The West Bengal Appropriation Act, 2013

Registered No. WB/SC-247 	 No. VVB(Part-111)/2013/SAR-9 
 
Ito Lida 
Extraordinary 
Published by Authority 
CAI IRA 5] 	
TUESDAY, MARCH 26, 2013 	 [SAKA 1935 
PART BI—Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NO 1114CATION 
No. 544-L.--26th March, 2013.—The following Act of the West Bengal Legislature, having been assented to by the 
Governor, is hereby published for general information:— 
West Bengal Act II of 2013 
THE WEST BENGAL APPROPRIATION ACT, 2013. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 26th March, 2013.] 
An Act to authorise payment and appropriation of certain sums from and out of the 
Consolidated Fund of West Bengal for the services and purposes of the year ending on 
the thirty-first day of March, 2013. 
WHEREAS it is expedient to authorise payment and appropriation of certain sums 
from and out of the Consolidated Fund of West Bengal for the services and purposes 
of the year ending on the thirty-first day of March, 2013; 
It is hereby enacted in the Sixty-fourth Year of the Republic of India, by the 
Legislature of West Bengal, as follows:— 
Short title. 	 1. This Act may be called the West Bengal Appropriation Act, 2013. 
2 	 THE KOLKATA GAZE1 E, EXTRAORDINARY, MARCH 26, 2013 	 [Pm BI 
The West Bengal Appropriation Act, 2013. 
(Sections 2, 3.) 
Issue of Rs. 
13105,69,06,000 
out of the 
Consolidated 
Fund of West 
Bengal for the 
year 2012-2013. 
Appropriation. 
2. From and out of the Consolidated Fund of West Bengal, there may be paid 
and applied sums not exceeding those specified in column 3 of the Schedule amounting 
in the aggregate to the sum of rupees thirteen thousand one hundred five crore sixty-
nine lakh and six thousand only towards defraying the several charges which will 
come in course of payment during the year ending on the thirty-first day of March, 
2013, in respect of the services and purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the Consolidated 
Fund of West Bengal by this Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on the thirty-first day of 
March, 2013. 
PART III] 	
THE KOLKATA GAZELLE, EXTRAORDINARY, MARCH 26, 2013 	 3 
The West Bengal Appropriation Act, 2013. 
SCHEDULE. 
[See sections 2 and 3.] 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
1 
2 
3 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
2011—State Legislatures 
REVENUE ACCOUNT 
2012—Governor 
REVENUE ACCOUNT 
2013—Council of Ministers 
Rs. 
50,00,000 
3,00,00,000 
Rs. 
18,01,000 
Rs. 
50,00,000 
18,01,000 
3,00,00,000 
REVENUE ACCOUNT 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4 4435—Capital Outlay on Other Agricultural 
Programmes. 1,00,00,000 1,14,000 1,01,14,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
23,19,23,000 23,19,23,000 2401—Crop Husbandry 
2402—Soil and Water Conservation 11,65,23,000 11,65,23,000 
C—Capital Account of Economic Services 
5 (a) Capital Account of Agriculture and 
Allied Activities 
4401—Capital Outlay on Crop Husbandry 73,00,00,000 73,00,00,000 
4415—Capital Outlay on Agricultural Research 
and Education. 6,00,00,000 6,00,00,000 
Total 	 . . 113,84,46,000 113,84,46,000 
4 	 THE KOLKATA GAZE1 IE, EXTRAORDINARY, MARCH 26, 2013 	 [PART m 
The West Bengal Appropriation Act, 2013. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. lb. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
6 2235—Social Security and Welfare 	 .. 8,64,000 .. 8,64,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments . 	. 2,00,000 2,00,000 
B—Social Services 
(e) Welfare of Scheduled Castes, Scheduled Tribes 
and Other Backward Classes 
2225—Welfare of Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 	 .. 157,42,62,000 .. 157,42,62,000 
7 
(h) Others 
2251—Secretariat—Social Services 	 .. 2,50,000 2,50,000 
B—Capital Account of Social Services 
(e) Welfare of Scheduled Castes, Scheduled Tribes 
and Other Backward Classes 
4225—Capital Outlay on Welfare of Scheduled Castes, 
29,20,76,000 .. 29,20,76,000 Scheduled Tribes and Other Backward Classes. 
Total 	 . . 186,65,88,000 2,00,000 186,67,88,000 
REVENUE ACCOUNT 
8 6425—Loans for Co-operation 	 .. 70,00,00,000 70,00,00,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
PART HI] 	 THE KOLKATA GAZE' ih, EXTRAORDINARY, MARCH 26, 2013 	
5 
The West Bengal Appropriation Act, 2013. 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
9 2049—Interest Payments 
Rs. Rs. 
