxes on Sales, Trade etc. . . 46,94,41,000 • . 46,94,41,000 12 2041—Taxes on Vehicles . . 6,39,50,000 . . 6,39,50,000 ' 13 2045—Other Taxes and Duties on Commodities and Services. . . 6,21,56,000 . . 6,21,56,000 (iv) Other Fiscal Services 14 2047—Other Fiscal Services . . 8,44,00,000 . . 8,44,00,000 (c) Interest Payment and Servicing of Debt 16 2049—Interest Payments . . 47,00,000 3010,32,88,000 3010,79,88,000 (d) Administrative Services Serial 17 2051—Public Service Commission . . . . 3,88,30,000 3,88,30,000 18 2052—Secretariat—General Services . . 44,31,00,000 . . 44,31,00,000 19 2053—District Administration . . 39,98,00,000 . . 39,98,00,000 20 2054—Treasury and Accounts Administration. . . 33,49,45,000 . . 33,49,45,000 21 2055—Police . . 748,15,85,000 . . 748,15,85,000 22 2056—Jails . . 48,17,00,000 . . 48,17,00,000 97 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. . Fund. Rs. Rs. Rs. 24 2058—Stationery and Printing . . 12,96,00,000 . . 12,96,00,000 - 2059—Public Works . . 196,53,13,000 2,82,58,000 ' 199,35,71,000 Public Works under Functional • Heads B—Social Services (a) Education, Sports, Art and Culture 2205—Art and Culture (Buildings) . . 50,00,000 50,00,000 (c) Water Supply, Sanitation, Housing and Urban Development 2216—Housing (Buildings) . . 8,54,05,000 . 8,54,05,000 (h) Others C—Economic Services 25 (f) Industry and Minerals 2853—Non-Ferrous Mining and Metallurgical Industries (Buildings). 10,00,000 . . 10,00,000 (j) General Economic Services Capital Expenditure Outside the Revenue Account A—Capital Account of General Services 4059—Capital Outlay on Public Works 62,82,75,000 8,00,000 62,90,75,000 Capital Outlay on Public Works under Functional Heads B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture (Buildings). 25,39,00,000 . . 25,39,00,000 98 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Buildings). . . 62,18,00,000 . . 62,18,00,000 4210—Capital Outlay on Medical and . Public Health (Excluding Public Health) (Tribal Areas Sub-Plan) (Buildings). . . 60,00,000 . . 60,00,000 4210—Capital Outlay on Medical and Public Health (Public Health) (Buildings). . . 46,00,000 . . 46,00,000 4211—Capital Outlay on Family Welfare (Buildings). . . 6,00,000 . . . 6,00,000 (c) Water Supply, Sanitation, Housing and Urban Development 25 4216—Capital Outlay on Housing (Buildings). . . 25,09,00,000 . . 25,09,00,000 (d) Information and Broadcasting 4220—Capital Outlay on Information and Publicity (Buildings). . . 13,50,000 . . 13,50,000 (g) Social Welfare and Nutrition (h) Others 4250—Capital Outlay on Other Social Services (Buildings). . . 18,00,000 . . 18,00,000 C—Capital Account of Economic Services ' (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings) (Buildings). . . 88,00,000 . 88,00,000 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings) (Buildings). . . 2,15,00,000 . . 2,15,00,000 99 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial • Services and purposes. Number. Legislative Consolidated - Assembly. Fund. Rs. Rs. Rs. (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Buildings). . . 40,00,000 . . 40,00,000 25 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub- Plan) (Buildings). . . 5,000 . . 5,000 Total . . 386,02,48,000 2,90,58,000 388,93,06,000 REVENUE ACCOUNT A—General Services (d) Administrative Services 26 2070—Other Administrative Services (Fire Protection and Control). . . 48,35,00,000 . . 48,35,00,000 27 2070—Other Administrative Services (Excluding Fire Protection and Control). 133,18,07,000 . . 133,18,07,000 REVENUE ACCOUNT A—General Services (e) Pension and Miscellaneous General Services 28 2071—Pensions and Other Retirement Benefits. . . 690,30,30,000 1,15,000 690,31,45,000 29 2075—Miscellaneous General Services 13,36,25,000 . . 13,36,25,000 100 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture - 2202—General Education . . 2824,84,70,000 . . 2824,84,70,000 2203—Technical Education . . 68,74,93,000 . . 68,74,93,000 2205—Art and Culture . . 12,59,98,000 . . 12,59,98,000 30 Capital Expenditure Outside the Revenue Account F—Loans and Advances 6202—Loans for Education, Sports, - Art and Culture. . . 5,00,000 5,00,000 Total . . 2906,24,61,000 . . 2906,24,61,000 REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 31 2204—Sports and Youth Services . . 