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The West Bengal Appropriation ( Vote On Account ) ( No. 2 ) Act, 1991

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act V of 1991 
THE WEST BENGAL APPROPRIATION (VOTE ON 
ACCOUNT) (NO. 2) ACT, 1991. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 31st July, 1991.] 
West Ben. 
Act I of 
1991. 
[31st July, 1991.] 
An Act to authorise payment and appropriation of certain sums front and 
out of the Consolidated Fund of West Bengal for the services and 
purposes of a part of the year ending on the thirty-first day of March, 
1992. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West Bengal for the 
services and purposes of a part of the year ending on the thirty-first day of 
March, 1992; 
It is hereby enacted in the Forty-second Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (Vote on 
Account) (No. 2) Act, 1991. 
2. From and out of the Consolidated Fund of West Bengal there may 
be paid and applied sums not exceeding those specified in column 3 of the 
Schedule amounting in the aggregate [inclusive of the sums specified in 
column 3 of the Schedule to the West Bengal Appropriation (Vote on 
Account) Act, 1991] to the sum of rupees four thousand one hundred 
thirty-five crores seventy-five lakhs and eighty-four thousand towards 
defraying the several charges which will come in course of payment during 
the year ending on the thirty-first day of March, 1992, in respect of the 
services and purposes specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the 
Consolidated Fund of West Bengal by this Act shall be appropriated for the 
services and purposes expressed in the Schedule in relation to the year 
ending on the thirty-first day of March, 1992. 
Short title. 
Issue of Rs. 
4135,75,84,0110 
out of the 
Consoli-
dated Fund 
of West 
Bengal for 
the year 
1991-92. 
Appropria-
tion. 
55 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
1 2011—State Legislature 1,70,12,000 96,000 1,71,08,000 
Serial 
2 2012—Governor 47,06,000 47,06,000 
3 2013—Council of Ministers 50,60,000 50,60,000 
4 2014—Administration of Justice 13,99,89,000 3,25,30,000 17,15,19,000 
5 2015—Elections 40,90,85,000 4,000 40,90,89,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income 
and Expenditure 
6 2020—Collection of Taxes on Income 
and Expenditure 1,05,15,000 2,000 1,05,17,000 
(ii) Collection of Taxes on Property 
and Capital Transaction 
2029—Land Revenue 44,55,87,000 3,69,000 44,59,56,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
7 (i) Capital Account of General 
Economic Services 
5475—Capital Outlay on Other General 
Economic Services. 	 .. 53,44,000 53,44,000 
Total 45,09,31,000 3,69,000 45,13,00,000 
56 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Schedule.) 
1 2 3 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Ks. Rs. 
REVENUE ACCOUNT 
A—General Services 
(b) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 2030—Stamps and Registrations 	 .. 6,71,40,000 6,71,40,000 
9 2035—Collection of Other Taxes on 
Property and Capital Transactions. .. 8,57,000 8,57,000 
(iii) Collection of Taxes on Commo- 
dities and Services 
10 2039—State Excise 5,59,66,000 5,59,66,000 
11 2040—Sales Tax 8,82,79,000 8,82,79,000 
12 2041—Taxes on Vehicles 1,73,93,000 1,73,93,000 
13 2045—Other Taxes and Duties on 
Commodities and Services. 3,78,00,000 3,78,00,000 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services 1,73,81,000 1,73,81,000 
(c) Interest Payment and Servicing 
of Debt 
16 2049—Interest Payments 36,75,000 4,14,82,62,000 4,15,19,37,000 
(d) Administrative Services 
Serial 
17 2051—Public Service Commission 	 . . 86,21,000 86,21,000 
18 2052—Secretariat—General Services 9,85,76,000 9,85,76,000 .. 
