The West Bengal Appropriation ( No. 2 ) Act, 1991
West Bengal · state statute
Open in Lexace · Ask the AI about this actWest Ben. Act V of 1991. GOVERNMENT OF WEST BENGAL LAW DEPARTMENT Legislative West Bengal Act VIII of 1991 THE WEST BENGAL APPROPRIATION (NO. 2) ACT, 1991. [Passed by the West Bengal Legislature.] [Assent of the Governor was first published in the Calcutta Gazette, Extraordinary, of the 12th September, 1991.] [12th September, 1991.] An Act to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1992. WHEREAS it is expedient to authorise payment and appropriation of certain sums from and out of the Consolidated Fund of West Bengal for the services and purposes of the year ending on the thirty-first day of March, 1992; It is hereby enacted in the Forty-second Year of the Republic of India, by the Legislature of West Bengal, as follows:- 1. This Act may be called the West Bengal Appropriation (No. 2) Shonti le. Act, 1991. 2. From and out of the Consolidated Fund of West Bengal there Issue or may be paid and appplied sums not exceeding those specified in column Rs. • 81,87,96,22,CCO 3 of the Schedule amounting in the aggregate [inclusive of the sums out of the specified in column 3 of the Schedule to the West Bengal Appropriation Consolidated (Vote on Account) (No. 2) Act, 1991] to the sum of rupees eight thousand Fund of West Bengal one hundred eighty-seven crores ninety-six lakhs and twenty-two for the year thousand towards defraying the several charges which will come in course 1991-92. of payment during the year ending on the thirty-first day of March, 1992; in respect of the services and purposes specified in column 2 of the Schedule. 3. The sums authorised to be paid and applied from and out of the Appropria- Consolidated Fund of West Bengal by this Act shall be appropriated for tion. the services and purposes expressed in the Schedule in relation to the year ending on the thirty-first day of March, 1992. 111 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Schedule.) SCHEDULE. (See sections 2 and 3.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (a) Organs of State 1 2011—State Legislature 3,39,35,000 2,88,000 3,42,23,000 Serial 2 2012—Governor . . 93,19,000 93,19,000 3 2013—Council of Ministers 1,00,80,000 1,00,80,000 4 2014—Administration of Justice 27,98,67,000 6,30,91,000 34,29,58,000 5 2015—Elections 45,47,55,000 4,000 45,47,59,000 (b) Fiscal Services (i) Collection of Taxes on Income and Expenditure 6 2020—Collection of Taxes on Income and Expenditure. 2,10,45,000 2,000 2,10,47,000 (ii) Collection of Taxes on Property and Capital Transactions 2029—Land Revenue 88,67,59,000 7,30,000 88,74,89,000 Capital Expenditure Outside the Revenue Account 7 C—Capital Account of Economic Services (i) Capital Account of General Economic Services 5475—Capital Outlay on Other General Economic Services. .. 1,06,30,000 1,06,30,000 Total 89,73,89,000 7,30,000 89,81,19,000 112 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT A—General Services (b) Fiscal Services (ii) Collection of Taxes on Property and Capital Transactions 8 2030—Stamps and Registrations 13,42,20,000 13,42,20,000 9 2035—Collection of Other Taxes on Property and Capital Transactions. .. 16,70,000 16,70,000 (iii) Collection of Taxes on Commodities and Services 10 2039—State Excise 11,17,96,000 11,17,96,000 11 2040—Sales Tax 17,48,35,000 17,48,35,000 12 2041—Taxes on Vehicles 3,47,78,000 3,47,78,000 13 2045—Other Taxes and Duties on Commodities and Services. 7,56,00,000 7,56,00,000 (iv) Other Fiscal Services 14 2047—Other Fiscal Services 3,47,41,000 3,47,41,000 (c) Interest Payment and Servicing of Debt 16 2049—Interest Payments 73,50,000 8,29,47,89,000 8,25,21,34,000 (d) Administrative Services Serial 17 2051—Public Service Commission 1,71,63,000 1,71,63,000 18 2052—Scretariat—General Services 19,76,27,000 19,76,27,000 19 2053—District Administration 19,62,11,000 19,62,11,000 20 and 2054—Treasury Accounts Administration. 13,75,24,000 13,75,24,000 21 2055—Police 3,32,19,47,000 2,000 3,32,19,49,000 22 2056—Jails 20,53,40,000 20,53,40,000 24 2058—Stationery and Printing 9,29,80,000 9,29,80,000 113 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. 