The West Bengal Appropriation Act, 2008

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4 
WB(Part-111)/2008/SAR-5 •• * br. Regzstered No. WB/SC-247 
• I. 
wtte °Matt 
FRIDAY, MARCH 28, 2008 [SAKA 1930 CAITRA 
Short title. 1. This Act may be called the West Bengal Appropriation Act, 2008. 
Extraordinary 
Published by Authority 
PART III—Acts the West Bengal Legislature. 
GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
NO111-1CATION 
No. 494-L-28th March, 2008.—The following Act of the West Bengal Legislature, having been assented to by 
the Governor, is hereby published for general information:— 
West Bengal Act II of 2008 
THE WEST BENGAL APPROPRIATION ACT, 2008. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Kolkata Gazette, 
Extraordinary, of the 28th March, 2008.] 
An Act to authorise payment and appropriation of certain sums from and out of 
the Consolidated Fund of West Bengal for the services and purposes of the 
year ending on the thirty-first day of March, 2008. 
WHEREAS it is expedient to authorise payment and appropriation of certain sums 
from and out of the Consolidated Fund of West Bengal for the services and purposes 
of the year ending on the thirty-first day of March, 2008; 
It is hereby enacted in the Fifty-eighth Year of the Republic of India, by the 
Legislature of West Bengal, as follows:— 
. s  
• 
• 
4 
2 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 28, 2008 	 [PART III 
The West Bengal Appropriation Act, 2008. 
(Sections 2, 3.) 
Issue of Rs. 
2825,25,12,008 
out of the 
Consolidated.  
Fund of West 
Bengal for the 
year 2007-2008. 
Appropriation. 
2. From and out of the Consolidated Fund of West Bengal, there may be paid 
and applied sums not exceeding those specified in column 3 of the Schedule amounting 
in the aggregate to the sum of rupees two thousand eight hundred twenty-five crore 
twenty-five lakh twelve thousand and eight only towards defraying the several 
charges which will come in course of payment during the year ending on the thirty-
first day of March, 2008, in respect of the services and purposes specified in column 
2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the Consolidated 
Fund of West Bengal by this Act shall be appropriated for the services and purposes 
expressed in the Schedule in relation to the year ending on the thirty-first day of 
March, 2008. 
PART III] 	 THE KOLKATA GAZE I I h, EXTRAORDINARY, MARCH 28, 2008 	 3 
The West Bengal Appropriation Act, 2008. 
SCHEDULE. 
[See sections 2 and 3.] 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 2011—State Legislatures 	 . . 2,99,23,000 1,74,000 3,00,97,000 
Serial 	 2 2012—Governor .. . 	. 15,12,000 15,12,000 
3 2013—Council of Ministers 	 . . 35,00,000 . 	. 35,00,000 
_ 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 	 . . . 	. 2,81,66,000 2,81,66,000 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 13,63,60,000 . 	. 13,63,60,000 
C—Economic Services 
5 (a) Agriculture and Allied Services 
2401—Crop Husbandry 	 . . 101,09,84,000 . 	. 101,09,84,000 
2415—Agricultural Research and Education 	 . . 1,76,22,000 50,60,000 2,26,82,000 
(c) Special Areas Programmes 
2551—Hill Areas 	 . . 1,09,16,000 . 	. 1,09,16,000 
E—Public Debt 
6001 	 Loans and Advances from the Central Government . 	. 28,45,000 28,45,000 
Total 	 . . 117,58,82,000 3,60,71,000 121,19,53,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Services 
2403—Animal Husbandry 	 . . 67,03,03,000 2 67,03,03,002 
2404—Dairy Development 	 . . 24,17,36,000 1 24,17,36,001 
6 
(b) Rural Development 
_ 2515—Other Rural Development Programmes 	 . . 2,03,50,000 • •, 2 03 50 000 , 	 , 
Total 	 . . 93,23,89,000 3 93,23,89,003 
4 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 28, 2008 	 [PART HI 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
REVENUE ACCOUNT 
B—Social Services 
(e) Welfare of Scheduled Castes, Scheduled Tribes 
and Other Backward Classes 
2225—Welfare of Scheduled Castes, Scheduled Tribes 
Rs. Rs. Rs. 
