The West Bengal Appropriation Act, 2002

t  • 	 • - 	 • • 
Registered No. WB/SC-247 
 
No. WB(Part-III)/2002/SAR-11 
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Ada aptte 
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Extraordinary 
Published by Authority 
CAITRA 5] 
	 TUESDAY, MARCH 26, 2002 	 [SAKA 1924 
PART III—Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NOTIFICATION 
No. 535-L.-26th March, 2002.—The following Act of the West Bengal Legislature, having been assented to by 
the Governor, is hereby published for general information:— 
West Bengal Act III of 2002 
THE WEST BENGAL APPROPRIATION ACT, 2002. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 26th March, 2002.] 
An Act to authorise payment and appropriation of certain sums from and out of the 
Consolidated Fund of West Bengal for the services and purposes of the year 
ending on the thirty-first day of March, 2002. 
WHEREAS it is expedient to authorise payment and appropriation of certain sums 
from and out of the Consolidated Fund of West Bengal for the services and purposes 
of the year ending on the thirty-first day of March, 2002; 
It is hereby enacted in the Fifty-third Year of the Republic of India, by the 
Legislature of West Bengal, as follows:— 
Short title. 	 1. This Act may be called the West Bengal Appropriation Act, 2002. 
• a 
2 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 	 [PART III 
The West Bengal Appropriation Act, 2002. 
(Sections 2, 3.) 
Issue of Rs. 
2432,70,74,000 
out of the 
Consolidated 
Fund of West 
Bengal for the 
year 2001-2002. 
Appropriation. 
2. From and out of the Consolidated Fund of West Bengal there may be paid 
and applied sums not exceeding those specified in column 3 of the Schedule amounting 
in the aggregate to the sum of rupees two thousand four hundred thirty-two crore seventy 
lakh seventy-four thousand towards defraying the several charges which will come in 
course of payment during the year ending on the thirty-first day of March, 2002, in respect 
of the services and purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the Consolidated 
Fund of West Bengal by this Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on the thirty-first day of March, 
2002. 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 	 3 
The West Bengal Appropriation Act, 2002. 
(Schedule.) 
SCHEDULE 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 2011—State Legislature 	 . . 20,50,000 . 	. 20,50,000 
Serial 	 2 2012—Governor 	 . . . 	. 66,67,000 66,67,000 
4 2014—Administration of Justice 	 . . 3,27,53,000 93,44,000 4,20,97,000 
5 2015—Elections 	 . . 13,27,00,000 . 	. 13,27,00,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 2020 	 Collection of Taxes on Income and Expenditure 1,57,000 . 	. 1,57,000 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property and Capital 
Transactions 
7 2029—Land Revenue 	 . . 3,32,05,000 . 	. 3,32,05,000 
(iii) Collection of Taxes on Commodities 
and Services 
10 2039—State Excise 	 . . 4,70,00,000 . 	. 4,70,00,000 
11 2040—Taxes on Sales, Trade, etc. 	 . . 2,59,00,000 . 	. 2,59,00,000 
4 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 	 [PART III 
The West Bengal Appropriation Act, 2002. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on 
Number. Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. Rs. 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services 	 . . 3,95,89,000 . 	. 3,95,89,000 
(c) Interest Payment and Servicing of Debt 
Serial 15 2048—Appropriation for reduction or avoidance of 
Debt. 	 . . 	. 24,00,00,000 24,00,00,000 
16 2049—Interest Payments 	 . . . 	. 8,95,47,000 8,95,47,000 
(d) Administrative Services 
Serial 17 2051—Public Service Commission 	 . . . 	. 17,80,000 17,80,000 
18 2052—Secretariat—General Services 	 . . 1,76,19,000 . 	. 1,76,19,000 
19 2053—District Administration 	 . . 2,92,08,000 . 	. 2,92,08,000 
20 2054—Treasury 	 Accounts Administration and 	 . . 6,73,00,000 . 	. 6,73,00,000 
21 2055—Police 	 . . 65,46,97,000 5,37,000 65,52,34,000 
24 2058—Stationery and Printing 	 . . 55,000 . 	. 55,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
— 2059—Public Works 	 . . 56,01,55,000 28,57,000 56,30,12,000 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
25 2216—Housing (Buildings) 	 . . 57,94,000 . 	. 57,94,000 
Capital Expenditure Outside the Revenue Account 
A—Capital Account of General Services 
_ 4059—Capital Outlay on Public Works 	 . . . 	. 9,49,000 9,49,000 
