The West Bengal Appropriation ( No. 1 ) Act, 2021

West Bengal · state statute

Open in Lexace · Ask the AI about this act

Registered No. WB/SC-247
No. WB(Part-III)/2021/SAR-5
ate
icalltata
Extraordinary
-
Extraordinary
Published by Authority
PHALGUNA 4] TUESDAY, FEBRUARY 23, 2021 [SAKA 1942

PART III— Acts of the West Bengal Legislature.
GOVERNMENT OF WEST BENGAL
LAW DEPARTMENT
Legislative
NOTIFICATION
No. 186-L.-23rd February, 2021.—The following Act of the West Bengal Legislature, having been assented to by
the Governor, is hereby published for general information:—
Short title.
West Bengal Act V of 2021
THE WEST BENGAL APPROPRIATION (NO. 1) ACT, 2021.
[Passed by the West Bengal Legislature.]
[Assent of the Governor was first published in the Kolkata Gazette,
Extraordinary, of the 23rd February, 2021.]
An Act to authorise payment and appropriation of certain further sums front and
out of the Consolidated Fund of West Bengal for the services and purposes of the year
ending on the thirty-first day of March, 2021.
WHEREAS it is expedient to authorise payment and appropriation of certain further
sums from and out of the Consolidated Fund of West Bengal for the services and
purposes of the year ending on the thirty-first day of March, 2021;
It is hereby enacted in the Seventy-second Year of the Republic of India, by
the Legislature of West Bengal, as follows:-
1. This Act may be called the West Bengal Appropriation (No. 1) Act, 2021.
2
THE KOLKATA GAZETTE, EXTRAORDINARY, FEBRUARY 23, 2021 PART III]
The West Bengal Appropriation (No. 1) Act, 2021.
(Sections 2, 3.)
Issue of Rs.
25491,42,80,000
out of the
Consolidated Fund
of West Bengal
for the year 2020-
2021.
Appropriation.
2. From and out of the Consolidated Fund of West Bengal, there may be
paid and applied sums not exceeding those specified in column 3 of the Schedule
amounting in the aggregate to the sum of rupees twenty-five thousand four hundred
ninety-one crore forty-two lakh and eighty thousand only towards defraying the
several charges which will come in course of payment during the year ending on the
thirty-first day of March, 2021, in respect of the services and purposes specified in
column 2 of the Schedule.
3. The sums authorised to be paid and applied from and out of the Consolidated
Fund of West Bengal by this Act shall be appropriated for the services and purposes
expressed in the Schedule in relation to the year ending on the thirty-first day of
March, 2021.
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, FEBRUARY 23, 2021 3
The West Bengal Appropriation (No. 1) Act, 2021.
(Schedule.)
SCHEDULE
[See sections 2 and 3.]
1
Demand
Number/
Serial
Number
2
Services and purposes
REVENUE ACCOUNT
A—General Services
(a) Organs of State
2013—Council of Ministers
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities
2401—Crop Husbandry
2402—Soil and Water Conservation
6401—Loans for Crop Husbandry
Total
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities
2403—Animal Husbandry
3
5
6
3
Sums not exceedi g
Voted by the
Legislative
Assembly
Rs.
14,25,000
Charged on
the Consoli-
dated Fund
Rs.
Total
Rs.
14,25,000
1,00,00,000
50,00,000
423,05,00,000
424,55,00,000
36,98,57,000
1,00,00,000
50,00,000
423,05,00,000
424,55,00,000
36,98,57,000

REVENUE ACCOUNT
A—General Services
(c) Interest Payment and Servicing of Debt
2049—Interest Payments
B—Social Services
(e) Welfare of SC, ST and OBC's
2225—Welfare of Scheduled Castes, Scheduled Tribes,
Other Backward Classes and Minorities. . .
6225—Loans for Welfare of Scheduled Castes, Scheduled
Tribes, Other Backward Classes and Minorities.
Total

2,05,48,000 2,05,48,000
7
269,83,60,000
380,00,00,000
649,83,60,000

269,83,60,000
380,00,00,000
651,89,08,000

2,05,48,000
4 THE KOLKATA GAZETTE, EXTRAORDINARY, FEBRUARY 23, 2021 PART III]
The West Bengal Appropriation (No. 1) Act, 2021.
(Schedule.)
3
1
2
Sums not exceeding
Services and purposes
Demand
Number/
Serial
Number
Voted by the
Legislative
Assembly
Rs.
Charged on
the Consoli-
dated Fund
Rs.
Total
Rs.
57,70,000 REVENUE ACCOUNT
8 6003—Internal Debt of the State Government
REVENUE ACCOUNT
C—Economic Services
(f) Industry and Minerals
11 2851—Village and Small Industries
REVENUE ACCOUNT
B—Social Services
(a) Education, Sports, Art and Culture
14 2202—General Education
REVENUE ACCOUNT
2202—General Education
(h) Others
2251—Secretariat—Social Services
Total
15
57,70,000
25,00,00,000
25,00,00,000
5,35,56,000
5,35,56,000