34,99,60,000 . . 34,99,60,000 (b) Health and Family Welfare - 2210—Medical and Public Health (Excluding Public Health). . . 701,80,00,000 . . 701,80,00,000 Capital Expenditure Outside the Revenue Account 32 B—Capital Account of Social Services (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public _ Health). . . 5,00,000 . . 5,00,000 Total . 701,85,00,000 . . 701,85,00,000 101. The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ . Sums not exceeding Serial Services and purposes. Voted by the Charged on the. Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. • Rs. REVENUE ACCOUNT B—Social Services (b) Health and Family Welfare • 33 2210—Medical and Public Health (Public Health). . . 110,33,93,000 . . 110,33,93,000 34 2211—Family Welfare . . 93,86,00,000 . . 93,86,00,000 (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). . . 261,97,95,000 . . ' 261,97,95,000 35 F—Loans and Advances 6215—Loans for Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). . . 32,50,000 . . 32,50,000 Total . . 262,30,45,000 . . 262,30,45,000 REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2216—HOusing . . '31,57,99,000 1,02,000 31,59,01,000 Capital Expenditure Outside the Revenue Account . B—Capital Account of Social Services 36 (c) Water Supply, Sanitation, Housing and Urban Development . 4216—Capital Outlay on Housing . . - 40,73,25,000 . . 40,73,25,000 F—Loans and Advances . 6216—Loans for Housing . . 3,16,00,000 . . 3,16,00,000 Total . . 75,47,24,000 1,02,000 75,48,26,000 102 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development — 2217—Urban Development . . 422,54,00,000 . . 422,54,00,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 37 ,(c) Water Supply, Sanitation, Housing and Urban Development 4217—Capital Outlay on Urban Development. 1,79,00,000 1,79,00,000 F—Loans and Advances _ 6217—Loans for Urban Development 23,49,00,000 . . 23,49,00,000 Total . . 447,82,00,000 . . 447,82,00,000 REVENUE ACCOUNT B—Social Services _ (d) Information and Broadcasting 2220—Information and Publicity . . 26,13,87,000 . . 26,13,87,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 38 (d) Information and Broadcasting 4220—Capital Outlay on Information and Publicity. . . 58,93,000 . . 58,93,000 F—Loans and Advances 6220—Loans for Information and _ Publicity. . 55,00,000 . . 55,00,000 Total 27,27,80,000 • , 27,27,80,000 103 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (f) Labour and Labour Welfare 39 2230—Labour and Employment . . 53,38,00,000 . . 53,38,00,000 (g) Social Welfare and Nutrition 1 2235—Social Security and Welfare (Rehabilitation). . . 41,32,33,000 15,00,00,000 56,32,33,000 Capital Expenditure Outside the 40 Revenue Account F—Loans and Advances 6235—Loans for Social Security and _ Welfare (Rehabilitation). . . 5,00,000 . . 5,00,000 Total . . 41,37,33,000 15,00,00,000 56,37,33,000 REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture _ 2202—General Education (Tribal Areas Sub-Plan). . . 14,23,30,000 . . 14,23,30,000 2204—Sports & Youth Services (Tribal Areas Sub-Plan). . . 34,00,000 . . 34,00,000 41 (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). . . 3,86,00,000 . . 3,86,00,000 2210—Medical and Public Health (Public Health) (Tribal Areas Sub-Plan). 50,00,000 . . 50,00,000 104 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated - Fund. Total. Rs. Rs. Rs. (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution) (Triban Areas Sub- Plan). . . 9,39,00,000 9,39,00,000 (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 2225—Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. . . 143,70,28,000 . . 143,70,28,000 (f) Labour and Welfare 2230—Labour and Employment (Tribal Areas Sub-Plan). 16,20,000 16,20,000 (g) Social Welfare and Nutrition 41 2235—Social Security and Welfare (Social Welfare) (Tribal Areas Sub-Plan). . . 36,00,000 . . 36,00,000 2236—Nutrition (Tribal Areas Sub-Plan) 25,00,000 . . 25,00,000 2250—Other Social Services (Tribal Areas Sub-Plan). . . 3,000 3,000 C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Excluding Horticulture and Vegetable Crops) (Tribal Areas Sub-Plan). . . 1,34,50,000 . . 1,34,50,000 2401—Crop Husbandry (Horticulture and Vegetable Crops) (Tribal Areas Sub- Plan). . . 