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The West Bengal Appropriation Act, 1987

West Bengal · state statute
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GOVERNMENT OF WEST BENGAL 
LEGISLATIVE DEPARTMENT 
West Bengal Act II of 1987 
THE WEST BENGAL APPROPRIATION 
ACT, 1987. 
[Passed by the West Bengal Legislate e.] 
[Assent of the Governor was first published in the Calcutta Gazette, 
Extraordinary, of the 30th March, 1987.] 
[30th March, 1987.] 
An Act to authorise payment and appropriation of certain further sums 
from and out of the Consolidated Fund of West Bengal for the services 
and purposes of the year ending on the thirty-first day of March. 
1987. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain further sums from and out of the Consolidated Fund of West 
Bengal for the services and purposes of the year ending on the thirty-
first day of March, 1987; 
It is hereby enacted in the Thirty-eighth Year of the Republic of India, 
by the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation Act, Short title. 
1987. 
2. From and out of the Consolidated Fund of West Bengal, there 
may be paid and applied sums not exceeding those specified in column 3 
of the Schedule amounting in the aggregate to the sum of rupees two 
hundred and fifty-six crores ninety lakhs fifty-nine thousand two 
hundred and forty-eight towards defraying the several charges which 
will come in course of payment during the year ending on the thirty-first 
day of March, 1987, in respect of the services and purposes specified in 
column 2 of the Schedule. 
Issue of 
Rs. 
2,56,90.59248 
out of the 
Consolidated 
Fund of 
West Bengal 
for the year 
1986-87. 
3. The sums authorised to be paid and applied from and out of the Appropria-
Consolidated Fund of West Bengal by this Act shall be appropriated for tion.  
the services and purposes expressed in the Schedule in relation to the 
year ending on the thirty-first day of March, 1987. 
35 
The West Bengal Appropriation Act, 1987. 
[West Ben. Act 
(Schedule.) 
SCHEDULE. 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
N umber. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
I 211—State Legislatures 4,24,000 51,000 4,75.000 
Serial 2 212—Governor 92,000 92.000 
3 213—Council of Ministers 8,95,000 8.95,000 
4 2I4—Administration of Justice 39,90,000 39,90,000 
5 215—Elections 9,35,49,000 9,35,49,000 
(h) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 220—Collection of Taxes on Income and 
Expenditure. 17,58.000 17,58,00C 
(ii) Collection of Taxes on Properly and 
Capital Transactions 
9 235—Collection of Other Taxes on 
Property and Capital Transactions. 	 .. 14,000 14,001 
(iii) Collection of Taxes on Commo- 
dities and Services 
10 239—State Excise 15,000 15,001 
11 240—Sales Tax 11,82,000 11,82,00( 
12 241—Taxes on Vehicles 6,14,000 40,000 6,54,001 
I3 245—Other Taxes and Duties on 
Commodities and Services. 12,13,569 12,13,561 
(d) Administrative Services 
Serial 	17 251—Public Service Commission 4,86,000 4,86.001 
36 
The West Bengal Appropriation Act, 1987. 
II of 1987.] 
(Sched tle.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
18 252—Secretariat—General Services 36,90,000 1,27,000 38,17,000 
21 255—Police 9,47,24,000 6,700 9,47,30,700 
22 256—Jails 29,57,000 29,57,000 
259—Public Works 3,47,88,000 65,000 3,48,53,000 
Capital Expenditure Outside the 
Revenue Account 
(Capital Outlay on Public Works 
under Functional Heads) 
B—Capital Account of Social and 
25 Community Services 
480—Capital Outlay on Medical 
(Buildings). 9,12,838 9,12,838 
481—Capital Outlay on Family Welfare 
(Buildings). 4,52,500 4,52,500 
483—Capital Outlay on Housing 
(Buildings). 51,661 51,661 
Total 3,47,88,000 14,81,999 3,62,69,999 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
26 260—Fire Protection and Control 	 .. 66,67,000 66,67,000 
27 265—Other Administrative Services 	 .. 48,17.000 48,17,000 
(e) Pensions and Miscellaneous 
General Services 
28 266—Pensions and Other Retirement 
Benefits. I 4,00,000 4,00,001 
30 268—Miscellaneous General Services . . 2,000 2,000 
B—Social and Community Services 
31 276—Secretariat—Social and 
Community Services. 19,45,000 19,45,000 
32 277—Education (Sports) 2,02,55.000 2,02,55,000 
37 
The West Bengal Appropriation Act, 1987. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
34 
B—Social and Community Services 
- 	 277—Education (Excluding Sports and 
Youth Welfare). 
278—Art 	 Culture and 
Rs. 
45,09,64,000 
18,46,000 
Rs. Rs. 
45.09,64.000 
18,46,000 
35 
36 
37 
39 
40 
_ 
Total 
279—Scientific Services and 
Research. 
280—Medical 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
Community Services 
_ 	 480—Capital Outlay on Medical 
Total 
REVENUE ACCOUNT 
B—Social and Community Services 
281—Family Welfare 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
Community Services 
483—Capital Outlay on Housing 
REVENUE ACCOUNT 
B—Social and Community Services 
- 	 284—Urban Development 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
- 	 684—Loans for Urban Development 	 . . 
Total 
45,28,10,000 45,28,10,000 
1,87,000 1.87,000 
2,57,350 
5,43,724 
2.57,350 
5,43.724 
8,01,074 8,01,074 
6,42,37,000 
2,13,85,000 4,62,089 
6.42,37,000 
2,18.47,089 
5.73,27,000 
7.11,50.000 
5,73,27,000 
7,11,50,000 
12.84.77,000 12,84,77,000 
38 
The West Bengal Appropriation Act, 1987. 
II of 19874 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
285—Information and Publicity 1,11,84,000 1,11,84,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
41 Community Services 
485—Capital Outlay on Information 
and Publicity. 95,62,860 18,45,266 1,14,08,126 
F—Loans and Advances 
— 	 685—Loans for Information and 
Publicity. 62,00,000 62,00,000 
Total 2,69,46,860 18,45,266 2,87,92.126 
REVENUE ACCOUNT 
43—Social and Community Services 
42 287—Labour and Employment 22,4 I ,000 22,41,000 
44 288—Social Security and Welfare 
(Relief and Rehabilitation of 
Displaced Persons and Repatriates). 15,92,29.000 65,19,000 16,57,48,000 
282—Public Health, Sanitation and 
Water Supply (Sewerage and Water 
Supply) (Tribal Areas Sub-Plan). 6,95.000 6.95,000 
288—Social Security and Welfare 
(Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes), 2,46,36,000 2,46,36,000 
45 Capital Expenditure Outside 
the Revenue Account 
C—Capital Account of Economic 
Services 
(e) Capital Account of Transport 
and Communications 
537—Capital Outlay on Roads and 
Bridges (Tribal Areas Sub-Plan). 1,16,173 1,16,173 
Total 2,53,31,000 1,16, /73 2,54,47,173 
39 
The West Bengal Appropriation Act, 1987. 
[West Ben. Act 
(Schedt le.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social and Community Services 
46 288—Social Security and Welfare 
(Excluding Civil Supplies, Relief and 
Rehabilitation of Displaced Persons 
and Repatriates and Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes). 1,53.79,000 97,074 1,54,76,074 
47 289—Relief on Account of Natural 
Calamities. 36,06,16,000 36,06,16,000 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social and 
Community Services 
48 495—Capital Outlay on Other Social 
and Community Services. 10,03,000 10,03,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) General Economic Services 
49 296—Secretariat—Economic Services . . 11,35,000 11,35,000 
50 298—Co-operation 4,59,98,000 4,59,98,000 
51 304—Other General Economic Services 4,46,000 4,46,000 
(b) Agriculture and Allied Services 
— 	 305—Agriculture 1,76,92,000 19,220 1,77,11,220 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
52 Services 
(b) Capital Account of Agriculture 
and Allied Services 
505—Capital Outlay on Agriculture 
(Excluding Public Undertakings). 	 .. 4,32,588 4,32,588 
Total 1,76,92,000 4,51,808 1,81,43,808 
40 
The West Bengal Appropriation Act, 1987. 
H of 1987.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
53 
54 
- 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
306—Minor Irrigation 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(h) Capital Account of Agriculture 
and Allied Services 
506—Capital Outlay on Minor Irriga- 
tion, Soil Conservation and Area 
- 	 Development. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
309—Food 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(b) Capital Account of Agriculture 
and Allied Services 
509—Capital Outlay on Food 
Rs. Rs. 
1,17,387 
10,896 
Rs. 
1,17,387 
10.896 
1,28,283 1,28,283 
15,80,000 
7,99,00,000 13,000 
15,80,000 
7,99,13,000 
Total 8.14,80,000 13,000 8.14.93,000 
41 
The West Bengal Appropriation Act, 1987. 
[West Ben. Act 
(Schedule.) 
I 23 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the 
Number. Legislative Consolidated Total. 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(b) Agriculture and Allied Services 
56 311—Dairy Development 26,356 26,356 
58 313—Forest (Excluding Lloyd Botanic 
Garden. Darjeeling). 44,87,000 15,000 45,02,000 
(c) Industry and Minerals 
320—Industries (Closed and Sick 
Industries). 2,47,000 2,47,000 
Capital Expenditure Outside 
the Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
61 522—Capital Outlay on Machinery and 
Engineering Industries (Closed and 
Sick Industries). 21,35,000 21,35,000 
F—Loans 	 Advances and 
722—Loans for Machinery and 
Engineering Industries (Closed and 
Sick Industries). 1,30,65,000 1,30,65,000 
726—Loans for Consumer Industries 
(Closed and Sick Industries). 60,000 60,000 
Total 1,54,47,000 60,000 1,55.07,000 
42 
The West Bengal Appropriation Act, 1987. 
II of 1987.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
62 
63 
L 
P 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
320—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
720—Loans for Industrial Research and 
Development (Excluding Closed and 
Sick Industries). 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(c) Industry and Minerals 
321—Village and Small Industries 
(Excluding Public Undertakings). 	 .. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
52I—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 
F—Loans 	 Advances and 
Rs. 
54,19,000 
49,56,000 
Rs. 
2,22,168 
Rs. 
56,41,168 
49,56,000 
1,03,75,000 2,22,168 1.05,97.168 
4,53,51,000 
19,00,000 
7,23,000 
4,53.51,000 
19,00,000 
7,23,000 
721—Loans for Village and Small 
Industries (Excluding Public 
Undertakings). 
Total 4,79,74,000 4,79,74,000 
43 
The West Bengal Appropriation Act, 1987. 
[West Ben. Act 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
66 
70 
REVENUE ACCOUNT 
C—Economic Services 
(d) Water and Power Development 
332—Multipurpose River Projects 
Rs. 
23,73,000 
34,61.000 
16,04,36,000 
Rs. 
89,000 
27,66,078 
Rs. 
23,73.000 
34,61.000 
16,05,25,000 
27.66,078 
333—irrigation, Navigation, Drainage 
and Flood Control Projects. 
Capital Expenditure Outside 
the Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Water 
and Power Development 
532—Capital Outlay on Multipurpose 
River Projects. 
533—Capital Outlay on Irrigation, 
Navigation, Drainage and Flood 
Control Projects. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communications 
- 	 337—Roads and Bridges 
16,62,70,000 28,55,078 16,91,25,078 
60,00,000 
1,83,85,000 
29,750 
1,55,000 
60,29,750 
1,85,40,000 
Capital Expenditure Outside 
the Revenue Account 
C—Capital Account of Economic 
Services 
(e) Capital Account of Transport 
and Communications 
537—Capital Outlay on Roads and 
- 	 Bridges. 
Total 2,43,85,000 1,84,750 2,45,69,750 
44 
The West Bengal Appropriation Act. 1987. 
II of 1987.] 
(Sched Ile.) 
I 	 2 3 
Demand 
Number/ 
Serial 	 Services and purposes. 
Number. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Transport and Communication 
71 338—Road and Water Transport 
Services. 48,18,000 48,18,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(e) Capital Account of Transport 
and Communications 
73 on 544—Capital Outlay 	 Other 
Transport and Communication 
Services. 8,00,000 8,00,000 
REVENUE ACCOUNT 
D—Grants-in-aid and Contributions 
74 363—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayat). 	 .. 10,78,00,000 10,78,00,000 
C—Economic Services 
(c) Industry and Minerals 
320—Industries (Public Undertakings). . 2,85,000 2,85,000 
Capital Expenditure Outside 
the Revenue Account 
F—Loans 	 Advances and 
722—Loans for Machinery and 
76 Engineering Industries (Public 
Undertakings). 65,00,000 65,00,000 
723—Loans for Petroleum, Chemicals 
and Fertiliser Industries (Public 
Undertakings). 9,18,00,000 9,18,00,000 
726—Loans for Consumer Industries 
(Public Undertakings). 9,39,25,000 - 9,39,25,000 
Total 19,25,10,000 19,25,10,000 
45 
The West Bengal Appropriation Act, 1987. 
[West Ben. Act 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
78 
81 
82 
REVENUE ACCOUNT 
B—Social and Community Services 
282—Public Health. Sanitation and 
Water Supply (Sewerage and 
Water supply). 
Capital Expenditure Outside 
the Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
523—Capital Outlay on Petroleum, 
Chemicals and Fertiliser Industries 
(Excluding Public Undertakings). 	 .. 
526—Capital Outlay on Consumer 
Industries (Excluding Public Under-
takings and Closed and Sick 
Industries). 
F—Loans and Advances 
726—Loans for Consumer Industries 
(Excluding Public Undertakings and 
Closed and Sick Industries). 
Total 
Rs. 
12,69,94.000 
5,08,00,000 
Rs. Rs. 
12,69.94,000 
5,08,00,000 
87.75,000 
97,00,000 
3,50,000 91,25,000 
97,00,000 
1,84,75,000 3,50,000 1,88,25,000 
46 
The West Bengal Appropriation Act, 1987. 
11 of 1987.] 
(Sched de.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
C—Capital Account of Economic 
Services 
(c) Capital Account of Industry 
and Minerals 
530—Investments in Industrial 
Financial Institutions (Excluding 
Public Undertakings). 41,00,000 41,00.000 
84 F—Loans and Advances 
730—Loans to Industrial Financial 
Institutions (Excluding Public 
Undertakings). 1,39,00,000 1,39,00,000 
Total 1,80,00,000 1,80,00,000 
86 766—Loans to Government 
Servants, etc. 8,50,00,000 8,50,00,000 
Grand Total 2,54,58,86,861 2,31,72,387 2,56,90,59,248 
47 

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