19 2053—District Administration 9,81,04,000 9,81,04,000 
20 2054—Treasury and Accounts 
Administration. 6,88,42,000 6,88,42,000 
57 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
21 2055—Police 1,66,10,16,000 2,000 1,66,10,18,000 
22 2056—Jails 10,26,47,000 10,26,47,000 
24 2058—Stationery 	 Printing and 4,64,94,000 4,64,94,000 
— 2059—Public Works 45,50,98,000 81,21,000 46,32,19,000 
(Public Works under Functional 
Heads) 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education (Buildings) 30,000 30,000 
2205—Art 	 Culture (Buildings) and 	 .. 41,54,000 41,54,000 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Buildings). 18,000 18,000 
25 (c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing (Buildings) 2,03,54,000 2,03,54,000 
(f) Labour and Labour Welfare 
2230—Labour and Employment 
(Buildings). 8,000 8,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Buildings). 51,000 51,000 
C—Economic Services 
(e) Agriculture and Allied Activities 
2401—Crop Husbandry (Buildings) 	 .. 5,000 5,000 
2403—Animal Husbandry (Buildings) 5,000 5,000 
58 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
2404—Dairy Development (Buildings) 3,000 3,000 
2406—Forestry and Wild Life 
(Zoological Park and Lloyd Botanic 
Garden, Darjeeling) (Buildings). 	 . . 2,000 2,000 
2408—Food, Storage and Warehousing 
(Buildings). 51,000 51,000 
(f) Industry and Minerals 
2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries) (Buildings). 6,000 6,000 
2853—Non-Ferrous Mining and 
Metallurgical Industries (Buildings). 32,84,000 32,84,000 
0) General Economic Services 
25 3475—Other General Economic Services 1,01,000 1,01,000 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
4059—Capital Outlay on Public Works 7,95,32,000 14,09,000 8,09,41,000 
Capital Outlay on Public Works 
under Functional Heads 
B—Capital Account 	 Social of 
Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, 
Sports, Art and Culture (Buildings). 9,43,27,000 9,43,27,000 
59 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(b) Health and Family Welfare 
4210--Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Buildings). 11,08,04,000 11,08,04,000 
4210—Capital Outlay on Medical and 
Public Health (Public Health) 
(Buildings). 5,00,000 5,00,000 
4211—Capital Outlay on Family 
Welfare (Buildings). 8,17,34,000 8,17,34,000 
(c) Water Supply, Sanitation, 
Housing and Urban Development 
4216 	 Capital Outlay on Housing 
(Buildings). 	 .. 3,13,47,000 3,13,47,000 
25 (d) Information and Broadcasting 
4220 	 Capital Outlay on Information 
and Publicity (Buildings). 	 .. 6,00,000 6,00,000 
(h) Others 
4250—Capital Outlay on Other Social 
Services (Buildings). 7,25,000 7,25,000 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings) (Buildings). 1,04,84,000 1,04,84,000 
60 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings) (Tribal Areas 
Sub-Plan) (Buildings). 8,67,000 8,67,000 
4404—Capital Outlay on Dairy 
Development (Excluding Public 
Undertakings) (Buildings). 25,84,000 25,84,000 
4408—Capital Outlay of Food Storage 
and Warehousing (Excluding Public 
Undertakings) (Buildings). 32,12,000 32,12,000 
(b) Capital Account of Rural 
Development 
25 4515—Capital Outlay on Other Rural 
Development (Panchayati Raj) 
(Buildings). 5,50,000 5,50,000 
(0 Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings). 23,72,000 23,72,000 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan) 
(Buildings). 	 .. 26,000 26,000 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
Industries) (Buildings). 51,000 51,000 
Total 90,28,85,000 95,30,000 91,24,15,000 
61 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 2070—Other Administrative Services 
(Fire Protection and Control). 7,63,60,000 7,63,60,000 
27 2070—Other Administrative Services 
(Excluding Fire Protection and 
Control). 30,68,52,000 30,68,52,000 
REVENUE ACCOUNT 
A—General Services 
(a) Pension and Miscellaneous 
General Services 
28 2071—Pensions and Other Retirement 
Benefits. 	 .. 99,74,05,000 74,000 99,74,79,000 
29 2075—Miscellaneous General Services 2,81,08,000 2,81,08,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and Culture 
2202—General Education 8,34,97,72,000 8,34,97,72,000 
2203—Technical Education 14,12,83,000 14,12,83,000 
2205—Art 	 Culture and 5,09,02,000 5,09,02,000 
Capital Expenditure Outside the 
30 Revenue Account 
F—Loans and Advances 
6202—Loans for Education, Sports, Art 
and Culture. 15,04,000 15,04,000 
Total 8,54,34,61,000 8,54,34,61,000 
62 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Schedule.) 