2059—Public Works 90,33,94,000 1,62,42,000 91,96,36,000 Public Works under Functional Heads B—Social Services (a) Education, Sports, Art and Culture 2202—General Education (Buildings) .. 60,000 60,000 2205—Art Culture (Buildings) and .. 82,60,000 82,60,000 (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Buildings). 35,000 35,000 (c) Water Supply, Sanitation, Housing and Urban Development 25 2216—Housing (Buildings) 4,06,60,000 4,06,60,000 (f) Labour and Labour Welfare 2230—Labour and Employment (Buildings). 15,000 15,00C (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) (Buildings). 1,00,000 1,00,000 C—Economic Services (e) Agriculture and Allied Activities 2401—Crop Husbandry (Buildings) .. 8,000 8,00( 2403—Animal Husbandry (Buildings) .. 7,000 7,00( 2404—Dairy Development (Buildings) 5,000 5,00( 2406—Forestry and Wild Life (Zoological Park and Lloyd Botanic Garden, Darjeeling) (Buildings). 2,000 2,00( 2408—Food, Storage and Warehousing (Buildings). 1,00,000 1,00,00( 114 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Schedule.) 1 2 3 Demand Number/ Seri al Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (f) Industry and Minerals 2852—Industries (Excluding Public Undertakings and Closed and Sick Industries) (Buildings). 10,000 10,000 2853—Non-Ferrous Mining and Metallurgical Industries (Buildings). 65,50,000 65,50,000 (j) General Economic Services 3475—Other General Economic Services (Buildings). 2,00,000 2,00,000 Capital Expenditure Outside the Revenue Account A—Capital Account of General Services 25 4059—Capital Outlay on Public Works.. 14,61,95,000 28,00,000 14,89,95,000 Capital Outlay on Public Works under Functional Heads B—Capital Account of Social Services (a) Education, Sports, Art and Culture 4202—Capital Outlay on Education, Sports, Art and Culture (Buildings)... 16,86,80,000 16,86,80,000 (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Buildings). 20,16,10,000 20,16,10,000 4210—Capital Outlay on Medical and Public Health (Public Health) (Buildings). 9,00,000 9,00,000 4211—Capital Outlay on Family Welfare (Buildings). 15,34,00,000 15,34,00,000 115 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs (c) Water Supply, Sanitation, Housing and Urban Development 4216—Capital Outlay on Housing (Buildings). 6,25,40,000 6,25,40,000 (d) Information and Broadcasting 4220—Capital Outlay on Information and Publicity (Buildings). 12,00,000 12,00,000 (h) Others 4250—Capital Outlay on Other Social Services (Buildings). 14,25,000 14,25,000 C—Capital Account of Economic Services 25 (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings) (Buildings). 2,09,50,000 2,09,50,000 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings) (Tribal Arears Sub- Plan) (Buildings). 17,00,000 17,00,000 4404—Capital Outlay on Dairy Develop- ment (Excluding Public Undertakings) (Buildings). 52,00,000 52,00,000 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings) (Buildings). 63,35,000 63,35,00C (b) Capital Account of Rural Development 4515—Capital Outlay on Other Rural Development (Panchayati Raj) (Buildings). 10,50,000 10,50,000 116 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Buildings). 47,15,000 47,15,000 4851—Capital Outlay on Village and 25 Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan) (Buildings). 50,000 50,000 4885—Other Capital Outlay on Industry and Minerals (Excluding Public Undertakings and Closed and Sick Industries) (Buildings). 1,00,000 1,00,000 Total 1,73,54,56,000 1,90,42,000 1,75,44,98,000 REVENUE ACCOUNT A—General Services (d) Administrative Services 26 2070—Other Administrative Services (Fire Protection and Control). 15,25,80,000 15,25,80,000 27 2070 Other Administrative Services (Excluding Fire Protection and Control). 61,36,56,000 61,36,56,000 REVENUE ACCOUNT A—General Services (a) Pension and Miscellaneous General Services 28 2071—Pensions and Other Retirement Benefits. 