7 and Other Backward Classes. 42,22,45,000 1 42,22,45,001 
(h) Others 
2251—Secretariat—Social Services 21,81,000 21,81,000 
Total 42,44,26,000 1 42,44,26,001 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Services 
2425—Co-operation 31,29,12,000 31,29,12,000 
(j) General Economic Services 
3451—Secretariat-Economic Services 6,28,000 6,28,000 
Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
8 (c) Water Supply, Sanitation, Housing and 
Urban Development 
4216—Capital Outlay on Housing 99,90,000 99,90,000 
C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and Allied 
Activities 
4425—Capital Outlay on Co-operation 2,56,01,000 2,56,01,000 
F—Loans and Advances 
6425—Loans for Co-operation 8,88,000 8,88,000 
Total 35,00,19,000 35,00,19,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
2058—Stationery and Printing 1 1 
2852—Industries 232,11,62,000 232,11,62,000 
Total 232,11,62,000 1 232,11,62,001 
PART 
	 THE KOLKATA GAZE I 1E, EXTRAORDINARY, MARCH 28, 2008 	 5 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
(a) Agriculture and Allied Services 
2401—Crop Husbandry 	 . . 20,83,000 . 	. 20,83,000 
(0 Industry and Minerals 
11 2851—Village and Small Industries 	 . . 26,66,98,000 . 	. 26,66,98,000 
(j) General Economic Services 
3451—Secretariat-Economic Services 	 . . 25,72,000 . 	. 25,72,000 
Total 	 . . 27,13,53,000 . 	. 27,13,53,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry 	 . . 33,17,000 . 	. 33,17,000 
(c) Special Areas Programmes 
12 2575—Other Special Areas Programmes 	 . . 14,85,05,000 . 	. 14,85,05,000 
(j) General Economic Services 
3454—Census, Surveys and Statistics . 	. 47,91,000 . 	. 47,91,000 
Total 	 . . 15,66,13,000 . 	. 15,66,13,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
13 2202—General Education 	 . . 64,60,50,000 . 	. 64,60,50,000 
2202—General Education 	 . . 10,20,50,000 . 	. 10,20,50,000 
2205—Art and Culture 11,80,000 . 	. 11,80,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 3,73,80,000 . 	. 3,73,80,000 
14 (h) Others 
2251—Secretariat—Social Services 	 . . 8,95,000 . 	. 8,95,000 
C—Economic Services 
(b) Rural Development 
2515—Other Rural Development Programmes 	 . . 48,45,000 . 	. 48,45,000 
(j) General Economic Services . 
3454 	 Census, Surveys and Statistics 
	
. 	. 89,000 . 	. 89,000 
Total 	 . . 14,64,39,000 . 	. 14,64,39,000 
II 	 I 
6 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 28, 2008 	 [PART III 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
- 	 Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
15 2202—General Education 	 . . 244,20,56,000 4,62,000 244,25,18,000 
C—Economic Services 
(i) Science, Technology and Environment 
16 3435—Ecology and Environment 	 . . 15,44,000 . 	. 15,44,000 
A—General Services 
(b) Fiscal Services 
(iii) Collection of Taxes on Commodities 
and Services 
17 2039—State Excise 	 . . 6,77,64,000 . 	. 6,77,64,000 
(ii) Collection of Taxes on Property and 
Capital Transactions 
- 	 2030—Stamps and Registration 	 . . 11,32,64,000 . 	. 11,32,64,000 
(iii) Collection of Taxes on Commodities 
and Services 
2040—Taxes on Sales, Trades etc. 	 . . 3,08,91,000 . 	. 3,08,91,000 
(iv) Other Fiscal Services 
2047—Other Fiscal Services 	 . . 21,61,000 . 	. 21,61,000 
(d) Administrative Services 
18 and 	 . . 9,27,46,000 . 	. 9,27,46,000 2054—Treasury 	 Accounts Administration 
(e) Pensions and Miscellaneous General Services 
2071—Pensions and Other Retirement Benefits 	 . . 220,06,51,000 1 220,06,51,001 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 75,00,000 1 75,00,001 