31,50,000 . . 31,50,000 2402—Soil and Water Conservation (Tribal Areas Sub-Plan). . . 38,44,000 . . 38,44,000 2403—Animal Husbandry (Tribal Areas Sub-Plan). . . 1,27,00,000 . 1,27,00,000 105 • The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 . 3 . Demand Sums not exceeding • Number/ . Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative • Consolidated Assembly. Fund. Rs. Rs. Rs.. 2404—Dairy Development (Tribal Areas Sub-Plan). ' 1,00,000 1,00,000 2405—Fisheries (Tribal Areas Sub-Plan) 60,20,000 . . 60,20,000 2406—Forestry and Wild Life (Tribal Areas Sub-Plan). - . . 3,78,93,000 . . 3,78,93,000 2408—Food, Storage and Warehousing (Tribal Areas Sub-Plan). . . 3,50,000 . . 3,50,000 2425—Co-operation (Tribal Areas Sub- Plan). . . 27,93,000 27,93,000 2435—Other Agricultural Programmes (Tribal Areas Sub-Plan). . . 30,70,000 . . 30,70,000 (b) Rural Development 2501—Special Programmes for Rural Development (Tribal Areas Sub-Plan). 7,63,00,000 . . 7,63,00,000 (c) Special Areas Programmes 41 2575—Other Special Areas Programmes (Tribal Areas Sub-Plan). 1,90,00,000 . . 1,90,00,000 (d) Irrigation and Flood Control 2702—Minor Irrigation (Tribal Areas Sub-Plan). . . 1,22,36,000 1,22,36,000 (0 Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). . . 74,10,000 . . 74,10,000 2852—Industries (Food and Beverages) (Tribal Areas Sub-Plan). . . 14,00,000 . . 14,00,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 4225—Capital Outlay on Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. . . 4,89,70,000 . . 4,89,70,000 106 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Sched de.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (h) Others 4250—Capital Outlay on Other Social Services (Tribal Areas Sub-Plan). . . 6,000 . . 6,000 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings) (Tribal Areas Sub-Plan). . . . . . . . . 4425—Capital Outlay on Co-operation (Tribal Areas Sub-Plan). . . 24,53,000 . . 24,53,000 41 4435—Capital Outlay on Other Agricul- , tural Programmes (Tribal Areas Sub- Plan). . . 10,40,000 10,40,000 (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation (Tribal Areas Sub-Plan). . . 2,12,84,000 . . 2,12,84,000 4705—Capital Outlay on Command Area Development (Tribal Areas Sub-Plan). 14,38,000 . . 14,38,000 (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and • Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 1,00,000 . . 1,00,000 107 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. (g) Capital Account of Transport 5054—Capital Outlay on Roads and Bridges (Tribal Areas Sub-Plan). . . 7,50,00,000 . . 7,50,00,000 F—Loans and Advances 6225—Loans for Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. . . 1,00,00,000 1,00,00,000 41 6250—Loans for Other Social Services (Tribal Areas Sub-Plan). 3,000 . . 3,000 6425—Loans for Co-operation (Tribal Areas Sub-Plan). . . 11,27,000 . . 11,27,000 6575—Loans for Other Special Areas Programmes (Excluding Public Under- takings) (Tribal Areas Sub-Plan). . . . . • • • . 6851—Loans for Village and Small Industries (Excluding Public Underta- kings) (Tribal Areas Sub-Plan). . . 2,00,000 . . 2,00,000 — Total . . 208,93,18,000 . . 208,93,18,000 REVENUE ACCOUNT B—Social Services — (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare). . . 192,83,90,000 . . 192,83,90,000 Capital Expenditure Outside the Revenue Account 42 B—Capital Account of Social Services (g) Capital Account of Social Welfare and Nutrition 4235—Capital Outlay on Social Security and Welfare (Social Welfare). . . — 2,50,00,000 . . 2,50,00,000 195,33,90,000 . . 195,33,90,000 Total . . 108 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 43 2236—Nutrition . . 16,15,22,000 . . 16,15,22,000 44 2245—Relief on account of Natural Calamities. . . 115,46,00,000 . . 115,46,00,000 (h) Others 45 2251—Secretariat Social Services . . 16,22,10,000 . . 16,22,10,000 REVENUE ACCOUNT B—Social Services (h) Others 2250—Others Social Services . . 23,34,27,000 23,34,27,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services . 46 4250—Capital Outlay on Other Social Services. . . . 4,21,94,000 . . 4,21,94,000 F—Loans and Advances 6250—Loans for Other Social Services 22,47,000 22,47,000 Total . . 