The Bengal Alluvial Lands (Repealing) Act, 2023

Registered No. WB/SC-247 	 No. WB(Part-III)/2023/SAR-22 
11Cutitata &gift 
     
Extraordinary 
Published by Authority 
AGRAHAYANA 22] 	 WEDNESDAY, DECEMBER 13, 2023 	 [SAKA 1945 
PART III—Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NOTIFICATION 
No. 2059-L.--13th December, 2023.—The following Act of the West Bengal Legislature, having been assented to by 
the Governor, is hereby published for general information:— 
West Bengal Act XII of 2023 
THE BENGAL ALLUVIAL LANDS 
(REPEALING) ACT, 2023. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 13th December, 2023.] 
Short title and 
commencement. 
An Act to repeal the Bengal Alluvial Lands Act, 1920. 
WHEREAS it is expedient to repeal the Bengal Alluvial Lands Act, 1920; 
It is hereby enacted in the Seventy-fourth Year of the Republic of India, by the 
Legislature of West Bengal, as follows:- 
1. (1) This Act may be called the Bengal Alluvial Lands (Repealing) Act, 
2023. 
Ben. Act V of 
1920. 
2 	 THE KOLKATA GAZETTE, EXTRAORDINARY, DECEMBER 13, 2023 [PART III 
The Bengal Alluvial Lands 
(Repealing) Act, 2023. 
(Sections 2, 3.) 
(2) It shall come into force on such date as the State Government may, by 
notification in the Official Gazette, appoint. 
Repeal of Ben. 
Act V of 1920. 
2. The Bengal Alluvial Lands Act, 1920 is hereby repealed. 
Saving. 	 3. Notwithstanding such repeal, all actions already undertaken or initiated under the 
Bengal Alluvial Lands Act, 1920 shall be deemed to have been validly undertaken or 
initiated and remaining process, if any, shall be deemed to have been taken or executed 
under the respective repealed Act. 
By order of the Governor 
PRADIP KUMAR PANJA, 
Pr. Secy. to the Govt. of West bengal, 
Law Department. 
Published by Law Department, Government of West Bengal and 
Printed at Saraswaty Press Ltd.(Government of West Bengal Enterprise), Kolkata 700 056. 

‹ Prev All West Bengal acts Next ›