(h) Others 
2250 	 Other Social Services 	 . . 1,00,00,000 . 	. 1,00,00,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 28, 2008 	 7 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(f) Capital Account of Industry and Minerals 
18 4885—Other Capital Outlay on Industries and Minerals 9,80,00,000 . 	. 9,80,00,000 
(j) Capital Account of General Economic Services 
5465—Investments in General Financial and Trading 
Institutions. 	 . . 20,00,00,000 . 	. 20,00,00,000 
E—Public Debt 
_ 	 6003—Internal Debt of the State Government 	 . . . 	. 42,03,76,000 42,03,76,000 
Total 275,52,13,000 42,03,76,002 317,55,89,002 
REVENUE ACCOUNT 
A—Capital Account of General Services 
19 4070—Capital Outlay on Other Administrative Services 1,00,00,000 . 	. 1,00,00,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 3,51,00,000 . 	. 3,51,00,000 
C—Economic Services 
(a) Agriculture and Allied Services 
2405—Fisheries 	 . . 17,32,40,000 . 	. 17,32,40,000 
20 (b) Rural Development 
2515—Other Rural Development Programmes 	 . . 48,85,000 . 	. 48,85,000 
(j) General Economic Services 
3451—Secretariat—Economic Services 	 . . 12,61,000 . 	. 12,61,000 
Total 	 . . 21,44,86,000 . 	. 21,44,86,000 
REVENUE ACCOUNT 
B—Social Services 
_ (g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 9,10,30,000 . 	. 9,10,30,000 
C—Economic Services 21 (a) Agriculture and Allied Services 
2408—Food, Storage and Warehousing 	 . . . 	. 1,84,000 1,84,000 
8 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 28, 2008 	 [PART III 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 
Demand 
Number/ 
Serial 
Number. 
. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
21 C—Capital Account of Economic Services 
(a) Capital Account of Agriculture and 
Allied Activities 
4408—Capital Outlay on Food, Storage and 
Warehousing. 	 . . . 	. 3,32,000 3,32,000 
Total 9,10,30,000 5,16,000 9,15,46,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
22 2551—Hill Areas 	 . . 20,02,24,000 . 	. 20,02,24,000 
(a) Agriculture and Allied Services 
23 2406—Forestry and Wild Life 	 . . 2,92,38,000 . 	. 2,92,38,000 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
210—Medical and Public Health 	 . . 36,84,58,000 7,72,000 36,92,30,000 
2211—Family Welfare 	 . . 41,92,29,000 . 	. 41,92,29,000 
(h) Others 
.2250 	 Other Social Services 	 . . 4,77,000 . 	. 4,77,000 
2251—Secretariat—Social Services 	 . . 2,51,000 . 	. 2,51,000 
24 C—Economic Services 
(b) Rural Development 
2515—Other Rural Development Programmes 	 . . 11,50,000 . 	. 11,50,000 
(c) Special Areas Programmes 
2551—Hill Areas 	 . . 37,10,000 . 	. 37,10,000 
PART 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 28, 2008 	 9 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
24 B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and Public Health _ . 	. 10,08,000 10,08,000 
Total 79,32,75,000 17,80,000 79,50,55,000 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 	 . . . 	. 1,000 1,000 
(d) Administrative Services 
2059—Public Works 	 . . 12,06,47,000 48,06,000 12,54,53,000 
C—Economic Services 
(g) Transport 
25 3054—Roads and Bridges 	 . . 23,99,11,000 . 	. 23,99,11,000 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General Services 
4059—Capital Outlay on Public Works 	 . . . 	. 4,06,000 4,06,000 
C—Capital Account of Economic Services 
(g) Capital Account of Transport 
5054—Capital Outlay 	 Roads 	 Bridges on 	 and 	 . . . 	. 2,55,35,000 2,55,35,000 
Total 	 . . 36,05,58,000 3,07,48,000 39,13,06,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