27,78,68,000 , , 27,78,68,000 109 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 47 • 48 — _ — REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Excluding Hort- iculture and Vegetable Crops). . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Agriculture and Allied Activities 4401—Capital Outlay on Crop Husban- ' dry (Excluding Public Undertakings and Horticulture and Vegetable Crops). . . F—Loans and Advances 6401—Loans for Crop Husbandry (Excluding Public Undertakings and Horticulture and Vegetable Crops). . Total . . REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2402—Soil and Water Conservation . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4402—Capital Outlay on Soil and Water Conservation. .. Total . . Rs. 120,78,48,000 - 74,00,000 . . Rs. . . . Rs. 120,78,48,000 74,00,000 121,52,48,000 . . 121,52,48,000 6,00,000 11,13,24,000 11,13,24,000 . . . . 6,00,000 11,19,24,000 . . . 11,19,24,000 110 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 49 50 _ — _ REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2403—Animal Husbandry . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings). . . Total . . REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2404 Dairy Development . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities on Rs. 85,81,30,000 1,96,00,000 Rs. . . . . Rs. 85,81,30,000 1,96,00,000 87,77,30,000 . . 87,77,30,000 125,87,65,000 3,79,80,000 . . . . 125,87,65,000 3,79,80,000 4404 Capital Outlay Dairy Development (Excluding Public Undertakings). . . Total . . 129,67,45,000 . . 129,67,45,000 111 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 51 52 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities — 2405—Fisheries . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4405—Capital Outlay on Fisheries . . F—Loans and Advances _ 6405—Loans for Fisheries . . Total . REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities — 2406 Forestry and Wild Life . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4406—Capital Outlay on Forestry _ and Wild Life. Total Rs. 46,43,95,000 3,35,00,000 7,59,00,000 Rs. . . . . . . Rs. 46,43,95,000 3,35,00,000 7,59,00,000 57,37,95,000 . . 57,37,95,000 86,12,86,000 . . 53,50,000 . . 86,66,36,000 . . 86,12,86,000 53,50,000 86,66,36,000 112 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 53 54 REVENUE ACCOUNT Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4407—Capital Outlay on Plantations . . F—Loans and Advances 6407—Loans for Plantations . . Total . . REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities — 2408—Food, Storage and Warehousing Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public _ Undertakings). . . Total . . Rs. 1,50,00,000 1,55,00,000 Rs. . . . . Rs. 1,50,00,000 1,55,00,000 3,05,00,000 . . 3,05,00,000 61,98,00,000 25,70,00,000 . . . . 61,98,00,000 25,70,00,000 87,68,00,000 . . 87,68,00,000 113 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2415—Agricultural Research and Education. . . 40,45,45,000 . . 40,45,45,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 55 Services (a) Capital Account of Agricultue and Allied Activities 4415—Capital Outlay on Agricultural Research and Education (Excluding _ Public Undertakings). . . 12,00,000 . . 12,00,000 Total . . 40,57,45,000 . . 40,57,45,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities — 2401—Crop Husbandry (Horticulture and Vegetable Crops). . . 8,82,59,000 . . 8,82,59,000 2852—Industries (Foods and Beverages) 4,06,20,000 . . 4,06,20,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 56 Services (a) Capital Account of Agricultue and Allied Activities 4401—Capital Outlay on Crop Husban- dry (Horticulture and Vegetable Crops). . . 5,00,000 . . 5,00,000 4860 Capital Outlay on Consumer Industries (Foods and Beverages). . . . . . . . . 114 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Sched de.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. and Advances 56 6860—Loans for Consumer Industries _F—Loans (Foods and Beverages). . . 40,00,000 . . 40,00,000 Total 13,33,79,000 . . 13,33,79,000 REVENUE ACCOUNT C—Economic Services _ (a) Agriculture and Allied Activities 2425—Co-operation . . 37,71,23,000 . . 