1 	 2 3 
Demand 
Number/ 
Serial 	 Services and purposes. 
Number. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
31 
32 
33 
34 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2204—Sports 	 Youth Services and 
Rs. 
9,52,77,000 
Rs. Rs. 
9,52,77,000 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health). 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health). 
Total 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Public Health). 
2211—Family Welfare 
1,55,83,68,000 
25,17,000 
1,55,83,68,000 
25,17,000 
1,56,08,85,000 1,56,08,85,000 
28,97,84,000 
27,07,36,000 
28,97,84,000 
27,07,36,000 
63 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution). 45,76,31,000 45,76,31,000 
35 Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6215—Loans for Water Supply and 
Sanitation (Excluding Prevention of 
Air and Water Pollution). 1,58,34,000 1,58,34,000 
Total 47,34,65,000 47,34,65,000 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing 8,78,91,000 27,000 8,79,18,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
36 (c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 6,88,67,000 6,88,67,000 
F—Loans 	 Advances and 
_ 	 6216—Loans for Housing 40,50,000 40,50,000 
Total 16,08,08,000 27,000 16,08,35,000 
64 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2217—Urban Development 90,91,87,000 90,91,87,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
37 (c) Water Supply, Sanitation, 
Housing and Urban Development 
4217—Capital Outlay on Urban 
Development. 3,32,00,000 3,32,00,000 
F—Loans 	 Advances and 
6217—Loans for Urban Development 14,91,00,000 14,91,00,000 
Total 1,09,14,87,000 1,09,14,87,000 
REVENUE ACCOUNT 
B—Social Services 
(d) Information and Broadcasting 
2220—Information and Publicity .. 6,73,96,000 6,73,96,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
38 (d) Information and Publicity 
4220—Capital Outlay on Information 
and Publicity. 11,87,000 11,87,000 
F—Loans 	 Advance and 
6220—Loans for Information and 
Publicity. 85,50,000 85,50,000 
Total 7,71,33,000 7,71,33,000 
65 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(f) Labour and Labour Welfare 
39 2230—Labour and Employment 17,35,49,000 17,35,49,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Rehabilitation). 17,56,80,000 1,00,57,000 18,57,37,000 
Capital Expenditure Outside the 
40 Revenue Account 
F—Loans 	 Advances and 
6235—Loans for Social and Welfare 
- 	 (Rehabilitation). 30,00,000 30,00,000 
Total 17,86,80,000 1,00,57,000 18,87,37,000 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art & Culture 
- 	 2202—General Education (Tribal 
Areas Sub-Plan). 6,14,75,000 6,14,75,000 
2204—Sports and Youth Services 
(Tribal Areas Sub-Plan). 6,34,000 6,34,000 
41 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Tribal 
Areas Sub-Plan). 81,24,000 81,24,000 
66 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Sched de.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
2210—Medical and Public Health) 
(Tribal Areas Sub-Plan). 16,67,000 16,67,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution) (Tribal Areas 
Sub-Plan). 1,05,00,000 1,05,00,000 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
41 Classes. 42,00,64,000 42,00,64,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Tribal Areas 
Sub-Plan). 19,50,000 19,50,000 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Tribal Areas 
Sub-Plan). 1,24,27,000 1,24,27,000 
2402—Soil and Water Conservation 
(Tribal Areas Sub-Plan). 31,17,000 31,17,000 
2403—Animal Husbandry (Tribal Areas 
Sub-Plan). 	 .. 23,34,000 23,34,000 
2405—Fisheries (Tribal Areas Sub-Plan) 31,50,000 31,50,000 
67 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Sched de.) 