26 2551—Hill Areas 	 . .  30,22,19,000 . 	. 30,22,19,000 
10 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 28, 2008 	 [PART III 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
- 2055—Police 	 . . 81,45;06,000 11,06,000 81,56,12,000 
2070—Other Administrative Services 	 . . . 	. 34,63,000 34,63,000 
Capital Expenditure Outside the 
Revenue Account 
27 A—Capital Account of General Services 
4070 	 Capital Outlay on Other Administrative Services 30,02,000 . 	. 30,02,000 
C—Capital Account of Economic Services 
(c) Capital Account of Special Areas Programme 
4575—Capital Outlay on Other Special Areas 
_ Programme. 	 . . 28,31,15,000 . 	. 28,31,15,000 
Total 	 . . 110,06,23,000 45,69,000 110,51,92,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing and Urban 
Development 
28 2216—Housing 	 . . 10,67,97,000 . 	. 10,67,97,000 
REVENUE ACCOUNT 
B—Social Services 
_ (a) Education, Sports, Art and Culture 
2205—Art and Culture 	 . . 5,75,67,000 . 	. 5,75,67,000 
(d) Information and Broadcasting 
2220—Information and Publicity 	 . . 2,46,67,000 2,92,000 2,49,59,000 
30 (h) Others 
2250—Other Social Services 	 . . 80,000 . 	. 80,000 
2251—Secretariat—Social Services 	 . . 9,55,000 . 	. 9,55,000 
F—Loans and Advances 
- 6220—Loans for Information and Publicity 	 . . 70,00,000 . 	. 70,00,000 
Total 	 . . 9,02,69,000 2,92,000 9,05,61,000 
PART III] 	 THE KOLKATA GAZE1 1E,, EXTRAORDINARY, MARCH 28, 2008 	 11 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(h) Others 
31 2251—Secretariat--Social Services 	 . . 20,62,83,000 . 	. 20,62,83,000 
C—Economic Services 
(d) Irrigation and Flood Control 
— 	 2711—Flood Control 	 . . . 	. 1,17,000 1,17,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
32 
(d) Capital Account of Irrigation and Flood Control 
4700—Capital Outlay on Major Irrigation 	 . . . 	. 25,52,000 25,52,000 
4701—Capital Outlay on Major and Medium Irrigation. . . 	. 17,37,000 17,37,000 
4711—Capital Outlay on Flood Control Projects 	 . . . 	. 4,40,97,000 4,40,97,000 
Total 	 . . . 	. 4,85,03,000 4,85,03,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2052—Secretariat—General Services 	 . . 38,000 . 	. 38,000 
33 2056—Jails 	 . . 1,02,42,000 . 	. 1,02,42,000 
_ 	 2058—Stationery and Printing 	 . . 9,53,000 . 	. 9,53,000 
Total 	 . . 1,12,33,000 . 	. 1,12,33,000 
REVENUE ACCOUNT 
(a) Organs of State 
34 2014—Administration of Justice 	 . . 11,96,48,000 1 11,96,48,001 
Sums not exceedin g 
12 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 28, 2008 	 [PART III 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
2 
Services and purposes. 
1 
Demand 
Number/ 
Serial 
Number. Voted by the 
Legislative 
Assembly. 
3 
Charged on 
the Consoli- 
dated Fund. 
Total. 
REVENUE ACCOUNT 
B—Social Services 
(f) Labour and Labour Welfare 
2230—Labour and Employment 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
Capital Expenditure Outside the Revenue Account 
B—Capital Account of Social Services 
(h) Others 
4250 	 Capital Outlay on Other Social Services 
Rs. 
41,000 
Rs. 
3,70,01,000 
9,90,36,000 
6,10,000 
Rs. 
3,70,01,000 
9,90,77,000 
6,10,000 
Total 13,66,47,000 41,000 13,66,88,000 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
2029—Land Revenue 
(d) Administrative Services 
2053—District Administration 
C—Economic Services 
(b) Rural Development 
2506—Land Reforms 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic Services 
(j) Capital Account of General Economic Services 
5475—Capital Outlay on Other General Economic 
Services. 