37,71,23,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 57 Services (a) Capital Account of Agriculture and Allied Activities 4425—Capital Outlay on Co-operation 10,29,22,000 . . 10,29,22,000 F—Loans and Advances _ 6425—Loans for Co-operation . . 5,28,67,000 . . 5,28,67,000 Total . . 53,29,12,000 . . 53,29,12,000 REVENUE ACCOUNT C—Economic Services _ (a) Agriculture and Allied Activities 2435—Other Agricultural Programmes 15,04,25,000 . . 15,04,25,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 58 Services (a) Capital Account of Agriculture and Allied Activities 4435—Capital Outlay on Other _ Agricultural Programmes. 57,50,000 . . 57,50,000 Total 15,61,75,000 . . 15,61,75,000 115 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. . Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Rural Development 59 2501—Special Programmes for Rural Development. . . 52,80,70,000 . . 52,80,70,000 60 2505—Rural Employment . . 360,76,10,000 . . 360,76,10,000 61 2506—Land Reforms . . 19,07,50,000 . . 19,07,50,000 — 2515—Other Rural Development Programmes (Panchayati Raj). . . 223,93,92,000 . . 223,93,92,000 (b) Grants-in-aid and Contributions and 3604 Compensation Assignments to Local Bodies and Panchayati Raj 62 Institutions (Panchayati Raj). . . 10,11,00,000 2,000 10,11,02,000 Capital Expenditure Outside the . Revenue Account F—Loans and Advances 6515—Loans for Other Rural Develop- — ment Programmes (Panchayati Raj). 1,00,000 1,00,000 . . Total . . 234,05,92,000 2,000 234,05,94,000 REVENUE ACCOUNT C—Economic Services _ (b) Rural Development 2515—Other Rural Development Pro- grammes (Community Development). 65,52,25,000 . . 65,52,25,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 63 (b) Capital Account of Rural Development 4515—Capital Outlay on Other Rural Development Programmes (Commu- nity Development). .. 79,20,000 . . 79,20,000 F—Loans and Advances 6515—Loans for Other Rural Develop- ment Programmes (Community — . . Development). 19,00,000 19,00,000 . . Total . . 66,50,45,000 . . 66,50,45,000 116 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Sched de.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT - C—Economic Services (c) Special Areas Programmes _ 2551—Hill Areas 119,45,27,000 . . 119,45,27,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 64 (c) Capital Account of Special Areas Programmes 4551—Capital Outlay on Hill Areas . . 1,10,00,000 . . 1,10,00,000 F—Loans and Advances 6551—Loans for Hill Areas . . 2,65,00,000 . . 2,65,00,000 Total . . 123,20,27,000 . . 123,20,27,000 REVENUE ACCOUNT C—Economic Services (c) Special Areas Programmes _ 2575—Other Special Areas Programmes 53,77,57,000 . . 53,77,57,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 65 Services (c) Capital Account of Special Areas Programmes 4575—Capital Outlay on Other Special _ Areas Programmes. .. 24,67,68,000 . . 24,67,68,000 Total .. 78,45,25,000 . . 78,45,25,000 117 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. - Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2701—Major and Medium Irrigation . . 121,07,78,000 . 121,07,78,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 66 Services (d) Capital Account of Irrigation and Flood Control 4701—Capital Outlay on Medium _ Irrigation. . . 258,57,75,000 . . 258,57,75,000 Total . . 379,65,53,000 . . 379,65,53,000 REVENUE ACCOUNT C—Economic Services _ (d) Irrigation and Flood Control 2702—Minor Irrigation . . 178,59,42,000 . . 178,59,42,000 2705—Command Area Development 2,30,35,000 . . 2,30,35,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 67 Services (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation 33,31,77,000 . . 33,31,77,000 4705—Capital Outlay on Command _ Area Development. . . 4,15,27,000 . . 4,15,27,000 Total . . 218,36,81,000 . . 218,36,81,000 118 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2711—Flood Control . . 58,96,27,000 1,00,000 58,97,27,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 68 Services (d) Capital Account of Irrigation and Flood Control 4711—Capital Outlay on Flood Control _ Projects. 145,40,00,000 . . 145,40,00,000 Total . . 204,36,27,000 1,00,000 204,37,27,000 REVENUE ACCOUNT C—Economic Services (e) Energy 2801—Power . . 57,18,00,000 . . 57,18,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 69 (e) Capital Account of Energy 4801—Capital Outlay on Power Projects . . . . . . F—Loans and Advances 6801—Loans for Power Projects . . 