I 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
2406—Forestry and Wild Life (Exclud-
ing Zoological Park and Lloyd Botanic 
Garden, Darjeeling) (Tribal Areas 
Sub-Plan). 2,90,34,000 2,90,34,000 
2408—Food, Storage and Warehousing .  
(Tribal Areas Sub-Plan). 2,46,000 2,46,000 
2425—Co-operation (Tribal Areas 
Sub-Plan). 15,74,000 15,74,000 
2435—Other Agricultural Programme 
(Tribal Areas Sub-Plan). 2,67,000 2,67,000 
(b) Rural Development 
2501—Special Programmes for Rural 
41 Development (Tribal Areas Sub-Plan). 52,67,000 52,67,000 
- (c) Special Areas Programmes 
2515—Other Rural Development Pro- 
* grammes (Community Development) 
(Tribal Areas Sub-Plan). 1,50,000 1,50,000 
2575—Other Special Areas Programmes 
(Tribal Areas Sub-Plan). 3,05,30,000 3,05,30,000 
(d) Irrigation and Flood Control 
2702—Minor Irrigation (Tribal Areas 
Sub-Plan). 67,01,000 67,01,000 
(f) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 45,22,000 45,22,000 
68 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public Health) 
(Tribal Areas Sub-Plan). 27,00,000 27,00,000 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 4,57,92,000 4,57,92,000 
41 C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4401—Capital Outlay on Crop Husban-
dry (Excluding Public Undertakings) 
(Tribal Areas Sub-Plan). 2,34,000 2,34,000 
4425—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 7,62,000 7,62,000 
4435—Capital Outlay on Other Agricul-
tural Programmes (Tribal Areas 
Sub-Plan). 3,00,000 3,00,000 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor 
Irrigation (Tribal Areas Sub-Plan). 80,96,000 80,96,000 
69 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
4705—Capital Outlay on Command 
Area Development (Tribal Areas 
Sub-Plan). 5,50,000 5,50,000 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas 
Sub-Plan). 90,000 90,000 
(g) Capital Account of Transport 
41 5054 	 Capital Outlay on Roads and 
Bridges (Tribal Areas Sub-Plan). 	 .. 1,88,34,000 1,88,34,000 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes. 21,34,000 21,34,0'00 
6425—Loans for Co-operation (Tribal 
Areas Sub-Plan). 2,58,000 2,58,000 
6575—Loans for Other Special Pro- 
gramme (Tribal Areas Sub-Plan). 1,50,000 1,50,000 
6851—Loans for Village and Small 
Industries (Excluding Public Under- 
_ 	 takings) (Tribal Areas Sub-Plan). 1,34,000 1,34,000 
Total 68,37,67,000 68,37,67,000 
70 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare). 
2236—Nutrition 
2245—Relief on account of Natural 
Calamities. 
(h) Others 
42 
43 
44 
Rs. 	 Rs. 
41,83,77,000 
3,32,54,000 
40,01,67,000 
Voted by the Charged on the 
Legislative 	 Consolidated 
Assembly. 	 Fund. 
41,83,77,000 
3,32,54,000 
40,01,67,000 
Total. 
Rs. 
45 	 225I—Secretariat Social Services 	 .. 	 3,53,86,000 	
3,53,86,000 
 
REVENUE ACCOUNT 
B—Social Services 
(h) Others 
   
 
2250—Other Social Services 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
4250—Capital Outlay on Other Social 
Services. 
