The West Bengal Appropriation Act, 2014

tiCallutta 
vitt 
Extraordinary 
Published by Authority 
Registered No. WB/SC-247 	 No. WB(Part-III)/2014/SAR-11 
&gat 
PHALGUNA 20] 	 TUESDAY, MARCH 11, 2014 	 [SAKA 1935 
PART III—Acts of the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NO 11b1CATION 
No. 442-L.-11th March, 2014.—The following Act of the West Bengal Legislature, having been assented to by 
the Governor, is hereby published for general information:— 
West Bengal Act III of 2014 
THE WEST BENGAL APPROPRIATION 
ACT, 2014. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 11th March, 2014.] 
An Act to authorise payment and appropriation of certain sums from and out of the 
Consolidated Fund of West Bengal for the services and purposes of the year ending on 
the thirty-first day of March, 2014. 
WHEREAS it is expedient to authorise payment and appropriation of certain sums 
from and out of the Consolidated Fund of West Bengal for the services and purposes 
of the year ending on the thirty-first day of March, 2014; 
It is hereby enacted in the Sixty-fifth Year of the Republic of India, by the 
Legislature of West Bengal, as follows:— 
ShOrt title. • 
	
1. This Act may be called the West Bengal Appropriation Act, 2014. 
THE KOLKATA GAZE! It, EXTRAORDINARY, MARCH I1, 2014 	 [PART III 
The West Bengal Appropriation Act, 2014. 
(Sections 2, 3.) 
Issue of Rs. 
19352,11,27,000 
out of the 
Consolidated 
Fund of West 
Bengal for the 
year 2013-2014. 
Appropriation. 
2. From and out of the Consolidated Fund of West Bengal, there may be paid 
and applied sums not exceeding those specified in column 3 of the Schedule amounting 
in the aggregate to the sum of rupees nineteen thousand three hundred fifty-two 
crore eleven lakh and twenty-seven thousand only towards defraying the several 
charges which will come in course of payment during the year ending on the 
thirty-first day of March, 2014, in respect of the services and purposes specified in 
column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the Consolidated 
Fund of West Bengal by this Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on the thirty-first day of 
March, 2014. 
PART 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 11, 2014 	 3 
The West Bengal Appropriation Act, 2014. 
(Schedule.) 
SCHEDULE. 
[See sections 2 and 3.] 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
3 2013—Council of Ministers 1,88,78,000 .. 1,88,78,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry 	 .. 9,26,28,000 9,26,28,000 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
5 Allied Activities 
4401—Capital Outlay on Crop Husbandry 	 .. 187,60,00,000 .. 187,60,00,000 
4415—Capital Outlay on Agricultural Research 
and Education. 	 .. 1,45,00,000 .. 1,45,00,000 
Total 	 . 198,31,28,000 .. 198,31,28,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2403—Animal Husbandry 3,000 .. 3,000 
2404—Dairy Development .. 1,000 .. 1,000 
6 C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
_ 4404—Capital Outlay on Dairy Development.. 1,000 . 	. 1,000 
Total 	 . . 5,000 5,000 
4 	 THE KOLKATA GAZELL E, EXTRAORDINARY, MARCH 11, 2014 	 [Pm III 
The West Bengal Appropriation Act, 2014. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
7 
8 
9 
10 
REVENUE ACCOUNT 
B—Social Services 
(e) Welfare of Scheduled Castes, Scheduled Tribes 
and Other Backward Classes 
2225—Welfare of Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 	 .. 
B—Capital Account of Social Services 
4225—Capital Outlay on Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward Classes. 
Total 	 .. 
REVENUE ACCOUNT 
6003—Internal Debt of the State Government 
6425—Loans for Co-operation 	 .. 
Total 	 .. 
REVENUE ACCOUNT 
C—Economic Services 
(0 Industry and Minerals 
- 	 2852—Industries 	 .. 
_ 	 6885—Other Loans to Industries and Minerals 	 .. 
Total 	 .. 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
Rs. 
21,00,00,000 
7,72,50,000 
Rs. 
.. 
Rs. 
21,00,00,000 
7,72,50,000 
28,72,50,000 . 28,72,50,000 
. 	. 
9,76,56,000 
20,00,000 
.. 
20,00,000 
9,76,56,000 
9,76,56,000 20,00,000 9,96,56,000 
25,00,00,000 
100,00,00,000 .. 
