The West Bengal Appropriation ( No.2 ) Act, 1975
West Bengal · state statute
Open in Lexace · Ask the AI about this actGOVERNMENT OF WEST BENGAL LEGISLATIVE DEPARTMENT West Bengal Act V of 1975 THE WEST BENGAL APPROPRIATION (No.2) ACT, 1975. [Passed by the West Bengal Legislature. ] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 29th March, 1975.] [29th March, 1975.] An Act to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1975. WHEREAS it is expedient to authorise payment and appropriation of certain further sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1975; It is hereby enacted in the Twenty-sixth Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. This Act may be called the West Bengal Appropriation (No. 2) Short title. Act, 1975. 2. From and out of the Consolidated Fund of West Bengal there issue of may be paid and applied sums not exceeding those specified in column 3 oRti boint932,794 of the Schedule amounting in the aggregate to the sum of rupees one Consolidated hundred fifty-two crores nineteen laldis thirty-two thousand seven hundred Fund of West and ninety-four towards defraying the several charges which will come rheenygeaa t year r in course of payment during the year ending on the thirty-first day of 1974-75. March, 1975, in respect of the services and purposes specified in column 2 of the Schedule. 3. The sums authorised to be paid and applied from and out of the Appropria- Consolidated Fund of West Bengal by this Act shall be appropriated for ton- the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1975. 33 The West Bengal Appropriation (No. 2) Act, 1975. (Schedule.) [West Ben. Act SCHEDULE. (See sections 2 and 3.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceedin g Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (a) Organs of State I 21I—State Legislatures 6,09,000 6,09,000 SI. 2 212—Governor 50,000 50,000 3 213—Council of Ministers 2,82,000 2,82,000 4 214—Administration of Justice . . 3,19,000 3,19,000 5 215—Elections 48,25,000 48,25,000 (b) Fiscal Services (iii) Collection of Taxes on Commo- dities and Services 10 239—State Excise 4,32,000 22,982 4,54,982 II 240—Sales Tax 4,38,000 4,38,000 (iv)—Other Fiscal Services 14 247—Other Fiscal Services 50,000 50,000 (d) Administrative Services SI. 17 251—Public Service Commission 90,000 90,000 22 256—Jails 85,87,000 85,87,000 259—Public Works 3,22,000 3,22,000 Capital Expenditure Outside the Revenue Account A—Capital Account of General Services 459—Capital Outlay on Public Works 88,400 88,400 25 (Capital Outlay on Public Works under Functional heads) B—Capital Account Social of and Community Services 477—Capital Outlay on Education. Art and 7,16,000 7,16,000 Culture (Excluding Sports and Youth Welfare) (Buildings). Total 11,26,400 11,26,400 34 The West Bengal Appropriation (No. 2) Act, 1975. V of 1975.) (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (d) Administrative Services 26 260—Fire Protection and Control 2,43,000 14,651 2,57,651 27 265—Other Administrative Services 50,69,000 94,583 51,63,583 (e) Pensions and Miscellaneous General Services 28 266—Pensions and Other Retirement Benefits 48,65,000 48,65,000 30 268—Miscellaneous General Services .. 20,30,000 20,30,000 B—Social and Community Services 277—Education (Excluding Sports and Youth Welfare). 44,592 44,592 Capital Expenditure Outside the 34 Revenue Account F—Loans and Advances 677—Loans for Education, Art and Culture 9,53,000 9,53,000 - (Excluding Sports and Youth Welfare). Total .. 9,53,000 44,592 9,97,592 REVENUE ACCOUNT B—Social and Community Services 35 279—Scientific Services and Research 2,000 2,000 280—Medical 18,84,000 9,801 18,93,801 Capital Expenditure Outside the Revenue Account 36 B—Capital Account of Social and Community Services 480—Capital Outlay on Medical 4,00,000 4,00,000 Total 22,84,000 9,801 22,93,801 35 The West Bengal Appropriation (No. 2) Act, 1975. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly: Charged on the Consolidated Fund. Total. 41 42 44 45 46 REVENUE ACCOUNT B—Social and Community Services — 285—Information and Publicity Capital Expenditure Outside the Revenue Account F—Loans and Advances 685—Loans for Information and Publicity... Total REVENUE ACCOUNT B—Social and Community Services 287—Labour and Employment 288—Social Security and Welfare (Relief and Rehabilitation of Displaced Persons). Capital Expenditure Outside the Revenue Account B—Capital Account of Social and Community Services 488—Capital Outlay on Social Security and Welfare (Relief and Rehabilitation of Displaced persons). Total REVENUE ACCOUNT B—Social and Community Services 288—Social Security and Welfare (Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). 288—Social Security and Welfare (Excluding Civil Supplies, Relief and Rehabilita- tion of Displaced Persons and Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). Capital Expenditure Outside the Revenue Account F—Loans and Advances 688—Loans for Social Security and Welfare (Excluding Civil Supplies, Relief and Rehabilitation of Displaced Persons and Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes). Total Rs. 2,00,000 Rs. 1,375 Rs. 1,375 2,00,000 2,00,000 1,375 2,01,375 11,00,000 11,00,000 19,98,000 40,00,000 19,98,000 40,00,000 59,98,000 59,98,000 41,84,000 41,84,000 8,90,76,000 30,000 , 82,287 8,91,58,287 30,000 8,91,06,000 82,287 8,91,88,287 36 The West Bengal Appropriation (No. 2) Act, 1975. V of 1975.] (Sched tie.