The West Bengal Appropriation ( Vote On Account ) Act, 1995

GOVERNMENT OF WEST BENGAL 
LAW DEPARTMENT 
Legislative 
West Bengal Act No. V of 1995 
THE WEST BENGAL APPROPRIATION 
(VOTE ON ACCOUNT) ACT, 1995. 
[Passed by the West Bengal Legislature.] 
[Assent of the Governor was first published in the Calcutta 
Gazette, Extraordinary, of the 31st March, 1995.] 
[31st March, 1995.] 
An Act to authorise payment and appropriation of certain sums from and 
out of the Consolidated Fund of West Bengal for the services and 
purposes of a part of the year ending on the thirty-first day of 
March, 1996. 
WHEREAS it is expedient to authorise payment and appropriation of 
certain sums from and out of the Consolidated Fund of West Bengal for the 
services and purposes of a part of the year ending on the thirty-first day of 
March, 1996; 
It is hereby enacted in the Forty-sixth Year of the Republic of India, by 
the Legislature of West Bengal, as follows:- 
1. This Act may be called the West Bengal Appropriation (Vote on Short title. 
Account) Act, 1995. 
2. From and out of the Consolidated Fund of West Bengal there may 
be paid and applied sums not exceeding those specified in column 3 of the 
Schedule amounting in the aggregate to the sum of rupees four thousand 
four hundred sixty-five crores and six lakhs towards defraying the several 
charges which will come in course of payment during the year ending on 
the thirty-first day of March, 1996, in respect of the services and purposes 
specified in column 2 of the Schedule. 
3. The sums authorised to be paid and applied from and out of the 
Consolidated Fund of West Bengal by this Act shall be appropriated for the 
services and purposes expressed in the Schedule in relation to the year 
ending on the thirty-first day of March, 1996. 
Issue of 
Rs. 44,65,06, 
00,000 out 
of the 
Consolidated 
Fund of 
West Bengal 
for the year 
1995-96. 
Appropria-
tion. 
65 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
SCHEDULE 
(See sections 2 and 3.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
A—General Services 
(a) Organs of State 
Rs. Rs. Rs. 
1 2011—State Legislature 1,97,00,000 1,75,000 1,98,75,000 
Serial 2 2012—Governor 44,00,000 44,00,000 
3 2013—Council of Ministers 57,00,000 57,00,000 
4 2014—Administration of Justice 14,40,00,000 3,65,00,000 18,05,00,000 
5 2015—Elections 27,72,00,000 2,000 27,72,02,000 
(b) Fiscal Services 
(i) Collection of Taxes on Income and 
Expenditure 
6 2020—Collection of Taxes on Income 
and Expenditure. 	 . . 1,12,55,000 1,000 1,12,56,000 
(ii) Collection of Taxes on Property 
and Capital Transactions 
2029—Land Revenue 40,67,50,000 35,000 40,67,85,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
7 Services 
(i) Capital Account of General 
Economic Services 
5475—Capital Outlay on Other General 
Economic Services. 13,50,000 13,50,000 
Total 40,81,00,000 35,000 40,81,35,000 
66 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
A—General Services 
(a) Fiscal Services 
(ii) Collection of Taxes on Property 
and Capital Transactions 
8 2030—Stamps and Registrations 	 . . 8,19,00,000 . 	. 8,19,00,000 
9 2035 	 Collection of Other Taxes on 
Property and Capital Transactions. . . 7,60,000 . 	. 7,60,000 
(iii) Collection of Taxes on 
Commodities and Services 
10 2039—State Excise 	 . . 6,70,00,000 . 	. 6,70,00,000 
11 2040—Sales Tax 	 . .. 10,82,00,000 . 	. 10,82,00,000 
12 2041—Taxes on Vehicles 	 . . 1,61,00,000 . 	. 1,61,00,000 
13 2045—Other Taxes and Duties on 
Commodities and Services. 	 . . 3,73,50,000 . 	. 3,73,50,000 
(iv) Other Fiscal Services 
14 2047—Other Fiscal Services 	 . . 1,87,00,000 . 	. 1,87,00,000 
(c) Interest Payment and Servicing 
of Debt  
16 2049—Interest Payments 	 . . 9,00,000 551,21,00,000 551,30,00,000 
(d) Administrative Services 
ierial 17 2051—Public Service Commission 	 . . . 	. 90,00,000 90,00,000 
18 2052—Secretariat—General Services . . 9,35,00,000 . 	. 9,35,00,000 
19 2053—District Administration 	 . . 9,75,00,000 . 	. 9,75,00,000 
20 2054—Treasury 	 Accounts and 
Administration. 	 . . 7,22,00,000 . 	. 7,22,00,000 
21 2055—Police 	 . . 175,91,00,000 . 175,91,00,000 
67 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 ' 3  
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
22 2056—Jails 	 . . 10,06,80,000 . 	. 10,06,80,000 
24 2058—Stationery and Printing 	 . . 4,07,00,000 4,07,00,000 
2059—Public Works 	 . . 41,99,50,000 75,00,000 42,74,50,000 
(Public Works under Functional 
Heads) 
B—Social Services 
(a) Education, Sports, Art and Culture 
2205—Art and Culture (Buildings) 	 . . 22,65,000 . 	. 22.65,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing (Buildings) 	 . . 2,16,75,000 . 	. 2,16,75,000 