1057,90,45,000
1057,90,45,000

58,77,000
58,77,000

1058,49,22,000
1058,49,22,000
REVENUE ACCOUNT
A—General Services
(c) Interest Payment and Servicing of Debt
2049—Interest Payments
(e) Pensions and Miscellaneous General Services
2071—Pensions and Other Retirement Benefits
B—Social Services
18 (g) Social Welfare and Nutrition
2235—Social Security and Welfare
6003—Internal Debt of the State Government
6004—Loans and Advances from the Central Government
7610—Loans to Government Servants etc.
Total
3270,38,65,000 3270,38,65,000

2,32,000
2,32,000

60,10,00,000
60,10,00,000
3958,12,77,000 3958,12,77,000

77,43,08,000
77,43,08,000

5,000
5,000
60,10,05,000 7305,96,82,000 7366,06,87,000
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, FEBRUARY 23, 2021 5
The West Bengal Appropriation (No. 1) Act, 2021.
(Schedule.)
1 2 3
Demand
Number/ Sums not exceeding
Serial
Number
Services and purposes Voted by the Charged on
Legislative
Assembly
the Consoli-
dated Fund
Total
Rs. Rs. Rs.
REVENUE ACCOUNT
C—Economic Services
(a) Agriculture and Allied Activities
2405—Fisheries . . . . 14,46,000 14,46,000
C—Capital Account of Economic Services
20 (a) Capital Account of Agriculture and
Allied Activities
4405—Capital Outlay on Fisheries 8,33,56,000 8,33,56,000
Total . . 8,33,56,000 14,46,000 8,48,02,000
REVENUE ACCOUNT
B—Social Services
(g) Social Welfare and Nutrition
21 2235—Social Security and Welfare . . 1196,61,92,000 1196,61,92,000
REVENUE ACCOUNT
A—General Services
(c) Interest Payment and Servicing of Debt
2049—Interest Payments 18,00,000 18,00,000
B—Social Services
(b) Health and Family Welfare
24 2210—Medical and Public Health 1771,63,67,000 .. 1771,63,67,000
B—Capital Account of Social Services
4210—Capital Outlay on Medical and Public Health. . 169,53,70,000 . . 169,53,70,000
Total . 1941,17,37,000 18,00,000 1941,35,37,000
REVENUE ACCOUNT
C—Economic Services
25 I-
(g) Transport
3054—Roads and Bridges . . 201,46,19,000 25,14,000 201,71,33,000
6 THE KOLKATA GAZETTE, EXTRAORDINARY, FEBRUARY 23, 2021 PART
The West Bengal Appropriation (No. 1) Act, 2021.
(Schedule.)
1
2
3
Sums not exceeding
Demand

Number!
Serial Services and purposes Voted by the Charged on
Number Legislative the Consoli- Total
Assembly dated Fund
Rs.
CAPITAL EXPENDITURE OUTSIDE THE
REVENUE ACCOUNT
A—Capital Account of General Services
4059—Capital Outlay on Public Works
C—Capital Account of Economic Services
(g) Capital Account of Transport
5054—Capital Outlay on Roads and Bridges
7075—Loans for Other Transport Services
Total
REVENUE ACCOUNT
B—Social Services
(c) Water Supply, Sanitation, Housing and
Urban Development
2216—Housing
B—Capital Account of Social Services
4216—Capital Outlay on Housing
Total
REVENUE ACCOUNT
B—Social Services
(g) Social Welfare and Nutrition
2235—Social Security and Welfare
REVENUE ACCOUNT
C- Capital Account of Economic Services
(d) Capital Account of Irrigation and Flood Control
4700—Capital Outlay on Major Irrigation
4701—Capital Outlay on Major & Medium Irrigation . .
4711--Capital Outlay on Flood Control Projects
Total
25
28
30
32
Rs. Rs.
1,16,51,000
12,66,84,000
12,55,00,000
214,01,19,000 14,08,49,000
16,55,91,000