1455,80,00,000 . . 1455,80,00,000 6860—Loans for Consumer Industries 2,00,00,000 . . 2,00,00,000 Total . . 1514,98,00,000 . . 1514,98,00,000 119 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (e) Energy 72 2810—Non-Conventional Sources of Energy. . . 1,35,00,000 .. 1,35,00,000 (f) Industry and Minerals — 2851—Village and Small Industries (Excluding Public Undertakings). . . 85,82,04,000 . . 85,82,04,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 73 (f) Capital Account of Industries and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). . . 8,59,01,000 . . 8,59,01,000 F—Loans and Advances 6851—Loans for Village and Small Industries (Excluding Public Undertakings). . . 4,79,00,000 4,79,00,000 6860—Loans for Consumer Industries _ (Village and Small Industries). . . 13,89,00,000 . . . 13,89,00,000 Total . . 113,09,05,000 . . 113,09,05,000 120 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 2852—Industries (Closed and Sick Industries). . . 91,25,000 91,25,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4858—Capital Outlay on Engineering 74 Industries (Closed and Sick Industries). 50,00,000 . . 50,00,000 4860—Capital Outlay on Consumer Industries (Closed and Sick Industries). 40,00,000 . . 40,00,000 4875—Capital Outlay on Other Industries (Closed and Sick Industries). 60,00,000 . . 60,00,000 F—Loans and Advances 6858—Loans for Engineering Industries (Closed and Sick Industries). . . 20,58,51,000 30,50,000 20,89,01,000 6860—Loans for Consumer Industries _ (Closed and Sick Industries). . . 22,66,99,000 . . 22,66,99,000 Total . . 45,66,75,000 30,50,000 45,97,25,000 121 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Voted by the Charged on the Total. Serial Services and purposes. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 75 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries and Food and Beverages). 70,85,85,000 70,85,85,000 76 2853—Non-Ferrous Mining and Metallurgical Industries. . . 2,28,30,000 . . 2,28,30,000 (g) Transport 77 3051—Ports and Lighthouses . . 1,82,55,000 . . 1,82,55,000 78 3053—Civil Aviation . . 35,00,000 . . 35,00,000 REVENUE ACCOUNT C—Economic Services (g) Transport . 3054—Roads and Bridges . . 118,68,90,000 . . 118,68,90,000 Capital Expenditure Outside the Revenue Account 79 C—Capital Account of Economic Services (g) Capital Account of Transport 5054—Capital Outlay on Roads and - _ Bridges. . . 273,82,00,000 . 273,82,00,000 Total . . 392,50,90,000 . . 392,50,90,000 122 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (g) Transport - 3055—Road Transport . 127,13,00,000 . . 127,13,00,000 3056—Inland Water Transport . . 14,95,000 . . 14,95,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 80 (g) Capital Account of Transport 5055—Capital Outlay on Road Transport. 55,15,20,000 55,15,20,000 5056 Capital Outlay on Inland Water Transport. 4,95,00,000 . . 4,95,00,000 F—Loans and Advances 7055—Loans for Road Transport . . 38,00,00,000 . . 38,00,00,000 Total . . 225,38,15,000 . . 225,38,15,000 Capital Expenditure Outside the Revenue Account C—Economic Services (g) Transport F—Loans and Advances 81 7075—Loans for Other Transport Services. . . 16,05,00,000 . . 16,05,00,000 123 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (i) Science, Technology and Environment 82 3425—Other Scientific Research . . 7,63,000 . . 7,63,000 (j) General Economic Services 83 3451—Secretariat—Economic Services 30,15,80,000 . . 30,15,80,000 - 3452—Tourism 10,72,20,000 . . 10,72,20,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 84 Services (j) Capital Account of General Economic Services 5452—Capital Outlay on Tourism . . - 45,00,000 . . 45,00,000 Total . . 11,17,20,000 . . 11,17,20,000 REVENUE ACCOUNT C—Economic Services (j) General Economic Services 85 3451 Census, Surveys and Statistics . . 6,39,65,000 . . 6,39,65,000 3456—Civil Supplies . . 86 5,08,52,000 . 5,08,52,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (j) Capital Account of General Economic Services 5465—Investments in General Financial and Trading Institutions. . . 8,50,000 . . 8,50,000 87 F—Loans and Advances 7465—Loans for General Financial and Trading Institutions. . . 