F—Loans and Advances 
6250—Loans for Other Social Services 
Total 
1,96,91,000 1,96,91,000 
46 
2,83,14,000 
43,88,000 
2,83,14,000 
43,88,000 
 
 
5,23,93,000 5,23,93,000 
71 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
47 
48 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Agriculture and Allied Activities 
4401—Capital Outlay on Crop Husban-
dry (Excluding Public Undertakings). 
F—Loans and Advances 
Rs. 
42,25,41,000 
29,84,000 
6,00,00,000 
Rs. Rs. 
42,25,41,000 
29,84,000 
6,00,00,000 6401—Loans for Crop Husbandry 
(Excluding Public Undertakings). 	 . 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2402—Soil and Water Conservation 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4402—Capital Outlay on Soil and 
_ 	 Water Conservation. 
Total 
48,55,25,000 48,55,25,000 
5,69,48,000 
1,77,000 
5,69,48,000 
1,77,00( 
5,71,25,000 5,71,25,001 
72 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
49 
50 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2403—Animal Husbandry 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public 
Undertakings). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
Rs. 
20,83,14,000 
60,05,000 
Rs. Rs. 
20,83,14,000 
60,05,000 
21,43,19,000 21,43,19,000 
30,11,36,000 
77,34,000 
7,50,000 
51,000 30,11,87,000 
77,34,000 
7,50,000 
2404—Dairy Development 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4404 	 Capital Outlay on Dairy 
Development (Excluding Public 
Undertakings). 
F—Loans and Advances 
6404—Loans for Dairy Development 
(Excluding Public Undertakings). 	 .. 
Total 30,96,20,000 51,000 30,96,71,000 
73 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charge 	 on the 
Consolidated 
Fund. 
Total. 
51 
52 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
— 	 2405—Fisheries 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4405—Capital Outlay on Fisheries 
F—Loans and Advances 
Rs. 
11,27,24,000 
81,74,000 
Rs. Rs. 
11,27,24,000 
81,74,000 
— 	 6405—Loans for Fisheries 
Total 
REVENUE ACCOUNT 
C—Economic Services 
13,11,32,000 13,11,32,000 
26,39,96,000 
25,50,000 
26,39,96,000 
25,50,00( 
(a) Agriculture and Allied Activities 
— 	 2406—Forestry and Wild Life (Exclu- 
ding Zoological Park and Lloyd 
Botanic Garden, Darjeeling). 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4406—Capital Outlay on Forestry and 
Wild Life. 
Total 26,65,46,000 26,65,46,001 
74 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Sched tie.) 
I 2 3 
Demand 
Numbed 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2407—Plantations 5,09,98,000 5,09,98,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
53 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4407—Capital Outlay on Plantations .. 12,59,000 12,59,000 
F—Loans 	 Advances and 
6407—Loans for Plantations 57,59,000 57,59,000 
Total 5,8016,000 5,80,16,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and 	 Allied Activities 
2408—Food, Storage and Warehousing 13,91,49,000 13,91,49,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
54 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding 
Public Undertakings). 25,01,37,000 8,000 25,01,45,000 
Total 38,92,86,000 8,000 38,92,94,000 
75 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Numbed 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
56 
57 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2415—Agricultural Research and 
Rs. 
10,53,61,000 
3,00,000 
Ks. Rs. 
10,53,61,000 
3,00,000 
Education. 