Total 	 . . 56,59,49,000 38,06,000 56,97,55,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 	 5 
The West Bengal Appropriation Act, 2002. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2070—Other Administrative Services (Fire Protection 
and Control). 	 . . 2,60,09,000 1,73,57,000 4,33,66,000 
Capital Expenditure Outside the 
26 Revenue Account 
A—Capital Account of General Services 
4070 	 Capital Outlay on Other Administrative Services 
— 	 (Fire Protection and Control). 	 . . 3,00,00,000 . 	. 3,00,00,000 
Total 	 . . 5,60,09,000 1,73,57,000 7,33,66,000 
27 2070—Other Administrative Services (Excluding Fire 
Protection and Control). 36,76,000 . 	. 36,76,000 
(e) Pensions and Miscellaneous General Services 
28 2071—Pensions and Other Retirement Benefits 	 . . 355,57,00,000 . 	. 355,57,00,000 
29 2075—Miscellaneous General Services .. 2,000 . 	. 2,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education 	 . . 521,65,02,000 2,50,00,000 524,15,02,000 
30 2203—Technical Education 	 . . 8,29,07,000 . 	. 8,29,07,000 
2205—Art and Culture 	 . . _ 
2,18,19,000 . 	. 2,18,19,000 
Total 	 . . 532,12,28,000 2,50,00,000 534,62,28,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
31 2204—Sports and Youth Services 	 . . 99,64,46,000 . 	. 99,64,46,000 
(b) Health and Family Welfare 
32 2210—Medical and Public Health (Excluding Public 
Health). 	 . . 8,28,83,000 5,58,000 8,34,41,000 
33 2210—Medical and Public Health (Public Health) 	 . . 3,53,51,000 . 	. 3,53,51,000 
— 2211—Family Welfare 	 . . 5,25,34,000 . 	. 5,25,34,000 
34 F—Loans and Advances 
_ 6211—Loans for Family Welfare 	 . . 2,25,00,000 . 	. 2,25,00,000 
Total 	 . . 7,50,34,000 . 	. 7,50,34,000 
6 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 	 [PART III 
The West Bengal Appropriation Act, 2002. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
35 
36 
38 
41 
_ 
_ 
- 
- 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2215—Water Supply and Sanitation (Excluding 
Prevention of Air and Water Pollution). 	 . . 
2216—Housing 	 . . 
Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
4216 	 Capital Outlay on Housing 	 . . 
Total 	 . . 
Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(d) Information and Broadcasting 
4220 	 Capital Outlay on Information and 
Publicity. 	 . . 
REVENUE ACCOUNT 
B—Social Services 
(e) Welfare of Scheduled Castes, Scheduled 
Tribes and Other Backward Classes 
(b) Health and Family Welfare 
2210—Medical and Public Health (Excluding 
Public Health) (Tribal Areas Sub-Plan). 	 . 
2225—Welfare of Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 	 . . 
Rs. 
20,74,31,000 
Rs. 
. 	. 
Rs. 
20,74,31,000 
10,70,75,000 
. 	. 
5,000 
17,48,000 
10,70,80,000 
17,48,000 
10,70,75,000 17,53,000 10,88,28,000 
77,90,000 . 	. 77,90,000 
6,71,49,000 
17,47,46,000 
. 	. 
. 	. 
6.7 / ,49,000 
17,47,46,000 
Total 	 . . 24,18,95,000 . 	. 24,18,95,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 
	 7 
The West Bengal Appropriation Act, 2002. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on 
Number. Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. Rs. 
. 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
42 2235—Social Security and Welfare (Social Welfare). . 123,81,97,000 . 	. 123,81,97,000 
REVENUE ACCOUNT 
B—Social Services 
(h) Others 
45 2251—Secretariat—Social Services 	 . . . 	. 8,000 8,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
46 2250—Other Social Services 	 . . 4,85,16,000 . 	. 4,85,16,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
47 2401—Crop Husbandry (Excluding Horticulture and 
Vegetable Crops). 	 . . 4,37,00,000 . 	. 4,37,00,000 
50 2404—Dairy Development 	 . . . . 50,000 50,000 
8 	
THE KOLKATA GAZE1 lb, EXTRAORDINARY, MARCH 26, 2002 	 [PART III 
The West Bengal Appropriation Act, 2002. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
52 
54 
_ 
_ 
REVENUE ACCOUNT 
C—Economic Services 
Capital Expenditure Outside the Revenue 
Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4406 	 Capital Outlay on Forestry and Wild Life 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2408—Food, Storage and Warehousing 	 . . 
Capital Expenditure Outside the Revenue 
Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4408—Capital Outlay on Food, Storage and Ware- 
housing (Excluding Public Undertakings). 	 . . 
Rs. 
3,11,52,000 
Rs. 
. 	. 
Rs. 
3,11,52,000 
6,14,59,000 
105,36,00,000 
9,000 
. 	. 
6,14,68,000 
105,36,00,000 
Total 	 . . 111,50,59,000 9,000 111,50,68,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 
	 9 
The West Bengal Appropriation Act, 2002. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on 
Number. Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
58 4435—Capital Outlay on Other Agricultural 
Programmes. 2,00,00,000 . 	. 2,00,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
63 2515—Other Rural Development Programmes 
(Community Development). 12,20,36,000 . 	. 12,20,36,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programme 
64 2551—Hill Areas 6,89,65,000 . 	. 6,89,65,000 
— 	 2575—Other Special Areas Programme 17,85,81,000 23,87,000 18,09,68,000 
Capital Expenditure Outside the Revenue Account 
65 C—Capital Account of Economic Services 
(c) Capital Account of Special Areas Programme 
4575—Capital Outlay on Other Special Areas 
Programme. 14,00,00,000 . 	. 14,00,00,000 
Total 31,85,81,000 23,87,000 32,09,68,000 
10 	 THE KOLKATA GAZE 11'E, EXTRAORDINARY, MARCH 26, 2002 [PART III 
The West Bengal Appropriation Act, 2002. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceedin g 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
66 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2701—Major and Medium Irrigation 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(d) Capital Account of Irrigation and 
Flood Control 
Rs. 
18,26,70,000 
Rs. Rs. 
18,26,70,000 
4701—Capital Outlay on Major and Medium Irrigation 1,76,000 1,76,000 
Total 18,26,70,000 1,76,000 18,28,46,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
67 2702—Minor Irrigation 9,98,98,000 9,98,98,000 
68 2711—Flood Control 63,29,00,000 63,29,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2801—Power 57,29,75,000 57,29,75,000 
69 F—Loans and Advances 
6801—Loans for Power Projects 220,24,56,000 220,24,56,000 
Total 	 . . 277,54,31,000 277,54,31,000 
PART 
	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 	 11 
The West Bengal Appropriation Act, 2002. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
72 2810—Non-Conventional Source of Energy 	 . . 1,70,00,000 . 	. 1,70,00,000 
(f) Industry and Minerals 
2852—Industries (Closed and Sick Industries).. 50,000 . 	. 50,000 
F—Loans and Advances 
74 6858—Loans for Engineering Industries 
(Closed and Sick Industries). 	 . . 4,50,00,000 . 	. 4,50,00,000 
6860—Loans for Consumer Industries (Closed and 
_ Sick Industries). 	 . . 6,87,00,000 . 	. 6,87,00,000 
Total 	 . . 11,37,50,000 . 	. 11,37,50,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
79 3054—Roads and Bridges 	 . . 125,87,29,000 2,49,000 125,89,78,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
80 3055—Road Transport 	 . . 53,01,20,000 . 	. 53,01,20,000 
F—Loans and Advances 
81 7075—Loans for Other Transport Services 	 . . 5,12,00,000 . 	. 5,12,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
83 3451—Secretariat—Economic Services 	 . . 2,65,58,000 . 	. 2,65,58,000 
84 3452—Tourism 	 . . 1,86,78,000 . 	. 1,86,78,000 
85 3454—Census, Surveys and Statistics 	 . . 1,56,50,000 . 	. 1,56,50,000 
86 3456—Civil Supplies 	 . . 4,30,30,000 . 	. 4,30,30,000 
REVENUE ACCOUNT 
C—Economic Services 
D—Grants-in-aid and Contributions 
90 3601 	 Compensation and Assignments to Local 
Bodies and Panchayati Raj Institutions 
(Excluding Panchayati Raj). 	 . . 27,71,36,000 . 	. 27,71,36,000 
12 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2002 	 [PART III 
The West Bengal Appropriation Act, 2002. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceedin g 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Capital Expenditure Outside the Revenue Account 
C—Capital Account of Economic Services 
(0 Capital Account of Industry and Minerals 
Rs. Rs. Rs. 
93 4856—Capital Outlay on Petro-Chemical Industries 
(Excluding Public Undertakings). 92,38,00,000 92,38,00,000 
95 4860 	 Capital Outlay on Consumer Industries 
(Excluding Public Undertakings and Closed 
& Sick Industries and Foods & Beverages). 3,92,20,000 3,92,20,000 
E—Public Debt 
Serial 98 6004—Loans and Advances from the Central 
Government. 157,71,68,000 157,71,68,000 
Grand Total 2235,06,78,000 197,63,96,000 2432,70,74,000 
By order of the Governor, 
A. K. BHATTACHARYA, 
Secy. to the Govt. of West Bengal. 
Published by the Controller of Printing and Stationery, West Bengal and printed at Saraswaty Press Ltd. 
(Government of West Bengal Enterprise), Kolkata 700 056 
1 

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