25,00,00,000 
100,00,00,000 
125,00,00,000 .. 125,00,00,000 
50,00,000 .. 50,00,000 3456 	 Civil Supplies 	 . 	 .. 
PART HU 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 11, 2014 	 5 
The West Bengal Appropriation Act, 2014. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
— 	 2049—Interest Payments 67,19,000 67,19,000 
11 
6003—Internal Debt of the State Government 	 . . 1,01,51,000 1,01,51,000 
Total 1,68,70,000 1,68,70,000 
REVENUE ACCOUNT 
C—Capital Account of Economic Services 
(c) Capital Account of Special Areas Programme 
12 4575—Capital Outlay on Other Special 	 .. 20,00,00,000 20,00,00,000 
Areas Programme. 
REVENUE ACCOUNT 
(g) Capital Account of Transport 
13 5054—Capital Outlay on Roads and Bridges 11,25,00,000 11,25,00,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
14 2202—General Education 	 .. 37,44,88,000 37,44,88,000 
REVENUE ACCOUNT 
B—Capital Account of Social Services 
(a) Education, Sports, Art and Culture 
15 4202—Capital Outlay on Education, Sports, 	 .. 131,50,68,000 .. 131,50,68,000 
Art 	 Culture. and 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
— 	 2030—Stamps and Registration 	 .. 19,05,29,000 .. 19,05,29,000 
18 
2040—Taxes on Sales, Trades etc. 7,57,79,000 .. 7,57,79,000 
6 	 THE KOLKATA GAZE1 B., EXTRAORDINARY, MARCH 11, 2014 	 [PART III 
The West Bengal Appropriation Act, 2014. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on 
Number. Legislative the Consoli- Total. 
Assembly. dated Fund. 
Rs. Rs. Rs. 
(c) Interest Payment and Servicing of Debt 
647,85,21,000 647,85,21,000 2049—Interest Payments 
(d) Administrative Services 
2052—Secretariat—General Services 	 .. 93,66,000 . 93,66,000 
(e) Pensions and Miscellaneous General Services 
18 2071—Pensions and Other Retirement Benefits 	 .. 1883,67,23,000 67,000 1883,67,90,000 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 165,64,39,000 10,96,000 165,75,35,000 
2250 	 Other Social Services 20,00,00,000 .. 20,00,00,000 
_ 	 6003—Internal Debt of the State Government 	 . . 11105,37,86,000 11105,37,86,000 
Total 	 .. 2096,88,36,000 11753,34,70,000 13850,23,06,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2052—Secretariat—General Services 29,14,000 . 29,14,000 
19 
2070—Other Administrative Services 	 .. 1,66,38,000 1,90,000 1,68,28,000 
Total 	 .. 1,95,52,000 1,90,000 1,97,42,000 
PART 	
THE KOLKATA GAZE I 1E, EXTRAORDINARY, MARCH 11, 2014 	 7 
The West Bengal Appropriation Act, 2014. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments . 	. 2,00,00,000 2,00,00,000 
C—Economic Services 
20 (a) Agriculture and Allied Activities 
2405—Fisheries 5,79,46,000 5,79,46,000 
6003—Internal Debt 	 State Government of the . 	. 3,74,000 3,74,000 
Total 5,79,46,000 2,03,74,000 7,83,20,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 .. 78,69,000 78,69,000 
C—Economic Services 
(a) Agriculture and Allied Activities 
2408—Food, Storage and Warehousing 	 . 
a) General Economic Services 
1,15,77,000 .. 1,15,77,000 
21 3456—Civil Supplies 28,06,93,000 .. 28,06,93,000 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
on 	 and 4408—Capital Outlay 	 Food, Storage 
_ 	 Warehousing. 	 .. 71,22,10,000 44,29,000 71,66,39,000 
Total 101,23,49,000 44,29,000 101,67,78,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
22 2401—Crop Husbandry 	 .. 9,99,62,000 .. 9,99,62,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
23 2049—Interest Payments 5,00,000 5,00,000 
8 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 11, 2014 	 [PART DI 
The West Bengal Appropriation Act, 2014. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. RS. Rs. 