Capital Expenditure Outside the 
- Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4415—Capital Outlay on Agricultural 
Research and Education. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
10,56,61,000 10,56,61,000 
10,20,00,000 
3,68,31,000 
5,56,66,000 
10,20,00,000 
3,68,31,000 
5,56,66,000 
(a) Agriculture and Allied Activities 
— 	 2425—Co-operation 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4425—Capital Outlay on Co-operation 
F—Loans and Advances 
_ 	 6425—Loans for Co-operation 
Total 19,44,97,000 19,44,97,000 
76 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2435—Other Agricultural Programmes 34,45,00,000 34,45,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
58 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4435—Capital Outlay on Other Agri- 
cultural Programmes. 35,67,000 35,67,000 
Total 34,80,67,000 34,80,67,000 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
59 2501—Special Programmes for Rural 
Development. 18,65,87,000 18,65,87,000 
60 2505—Rural Employment 1,20,66,30,000 1,20,66,30,000 
6] 2506—Land Reforms 8,01,23,000 8,01,23,000 
2515—Other Rural Development 
Programmes (Panchayati Raj), 
(b) Grants-in-Aid and Contributions 
40,22,29,000 40,22,29,000 
and 3604—Compensation 	 Assignments 
to Local Bodies and Panchayati Raj 
62 Institutions (Panchayati Raj). 2,85,00,000 2,000 2,85,02,000 
Capital Expenditure Outside the 
Revenue Account 
F—Loans 	 Advances and 
6515—Loans for Other Rural Develop- 
_ 	 ment Programmes (Panchayati Raj). 51,000 51,000 
Total 43,07,80,000 2,000 43,07,82,000 
77 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Sched ile.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
— 2515—Other Rural Development 
Programmes (Community 
Development). 18,25,08,000 18,25,08,000 
Capital Expenditure Outside the 
Revenue Account 
63 C—Economic Services 
(b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes 
— (Community Development). 33,00,000 33,00,000 
Total 18,58,08,000 18,58,08,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programme 
2551—Hill Areas 24,13,73,000 24,13,73,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
64 (c) Capital Account of Special 
Areas Programme 
4551—Capital Outlay on Hill Areas 	 .. 22,50,000 22,50,000 
F—Loans 	 Advances and 
6551—Loans for Hill Areas 57,84,000 57,84,000 
Total 24,94,07,000 24,94,07,000 
78 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.I 
(Schedule.) 
I 2 3 
Demand 
Number) 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
65 
66 
_ 
_ 
Rs. 
10,69,26,000 
35,49,000 
Rs. Rs. 
10,69,26,000 
35,49,000 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programme 
2575—Other Special Areas Programmes 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Special 
Areas Programme 
4575—Capital Outlay on Other Special 
Areas Programmes. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
and 	 .. 
11,04,75,000 11,04,75,000 
25,94,48,000 
1,00,44,25,000 
25,94,48,000 
1,00,44,25,000 
2701—Major 	 Medium Irrigation 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation 
and Flood Control 
4701—Capital Outlay on Major and 
Medium Irrigation. 	 .. 
Total 1,26,38,73,000 1,26,3833,000 
79 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2702—Minor Irrigation 41,71,51,000 41,71,51,000 
2705—Command Area Development . . 53,34,000 53,34,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
67 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4702—Capital Outlay on Minor 
Irrigation. 14,75,53,000 14,75,53,000 
4705—Capital Outlay on Command 
_ Area Development. 	 .. 1,16,84,000 1,16,84,000 
Total 58,17,22,000 58,17,22,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2711—Flood Control 17,06,17,000 51,000 17,06,68,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
68 Services 
(d) Capital Account of Irrigation 
and Flood Control 
4711—Capital Outlay on Flood 
_ Control Projects. 19,43,34,000 19,43,34,000 
Total 36,49,51,000 51,000 36,50,02,000 
80 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
— 2801—Power 25,82,67,000 25,82,67,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
69 (e) Capital Account of Energy 
4801—Capital Outlay on Power 
Projects. 1,09,43,67,000 1,09,43,67,000 
F—Loans 	 Advances and 
6801—Loans for Power Projects 36,88,67,000 36,88,67,000 