(h) Others 
C—Economic Services 
(f) Industry and Minerals 
25 2853—Non-Ferrous Mining and Metallu- 
rgical Industries (Buildings). 11,00,000 . 	. 11,00,00(1 
(j) General Economic Services 
Capital Expenditure Outside the 
Revenue Account 
A—Capital Account of General 
Services 
4059—Capital Outlay on Public Works 
Capital Outlay on Public Works under 
12,94,00,000 . 	, 12,94,00.000 
Functional Heads 
B—Capital Account of Social Services 
(a) Education, Sports, Art and Culture 
4202—Capital Outlay on Education, 
Sports, Art and Culture (Buildings). 6,55,00,000 . 6,55,00,00( 
68 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
1 2 3 
Demand 
Number/ Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
Health) (Buildings). 	 . . 7,10,00,000 7,10,00,000 
4210—Capital Outlay on Medical and . 
Public Health (Excluding Public 
Health) (Tribal Areas Sub-Plan) 
(Buildings). 	 . . 31,00,000 31,00,000 
4210—Capital Outlay on Medical and 
Public Health 	 (Public Health) 
(Buildings). 	 . . 20,00,000 . 20,00,000 
25 4211—Capital Outlay on Family 
Welfare (Buildings). 5,50,000 5,50,000 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 
(Buildings). 	 . . 3,12,00,000 . 	. 3,12,00,000 
(d) Information and Broadcasting 
4220—Capital Outlay on Information 
and Publicity (Buildings). 	 . . 1,20,000 . 	. 1,20,000 
(h) Others 
4250 	 Capital Outlay on Other Social 
Services (Buildings). 3,50,000 3,50,000 
69 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 3 2 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Rs. 
Services and purposes. 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public Under- 
takings) (Buildings). 	 . 
4404—Capital Outlay on Dairy Develop-
ment (Excluding Public Undertakings) 
(Buildings). 
4408—Capital Outlay on Food, Storage 
and Warehousing (Excluding Public 
Undertakings) (Buildings). 	 . . 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Buildings). 
Voted by the 
Legislative 
Assembly. 
Rs. 
58,00,000 
10,00,000 
38,25,000 
11,39,000 
Total. 
Rs. 
58,00,000 
10,00,000 
38,25,000 
11,39,000 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas 
Sub-Plan) (Buildings). 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public Under-
takings and Closed and Sick Industries) 
(Buildings). 
25 
2,000 
24,000 
2,000 
24,000 
Total . . 76,00,00,000 75,00,000 76,75,00,000 
70 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
1 2 3 
Services and purposes. 
Demand 
Number/ 
Serial 
Number. Voted by the 
Legislative 
Assembly. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Total. 
REVENUE ACCOUNT 
A—General Services 
(d) Administrative Services 
2070—Other Administrative Services 
(Fire Protection and Control). 
2070 	 Other Administrative Services 
(Excluding Fire Protection and Control). 
REVENUE ACCOUNT 
A—General Services 
(e) Pension and Miscellaneous 
General Services 
2071—Pensions and Other Retirement 
Benefits. 
2075—Miscellaneous General Services 
26 
27 
28 
29 
Rs. 
36,000 
Rs. 
12,70,00,000 
25,45,00,000 
138,73,36,000 
1,63,55,000 
12,70,00,000 
25,45,00,000 
138,73,00,000 
1,63,55,000 
Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Arts and 
Culture 
2202—General Education 
2203—Technical Education 
2205—Art and Culture 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6202—Loans for Education, Sports, Art 
and Culture. 	 . 
30 
740,00,00,000 
17,45,75,000 
2,90,55,000 
1,70,000 
740,00,00,000 
17,45,75,000 
2,90,55,000 
1,70,000 
Total 760,38,00,000 760,38,00,000 
71 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Sched Ile.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
31 
32 
33 
34 
REVENUE ACCOUNT 
B—Social Services 
(a) Education, Sports, Art and 
Culture 
2204—Sports and Youth Services 	 . . 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health). 	 . . 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(b) Health and Family Welfare 
4210—Capital Outlay on Medical and 
Public Health (Excluding Public 
_ 	 Health). .. 
Total 	 . . 
REVENUE ACCOUNT 
B—Social Services 
(b) Health and Family Welfare 
2210—Medical and Public Health 
(Public Health). 	 . . 
2211—Family Welfare 	 . . 
Rs. 
8,65,00,000 .. 
Rs. Rs. 
8,65,00,000 
147,17,00,000 
19,00,000 
. 	. 
. 	. 
147.17,00,000 
19,00,000 
147,36,00,000 . 	. 147,36,00,000 
27,00,00,000 
23,28,00,000 
. 	. 
. 	. 
27,00,00,00C 
23,28,00,00C 
72 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
1 2 3 
Services and purposes. 
Demand 
Number/ 
Serial 
Number. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Sums not exceeding 
Total.. 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and • 
Water Pollution). 
F—Loans and Advances 
6215—Loans for Water Supply and 