REVENUE ACCOUNT 
(d) Administrative Services 
2051—Public Service Commission 	 .. 2,64,46,000 .. 2,64,46,000 
B—Social Services 
(b) Health and Family Welfare 
24 2210—Medical and Public Health 	 .. 48,75,01,000 6,42,000 48,81,43,000 
2211—Family Welfare 	 .. 43,45,66,000 .. 43,45,66,000 
B—Capital Account of Social Services 
4210 	 Capital Outlay on Medical and Public 1155,45,76,000 .. 1155,45,76,000 
Health. 
Total 	 . . 1250,30,89,000 6,42,000 1250,37,31,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
— 2059—Public Works 	 . . 1,47,36,000 .. 1,47,36,000 
C—Economic Services 
(g) Transport 
3054—Roads and Bridges 	 . . 3,68,000 3,68,000 
Capital Expenditure Outside 
25 the Revenue Account 
A—Capital Account of General Services 
4059—Capital Outlay on Public Works 	 .. 46,63,26,000 46,63,26,000 
C—Capital Account of Economic Services 
(g) Capital Account of Transport 
on 	 and 	 .. 594,87,54,000 13,93,000 595,01,47,000 5054—Capital Outlay 	 Roads 	 Bridges 
— 
Total 	 . . 642,98,16,000 17,61,000 643,15,77,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
26 2551—Hill Areas 154,14,83,000 .. 154,14,83,000 
PART IM 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 11, 2014 	 9 
The West Bengal Appropriation Act, 2014. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
2015—Elections 67,83,91,000 67,83,91,000 
(d) Administrative Services 
2055—Police 	 .. 25,00,000 7,00,000 32,00,000 
27 2059—Public Works 34,24,000 .. 34,24,000 
2070—Other Administrative Services 	 .. 2,50,53,000 2,50,53,000 
C—Economic Services 
(c) Special Areas Programmes 
_ 	 2575—Other Special Areas Programmes 	 .. 2,92,000 .. 2,92,000 
Total 	 .. 70,96,60,000 7,00,000 71,03,60,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 6,00,000 6,00,000 
B—Capital Account of Social Services 
28 (c) Water Supply, Sanitation, Housing and 
Urban Development 
4216 	 Capital Outlay on Housing 	 .. . 	. 51,21,000 51,21,000 
Total 	 .. . 	. 57,21,000 57,21,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
29 2852—Industries .. 1,28,82,000 .. 1,28,82,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2205—Art and Culture 	 .. 1,93,96,000 1,93,96,000 
30 
6220—Loans for Information and Publicity 5,00,000 -.. 5,00,000 
Total 1,98,96,000 .. 1,98,96,000 
10 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 11, 2014 	 PART III] 
The West Bengal Appropriation Act, 2014. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(h) Others 
31 2251—Secretariat—Social Services 20,00,000 20,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2711—Flood Control 	 .. . 	. 27,38„000 27,38,000 
C—Capital Account of Economic Services 
32 (d) Capital Account of Irrigation and Flood Control 
4701—Capital Outlay on Major and Medium 	 . . . 	. 21,32,000 21,32,000 
Irrigation. 