— 6860—Loans for Consumer Industries 50,34,000 50,34,000 
Total 1,72,65,35,000 1,72,65,35,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
72 2810—Non-Conventional Sources 
of Energy. 44,17,000 44,17,000 
(f) Industry and Minerals 
— 285I—Village and Small Industries 
(Excluding Public Undertakings. 	 .. 34,52,30,000 34,52,30,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
73 
(f) Capital Account of Industry 
and Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 	 .. 3,36,17,000 3,36,17,000 
F—Loans 	 Advances and 
6851—Loans for Village and Small 
Industries (Excluding Public 
— Undertakings). 2,42,84,000 2,42,84,000 
Total 	 . . 40,31,31,000 40,31,31,000 
81 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Numbed 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
— 2852—Industries (Closed and Sick 
Industries). 20,36,000 20,36,000 
Capital Expenditure Outside the 
• Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4858—Capital Outlay on Engineering 
Industries (Closed and Sick Industries). 62,34,000 62,34,000 
4860—Capital Outlay on Consumer 
74 Industries (Closed and Sick Industries). 48,00,000 48,00,000 
4875—Capital Outlay on Other Industries 
(Closed and Sick Industries). 40,17,000 40,17,000 
F—Loans and Advances 
6857—Loans for Chemical and 
Pharmaceutical Industries (Closed and 
Sick Industries). 1,20,12,000 1,20,12,000 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). 5,27,42,000 5,27,42,000 
6860—Loans for Consumer Industries 
(Closed and Sick Industries). 	 .. 8,39,80,000 8,39,80,000 
Total 16,58,21,000 16,58,21,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 12,10,81,000 12,10,81,000 
82 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.1 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
76 2853—Non-Ferrous Mining and 
Metallurgical Industries. 58,14,000 58,14,000 
(g) Transport 
77 3051—Ports and Lighthouses 40,02,000 40,02,000 
78 3053—Civil Aviation 27,80,000 27,80,000 
— 3054—Roads and Bridges 46,94,71,000 46,94,71,000 
Capital Expenditure Outside the 
Revenue Account 
79 C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and 
— Bridges. 30,21,00,000 30,21,00,000 
Total 77,15,71,000 77,15,71,000 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
23,45,70,000 23,45,70,000 3055—Road Transport 
3056—Inland Water Transport 	 .. 13,85,000 13,85,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
80 Services 
(g) Capital Account of Transport 
5055—Capital Outlay on Road Transport 2,77,50,000 2,77,50,000 
5056—Capital Outlay on Inland Water 
Transport. 1,85,34,000 1,85,34,000 
F—Loans 	 Advances and 
_ 7055—Loans for Road Transport 16,65,00,000 16,65,00,000 
Total 44,87,39,000 44,87,39,000 
83 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Economic Services 
F—Loans and Advances 
81 7075—Loans for Other Transport 
Services. 11,3134,000 11,31,74,000 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
82 3425—Other Scientific Research 1,71,000 1,71,000 
(j) General Economic Services 
83 3451—Secretariat—Economic Services 7,03,73,000 7,03,73,000 
— 3452—Tourism 1,94,66,000 1,94,66,000 
Capital Expenditure Outside the 
Revenue Account 
84 C—Capital Account of Economic 
Services 
a) Capital Account of General 
Economic Services 
5452—Capital Outlay on Tourism 	 .. 5,67,000 5,67,000 
Total 2,00,33,000 2,00,33,000 
84 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
85 
86 
87 
88 
89 
— 
— 
— 
_ 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
3454—Census, Surveys and Statistics 
3456—Civil Supplies 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5465—Investment in General Financial 
and Trading Institutions. 
F—Loans 	 Advances and 
Rs. 
2,39,91,000 
85,52,000 
Rs. Rs. 
2,39,91,000 
85,52,000 
76,17,000 
22,50,000 
76,17,000 
22,50,000 
7465—Loans for General Financial and 
Trading Institutions. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
3475—Other General Economic Services 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Prevention of Air and Water 
Pollution). 
C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wild Life 
(Zoological Park and Lloyd Botanic 
Garden, Darjeeling). 
Total 
98,67,000 98,67,000 
1,28,39,000 1,28,39,000 
89,67,000 
, 
55,84,000 
89,67,000 
55,84,000 
1,45,51,000 1,45,51,000 
85 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Schedule.) 
