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The West Bengal Appropriation ( No. 3 ) Act, 1951

West Bengal · state statute
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West Bengal Act XXVI of 1951 
THE WEST BENGAL APPROPRIATION (No. 3) ACT, 
1951. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 27th October, 1951.] 
An Act to authorise payment and appropriation of certain 
further sums from and out of the Consolidated Fund of 
West Bengal to the service of the year ending on the 
thirty-first day of March, 1952. 
WHEREAS it is expedient to authorise payment and appro-
priation of certain further sums from and out of the Con-
solidated Fund of West Bengal to the service of the year 
ending on the thirty-first day of March, 1952; 
It is hereby enacted as follows :- 
1. This Act may be called the West Bengal Appropria-
tion (No. 3) Act, 1951. 
2. From and out of the Consolidated Fund of West 
Bengal there may be paid and applied sums not exceeding 
those specified in column 3 of the Schedule amounting in the 
aggregate to the sum of Rupees thirty-six lakhs sixty-seven 
thousand and one towards defraying the several charges which 
will come in course of payment during the year ending on 
the thirty-first day of March, 1952, in respect of the services 
specified in column 2 of the Schedule. 
Short title. 
Issue of Rs. 
36,67,001 
out of 
the Con-
solidated 
Fund of 
West 
Bengal for 
the year 
1951-52- 
3. The sums authorised to be paid and applied from and Appro-
out of the 'Consolidated Fund of West Bengal by this Act priation. 
shall be appropriated for the services and purposes expressed 
in the Schedule in relation to the year ending on the thirty-
first day of March, 1952. 
SCHEDULE. 
1 2 3 
Grant 
No. Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Conso- 
lidated Fund. 
Total. 
Rs. Rs. Rs. 
3 8—State Excise Duties 3,74,000 3,74,000 5 10—Forest 	 .. 2,55,000 2,55,000 6 11—Registration 1,71,000 1,71,000 14 27—Administration of Justice 1,20,000 1,20,000 18 36—Scientific Departments 50,000 50,000 20 38—Medical 	 .. 1 1 33 56—Stationery and Printing 7,50,000 7,50,000 34 57—Miscellaneous—Miscellaneous 9,47,000 9,47,000 41 Loans and Advances bearing interest 10,00,000 10,00,000 
Total 36,67,001 36,67,001 
Price—Indian, annas 2 ; English, 3d. 
WBGP-5I-2-7650A-5M. 

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