3,05,00,000 . . 3,05,00,000 Total . . 3,13,50,000 . . 3,13,50,000 124 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.1 (Schedule.) 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 88 89 90 92 - — — REVENUE ACCOUNT C—Economic Services (j) General Economic Services 3475—Other General Economic Services. . . B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Prevention of Air and Water Pollution). . . D—Grants-in-Aid and Contributions Rs. 5,05,00,000 30,55,00,000 240,48,20,000 Rs. . . 8,44,000 Rs. 5,05,00,000 30,55,00,000 240,56,64,000 3604 Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati Raj). . . Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Public Under- takings). , . . F—Loans and Advances 6857—Loans for Chemical and Pharma- ceutical Industries (Public Under- takings). . . 6858—Loans for Engineering Industries (Public Undertakings). . . 6860—Loans for Consuiner Industries (Public Undertakings). . . . . 15,65,00,000 15,40,00,000 1,10,00,000 . . . . . . . . . . . 15,65,00,000 15,40,00,000 1,10,00,000 Total . 32,15,00,000 . . 32,15,00,000 125 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Sums not exceeding Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated Assembly. Fund. Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4856—Capital Outlay on Petrochemical Industries (Excluding Public Under- takings). . . 80,00,00,000 . . 80,00,00,000 4860—Capital Outlay on Consumer Industries (Excluding Public Under- . takings). . - 1,75,00,000 . . 1,75,00,000 93 4885—Other Capital Outlay on Industries and Minerals (Excluding Public Undertakings). . . 32,13,50,000 . . 32,13,50,000 F—Loans and Advances 6885—Loans for Other Industries and Minerals (Excluding Public Under- takings). . . 10,00,000 . . 10,00,000 - Total . . 113,98,50,000 . . 113,98,50,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals - 4859—Capital Outlay on Telecommuni- cation and Electronic Industries. . . 10,00,00,000 . . 10,00,00,000 94 F—Loans and Advances 6859—Loans for Telecommunication and Electronic Industries. . . - 3,50,00,000 3,50,00,000 Total . . 13,50,00,000 . . 13,50,00,000 126 The West Bengal Appropriation (No. 2) Act, 1998. V of 1998.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. . Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. • Total. Rs. Rs. Rs. Capital Expenditure Outside the Revenue Account C--Capital Account of Economic Services (f) Capital Account of Industry and Minerals — 4860 Capital Outlay on Consumer Industries (Excluding Public Under- takings and Closed and Sick Industries and Food and Beverages). 2,75,00,000 3,50,000 2,78,50,00Q F—Loans and Advances 6857—Loans for Chemical and Pharma- 95 ceutical Industries (Excluding Public Undertakings and Closed and Sick Industries). . . 65,00,000 65,00,000 6860—Loans for Consumer Industries (Excluding Public Under- takings and Closed and Sick _ Industries and Food and Beverages). 17,00,00,000 . . 17,00,00,000 Total . . 20,40,00,000 3,50,000 20,43,50,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services F—Loans and Advances — 6875—Loans for Other Industries (Eicluding Closed and Sick 96 Industries). . . 2,70,00,000 . . 2,70,00,000 6885—Loans for Other Industries and Minerals (Excluding Closed and _ Sick Industries). . • 8,50,00,000 . . 8,50,00,-000 Total . . 11,20,00,000 . . 11,20,00,000 127 The West Bengal Appropriation (No. 2) Act, 1998. [West Ben. Act V of 1998.] (Schedule.) 1 2 3 Demand Number/ Serial NuMber. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 97 C—Capital Account of Economic Services (1) Capital Account of Industry and Minerals 4885—Other Capital Outlay on Industry and Minerals (Excluding Public Undertakings and Closed Rs. Rs. Rs. and Sick Industries). 1,33,00,000 1,33,00,000 E—Public Debt 6003—Internal Debt of the State Government. 2125,20,50,000 2125,20,50,000 Serial 98 6004—Loans and Advances from Central Government. 505,59,43,000 505,59,43,000 Total 2630,79,93,000 2630,79,93,000 F—Loans and Advances 7610—Loans to Government Servants 99 etc. 60,00,00,000 60,00,00,000 7615—Miscellaneous Loans 1,20,00,000 1,20,00,000 Total 61,20,00,000 61,20,00,000 Grand Total 13381,29,46,000 5687,25,03,000 19068,54,49,000 128
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