2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
D—Grants-in-Aid and Contribution 
90 3604—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati 
Raj). 76,83,29,000 3,88,000 76,87,17,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
— 4401—Capital Outlay on Crop 
Husbandry (Public Undertakings). 	 . . 5,09,000 5,09,000 
4408—Capital Outlay 	 Food Storage on 
and Warehousing (Public 
Undertakings). 8,09,000 8,09,000 
(1) Capital Account of Industry 
and Minerals 
4857—Capital Outlay on Chemical and 
Pharmaceutical Industries (Public 
Undertakings). 2,67,000 2,67,0000 
92 4860 	 Capital Outlay on Consumer 
Industries (Public Undertakings). 	 . . 9,59,000 9,59,000 
F—Loans 	 Advances and 
6401—Loans for Crop Husbandry 
(Public Undertakings). 9,00,00,000 9,00,00,000 
6857—Loans for Chemical and Pharma-
ceutical Industries (Public 
Undertakings). 5,05,67,000 5,05,67,000 
6858—Loans for Engineering Industries 
(Public Undertakings). 4,12,50,000 4,12,50,000 
6860—Loans for Consumer Industries 
..... (Public Undertakings). 2,22,59,000 2,22,59,000 
Total 20,66,20,000 20,66,20,000 
86 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
4856—Capital Outlay on Petrochemical 
Industries (Excluding Public 
Undertakings). 21,40,67,000 21,40,67,000 
4860—Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings). 45,00,000 45,00,000 
93 4885—Other Capital Outlay on Industries 
and Minerals (Excluding Public 
Undertakings). 11,68,50,000 11,68,50,000 
F—Loans and Advances 
6885—Loans for Other Industries and 
Minerals (Excluding Public 
Undertakings). 2,17,50,000 2,17,50,000 
Total 35,71,67,000 35,71,67,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals — 4859—Capital Outlay on Telecommu- 
nication and Electronics Industries. 4,25,34,000 4,25,34,000 
94 F—Loans 	 Advances and 
6859—Capital for Telecommunication 
_ and Electronics Industries. 2,25,00,000 2,25,00,000 
Total 6,50,34,000 6,50,34,000 
87 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
[West Ben. Act 
(Sched He.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry 
and Minerals 
— 4860—Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 3,25,17,000 1,77,000 3,26,94,000 
F—Loans 	 Advances and 
95 6857—Loans for Chemical and Pharma-
ceutical Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 5,09,000 5,09,000 
6860—Loans for Consumer Industries 
(Excludings Public Undertakings and 
Closed and Sick Industries). 6,44,09,000 6,44,09,000 
Total 9,74,35,000 1,77,000 9,76,12,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
F—Loans and Advances 
6875—Loans for Other Industries 68,34,000 68,34,000 
96 6885—Loans for Other Industries and 
Minerals (Excluding Closed and Sick 
_ Industries). 6,00,00,000 6,00,00,000 
Total 6,68,34,000 6,68,34,000 
88 
The West Bengal Appropriation (Vote on Account) (No. 2) Act, 1991. 
V of 1991.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
97 
Serial 
98 
99 
C—Capital Account of Economic 
Services 
(t) Capital Account of Industry and 
Minerals 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public 
Undertakings and Closed and Sick 
Industries). 
E—Public Debt 
_ 
6003—Internal Debt of the State 
Government. 
_ 6004—Loans and Advances from 
Central Government. 
Total 
F—Loans 	 Advances and 
Rs. 
19,17,000 
Rs. Rs. 
]9,17,000 
2,66,67,06,000 
1,31,89,82,000 
2,66,67,06,000 
1,31,89,82,000 
3,98,56,88,000 3,98,56,88,000 
20,00,00,000 
30,000 
20,00,00,000 
30,000 
_ 
7610—Loans to Government Servants 
etc. 
_ 7615—Miscellaneous Loans 
Total 20,00,30,000 20,00,30,000 
Grand Total 33,15,79,39,000 8,19,96,45,000 41,35,75,84,000 
89 

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