The West Bengal Appropriation Act, 1993

GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act II of 1993 
THE WEST BENGAL APPROPRIATION ACT, 1993. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 31st March, 1991] 
131st March, 1993.] 
An Act to authorise payment and appropriation of certain sums from and 
out of the Consolidated Fund of West Bengal for the services and 
purposes of the year ending on the thirty-first day of March, 1993. 
WHEREAS it is expedient to authorise payment and appropriation 
of certain further sums from and out of the Consolidated Fund of 
West Bengal for the services and purposes of the year ending on the 
thirty-first day of March, 1993. 
It is hereby enacted in the Forty-second Year of the Republic of 
India, by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation Act, Short title, 
1993. 
Issue of Rs. 
1678,90,305 out of the 
Consoli-dated Fund 
of West 
aengal for 
the year 
1992-93, 
2. From and out of the Consolidated Fund of West Bengal there 
may be paid and applied sums not exceeding those specified in 
column 3 of the Schedule amounting in the aggregate to the sum of 
rupees one thousand six hundred seventy-eight crores ninety-four lakhs 
thirty-seven thousand three hundred and five towards defraying the 
several charges which will come in course of payment during the year 
ending on the thirty-first day of March, 1993, in respect of the services 
and purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the Alameda ,  
Consolidated Fund of West Bengal by this Act shall be appropriated for thin.  
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1993. 
7 
The West Bengal Appropriation Act, 1993. 
[West Ben. Act 
(Schedule.) 
SCHEDULE 
(See sections 2 and 3.) 
2 3 
Services and purposes. 
Demand 
Number/ 
Serial 
Number. 
Voted by the 
Legislative 
Assembly. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 	 2011—State Legislature 	 17,20,000 	 17,20,000 
2 	 2012—Governor 	 4,05,000 	 4,05,000 
4 	 2014—Administration of Justice 	 16,95,000 	 4,96,000 	 21,91,000 
5 	 2015—Elections 	 4,55,92,000 	 4,55,92,000 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(i) Capital Account of General 
Economic Services 
5475—Capital Outlay on Other General 
Economic Services. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 	 2030—Stamps and Registrations 	 76,50,000 	 76,50,000 
7 
 
18,045 18,045 
   
Rs. 
8 
fhe West Bengal Appropriation Act, 1993. 
H of 1993.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(iii) Collection of Taxes on 
Commodities and Services 
13 2045—Other Taxes and Duties on 
Commodities and Services. 60,000 60,000 
(iv) Other Fiscal Services 
(c) Interest Payment and Servicing 
of Debt 
16 2049—Interest Payments 10,00,000 54,75,34,000 54,85,34,000 
(d) Administrative Services 
Serial 
17 2051—Public Service Commission 	 . . 18,18,000 18,18,000 
19 2053—District Administration 3,35,202 3,35,202 
21 2055—Police 8,64,08,000 2,54,365 8,66,62,365 
22 2056—Jails 31,286 31,286 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
4059—Capital Outlay on Public Works 4,78,000 4,78,000 
Capital Outlay on Public Works 
under Functional Heads 
25 B—Capital Account of Social 
Services 
(a) Education, Sports, Art and 
Culture 
4202—Capital Outlay on Education, 
Sports, Art and Culture 
(Buildings). 2,95,675 2,95,675 
9 
The West Bengal Appropriation Oct, 1993. 
[West Hen, Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
25 Husbandry (Excluding Public Under- 
takings) (Buildings). 37,900 37,900 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings) (Buildings), 1,85,12,744 1,85,12,744 
Total 1,93,24,319 1,93,24,319 
REVENUE ACCOUNT 
A—General Services 
(a) Pensions and Miscellaneous 
General Services 
28 2071—Pensions and Other Retiring 
Benefits, 
REVENUE ACCOUNT 
14,96,57,000 /,000 14,46,58,000 
13—Social Services 
(a) Education, Sports, Art and 
Culture 
30 2202—General Education 3,97,200 3,97,200 
31 2204—Sports and Youth Services 1,84,64,000 1,84,64,000 
REVENUE ACCOUNT 
B—Social Services 
(I)) Health and Family Welfare 
32 2210—Medical and Public Health 
(Excluding Public Health), 3,44,133 3,44,133 
10 
The West Bengal Appropriation Act, 1993. 
H of 1993.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
34 
35 
36 
— 
_ 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
2211—Family Welfare 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
2215—Water Supply 	 Sanitation and 
Rs. Rs. 
86,304 
Rs. 
86,304 
29,25,000 
1,51,199 1,51,199 
29,25,000 
(Excluding Prevention of Air and 
Water Pollution). 
F—Loans and Advances 
6215—Loans for Water Supply and 
Sanitation (Excluding Prevention of 
Air and Water Pollution). 
Total 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
2216-1-lousing 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social 
Services 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
4216—Capital Outlay on Housing 	 . . 
Total 
29,25,000 1,51,199 30,76,199 
9,55,000 3,04,000 
2,63,100 
12,59,000 
2,63,000 
9,55,000 5,67,100 15,22,000 
The West Bengal Appropriation Act, 1993. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
37 2217—Urban Development 14,82,29,000 14,82,29,000 
REVENUE ACCOUNT 
.B—Social Services 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
41 2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other Back- 
ward Classes. 	 . . 4,980 4,980 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
42 2235—Social Security and Welfare 
(Social Welfare) 	 . . 50,975 50,975 
(h) Others 
45 2251—Secretariat—Social Services 9,94,000 9,94,000 
46 2250 	 Other Social Services 2,19,06,000 2,19,06,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
47 2401—Crop Husbandry 	 . . 42,32,41,000 42,32,41,000 
12 
The West Bengal Appropriation Act, 1993. 
II of 1993.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services. 
(a) Capital Account of Agriculture 
and Allied Activities 
48 4402—Capital Outlay on Soil and 
Water Conservation. 48,255 48,255 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
50 2404—Dairy Development 4,12,35,000 1,10,000 4,13,45,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
F—Loans 	 Advances and 
51 6405—Loans for Fisheries 43,32,000 43,32,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
52 2406—Forestry and Wild Life 43,76,000 43,76,000 
13 
The West Bengal Appropriation Act, 1993. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
54 2408—Food, Storage and Warehousing 46,75,000 46,75,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture 	Allied Activities 
55 2415—Agricultural Research and 
Education. 1,98,475 1,98,475 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
62 2515—Other Rural Development 
Programmes (Panchayati Raj). 25,000 25,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
_ 
2701—Major and Medium Irrigation . . 4,69;258 4,69,258 
Capital Expenditure Outside the 
Revenue Account 
66 C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation 
and Flood Control 
_ 4701—Capital Outlay on Major and 
Medium Irrigation. 7,42,04,000 13,94,916 7,55,98,916 
Total 7,42,04,000 18,64,174 7,60,68,174 
14 
The West Bengal Appropriation Act, 1993. 
II of 1993.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
67 
68 
69 
REVENUE ACCOUNT 
C—Economic Services 
Capital Expenditure Outside the 
Revenue Account 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor 
Irrigation. 
REVENUE ACCOUNT 
C—Economic Services 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation 
and Flood Control 
4711—Capital Outlay on Flood Control 
Projects. 
REVENUE ACCOUNT 
C—Economic Services 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(e) Capital Account of Energy 
- 
	