Sanitation (Excluding Prevention of 
Air and Water Pollution). 
35 
Rs. 
42,00,00,000 
27,00,000 
42,00,00,000 
27,00,000 
Rs. Rs. 
Total 42,27,00,000 42,27,00,000 
REVENUE ACCOUNT 
B--Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2216—Housing 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4216—Capital Outlay on Housing 
F—Loans and Advances 
6216—Loans for Housing 
Total 
36 
7,25,80,000 
10,20,70,000 
83,50,000 
18,30,00,000 
34,000 
34,000 
7,26,14,000 
10,20,70,000 
83,50,000 
18,30,34,000 
73 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Sums not exceeding Demand 
Number/ 
Serial 	 Services and purposes. 	 Voted by the Charged on the 	 Total. 
Number. 	 Legislative 	 Consolidated 
Assembly. 	 Fund. 
REVENUE ACCOUNT 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2217—Urban Development 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
4217—Capital Outlay on Urban 
Development. 
F—Loans and Advances 
6217—Loans for Urban Development . . 
Total . . 
REVENUE ACCOUNT 
B--Social Services 
(d) Information and Broadcasting 
2220—Information and Publicity 	 . . 
Capital Expenditure Outside the 
Revenue Account 
B—Capital Account of Social Services 
(d) Information and Publicity 
4220—Capital Outlay on Information 
and Publicity. 
F—Loans and Advances 
6220—Loans for Information and Publicity 
Total 	 . . 
Rs. 	 Rs. 
81,10,00,000 
17,00,000 
27,30,00,000 
108,57,00,000 
5,29,35,000 
:11,65,000 
30,00,000 
5,71,00,000 
Rs. 
81,10,00,000 
17,00,000 
27,30,00,000 
108,57,00,000 
5,29,35,00C 
11,65,001 
30,00,001  
5,71,00,00 
37 
38 
74 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
B—Social Services 
(a) Labour and Labour Welfare 
39 2230—Labour and Employment 	 . . 12,59,00,000 . 	. 12,59,00,000 
(g) Social Welfare and Nutrition _ 
2235—Social Security and Welfare 
(Rehabilitation). 	 . . 12,50,10,000 35,30,000 12,85,40,000 
Capital Expenditure Outside the 
40 Revenue Account 
F—Loans and Advances 
6235—Loans for Social Security and 
_ Welfare (Rehabilitation). 	 . . 1,90,000 , 	. 1,90,000 
Total 	 . . 12,52,00,000 35,30,000 12,87,30,000 
REVENUE ACCOUNT 
B—Social Services 
_ 
(a) Education, Sports, Art and Culture 
2202—General Education (Tribal Areas 
Sub-Plan). 	 . . 2,62,10,000 . 	. 2,62,10,000 
2204—Sports and Youth Services (Tribal 
Areas Sub-Plan). 6,90,000 . 	. 6,90,000 
41 (b) Health and Family Welfare 
2210—Medical and Public Health 
(Excluding Public Health) (Tribal 
Areas Sub-Plan). 	 . . 77,70,000 . 	. 77,70,000 
2210—Medical and Public Health (Public 
Health) (Tribal Areas Sub-Plan). 	 . . 14,70,000 . 	. 14,70,000 
75 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Excluding Prevention of Air and 
Water Pollution) (Tribal Areas 
Sub-Plan). 	 . . 1,20,19,000 . 1,20,19,000 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
2225—Welfare of Scheduled Castes, 
Scheduled Tribes and Other Backward 
Classes. 	 . . 41,60,60,000 41,60,60,000 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare) (Tribal Areas 
Sub-Plan). 	 . . 4,95,000 . 	. 4,95,000 
2236—Nutrition (Tribal Areas Sub-Plan) 8,50,000 . 	. 8,50,000 
41 2250—Other Social Services (Tribal 
Areas Sub-Plan). 	 . . 1.000 . 	. 1,000 
C--Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry (Tribal Areas 
Sub-Plan). 	 . . 42,90,000 . 42,90,000 
2402—Soil and Water Conservation 
(Tribal Areas Sub-Plan). 	 . . 15,70,000 . 	. 15,70,000 
2403—Animal Husbandry (Tribal Areas 
Sub-Plan). 	 . . 30,40,000 . 	. 30,40,000 
2405—Fisheries (Tribal Areas Sub-Plan) 19,40,000 . 	. 19,40,000 
2406—Forestry and Wild Life (Tribal 
Areas Sub-Plan). 	 . . 3,50,70,000 . 	. 3,50,70,000 
2408—Food, Storage and Warehousing 
(Tribal Areas Sub-Plan). 50,000 . 	. 50,000 
2425—Co-operation (Tribal Areas 
Sub-Plan). 	 . . 5,10,000 . 	. 5,10,000 
2435—Other Agricultural Programmes 
(Tribal Areas Sub-Plan). 	 . . 2,00,000 . 	. 2,00,000 
76 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
1 	
2 	
3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. 	 Rs. 	 Rs. 
(b) Rural Development 
2501—Rural Development (Tribal 
Areas Sub-Plan). 
(c) Special Areas Programmes 
2575—Other Special Areas' Programmes 
(Tribal Areas Sub-Plan). 
(d) Irrigation and Flood Control 
2702—Minor Irrigation (Tribal Areas 
Sub-Plan). 
(f) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings) 
(Tribal Areas Sub-Plan) 
Capital Expenditure Outside the 
Revenue Account 
B--Capital Account of Social Services 
(e) Welfare of Scheduled Castes, 
Scheduled Tribes and Other 
Backward Classes 
4225—Capital Outlay on Welfare of 
Scheduled Castes, Scheduled Tribes 
and Other Backward Classes. 	 . . 
(h) Others 
4250—Capital Outlay of Other Social 
Services (Tribal Areas Sub-Plan). . . 
41 
	