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 47 48 50 REVENUE ACCOUNT B—Social and Community Services 289—Relief on account of Natural Calamities. 295—Other Social and Community Services. Capital Expenditure Outside the Revenue Account F—Loans and Advances Rs. 2,33,03,000 Rs. Rs. 2,33,03,000 13,61,000 34,00,000 13,61,000 34,00,000 695—Loans for Other Social and Community Services. Total REVENUE ACCOUNT C—Economic Services (a) General Economic Services 298—Co-operation Capital Expenditure Outside the Revenue Account F—Loans and Advances 698—Loans to Co-operative Societies 47,61,000 47,61,000 63,97,000 2,477 2,477 63,97,000 Total 63,97,000 2,477 63,99,477 37 The West Bengal Appropriation (No. 2) Act, 1975. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 52 53 REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services — 305—Agriculture Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 505—Capital Outlay on Agriculture (Exclud- _ ing Public Undertakings). Total REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services — 308—Area Development Rs. 1 Rs. 8,57,539 Rs. 8,57,539 1 1 8,57,539 8,57,540 3,12,52,000 1,35,77,000 3,12,52,000 1,35,77,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 506—Capital Outlay on Minor Irrigation, Soil Conservation and Area Deve- lopment. Total 4,48,29,000 4,48,29,000 38 The West Bengal Appropriation (No. 2) Act, 1975. V of 1975.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceedin g Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Agriculture and Allied Services — 309—Food and Nutrition 6,391 6,391 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 54 (b) Capital Account of Agriculture and Allied Services 509 7—Capital Outlay on Food and Nutrition. 4,89,28,000 4,89,28,000 F—Loans Advances and 709—Loans for Food and Nutrition 50,00,000 50,00,000 Total 5,39,28,000 6,391 5,39,34,391 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (b) Capital Account of Agriculture and Allied Services 56 51I—Capital Outlay on Dairy Development (Excluding Public Undertakings). 1,48,41,000 1,48,41,000 57 312—Fisheries 3,376 3,376 60 3I4—Community Development (Excluding Panchayat). 8,68,000 8,68,000 39 The West Bengal Appropriation (No. 2) Act, 1975. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 61 62 63 67 REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 320—Industries (Closed and Sick Industries). 320—Industries (Excluding Closed and Sick Industries). Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (c) Capital Account of Industry and Minerals 520—Capital Outlay on Industrial Research and Development (Excluding Closed _ and Sick Industries). Total Rs. 1 Rs. Rs. 1 1 9,33,000 1 9,33,000 9.33,000 9,33,001 65,72,000 5,78,28,000 52,337 66,24,337 5,78,28,000 REVENUE ACCOUNT C—Economic Services (c) Industry and Minerals 321—Village and Small Industries Capital Expenditure Outside the Revenue Account F—Loans and Advances 734—Loans for Power Projects 40 The West Bengal Approp a on (No. 2) Act, 1975. V of 19754 (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (e) Transport and Communications 68 335—Ports, Lighthouses and Shipping. .. 1,36,000 1,36,000 337—Roads and Bridges 1,11,000 1,11,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 70 Services (e) Capital Account of Transport and Communications 537—Capital Outlay on Roads and Bridges. 1,52,000 1,52,000 Total . . 2,63,000 2,63,000 F—Loans and Advances 71 738—Loans for Road and Water Transport 8,83,83,000 8,83,83,000 Services. REVENUE ACCOUNT C—Economic Services (e) Transport and Communications 72 339—Tourism 2,85,000 2,85,000 73 344—Other Transport and Communication 1,44,85,000 1,44,85,000 Services. D—Grants-in-aid and Contributions 74 363—Compensation and Assignments to 3,02,60,000 3,02,60,000 Local Bodies and Panchayati Raj Institutions (Excluding Panchayat). 41 The West Bengal Appropriation (No. 2) Act, 1975. [West Ben. Act V of 1975.1 (Sched de.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 76 SI. 83 84 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (c) Capital Account of Industry and Minerals 520—Capital Outlay on Industrial Research and Development (Public Under- takings). F—Loans Advances and Rs. 15,00,000 86,61,000 Rs. Rs. 15,00,000 86,61,000 705—Loans for Agriculture (Public Under- takings). Total E—Public Debt _ 603—Internal Debt of the State Government. 604—Loans and Advances from the Central - Government. Total F—Loans and Advances 1,01,61,000 1,01,61,000 99,85,04,000 2,90,61,000 99,85,04,000 2,90,61,000 1,02,75,65,000 1,02,75,65,000 21,00,000 21,00,000 766—Loans to Government Servants Grant Total .. 48,43,96,003 1,03,75,36,791 1,52,19,32,794 42
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