1,99,47,14,000 1,46,000 1,99,48,60,000 29 2075—Miscellaneous General Services 5,61,24,000 5,61,24,000 117 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2202—General Education 16,69,95,32,000 16,69,95,32,000 2203—Technical Education 28,25,47,000 28,25,47,000 2205—Art Culture and 6,18,05,000 6,18,05,000 30 Capital Expenditure Outside the Revenue Account F—Loans and Advances 6202—Loans for Education, Sports, Art _ and Culture. 30,10,000 30,10,000 17,04,68,94,000 17,04,68,94,000 Total REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 31 2204—Sports Youth Services and 19,04,29,000 19,04,29,000 (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health). 3,11,67,54,000 3,11,6,54,000 Capital Expenditure Outside the Revenue Account 32, B—Capital Account of Social Services (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health). 50,00,000 50,00,000 Total 3,12,17,54,000 3,12,17,54,000 118 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.1 (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (b) Health and Family Welfare 33 2210—Medical and Public Health (Public Health). 57,95,50,000 57,95,50,000 34 2211—Family Welfare 54,13,06,000 54,13,06,000 (c) Water Supply, Sanitation, Housing and Urban Development . 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution). 91,50,92,000 91,50,92,000 Capital, Expenditure Outside the 35 Revenue Account F—Loans Advances and 6215—Loans for Water Supply and Sanitation (Excluding Prevention of _ Air and Water Pollution). 3,16,00,000 3,16,00,000 Total 94,66,92,000 94,66,92,000 REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing _ and Urban Development 2216—Housing .17,57,71,000 52,000 17,58,23,000 Capital Expenditure Outside the Revenue Account 13—Capital Account of Social Services 36 (c) Water Supply, Sanitation, Housing and Urban Development 4216—Capital Outlay on Housing 13,76,00,000 13,76,00,000 F—Loans Advances and 6216—Loans for Housing 81,00,000 81,00,000 Total 32,14,71,000 52,000 32,15,23,000 119 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs REVENUE ACCOUNT B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 2217—Urban Development 1,81,82,60,000 1,81,82,60,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 37 (c) Water Supply, Sanitation, Housing and Urban Development 4217—Capital Outlay on Urban Development. 6,63,00,000 6,63,00,000 F—Loans and Advances 6217—Loans for Urban Development .. _ 29,82,00,000 29,82,00,000 Total 2,18,27,60,000 2,18,27,60,000 REVENUE ACCOUNT • B—Social Services (d) InformatiOn and Broadcasting 2220—Information and Publicity 13,46,88,000 13,46,88,000 Capital Expenditure Outside the Revenue Account B—Capital Account of Social Services 38 (d) Information and Publicity 4220—Capital Outlay on Information and Publicity. 23,60,000 23,60,000 F—Loans Advances and 6220—Loans for Information and Publicity. 1,71,00,000 1,71,00,000 Total 15,41,48,000 15,41,48,000 120 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. , Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (0 Labour and Labour Welfare 39 2230—Labour and Employment 34,69,45,000 34,69,45,000 (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Rehabilitation). 35,12,64,000 2,00,00,000 37,12,64,000 Capital Expenditure Outside the 40 Revenue Account F—Loans Advances and 6235—Loans for Social Security and Welfare (Rehabilitation). 60,00,000 60,00,000 Total 35,72,64,000 2,00,00,000 37,72,64,000 REVENUE ACCOUNT B—Social Services (a) Education, Sports, Art and Culture 2202—General Education (Tribal Areas Sub-Plan). 12,29,25,000 12,29,25,000 2204—Sports Youth Services and (Tribal Areas Sub-Plan). 13,00,000 13,00,000 41 (b) Health and Family Welfare 2210—Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). 1,62,71,000 1,62,71,000 2210—Medical and Public Health (Public Health) (Tribal Areas Sub-Plan). 33,50,000 33,50,000 121 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Schedule.) 2 3 Demand Sums not exceeding Number/ Serial Services and purposes. Voted by the Charged on the Number. Legislative Consolidated Total. Assembly. Fund. Rs. Rs. Rs (c) Water Supply, Sanitation, Housing and Urban Development 2215—Water Supply and Sanitation (Excluding Prevention of Air and Water Pollution) (Tribal Areas Sub- Plan). 2,10,00,000 2,10,00,000 (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 2225—Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. 84,01,91,000 84,01,91,00C (g) Social Welfare and Nutrition 2235—Social Security and Welfare (Social Welfare) (Tribal Areas Sub-Plan). 39,00,000 39,00,00( 41 C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry (Tribal Areas Sub-Plan). 2,46,80,000 2,46,80,00( 2402—Soil and Water Conservation (Tribal Areas Sub-Plan). 62,00,000 62,00,00( 2403—Animal Husbandry (Tribal Areas Sub-Plan). . 46,00,000 46,00,00( 2405—Fisheries (Tribal Areas Sub-Plan) 63,00,000 63,00,00( 2406—Forestry and Wild Life (Excluding Zoological Park and Lloyd Botanic Garden, Darjeeling) (Tribal Areas Sub-Plan). 5,80,00,000 5,80,00,001 2408—Food, Storage and Warehousing (Tribal Areas Sub-Plan). 4,37,000 4,37,001 2425—Co-operation (Tribal Areas Sub-Plan). . 30,71,000 30,71,001 2435—Other Agricultural Programmes (Tribal Areas Sub-Plan). 5,00,000 5,00,001 122 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs (b) Rural Development 2501—Special Programmes for Rural Development (Tribal Areas Sub-Plan). 1,04,00,000 1,04,00,000 2515—Other Rural Development Pro- grammes (Community Development) (Tribal Areas Sub-Plan). 3,00,000 3,00,000 (c) Special Areas Programmes 2575—Other Special Areas Programmes (Tribal Areas Sub-Plan). 6,09,90,000 6,09,90,000 (d) Irrigation and Flood Control 2702—Minor Irrigation Areas (Tribal Sub-Plan). 1,33,52,000 1,33,52,000 (f) Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 90,65,000 90,65,000 Capital Expenditure Outside the Revenue Account 41 B—Capital Account of Social Services (b) Health and Family Welfare 4210—Capital Outlay on Medical and Public Health (Excluding Public Health) (Tribal Areas Sub-Plan). .. 54,00,000 54,00,000 (e) Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes 4225—Capital Outlay on Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. 9,14,75,000 9,14,75,000 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Under- takings) (Tribal Areas Sub-Plan). .. 4,00,000 4,00,000 4425—Capital Outlay on Co-operation (Tribal Areas Sub-Plan). . 15,36,000 15,36,000 4435—Capital Outlay on Other Agri- cultural Programmes (Tribal Areas Sub-Plan). 6,00,000 6,00,000 123 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs (d) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation (Tribal Areas Sub-Plan). .. 1,61,86,000 1,61,86,000 4705—Capital Outlay on Command Area Development (Tribal Areas Sub-Plan). 10,50,000 10,50,000 (f) Capital Account of Industry and Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings) (Tribal Areas Sub-Plan). 1,80,000 1,80,000 (g) Capital Account of Transport 41 5054—Capital Outlay on Roads and Bridges (Tribal Areas Sub-Plan). .. 3,76,00,000 3,76,00,000 F—Loans and Advances 6225—Loans for Welfare of Scheduled Castes, Scheduled Tribes and Other Backward Classes. 42,41,000 42,41,000 6425—Loans for Co-operation (Tribal Areas Sub-Plan). 4,74,000 4,74,000 6575—Loans for Other Special Pro- gramme (Tribal Areas Sub-Plan). 3,00,000 3,00,000 6851—Loans for Village and Small Industries (Excluding Public Under- takings) (Tribal Areas Sub-Plan). 2,50,000 2,50,000 Total 1,36,65,24,000 1,36,65,24,000 REVENUE ACCOUNT B—Sdcial Services (g) Social Welfare and Nutrition 42 2235—Social Security and Welfare (Social Welfare). 83,66,30,000 83,66,30,000 43 2236—Nutrition 6,64,60,000 6,64,60,000 44 2245—Relief on account of Natural alamities. 80,00,00,000 80,00,00,000 (h) Others 45 2251—Secretariat Social Services • 7,07,58,000 7,07,58,000 124 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT B—Social Services (h) Others 2250—Other Social Services 3,92,73,000 3,92,73,000 Capital Expenditure Outside the Revenue Account 46 B—Capital Account of Social Services 4250—Capital Outlay on Other Social Services. 5,64,41,000 5,64,41,000 F—Loans Advances and 6250—Loans for Other Social Services.. 86,62,000 86,62,000 Total 10,43,76,000 10,43,76,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2401—Crop Husbandry 84,49,22,000 84,49,22,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 47 (a) Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Excluding Public Undertakings). 59,50,000 59,50,000 F—Loans Advances and 640I—Loans for Crop Husbandry (Excluding Public Undertakings). 12,00,00,000 12,00,00,000 Total 97,08,72,000 97,08,72,000 125 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 48 49 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2402—Soil and Water Conservation .. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4402—Capital Outlay on Soil and Water Conservation. Total REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2403—Animal Husbandry Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4403—Capital Outlay on Animal Husbandry (Excluding Public Undertakings). Total Rs. 11,38,44,000 3,50,000 Rs. 11,38,44,000 3,50,000 11,41,94,000 11,41,94,000 41,64,41,000 1,20,14,000 41,64,41,000 1,20,14,000 42,84,55,000 42,84,55,000 126 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 60,22,06,000 1,00,000 60,23,06,000 2404—Dairy Development Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services 50 (a) Capital Account of Agriculture and Allied Activities 4404—Capital Outlay on Dairy Develop- ment (Excluding Public Undertakings). 1,54,00,000 1,54,00,000 F—Loans and Advances 6404—Loans for Dairy Development - (Excluding Public Undertakings). .. 15,00,000 15,00,000 Total 61,91,06,000 1,00,000 61,92,06,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2405—Fisheries 22,53,72,000 22,53,72,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 51 Services (a) Capital Account of Agriculture and Allied Activities 4405—Capital Outlay on Fisheries 1,63,00,000 1,63,00,000 F—Loans Advances and 6405—Loans for Fisheries 2,05,00,000 2,05,00,000 Total 26,21,72,000 26,21,72,000 127 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Sched de.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2406—Forestry and Wild Life (Excluding Zoological Park and Lloyd Botanic Garden, Darjeeling). 52,79,87,000 52,79,87,000 Capital Expenditure Outside the Revenue Account 52 C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4406—Capital Outlay on Forestry and Wild Life. 51,00,000 51,00,000 Total 53,30,87,000 53,30,87,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2407—Plantations 10,19,92,000 10,19,92,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 53 Services (a) Capital Account of Agriculture and Allied Activities 4407—Capital Outlay on Plantations .. 25,00,000 25,00,000 F—Loans and Advances 6407—Loans for Plantations 1,15,00,000 1,15,00,000 Total 11,59,92,000 11,59,92,000 128 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Sched de.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 54 55 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2408—Food, Storage and Warehousing Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4408—Capital Outlay on Food, Storage and Warehousing (Excluding Public Undertakings). Total REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2415—Agricultural Research and Education. Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4415—Capital Outlay on Agricultural Research and Education. Rs. 27,82,45,000 50,02,10,000 Rs. 15,000 Rs. 27,82,45,000 50,02,25,000 77,84,55,000 15,000 77,84,70,000 21,06,32,000 6,00,000 21,06,32,000 6,00,000 Total 21,12,32,000 21,12,32,000 129 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Sched de.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2425—Co-operation .. 20,39,99,000 20,39,99,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 57 Services (a) Capital Account of Agriculture and Allied Activities 4425—Capital Outlay on Co-operation 7,35,91,000 7,35,91,000 F—Loans and Advances - 6425—Loans for Co-operation 11,11,97,000 11,11,97,000 Total 38,87,87,000 38,87,87,000 REVENUE ACCOUNT C—Economic Services (a) Agriculture and Allied Activities 2435—Other Agricultural Programmes 68,84,98,000 68,84,98,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 58 Services (a) Capital Account of Agriculture and Allied Activities 4435—Capital Outlay on Other Agri- cultural Programmes. 71,00,000 71,00,000 Total 69,55,98,000 69,55,98,000 130 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Schedule.) 1 2 3 Demand Numbed Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (b) Rural Development 59 2501—Special Programmes for Rural Development. 37,31,60,000 37,31,60,000 60 2,41,32,90,000 2,41,32,90,000 2505—Rural Employment 61 2506—Land Reforms 16,02,69,000 16,02,69,000 2515—Other Rural Development Programmes (Panchayati Raj). 80,43,85,000 80,43,85,000 (b) Grants-in-Aid and Contributions 3604—Compensation and Assignments to Local Bodies and Panchayati Raj 62 Institutions (Panchayati Raj). 5,70,00,000 . 2,000 5,70,02,000 Capital Expenditure Outside the Revenue Account F—Loans Advances and 6515—Loans for Other Rural Develop- ment Programmes (Panchayati Raj). 1,00,000 1,00,000 Total 86,14,85,000 2,000 86,14,87,000 REVENUE ACCOUNT C—Economic Services (b) Rural Development - 2515—Other Rural Development Pro- grammes (Community Development). 36,48,22,000 36,48,22,000 Capital Expenditure Outside the Revenue Account 63 C—Economic Services (b) Capital Account of Rural Development 4515—Capital Outlay on Other Rural Development Programmes (Community Development). Q6,00,000 66,00,000 Total 37,14,22,000 37,14,22,000 131 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (c) Special Areas Programme 2551—Hill Areas 48,26,19,000 48,26,19,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 64 Services (c) Capital Account of Special Areas Programme 4551—Capital Outlay on Hill Areas .. 45,00,000 45,00,000 F—Loans and Advances 6551—Loans for Hill Areas 1,15,00,000 1,15,00,000 Total 49,86,19,000 49,86,19,000 REVENUE ACCOUNT C—Economic Services (c) Special Areas Programme 2575—Other Special Areas Programmes 21,09,78,000 21,09,78,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 65 Services (c) Capital Account of Special Areas Programme 4575—Capital Outlay on Other Special Areas Programmes. 70,45,000 70,45,000 Total 21,80,23,000 21,80,23,000 132 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2701—Major and Medium Irrigation .. 51,88,43,000 51,88,43,000 Capital Expenditure Outside the Revenue Account 66 C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4701—Capital Outlay on Major and Medium Irrigation. 2,00,82,75,000 2,00,82,75,000 Total 2,52,71,18,000 2,52,71,18,000 REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 83,41,51,000 83,41,51,000 2702—Minor Irrigation 2705—Command Area Development 1,06,00,000 1,06,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic 67 Services (41) Capital Account of Irrigation and Flood Control 4702—Capital Outlay on Minor Irrigation. 29,50,57,000 29,50,57,000 4705—Capital Outlay on Command Area Development. 2,33,50,000 2,33,50,000 Total 1,16,31,58,000 1,16,31,58,000 133 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 68 69 REVENUE ACCOUNT C—Economic Services (d) Irrigation and Flood Control 2711—Hood Control Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (d) Capital Account of Irrigation and Flood Control 4711—Capital Outlay on Flood Control Projects. Total REVENUE ACCOUNT C—Economic Services (e) Energy 2801—Power Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (e) Capital Account of Energy 4801—Capital Outlay on Power Projects F—Loans and Advances Rs. 34,11,51,000 38,86,00,000 Rs. 1,00,000 Rs. 34,12,51,000 38,86,00,000 72,97,51,000 1,00,000 72,98,51,000 32,48,01,000 2,18,81,00,000 73,76,00,000 1,00,00,000 32,48,01,000 2,18,81,00,000 73,76,00,000 1,00,00,000 6801—Loans for Power Projects 6860—Loans for Consumer Industries .. Total 3,26,05,01,000 3,26,05,01,000 134 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. REVENUE ACCOUNT C—Economic Services (e) Energy 72 2810—Non-Conventional Sources of Energy. 87,50,000 87,50,000 (0 Industry and Minerals 2851—Village and Small Industries (Excluding Public Undertakings). .. Capital Expenditure Outside the 69,03,88,000 69,03,88,000 Revenue Account C—Capital Account of Economic Services 73 (1) Capital Account of Industry anti Minerals 4851—Capital Outlay on Village and Small Industries (Excluding Public Undertakings). F—Loans and Advances 6,72,50,000 6,72,50,000 6851—Loans for Village and Small Industries (Excluding Public Undertakings). 4,85,51,000 4,85,51,000 Total 80,61,89,000 80,61,89,000 REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 2852—Industries (Closed and Sick Industries). .. Capital Expenditure Outside the 40,08,000 40,08,000 Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry 74 and Minerals 4858—Capital Outlay on Engineering Industries (Closed and Sick Industries). 4860—Capital Outlay on Consumer 1,24,00,000 1,24,00,000 Industries (Closed and Sick Industries). 4875—Capital Outlay on Other Indus- 96,00,000 96,00,000 tries (Closed and Sick Industries). . 80,00,000 80,00,000 135 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Sched tle.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. Rs. Rs. Rs. F—Loans and Advances 6857—Loans for Chemical and Pharmaceutical Industries (Closed and Sick Industries). 2,40,36,000 2,40,36,000 74 6858—Loans for Engineering Industries (Closed and Sick Industries). 10,54,25,000 10,54,25,000 6860—Loans for Consumer Industries - (Closed and Sick Industries). 16,79,39,000 16,79,39,000 Total 33,14,08,000 33,14,08,000 REVENUE ACCOUNT C—Economic Services (f) Industry and Minerals 75 2852—Industries (Encluding Public Undertakings and Closed and Sick Industries). 24,20,43,000 24,20,43,000 76 2853—Non-Ferrous Mining and Metallurgical Industries. 1,15,90,000 1,15,90,000 (g) Transport 77 3051—Ports and Lighthouses 79,55,000 79,55,000 78 3053—Civil Aviation 54,89,000 54,89,000 - 3054—Roads and Bridges 93,89,12,000 93,89,12,000 Capital Expenditure Outside the Revenue Account 79 C—Capital Account of Economic Services (g) Capital Account of Transport 5054—Capital Outlay on Roads - and Bridges. 60,42,00,000 60,42,00,000 Total 1,54,31,12,000 1,54,31,12,000 136 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Schedule.) 1 Demand Number/ Seri al Number. 2 Services and purposes. REVENUE ACCOUNT C—Economic Services (g) Transport 3055—Roads Transport 3056—Inland Water Transport Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (g) Capital Account of Transport 5055—Capital Outlay on Road Transport 5056—Capital Outlay on Inland Water Transport. F—Loans and Advances 7055—Loans for Road Transport Total Voted by the Legislative Assembly. Rs. 46,91,08,000 26,54,000 5,55,00,000 3,70,00,000 33,30,00,000 89,72,62,000 80 3 Sums not exceeding Charged on the Consolidated Fund. Ps. Total. Rs. 46,91,08,000 26,54,000 5,55,00,000 3,70,00,000 33,30,00,000 89,72,62,000 81 82 Capital Expenditure Outside the Revenue Account C—Economic Services F—Loans and Advances 7075—Loans for Other Transport Services. REVENUE ACCOUNT C—Economic Services (i) Science, Technology and Environment 3425—Other Scientific Research 22,63,00,000 3,33,000 22,63,00,000 3,33,000 137 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 83 84 85 86 87 (j) General Economic Services 3451—Secretariat—Economic Services Rs. 14,06,18,000 Rs. Rs. 14,06,18,000 3452—Tourism Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (j) Capital Account of General Economic Services 5452—Capital Outlay on Tourism Total REVENUE ACCOUNT C—Economic Services U) General Economic Services 3454—Census, Surveys and Statistics .. 3456—Civil Supplies Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (j) Capital Account of General Economic Services 5465—Investment in General Financial 3,88,97,000 11,00,000 3,88,97,000 11,00,000 3,99,97,000 3,99,97,000 4,79,71,000 1,69,54,000 4,79,71,000 1,69,54,000 1,52,00,000 45,00,000 1,52,00,000 45,00,000 and Trading Institutions. F—Loans and Advances 7465—Loans for General Financial and Trading Institutions. Total 1,97,00,000 1,97,00,000 138 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 88 89 90 92 REVENUE ACCOUNT C—Economic Services (j) General Economic Services 3475—Other General Economic Services B—Social Services (c) Water Supply, Sanitation, Housing and Urban Development 22I5—Water Supply and Sanitation (Prevention of Air and Water Pollution). C—Economic Services (a) Agriculture and Allied Activities 2406—Forestry and Wild Life (Zoological Park and Lloyd Botanic Garden, Darjeeling). Total D—Grants-in-Aid and Contributions Rs. 2,56,16,000 Rs. