The West Bengal Commission For Backward Classes (Amendment) Act, 2018
West Bengal · state statute
Open in Lexace · Ask the AI about this actRegistered No. WB/SC-247 No. WB(Part-II1)/2025/SAR-12 Kolkata Gazette Extraordinary Published by Authority VAISAKHA 10] WEDNESDAY, APRIL 30, 2025 [SAKA 1947 PART IiIβActs of the West Bengal Legislature. GOVERNMENT OF WEST BENGAL LAW DEPARTMENT Legislative NOTIFICATION No. 492-L..β30th April, 2025.βThe following Act of the West Bengal Legislature, having been assented to by theGovernor, is hereby published for general information:β West Bengal Act XXXIII of 2018 THE WEST BENGAL COMMISSION FOR BACKWARD CLASSES (AMENDMENT) ACT, 2018. [Passed by the West Bengal Legislature. ] [Assent of the Governor was first published in the Kolkata Gazette, Extraordinary, of the 30th April, 2025.] An Act to amend the West Bengal Commission for Backward Classes Act, 1993. WuerEAS it is expedient to amend the West Bengal Commission for Backward io Act IClasses Act, 1993, for the purposes and in the manner hereinafter appearing; It is hereby enacted in the Sixty-ninth Year of the Republic of India, by the Legislature of West Bengal, as follows:β Short title and 1. (1) This Act may be called the West Bengal Commission for Backward Classescommencement. (Amendment) Act, 2018. THE KOLKATA GAZETTE, EXTRAORDINARY, APRIL 30, 2025 [Part III Amendment of section 4 of West Ben. Act I of 1993. The West Bengal Commission for Backward Classes (Amendment) Act, 201 8. (Section 2.) (2) It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint. 2. For clause (b) of sub-section (1) of section 4 of the West Bengal Commission for Backward Classes Act, 1993, the following clause shall be substituted:β β(b) The Member-Secretary shall hold office for a term of eight years from the date he assumes office, or until he attains the age of sixty-eight years, whichever is earlier.β. By order of the Governor, PRADIP KUMAR PANJA, Pr. Secy. to the Govt. of West Bengal, Law Department. Published by Law Department, Government of West Bengal and Printed at Saraswaty Press Ltd.(Government of West Bengal Enterprise), Kolkata 700 056.
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