2,47,10,000 	
2,47,10,000 
	
17,70,000 	
17,70,000 
	
5,20,000 	
5,20,000 
27,30,000 	
27,30,000 
	
1,33,70,000 	
1,33,70,000 
	
2,000 	
2,000 
77 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Rs. 
Charged on the 
Consolidated 
Fund. 
Rs. 
Total. 
Rs. 
68,000 
8,40,000 
2,50,000 
15,70,000 
4,20,000 
68,000 
8,40,000 
2,50,000 
15,70,000 
4,20,000 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 
	 2 
	 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4401—Capital Outlay on Crop 
Husbandry (Excluding Public Under- 
takings) (Tribal Areas Sub-Plan). 	 . 
4425—Capital Outlay on Co-operation 
(Tribal Areas Sub-Plan). 
4435—Capital Outlay on Other 
Agricultural Programmes (Tribal Areas 
Sub-Plan). 
(d) Capital Account of Irrigation and 
Flood Control 
4702—Capital Outlay on Minor Irrigation 
(Tribal Areas Sub-Plan). 	 • . 
4705—Capital Outlay on Command Area 
Development (Tribal Areas Sub-Plan). 
(f) Capital Account of Industry and 
Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings) (Tribal Areas Sub-Plan). 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and 
Bridges (Tribal Areas Sub-Plan). . . 
F—Loans and Advances 
6225—Loans for Welfare of Scheduled 
Castes, Scheduled Tribes and Other 
Backward Classes.  
6250—Loans for Other Social Services 
(Tribal Areas Sub-Plan). 	 . 	. 
41 
45,000 
	 45,00( 
1,90,00,000 
	 1,90,00,001 
	
21,69,000 
	 21,69,00 
	
1,000 
	 1,0C 
78 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
1 2 3 
Services and purposes. 
Demand 
Number/ 
Serial 
Number. Voted by the 
Legislative 
Assembly. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
6425—Loans for Co-operation (Tribal 
Areas Sub-Plan). 1,55,000 1,55,000 
6575—Loans for Other Special Areas 
Programmes (Tribal Areas Sub-Plan). 	 70,000 
6851—Loans for Village and Small 
Industries (Excluding Public Under- 
takings) (Tribal Areas Sub-Plan). . . 	 75,000 
70,000 
75,000 
41 
42 
45 
Total 
REVENUE ACCOUNT 
B—Social Services 
(g) Social Welfare and Nutrition 
2235—Social Security and Welfare 
(Social Welfare). 
2236—Nutrition 
2245—Relief on account of Natural 
Calamities. 
(h) Others 
2251—Secretariat Social Services 
58,00,00,000 
39,36,00,000 
4,14,00,000 
40,00,00,000 
3,80,00,000 
58,00,00,000 
39,36,00,000 
4,14,00,000 
40,00,00,000 
3,80,00,000 
43 
44 
79 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
(Schedule.) 
2 
	 3 
[West Ben. Act 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Sums not exceeding 
Charged on the 
Consolidated 
Fund. 
Total. 
  
Rs. Rs. 
 