16,17,59,000 57,000

32,73,50,000 57,000
12,10,00,000
3,00,00,000 2,39,14,000
1,39,43,000
5,26,74,000
3,00,00,000 9,05,31,000
1,16,51,000
12,66,84,000
12,55,00,000
228,09,68,000
16,55,91,000
16,18,16,000
32,74,07,000
12,10,00,000
5,39,14,000
1,39,43,000
5,26,74,000
12,05,31,000
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, FEBRUARY 23, 2021 7
The West Bengal Appropriation (No. 1) Act, 2021.
(Schedule.)
2 3
Demand
Number/
Serial
Number
I
Services and purposes
Sums not exceeding
Voted by the
Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
37
REVENUE ACCOUNT
A—General Services
(a) Organs of State
2014— Administration of Justice
Rs.
55,00,000
Rs. Rs.
55,00,000
REVENUE ACCOUNT
B—Social Services
(e) Welfare of SC, ST and OBC's
2225—Welfare of Scheduled Castes, Scheduled Tribes,
Other Backward Classes and Minorities. 12,58,59,000 12,58,59,000
38 B—Capital Account of Social Services
4225—Capital Outlay on Welfare of Scheduled Castes,
Scheduled Tribes, Other Backward Classes and
Minorities. 80,00,00,000 80,00,00,000
Total 92,58,59,000 92,58,59,000
40
REVENUE ACCOUNT
A—General Services
(c) Interest Payment and Servicing of Debt
2049—Interest Payments
B—Social Services
(g) Social Welfare and Nutrition
2235—Social Security and Welfare
C—Economic Services
(a) Agriculture and Allied Activities
2401—Crop Husbandry
(b) Rural Development
2501—Special Programmes for Rural Development
2505—Rural
332,00,00,000
4,65,00,000
98,85,37,000
700,84,22,000
3000,00,00,000
400,00,00,000
16,37,67,000 16,37,67,000
332,00,00,000
4,65,00,000
98,85,37,000
700,84,22,000
3000,00,00,000
400,00,00,000
Employment
2515—Other Rural Development Programmes
6575—Loans for Other Special Areas Programmes
Total 4536,34,59,000 16,37,67,000 4552,72,26,000
2,00,00,000
Rs. Rs.
21,80,00,000
23,00,00,000
4,20,00,000
03,62,53,000
4,20,00,000
4,20,00,000
6,02,000
66,28,000
72,30,000
6,02,000
66,28,000
72,30,000
Rs.
31,000
638,99,84,000
5,62,38,000
21,80,00,000
23,00,00,000
689,42,53,000
2,00,00,000
31,000
638,99,84,000
5,62,38,000
8 THE KOLKATA GAZE I 1E, EXTRAORDINARY, FEBRUARY 23, 2021 PART III]
The West Bengal Appropriation (No. 1) Act, 2021.
(Schedule.)
1 2 3
Sums not exceeding
Demand

Number/
Serial Services and purposes Voted by the Charged on
Number
Legislative the Consoli- Total
Assembly dated Fund
REVENUE ACCOUNT
C—Economic Services
(c) Special Areas Programmes
2575—Other Special Areas Programmes
(e) Energy
2801—Power
(j) General Economic Services
3451—Secretariat—Economic Services
C—Capital Account of Economic Services
(e) Capital Account of Energy
4801—Capital Outlay on Power Projects
4810—Capital Outlay on Non-Conventional Sources
of Energy.
6003—Internal Debt of the State Government
Total .
REVENUE ACCOUNT
B—Social Services
(c) Water Supply, Sanitation, Housing and Urban
Development
2215—Water Supply and Sanitation
B—Capital Account of Social Services
4215—Capital Outlay on Water Supply and Sanitation
Total .
REVENUE ACCOUNT
C—Economic Services
(j) General Economic Services
3452—Tourism
43
45
52
PART III] THE KOLKATA GAZETTE, EXTRAORDINARY, FEBRUARY 23, 2021 9
The West Bengal Appropriation (No. 1) Act, 2021.
(Schedule.)
1 2 3
Demand
Number/
Serial
Number
Services and purposes
Sums not exceedi g
Voted by the
Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
REVENUE ACCOUNT
A—General Services
(b) Fiscal Services
2041—Taxes on Vehicles
B—Social Services
(g) Social Welfare and Nutrition
Rs.
17,25,68,000
Rs. Rs.
17,25,68,000
2235—Social Security and Welfare 2,71,77,000 2,71,77,000
53 2250—Other Social Services 3,01,60,000 3,01,60,000
C—Economic Services
(g) Transport
3055—Road Transport 271,52,77,000 271,52,77,000
Total 294,51,82,000 294,51,82,000
REVENUE ACCOUNT
C—Capital Account of Economic Services
(d) Capital Account of Irrigation and Flood Control
55 4702--Capital Outlay on Minor Irrigation 5,71,64,000 5,71,64,000
REVENUE ACCOUNT
C—Economic Services
(c) Special Areas Programmes
58 2575—Other Special Areas Programmes 95,33,000 95,33,000
REVENUE ACCOUNT
A—General Services
(d) Administrative Services
2052—Secretariat—General Services 13,26,000 13,26,000
59 C—Economic Services
(b) Rural Development
2515-Other Rural Development Programmes 50,01,000 50,01,000
Total . 63,27,000 63,27,000
10 THE KOLKATA GAZETTE, EXTRAORDINARY, FEBRUARY 23, 2021 PART III]
The West Bengal Appropriation (No. 1) Act, 2021.
(Schedule.)
3
1
Demand
Number/
Serial
Number
2
Services and purposes
REVENUE ACCOUNT
6225—Loans For Welfare of Scheduled Castes,
Scheduled Tribes, Other Backward Classes
and Minorities.
REVENUE ACCOUNT
A—General Services
(a) Organs of State
2015—Elections
(d) Administrative Services
2051—Public Service Commission
2055—Police
Voted by the
Legislative
Assembly
Rs.
120,00,00,000
146,85,79,000
2,000
138,24,04,000
Charged on
the Consoli-
dated Fund
Rs.
Total
Rs.
120,00,00,000
146,85,79,000
2,000

25,76,000 138,49,80,000

64,61,000 64,61,000
65
68
Sums not exceedi g
B—Social Services
(g) Social Welfare and Nutrition
2235—Social Security and Welfare
6004—Loans and Advances from the Central
Government.
Total . 285,09,85,000 1,02,37,000
12,00,000 12,00,000
286,12,22,000
REVENUE ACCOUNT
A—General Services
(c) Interest Payment and Servicing of Debt
2049—Interest Payments
B—Social Services
(c) Water Supply, Sanitation, Housing and
Urban Development
2217—Urban Development
Total
8,74,10,000 8,74,10,000
72
2124,50,51,000
2124,50,51,000
2124,50,51,000 8,74,10,000 2133,24,61,000

REVENUE ACCOUNT
A—General Services
(d) Administrative Services
2052—Secretariat General Services
2059—Public Works
13,20,000
55,000
13,20,000
55,000 73

PART HI] THE KOLKATA GAZETTE, EXTRAORDINARY, FEBRUARY 23, 2021 11
The West Bengal Appropriation (No. 1) Act, 2021.
(Schedule.)
1 2 3
Sums not exceedi g
Demand
Number/
Serial
Number
Services and purposes Voted by the
Legislative
Assembly
Charged on
the Consoli-
dated Fund
Total
74
78
79
73
B—Social Services
(g) Social Welfare and Nutrition
2235—Social Security and Welfare
2245—Relief
Rs.
100,00,00,000
2440,51,79,000
Rs. Rs.
100,00,00,000
2440,51,79,000
on account of Natural Calamities
Total
REVENUE ACCOUNT
A—General Services
(c) Interest Payment and Servicing of Debt
2049—Interest Payments
B—Social Services
(g) Social Welfare and Nutrition
2235—Social Security and Welfare
2236—Nutrition
6235—Loans For Social Security and Welfare
Total
REVENUE ACCOUNT
C—Capital Account of Economic Services
(e) Capital Account of Energy
4810—Capital Outlay on Non-Conventional Sources
of Energy.
REVENUE ACCOUNT
C—Economic Services
(f) Industry and Minerals
2852—Industries
6857—Loans for Chemical and Pharmaceutical
Industries.

Total .

Grand Total ..
2540,65,54,000 2540,65,54,000
14,45,38,000
7,95,91,000
1723,54,00,000
9,00,00,000 9,00,00,000
14,45,38,000
7,95,91,000
1723,54,00,000
1745,95,29,000 9,00,00,000 1754,95,29,000
5,00,000 5,00,000
32,78,000
11,54,00,000
11,86,78,000
32,78,000
11,54,00,000
11,86,78,000
18113,93,97,000 7377,48,83,000 25491,42,80,000
By order of the Governor,
SUGATO MAJUMDAR,
Secy. to the Govt. of West Bengal,
Law Department.
Printed at Saraswaty Press Ltd.(Government of West Bengal Enterprise), Kolkata 700 056.
Published by Law Department, Government of West Bengal and

‹ Prev All West Bengal acts Next ›