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The Lepers ( West Bengal Repealing ) Act, 1985

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act XV of 1985 
THE LEPERS (WEST BENGAL REPEALING) 
ACT, 1985. 
[Passed by the West Bengal Legislature.] 
[Assent of the President of India was first published in the Calcutta 
Gazette, Extraordinary, of the 6th August, 1985.] 
[6th August, 1985.] 
An Act to repeal the Lepers Act, 1898, in its application to West 
Bengal. 
3 of 1898. 	 WHEREAS it is expedient to repeal the Lepers Act, 1898, in its 
application to West Bengal; 
It is hereby enacted in the Thirty-sixth Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the Lepers (West Bengal Repealing) Act, Short title. 
1985. 
2. The Lepers Act, 1898, in its application to West Bengal, is hereby Repeal of 
Act 3 of repealed. 	 1898. 
127 

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