35 
36 
19,46,62,000 
4,60,90,000 
10,31,13,000 
64,39,000 
19,46,62,000 
4,60,90,000 
10,31,13,000 
64,39,000 
35,03,04,000 35,03,04,000 Total 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 28, 2008 	 13 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education 	 . . 171,00,60,000 . 	. 171,00,60,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 21,37,63,000 . 	. 21,37,63,000 
Capital Expenditure Outside the 
38 Revenue Account 
B—Capital Account of Social Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, Sports, Art and 	 • 
Culture. 	 . . 1,00,00,000 . 	. 1,00,00,000 
Total 	 . . 193,38,23,000 . 	. 193,38,23,000 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
2211—Family Welfare 	 . . 8,57,60,000 . 	. 8,57,60,000 
(c) Water Supply, Sanitation, Housing and 
Urban Development 
2215—Water Supply and Sanitation 	 . . 28,27,000 . 	. 28,27,000 
39  2217—Urban Development 	 . . 88,42,55,000 . 	. 88,42,55,000 
D—Grants-in-aid and Contributions 
3604—Compensation and Assignments to Local 
Bodies and Panchayati Raj Institutions. 	 . . 33,04,42,000 . 	. 33,04,42,000 
_ 
Total 	 . . 130,32,84,000 . 	. 130,32,84,000 
14 	 THE KOLKATA GAZE1 1E,, EXTRAORDINARY, MARCH 28, 2008 	 [PART III 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 
Rs. Rs. 
3,10,00,000 
Rs. 
3,10,00,000 
B--Social Services 
(g) Social Welfare and Nutrition 
2235—Social. Security and Welfare 8,81,89,000 8,81,89,000 
40 C—Economic Services 
(b) Rural Development 
2501—Special Programmes for Rural Development 86,11,00,000 86,11,00,000 
2505—Rural Employment 58,13,33,000 58,13,33,000 
2515—Other Rural Development Programmes . 	. 50,000. 50,000 
Total 153,06,22,000 3,10,50,000 156,16,72,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
41 2052—Secretariat—General Services 9,30,000 9,30,000 
2070—Other Administrative Services 25,00,000 25,00,000 
Total 34,30,000 34,30,000 
42 2052—Secretariat--General Services 55,74,000 55,74,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2801—Power 94,00,000 94,00,000 
Capital Expenditure Outside the 
Revenue Account 
43 C—Capital Account of Economic Services 
(e) Capital Account of Energy 
4801—Capital Outlay on Power Projects 112,01,00,000 112,01,00,000 
E—Public Debt 
6003—Internal Debt of the State Government 11,20,00,000 11,20,00,000 
Total 112,95,00,000 11,20,00,000 124,15,00,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 28, 2008 	 15 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Capital Account of Economic Services 
(g) Capital Account of Transport 
5075—Capital Outlay on Other Transport Services 	 . . . 	. 31,68,000 31,68,000 
44 F—Loans and Advances , 
6858—Loans for Engineering Industries 	 . . 11,25,00,000 . 	. 11,25,00,000 
Total 	 . . 11,25,00,000 31,68,000  11,56,68,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing and Urban 
Development 
2215—Water Supply and Sanitation 	 . . 56,87,09,000 8,00,000 56,95,09,000 
(h) Others 
2250—Other Social Services 	 . . 1,37,50,000 . 	. 1,37,50,000 
2251—Secretariat—Social Services 	 . . 9,53,000 . 	. 9,53,000 
45 Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing and Urban 
Development 
4215—Capital Outlay on Water Supply and Sanitation 22,66,16,000 . 	. 22,66,16,000 
Total 	 . . 81,00,28,000 8,00,000 81,08,28,000 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 3,66,96,000 2,05,18,000 • 5,72,14,000 
46 (h) Others 
2251—Secretariat—Social Services 	 . . 9,31,000 . 	. 9,31,000 
Total 	 . . 3,76,27,000 2,05,18,000 5,81,45,000 
16 	
THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 28, 2008 	 [PART III 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
• 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(c) Interest Payment and Servicing of Debt 
2049—Interest Payments 	 . . . 	. 7,66,60,000 7,66,60,000 
B—Social Services • 
47 (g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 2,17,66,000 . 	. 2,17,66,000 
_ 	 2245—Relief on account of Natural Calamities 	 . . 309,10,45,000 . 	. 309,10,45,000 
Total 	 . . 311,28,11,000 7,66,60,000 318,94,71,000 
REVENUE ACCOUNT 
(a) Education, Sports, Art and Culture 
2204—Sports 	 Youth 5,09,88,000 . 	. 5,09,88,000 and 	 Services 	 . . 