	 4801—Capital Outlay on Power Projects 
680I—Loans for Power Projects 
Total 
Rs. Rs. 
9,89,774 
5,22,333 
Rs. 
9,89,774 
5,22,333 
5,33,90,00,000 
12,10,00,000 
5,33,90,00,000 
12,10,00,000 
5,46,00,00,000 5,46,00,00,000 
15 
The West Bengal Appropriation Act, 1993. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
73 
79 
81 
82 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings). 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
and 
Rs. Rs. 
5,15,749 
Rs. 
5,15,749 
80,267 
4,26,169 
80,267 
4,26,169 
3054—Roads 	 Bridges 
Capital Expenditure Outside the 
Revenue Account 
C—Capital ACcount of Economic 
Services 
(g) Capital Account of Transport 
on 	 and 5054—Capital Outlay 	 Roads 
Bridges. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
F—Loans and Advances 
7075—Loans for Other Transport 
Services. 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
3425—Other Scientific Research 
5,06,436 5,06,436 
99,00,000 
9,000 
99,00,000 
9,000 
16 
The West Bengal Appropriation Act, 1993. 
II of 1993.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
83 3451—Secretariat—Economic Services 50,000 50,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
88 3475—Other General Economic 
Services. 10,000 10,000 
REVENUE ACCOUNT 
1)—Grants-in-Aid and Contributions 
90 3604—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati Raj). 12,84,89,000 12,84,89,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
92 4858—Capital Outlay on Engineering 
Industries (Public Undertakings). 	 . . 1 
17 
2 3 
940,46,30,000 940,46,30,000 
1678,94,37,305 998,57,25,304 680,37,12,001 
Services and purposes. 
F—Loans and Advances 
6885—Loans for Other Industries and 
Minerals (Closed and Sick Industries). 
Voted by the 
Legislative 
Assembly. 
Rs. 
17,04,32,000 
Charged on the 
Consolidated 
Fund. 
Rs. 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
96 
Total. 
Rs1 
17,04,32,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
E—Public Debt 
6003—Internal Debt of the State 
Government. 89689,94,000 896,89,94,000 
Serial 
6004—Loans and Advances from the 
Central Government. 43,56,36,000 43,56,36,000 
98 
Total 
Grant Total 
The West Bengal Appropriation Act, 1993. 
[West Ben. Act H of 1993.] 
(Schedule.) 
18 

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