20,00,000 
Rs. 
20,00,000 
REVENUE ACCOUNT 
2049—Interest Payments 10,00,000 10,00,000 
C—Economic Services 
(1) Industry and Minerals 
11 2851—Village and Small Industries 33,59,000 33,59,000 
C—Capital Account of Economic Services 
(f) Capital Account of Industry and Minerals 
5,67,92,000 5,67,92,000 
4851—Capital Outlay on Village and Small Industries 
6860—Loans for Consumer Industries 1,86,60,000 1,86,60,000 
Total 7,54,52,000 43,59,000 	 7,98,11,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 4,50,00,000 4,50,00,000 
12 C—Capital Account of Economic Services 
(c) Capital Account of Special Areas Programme 
4575—Capital Outlay on Other Special Areas 
Programme. 100,00,00,000 100,00,00,000 
Total 104,50,00,000 104,50,00,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
15 2202—General Education 882,95,81,000 882,95,81,000 
2,19,000 2,19,000 
2204—Sports and Youth Services 
Total 882,98,00,000 882,98,00,000 
6 
	 THE KOLKATA GAZE 11'E, EXTRAORDINARY, MARCH 26, 2013 	 [PART BI 
The West Bengal Appropriation Act, 2013. 
-.(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
(h) Others 
2251—Secretariat—Social Services 30,25,000 . 30,25,000 
C—Economic Services 
16 (i) Science, Technology and Environment 
3425—Other Scientific Research 58,25,000 .. 58,25,000 
3435—Ecology and Environment 	 .. 7,08,26,000 .. 7,08,26,000 
Total 7,96,76,000 .. 7,96,76,000 
, REVENUE ACCOUNT 
A—General Services 
(e) Pensions and Miscellaneous General Services 
2071—Pensions and Other Retirement Benefits 	 .. 2000,00,00,000 2,44,000 2000,02,44,000 
B—Social Services 
(g). Social Welfare and Nutrition 
2235—Social Security and Welfare 	 .. . 	. 7,99,000 7,99,000 
Capital Expenditure Outside the Revenue 
Account 
18 A—Capital Account of General Services 
4059—Capital Outlay 	 Public Works on 	 .. 8,50,00,000 .. 8,50,00,000 
C—Capital Account of Economic Services 
(j) Capital Account of General Economic Services 
5465—Investments in General Financial and Trading 
Institutions. 	 .. 48,15,00,000 .. 48,15,00,000 
6003—Internal Debt of the State Government 	 .. . 	. 4933,35,16,000 4933,35,16,000 
Total 	 . . 2056,65,00,000 4933,45,59,000 6990,10,59,000 
PART DI] 	 THE KOLKATA GAZEllE, EXTRAORDINARY, MARCH 26, 2013 	 7 
The West Bengal Appropriation Act, 2013. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
19 2070 	 Other Administrative Services 	 .. 1,00,00,000 .. 1,00,00,000 
REVENUE ACCOUNT 
20 6003—Internal Debt of the State Government 	 .. . 	. 1,86,30,000 1,86,30,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
- 2052—Secretariat--General Services 	 .. 39,50,00,000 39,50,00,000 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 .. 462,26,61,000 .. 462,26,61,000 21 C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4408—Capital Outlay on Food, Storage and 
_ Warehousing. 	 .. 7,70,00,000 .. 7,70,00,000 
Total 	 .. 509,46,61,000 .. 509,46,61,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities - 
2401—Crop Husbandry 	 .. 1,75,32,000 1,75,32,000 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
22 
4401—Capital Outlay on Crop Husbandry 	 .. 3,00,00,000 3,00,00,000 
(0 Capital Account of Industry and 
Minerals 
4860 	 Capital Outlay on Consumer Industries 	 .. 1,00,00,000 .. 1,00,00,000 
Total 	 .. 5,75,32,000 5,75,32,000 
8 	
THE KOLKATA GAZE1 1'h, EXTRAORDINARY, MARCH 26, 2013 	 [PART III 
The West Bengal Appropriation Act, 2013. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
23 2406—Forestry and Wild Life 4,32,000 . 4,32,000 
REVENUE ACCOUNT 
_ (g) Transport 
3054—Roads and Bridges 	 . . 4,00,000 4,00,000 
C—Capital Account of Economic Services 
25 (g) Capital Account of Transport 
on 	 and 	 .. 432,73,81,000 7,19,000 432,81,00,000 5054—Capital Outlay 	 Roads 	 Bridges 
7075—Loans for Other Transport Services 	 .. 700,00,00,000 .. 700,00,00,000 
Total 1132,73,81,000 11,19,000 1132,85,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
26 2551—Hill Areas 	 . 120,95,69,000 120,95,69,000 
REVENUE ACCOUNT 
A—General Services 
_ (d) Administrative Services 
2055—Police 	 . . 2,52,87,000 2,52,87,000 
Capital Expenditure Outside the Revenue 
Account 
A—Capital Account of General Services 
4055—Capital Outlay on Police 	 .. 7,23,53,000 7,23,53,000 
B—Capital Account of Social Services 
27 (c) Water Supply, Sanitation, Housing and 
Urban Development 
4216 	 Capital Outlay on Housing 2,79,87,000 2,79,87,000 
C—Capital Account of Economic Services 
(c) Capital Account of Special Areas Programme 
4575—Capital Outlay on Other Special Areas 
_ Programme. 16,23,29,000 16,23,29,000 
Total 26,26,69,000 2,52,87,000 28,79,56,000 
PART 1111 	 THE KOLKATA GAZE11E, EXTRAORDINARY, MARCH 26, 2013 	
9 
The West Bengal Appropriation Act, 2013. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
REVENUE ACCOUNT 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
Rs. Rs. Rs. 
28 4216 	 Capital Outlay on Housing 3,15,000 3,15,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
2852—Industries 8,37,000 8,37,000 29 (j) General Economic Services 
3451—Secretariat—Economic Services 9,93,000 9,93,000 
Total 18,30,000 18,30,000 
REVENUE ACCOUNT 
(d) Irrigation and Flood Control 
2700 	 Major Irrigation 20,96,000 20,96,000 
2711—Flood Control 11,97,000 11,97,000 
C—Capital Account of Economic Services 
32 (d) Capital Account of Irrigation and Flood Control 
4700 	 Capital Outlay on Major Irrigation 23,84,000 23,84,000 
4711—Capital Outlay on Flood Control Projects 17,62,000 17,62,000 
6004—Loans and advances from the Central 
Government. 1,06,42000 1,06,42,000 
Total 1,80,81,000 1,80,81,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2052—Secretariat—General Services 5,000 5,000 2056—Jails 1,83,000 1,83,000 33 Capital Expenditure Outside the Revenue Account 
A—Capital Account of General Services 
4059—Capital Outlay on Public Works 6,00,00,000 6,00,00,000 
Total 6,01,88,000 6,01,88,000 
10 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2013 	 PART III] 
The West Bengal Appropriation Act, 2013. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
34 4059—Capital Outlay on Public Works 	 .. 4,44,00,000 4,44,00,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
37 2052—Secretariat—General Services 	 . . 27,68,000 .. 27,68,000 
REVENUE ACCOUNT 
B—Social Services 
_ (a) Education, Sports, Art and Culture 
2202—General Education 122,04,59,000 . 122,04,59,000 
38 (g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 .. 172,22,48,000 172,22,48,000 
_ 2250 	 Other Social Services 	 .. 127,39,60,000 .. 127,39,60,000 
Total 	 . . 421,66,67,000 .. 421,66,67,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments .. . 	. 2,26,28,000 2,26,28,000 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2216—Housing 	 .. 160,00,00,000 . 160,00,00,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 153,14,45,000 .. 153,14,45,000 
C—Economic Services 
40 (a) Agriculture and Allied Activities 
.. 2,74,00,000 .. 2,74,00,000 2401—Crop Husbandry 
(b) Rural Development 
2501—Special Programmes for Rural Development .. 28,38,25,000 .. 28,38,25,000 
2505—Rural Employment 	 .. 503,74,33,000 .. 503,74,33,000 
PART ml 	 THE KOLKATA GAZEI1E, EXTRAORDINARY, MARCH 26, 2013 	
11 
The West Bengal Appropriation Act, 2013. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
2515—Other Rural Development Programmes 
((j) General Economic Services 
Rs. 
175,57,49,000 
69,15,000 
Rs. 
175,57,49,000 
69,15,000 3451—Secretariat—Economic Services 
D—Grants-in-aid and Contributions 
3601 	 Compensation and assignments to Local 
40 Bodies and Panchayati Raj Institutions. 13,68,70,000 13,68,70,000 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4401—Capital Outlay on Crop Husbandry 4,40,50,000 4,40,50,000 
6003—Internal Debt of the State Government 37,00,000 37,00,000 
Total 1042,36,87,000 2,63,28,000 1045,00,15,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2052—Secretariat—General Services 3,25,34,000 3,25,34,000 
42 2070—Other Administrative Services 33,63,000 33,63,000 
6004—Loans and Advances from the Central 
Government. 33,000 33,000 
Total 3,58,97,000 33,000 3,59,30,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 3,00,00,000 3,00,00,000 
C—Economic Services 43 
(e) Energy 
2801—Power 959,64,96,000 959,64,96,000 
Total 959,64,96,000 3,00,00,000 962,64,96,000 
12 	 THE KOLKATA GAZE 1 LE, EXTRAORDINARY, MARCH 26, 2013 	 [PART III 
The West Bengal Appropriation Act, 2013. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. 	 •• Rs. 