49 (h) Others 
2251—Secretariat—Social Services 	 . . 2,56,000 . 	. 2,56,000 
Total 	 . . 5,12,44,000 . 	. 5,12,44,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 	 . . 56,21,000 . 	. 56,21,000 
Capital Expenditure Outside the Revenue Account 
50 C—Capital Account of Economic Services 
(c) Capital Account of Special Areas Programme 
4575—Capital Outlay on Other Special Areas 
Programme. 	 . . 18,00,00,000 . 	. 18,00,00,000 
Total 	 . . 18,56,21,000 . 	. 18,56,21,000 
PART III] 	 THE KOLKATA GAZETTE, EXTRAORDINARY, MARCH 28, 2008 	 17 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
51 2203—Technical Education 	 . . 25,38,10,000 . 	. 25,38,10,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3056—Inland Water Transport 	 . . . 	. 10,62,000 10,62,000 
3075—Other Transport Services 	 . . 1,18,01,000 . 	. 1,18,01,000 
Capital Expenditure Outside the Revenue Account 
53 C—Capital Account of Economic Services 
(g) Capital Account of Transport 
5055—Capital Outlay on Road Transport 	 . . 3,73,00,000 . 	. 3,73,00,000 
5056—Capital Outlay on Inland Water Transport 	 . . 3,53,66,000 . 	. 3,53,66,000 
Total 	 . . 8,44,67,000 10,62,000 8,55,29,000 
F—Loans and Advances 
54 6217—Loans for Urban Development 	 . . 4,65,54,000 . 	. 4,65,54,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2702—Minor Irrigation 	 . . . . 17,000 17,000 
Capital Expenditure Outside the Revenue Account 
55 C—Capital Account of Economic Services 
(d) Capital Account of Irrigation and Flood Control 
4702—Capital Outlay on Minor Irrigation 	 . . . . 3,34,000 3,34,000 
Total 	 . . . 	. 3,51,000 3,51,000 
18 	 THE KOLKATA GAZE11E, EXTRAORDINARY, MARCH 28, 2008 	 [PART III 
The West Bengal Appropriation Act, 2008. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on 
the Consoli- 
dated Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 	 . . 54,85,85,000 2,40,000 54,88,25,000 
56 2236—Nutrition 	 . . 40,70,35,000 . 	. 40,70,35,000 
(h) Others 
_ 	 2251—Secretariat—Social Services 	 . . 34,20,000 . 	. 34,20,000 
Total 	 . . 95,90,40,000 2,40,000 95,92,80,000 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
57 2052—Secretariat—General Services 	 . . 3,08,000 . 	. 3,08,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
58 2575—Other Special Areas Programmes 	 . . 5,15,59,000 . 	. 5,15,59,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2204—Sports and Youth Services 	 . . 6,50,000 . 	. 6,50,000 
C—Economic Services 
59 (b) Rural Development 
2515—Other Rural Development Programmes 	 . . 20,00,000 . 	. 20,00,000 
Total 	 . . 26,50,000 . 	. 26,50,000 
Grand Total 	 . . 2746,16,19,000 79,08,93,008 2825,25,12,008 
By order of the Governor, 
ANINDYA BHATTACHARYYA, 
Secy.-in-charge to the Govt. of West Bengal, 
Law Department. 
Published by the Controller of Printing and Stationery, West Bengal and printed at Saraswaty Press Ltd. 
(Government of West Bengal Enterprise), Kolkata 700 056 

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