Rs. 
47 
REVENUE ACCOUNT 
C—Social Services 
(h) Others 
2250—Other Social Services 	 • 
Capital Expenditure Outside the „ 
Revenue Account 
B—Capital Account of Social Services 
4250—Capital Outlay on Other 
Social Services. 
F—Loans and Advances 
6250—Loans for Other Social Services 
Total 	 . 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2401—Crop Husbandry 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Agriculture and Allied Activities 
4401—Capital Outlay on Crop Husbandry 
(Excluding Public Undertaldngs). . . 
F—Loans and Advances 
6401—Loans for Crop Husbandry 
(Excluding Public Undertakings). 
Total 
46 
	
5,42,00,000 
	 5,42,00,000 
	
1,32,90,000 
	 1,32,90,000 
	
10,10,000 
	 10,10,000 
	
6,85,00,000 
	 6,85,00,000 
	
29,10,00,000 
	 29,10,00,000 
	
12,50,000 
	 12,50,00( 
	
33,50,000 
	 33,50,00 
	
29,56,00,000 
	 29,56,00,00 
80 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
48 
49 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2402—Soil and Water Conservation 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
4402—Capital Outlay on Soil and Water 
	
- 	 Conservation. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
_ 
2403—Animal Husbandry 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4403—Capital Outlay on Animal 
Husbandry (Excluding Public Under- 
	