REVENUE ACCOUNT 
(f) Industry and Minerals 
2852—Industries 	 . . 1,50,00,000 . 	. 1,50,00,000 
C—Capital Account of Economic Services 
(f) Capital Account of Industry and Minerals 
44 4857—Capital Outlay on Chemical and Pharmaceutical 
Industries. 	 .. 4,00,00,000 .. 4,00,00,000 
(g) Capital Account of Transport 
_ 5075—Capital Outlay on Other Transport Services .. . 	. 1,53,000 1,53,000 
Total 	 .. 5,50,00,000 1,53,000 5,51,53,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
.. . 	. 62,42,000 62,42,000 2049—Interest Payments 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
45 2215—Water Suppply and Sanitation 	 .. 81,23,000 10,17,000 91,40,000 
(g) Social Welfare and Nutrition 
2250 	 Other Social Services 	 .. 6,23,32,000 .. 6,23,32,000 
6004 	 Loans 	 Advances from the Central and 
_ 	 Government. 	 . . 1,50,89,000 1,50,89,000 
Total 	 .. 7,04,55,000 2,23,48,000 9,28,03,000 
REVENUE ACCOUNT 
B—Social Services 
_ 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 	. 2,80,00,000 2,80,00,000 
46 B—Capital Account of Social Services 
4235—Capital Outlay on Social Security and Welfare . 	. 2,74,00,000 2,74,00,000 
_ 
Total 	 .. . 	. 5,54,00,000 5,54,00,000 
PART III} 	 THE KOLKATA GAZE! It, EXTRAORDINARY, MARCH 26, 2013 	 13 
The West Bengal Appropriation Act, 2013. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
47 6003—Intemal Debt of the State Government.. .. 9,00,000 9,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
50 2575—Other Special Areas Programmes 	 .. 33,00,00,000 33,00,00,000 
REVENUE ACCOUNT 
C—Capital Account of Economic Services 
Q) Capital Account of General Economic Services 
52 5452—Capital Outlay on Tourism 11,53,00,000 . 11,53,00,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing and Urban 
Development 
54 2216—Housing 	 .. 
2217—Urban 
36,00,000 36,00,000 
Development 129,20,12,000 .. 129,20,12,000 
Total 129,56,12,000 129,56,12,000 
REVENUE ACCOUNT 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
55 4401—Capital Outlay on Crop Husbandry 18,62,31,000 18,62,31,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 249,70,51,000 249,70,51,000 
56 2236—Nutrition 53,24,000 53,24,000 - 	 (h) Others 
2251—Secretariat—Social Services 20,86,000 20,86,000 
Total 250,44,61,000 250,44,61,000 
14 
	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 26, 2013 	 [PART III 
The West Bengal Appropriation Act, 2013. 
(Schedule.) 
l 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding  
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
58 
61 
62 
63 
. REVENUE ACCOUNT 
C—Economic Services 
Rs. 
4,37,00,000 
5,00,00,000 
Rs. 
. 
. 
. 
Rs. 
4,37,00,000 
5,00,00,000 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 	 . 
Account of Economic Services C—Capital 
(c) Capital Account of Special Areas Programme 
4575—Capital Outlay on Other Special Areas 
Programme. 
Total 9,37,00,000 .. 9,37,00,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2052—Secretariat—General Services 	 .. 
REVENUE ACCOUNT 
_ 2052—Secretariat—General Services 	 .. 
C—Capital Account of Economic Services 
(c) Capital Account of Special Areas Programme 
4575—Capital Outlay on Other Special Areas 
Programme. 	 .. 
_ 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
3451—Secretariat—Economic Services 
Grand Total 	 .. 
40,17,000 .. 40,17,000 
1,80,00,000 
15,00,00,000 
1,80,00,000 
15,00,00,000 
16,80,00,000 16,80,00,000 
10,00,000 .. 10,00,000 
8151,52,79,000 495416,27,000 13105,69,06,000 
By order of the Governor, 
MALAY MARUT BANERJEE, 
Secy. to the Govt. of West Bengal, 
Law Depaittnent. 
Published by the Controller of Printine and Stationery, West Bengal and printed at Saraswaty Press Ltd. 
(Government of West Bengal Enterprise), Kolkata 700 056 

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