_ 4711—Capital Outlay on Flood Control Projects 	 . . 38,000 38,000 
Total 	 . . . 	. 49,08,000 49,08,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
33 2056—Jails 5,00,000 5,00,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
35 2235—Social Security and Welfare 	 .. 15,41,74,000 .. 15,41,74,000 
REVENUE ACCOUNT 
Capital Expenditure Outside 
the Revenue Account 
A—Capital Account of General Services 
36 4059—Capital Outlay on Public Works 12,40,50,000 12,40,50,000 
PART rill THE KOLKATA GAZE 	 EXTRAORDINARY, MARCH 11, 2014 	 11 
The West Bengal Appropriadm Act, 2014 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
37 2052—Secretariat—General Services 1,12,39,000 .. 1,12,39,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
38 2235—Social Security and Welfare 47,36,08,000 .. 47,36,08,000 
REVENUE ACCOUNT 
39 6217—Loans for Urban Development 	 .. 33,17,90,000 33,17,90,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
- 2216—Housing 60,00,00,000 60,00,00,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 890,47,43,000 890,47,43,000 
C—Economic Services 
40 (b) Rural Development 
2505—Rural Employment 	 .. 217,69,69,000 217,69,69,000 
C—Capital Account of Economic Services 
(g) Capital Account of Transport 
- 5054—Capital Outlay on Roads and Bridges 	 .. 50,00,00,000 50,00,00,000 
Total 	 . 1218,17,12,000 .. 1218,17,12,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
- 2801—Power 80,66,60,000 . 	. 80,66,60,000 
C—Capital Account of Economic Services 43 (e) Capital Account of Energy 
- 4801—Capital Outlay on Power Projects 	 .. 15906,40,000 15906,40,000 
Total 239,73,00,000 239,73,00,000 
12 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 11, 2014 	 [PART III 
The West Bengal Appropriation Act, 2014. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
(f) Capital Account of Industry and Minerals 
44 4857—Capital Outlay on Chemical and Pharmaceutical 
Industries. 	 .. 1,50,00,000 1,50,00,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 21,48,000 21,48,000 
B--Social Services 
(c) Water Supply, Sanitation, Housing and 
45 Urban Development 
2215—Water Supply and Sanitation 	 .. 169,46,84,000 61,94,000 170,08,78,000 
(g) Social Welfare and Nutrition 
2250 	 Other Social Services 3,06,44,000 .. 3,06,44,000 
Total 172,53,28,000 83,42,000 173,36,70,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
. 	. 40,00,000 40,00,000 2049—Interest Payments 
47 
6003—Internal Debt 	 the State Government of 	 .. . 	. 7,00,00,000 7,00,00,000 
Total . 	. 7,40,00,000 7,40,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
52 3452—Tourism 	 .. 2,76,02,000 .. 2,76,02,000 
REVENUE ACCOUNT 
(g) Transport 
3055—Road Transport 239,26,82,000 .. 239,26,82,000 
53 C—Capital Account of Economic Services 
(g) Capital Account of Transport 
5053—Capital Outlay on Civil Aviation 	 .. 15,00,00,000 .. 15,00,00,000 
Total 	 .. 254,26,82,000 .. 254,26,82,000 
PART HU 
	 THE KOLKATA GAZE1 1 h, EXTRAORDINARY, MARCH 11, 2014 	 13 
The West Bengal Appropriation Act, 2014. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
54 
56 
58 
_ 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing and Urban 
Development 
2217—Urban Development 	 .. 
D--Grants-in-aid and Contributions 
and 	 .. 
Rs. 
406,82,65,000 
1,43,56,000 
10,00,00,000 
Rs. 
.. 
. 
Rs. 
406,82,65,000 
1,43,56,000 
10,00,00,000 
3601 	 Compensation 	 Assignments to Local 
Bodies and Panchayati Raj Institutions. 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
on 4217—Capital Outlay 	 Urban Development 
Total 	 .. 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 .. 
(h) Others 
2251—Secretariat—Social Services 	 .. 
Total 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2052—Secretariat—General Services 
418,26,21,000 .. 418,26,21,000 
194,44,87,000 
28,12,000 
. 
.. 
194,44,87,000 
28,12,000 
194,72,99,000 .. 194,72,99,000 
6,89,000 . 6,89,000 
14 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 11, 2014 	 [PART HI 
The West Bengal Appropriation Act, 2014. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding  
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
59 
62 
64 
_ 
_ 
REVENUE ACCOUNT 
2052—Secretariat--General Services 	 .. 
B—Social Services 
(a) Education, Sports, Art and Culture 
and 
Rs. 
9,97,000 
1,47,42,000 
Rs. 
. 
.. 
Rs. 
9,97,000 
1,47,42,000 2204—Sports 	 Youth Services 
Total 	 . 
REVENUE ACCOUNT 
C—Capital Account of Economic Services 
(c) Capital Account of Special Areas Programme 
4575—Capital Outlay on Other Special Areas 
Programme. 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 .. 
1,57,39,000 .. 1,57,39,000 
42,42,66,000 
27,01,77,000 .. 
42,42,66,000 
27,01,77,000 
Grand Total 	 .. 7584,67,20,000 11767,44,07,000 19352,11,27,000 
By order of the Governor, 
MALAY MARUT BANERJEE, 
Secy. to the Govt. of West Bengal, 
Law Department. 
Published by the Controller of Printing and Stationery, West Bengal and printed at Saraswaty Press Ltd. 
(Government of West Bengal Enterprise), Kolkata 700 056 

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