- 	 takings). 	 . . 
and Allied Activities  
Rs. 
6,90,00,000 
2,00,000 
Rs. 
. 	. 
- 	 Rs. 
6,90,00,000 
2,00,000 
6,92,00,000 .. 6,92,00,000 
18,98,00,000 
94,00,000 
. 	. 
. 
18,98,00,000 
94,00,000 
Total 	 . . 19,92,00,000 . 	. 19,92,00,000 
81 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 	 • 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2404—Dairy Development 	 . . 29,60,00,000 90,000 29,60,90,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
50 Services 
(a) Capital Account Agriculture and 
Allied Activities 
4101 	 Capital Outlay on Dairy 
Development (Excluding Public Under- 
takings). 43,00,000 .. 43,00,000 
Total 	 . . 30,03,00,000 90,000 30,03,90,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2405—Fisheries 	 . . 10,07,75,000 . 	. 10,07,75,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
51 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4405—Capital Outlay on Fisheries 	 . . 92,75,000 .. 92,75,000 
F—Loans and Advances 
6405—Loans for Fisheries 	 . . _ 1,85,50,000 . 	. 1,85,50,000 
Total 	 . . 12,86,00,000 . 	. 12,86,00,000 
82 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
52 
53 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2406—Forestry and Wi]d Life 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4406—Capital Outlay on Forestry and 
_ 	 Wild Life. .. 
Total 
REVENUE ACCOUNT 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account Agriculture and 
_ 	 Allied Activities 
4407—Capital Outlay on Plantations . . 
F—Loans and Advances 
6407—Loans for Plantations 	 . . _ 
Total 	 . . 
Rs. 
29,52,00,000 
7,00,000 
Rs. 
10,00,000 
. 	. 
Rs. 
29,62,00,000 
7,00,000 
29,59,00,000 10,00,000 29,69,00,000 
45,00,000 
25,00,000 .. 
. 	. 
25,00,000 
45,00,000 
70,00,000 .. 70,00,000 
83 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Seri al 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the. 
Consolidated 
Fund. 
Total. 
54 
55 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2408—Food, Storage and Warehousing 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Sotrage 
and Warehousing (Excluding Public 
_ 	 Undertakings). 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agricultural and Allied Activities ... 2415—Agricultural Research and 
Education. 	 . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4415—Capital Outlay on Agricultural 
Research and Education (Excluding 
Public Undertakings). 	 . . 
Total 	 . 
Rs. 
15,08,50,000 
7,33,50,000 
Rs. 
. 	. 
17,000 
Rs. 
15,08,50,000 
7,33,67,000 
22,42,00,000 17,000 22,42,17,000 
10,36,80,000 
2,20,000 
. 	. 
. 	. 
10,36,80,000 
2,20,000 
10,39,00,000 10,39,00,000 
84 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2425—Co-operation 7,44,00,000 .. 7,44,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
57 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4425—Capital .  Outlay on Co-operation 2,68,70,000 .. 2,68,70,000 
F—Loans and Advances 
6425—Loans for Co-operation 1,16,30,000 .. 1,16,30,000 
Total 11,29,00,000 11,29,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(a) Agriculture and Allied Activities 
2435—Other Agricultural Programmes 3,87,65,000 . 3,87,65,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
58 Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4435—Capital Outlay on Other 
Agricultural Programmes. 13,35,000 .. 13,35,000 
Total 4,01,00,000 4,01,00,000 
85 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 3 
Demand 
Number/ 
Serial 	 Services and purposes. 	 Voted by the Charged on the 	 Total. 
Number. 	 Legislative 	 Consolidated 
Assembly. 	 Fund. 
Sums not exceeding 
2 
59 
REVENUE ACCOUNT 
C—Economic Services 
(b) Rural Development 
2501—Special Programmes for Rural 
Development. 	 . . 
2505—Rural Employment 
2506—Land Reforms 
2515—Other. Rural Development 
Programmes (Panchayati Raj). 
D—Grants-in-Aid and Contributions 
3604—Compensation and Assignments to 
Local Bodies and Panchayati Raj 
Institutions (Panchayati Raj). 
Capital Expenditure Outside the 
Revenue Account 
F—Loans and Advances 
6515—Loans for Other Rural Develop-
ment Programmes (Panchayati Raj). 
Total 
60 
61 
62 
Rs. 
16,13,00,000 
234,50,00,000 
6,38,00,000 
Rs. 
16,13,00,000 
234,50,00,000 
6,38,00,000 
33,70,90,000 
3,16,76,000 
33,70,90,000 
3,16,75,000 
35,000 
36,88,00,000 
1,000 
1,000 
35,000 
36,88,01,000 
Rs. 
86 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
I 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
_ (b) Rural Development 
2515—Other Rural Development 
Programmes (Community 
Development). 	 . . 17,57,50,000 17,57,50,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
63 (b) Capital Account of Rural 
Development 
4515—Capital Outlay on Other Rural 
Development Programmes (Community 
Development). 	 . . 22,00,000 . 	. 22,00,000 F—Loans and Advances 
6515—Loans for Other Rural Development 
_ 	 Programmes (Community Development). 6,50,000 6,50,000 
Total 	 . . 17,86,00,000 17,86,00,000 
REVENUE ACCOUNT 
C—Economic Services 
_ 	 (c) Special Areas Programmes 
2551—Hill Areas 	 . . 45,90,00,000 . 	. 45,90,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
64 Services 
(c) Capital Account of Special Areas 
Programmes 
4551—Capital Outlay of Hill Areas 	 . . 35,00,000 . 	. 35,00,000 
F—Loans and Advances 
_ 	 6551—Loans for Hill Areas 	 . . 1,10,00,000 . 	. 1,10,00,00 
Total 	 . . 47,35,00,000' 	 .. . 47,35,00,000 
87 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Sums not exceeding 
Services and purposes. Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
65 
66 
REVENUE ACCOUNT 
C—Economic Services 
(c) Special Areas Programmes 
2575—Other Special Areas Programmes 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(c) Capital Account of Special Areas 
Progranunes 
4575—Capital Outlay on Other Special 
Areas Programmes. 	 . . 
Total 	 . . 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
_ 
2701—Major and Medium Irrigation . . 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(d) Capital Account of Irrigation and 
Flood Control 
4701—Capital Outlay on Major and 
_ 	 Medium Irrigation. 	 . . 
Total 
Rs. 
18,68,00,000 
5,40,00,000 
Rs. 
.. 
.. 
Rs. 
18,68,00,000 
5,40,00,000 
24,08,00,000 . 	. 24,08,00,000 
23,58,00,000 
82,38,00,000 
• . 
. 	. 
23,58,00,000 
82,38,00,000 
105,96,00,000 . 	. 105,96,00,000 
88 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
• REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2702—Minor Irrigation 	 . . 33,86,75,000 . 	. 33,86,75,000 
2705—Command Area Development . . 72,00,000 . 	. 72,00,000 
'Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
67 Services 
(d) Capital Account of Irrigation and 
Flood Control 
4702—Capital Outlay on Minor Irrigation 2,21,00,000 . 	. 2,21,00,000 
4705—Capital Outlay on Command Area 
Development. 94,25,000 . 	. 94,25,000 
Total 	 . . 37,74,00,000 . 	. 37,74,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(d) Irrigation and Flood Control 
2711—Flood Control 	 . . 14,63,30,000 34,000 14,63,64,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
68 Services 
(d) Capital Account of Irrigation and 
Flood Control 
4711—Capital Outlay on Flood Control 
_ 	 Projects. 	 . . 15,70,70,000 . 	. 15,70,70,000 
Total 	 . . 30,34,00,000 34,000 30,34,34,000 
89 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
2801—Power 	 . . 181,00,00,000 . 	. 181,00,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
69 (e) Capital Account of Energy 
4801—Capital Outlay on Power Projects 10,00,00,000 . 	. 10,00,00,000 
F—Loans and Advances 
6801—Loans for Power Projects 	 . . 179,50,00,000 . 	. 179,50,00,000 
6860—Loans for Consumer Industries 3,50,00,000 . 3,50,00,000 
Total 	 . . 374,00,00,000 374,00,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(e) Energy 
72 2810—Non-Conventional Sources of 
Energy. 	 . . 32,00,000 . 	. 32,00,000 
90 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs.  Rs. Rs. 
_ (1) Industry and Minerals 
2851—Village and Small Industries 
(Excluding Public Undertakings). 	 . . 23,62,94,000 . 	. 23,62,94,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
73 Minerals 
4851—Capital Outlay on Village and 
Small Industries (Excluding Public 
Undertakings). 	 . . 1,21,06,000 . 	. 1,21,06,000 
F—Loans and Advances 
6851—Loans for Village and Small Indus- 
tries (Excluding Public Undertakings). 4,85,00,000 . 	. 4,85,00,000 
Total 	 . . 29,69,00,000 . 	. 29,69,00,000 
• 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
2852—Industries (Closed and Sick 
Industries). 	 . . 16,00,000 16,00,000 
Capital Expenditure Outside the 
Revenue Account 
74 C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4858—Capital Outlay on Engineering 
Industries (Closed and Sick Industries). 28,50,000 28,50,000 
91 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
4860—Capital Outlay on Consumer 
Industries (Closed and Sick Industries). 28,50,000 .. 28,50,000 
4875—Capital Outlay on Other Industries 
(Closed and Sick Industries). 	 . . 7,00,000 . 	. 7,00,000 
74 F—Loans and Advances 
6858—Loans for Engineering Industries 
(Closed and Sick Industries). 	 . . 5,35,00,000 10,20,000 5,45,20,000 
6860—Loans for Consumer Industries 
(Closed and Sick Industries). 	 . . _ 7,12,00,000 .. 7,12,00,000 
Total 13,27,00,000 10,20,000 13,37,20,000 
REVENUE ACCOUNT 
C—Economic Services 
(f) Industry and Minerals 
75 2852—Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 	 . . 12,00,00,000 . 	. 12,00,00,000 
76 2853—Non-Ferrous Mining and 
Metallurgical Industries 	 . . 70,00,000 . 	. 70,00,000 
(g) Transport 
77 3051—Ports and Lighthouses 	 . . 44,00,000 . 	. 44,00,000 
78 3(153—Civil Aviation 	 . . 13,00,000 . 	. 13,00,000 
92 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
1 3 2 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
27,40,00,000 27,40,00,000 
38,37,00,000 38,37,00,000 
65,77,00,000 65,77,00,000 
28,25,80,000 28,25,80,000 
6,20,000 6,20,000 
1,73,00,000 1,73,00,000 
94,00,000 94,00,000 
9,65,00,000 9,65,00,000 
40,64,00,000 40,64,00,000 
80 
79 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3054—Roads and Bridges 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
5054—Capital Outlay on Roads and 
Bridges. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(g) Transport 
3055—Road Transport 
3056—Inland Water Transport 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(g) Capital Account of Transport 
5055—Capital Outlay on Road Transport 
5056—Capital Outlay on Inland Water 
Transport. 
F—Loans and Advances 
7055—Loans for Road Transport 
Total 
93 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Serial Services and purposes. Voted by the Charged on the Total. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(g) Transport 
F—Loans and Advances 
81 7075—Loans for Other Transport 
Services. 	 . . 8,00,00,000 . 	. 8,00,00,000 
REVENUE ACCOUNT 
C—Economic Services 
(i) Science, Technology and 
Environment 
82 3425—Other Scientific Research 	 . . 1,50,000 . 1,50,000 
(j) General Economic Services 
83 3451—Secretariat—Economic Services 6,21,00,000 . 	. 6,21,00,000 
3452—Tourism 	 . . 1,73,50,000 . 	. 1,73,50,000 
Capital Expenditure Outside the 
Revenue Account 
84 C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5452—Capital Outlay on Tourism 	 . . _ 3,50,000 . 3,50,000 
Total 	 . . 1,77,00,000 1,77,00,000 
94 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
89 
88 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. 
1,93,50,000 
1,10,00,000 
Rs. Rs. 
1,93,50,000 
1,10,00,000 
2,50,000 
80,00,000 
2,50,000 
80,00,000 
82,50,000 82,50,000 
1,33,00,000 
1,69,00,000 
1,33,00,000 
1,69,00,000 
87 
85 
86 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
3454—Census, Surveys and Statistics . . 
3456 	 Civil Supplies 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(j) Capital Account of General 
Economic Services 
5465—Investment in General Financial 
and Trading Institutions. 
F—Loans and Advances 
7465—Loans for General Financial and 
Trading Institutions. 
Total 
REVENUE ACCOUNT 
C—Economic Services 
(j) General Economic Services 
3475—Other General Economic Services 
B—Social Services 
(c) Water Supply, Sanitation, Housing 
and Urban Development 
2215—Water Supply and Sanitation 
(Prevention of Air and Water 
Pollution). 
95 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 3 
Demand 
Number/ 
Serial 	 Services and purposes. 	 Voted by the Charged on the 	 Total. 
Number. 	 Legislative 	 Consolidated 
Assembly. 	 Fund. 
Sums not exceeding 
2 
Rs. 
D--Grants-in-Aid and Contributions 
3604—Compensation and Assignments 
to Local Bodies and Panchayati Raj 
Institutions (Excluding Panchayati Raj). 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(a) Capital Account of Agriculture 
and Allied Activities 
4408—Capital Outlay on Food, Storage 
and Warehousing (Public Undertakings). 
F—Loans and Advances 
6857—Loans for Chemical and Pharmace-
utical Industries (Public Undertakings). 
6858—Loans for Engineering Industries 
(Public Undertakings). 
6860—Loans for Consumer Industries 
(Public Undertakings). 
Total 
90 
92 
Rs. 
4,00,000 
Rs. 
106,52,50,000 
10,00,000 
106,48,50,000 
10,00,000 
3,87,00,000 
4,15,00,000 
97,00,000 
9,09,00,000 
3,87,00,000 
4,15,00,000 
97,00,000 
9,09,00,000 
93 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4856—Capital Outlay on Petrochemical 
Industries (Excluding Public 
Undertakings). 20,00,00,000 20,00,00,000 
96 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Serial 
Number. 
Services and purposes. 
Sums not exceeding 
Voted by the 
Legislative 
Assembly. 
Charged on the 
Consolidated 
Fund. 
Total. 
Rs. Rs. Rs. 
4860 	 Capital Outlay on Consumer 
Industries (Excluding Public 
Undertakings). 37,00,000 . 	. 37,00,000 
4885—Other Capital Outlay on Industries 
and Minerals (Excluding Public 
93 Undertakings). 6,40,00,000 . 	. 6,40,00,000 
F—Loans and Advances 
6885—Loans for Other Industries and 
Minerals (Excluding Public 
_ 	 Undertakings). 	 . . 1,57,00,000 . 	. 1,57,00,000 
Total 	 . . 28,34,00,000 . 	. 28,34,00,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4859—Capital Outlay on Telecommu- 
nication and Electronic Industries. 	 . . 3,17,00,000 . 	. 3,17,00,000 
94 F—Loans and Advances 
6859—Loans for Telecommunication 
_ 	 and Electronic Industries. 	 . . 1,50,00,000 . 	. 1,50,00,000 
Total 	 . . 4,67,00,000 . 	. 4,67,00,000 
97 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
[West Ben. Act 
(Schedule.) 
1 2 3 
Demand 
Number/ 
Sums not exceeding 
Voted by the Charged on the Total. Serial Services and purposes. 
Number. Legislative Consolidated 
Assembly. Fund. 
Rs. Rs. Rs. 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
(f) Capital Account of Industry and 
Minerals 
4860—Capital Outlay on Consumer 
95 Industries (Excluding Public Underta- 
kings and Closed and Sick Industries). 92,00.000 1,25,000 93,25,000 
F—Loans and Advances  
6857—Loans for Chemical and Pharma- 
ceutical Industries (Excluding Public 
Undertakings and Closed and Sick 
Industries). 	 . . 10,00,000 . 	. 10,00,000 
6860—Loans for Consumer Industries 
(Excluding Public Undertakings and 
_ 	 Closed and Sick Industries). 	 . . 5,36,00,000 . 	. 5,36,00,000 
Total 	 . . 6,38,00,000 1,25,000 6,39,25,000 
Capital Expenditure Outside the 
Revenue Account 
C—Capital Account of Economic 
Services 
F—Loans and Advances 
— 6875—Loans for Other Industries 
(Excluding Public Undertakings and 
96 Closed and Sick Industries). 	 . . 74,00,000 . 	. 74,00,000 
6885—Loans for Other Industries and 
Minerals (Excluding Closed and Sick 
_ 	 Industries). 	 . . 3,17,00,000 . 	. 3,17,00,000 
Total 	 . . 3,91,00,000 . 	. 3,91,00,000 
98 
1 3 2 
Rs. Rs. 
Demand 
Number/ 
Serial 	 Services and purposes. 	 Voted by the Charged on the 	 Total. 
Number. 	 Legislative 	 Consolidated 
Assembly. 	 Fund. 
C—Capital Account of Economic 
Services 
(0 Capital Account of Industry and 
Minerals 
4885—Other Capital Outlay on Industry 
and Minerals (Excluding Public Under-
takings and Closed and Sick Industries). 
97 
50,00,000 
E—Public Debt 
6003—Internal Debt of the State 
Government 
6004 Loans and Advances from 
Central Government 
Total 
F—Loans and Advances 
7610—Loans to Government Servants 
etc. 
7615—Miscellaneous Loans 
Total 
Grand Total . . 
514,99,00,000 
29,00,00,000 
3392,47,00,000 1072,59,00,000 
407,40,00,000 
107.59,00,000 
514,99,00,000 
28,00,00,000 
1,00,00,000 
29,00,00,000 
4465,06,00,000 
Serial 98 
99 
Sums not exceeding 
Rs. 
50,00,000 
407,40,00,000 
107,59,00,000 
28,00,00,000 
1,00,00,000 
The West Bengal Appropriation (Vote on Account) Act, 1995. 
V of 1995.] 
(Schedule.) 
99 

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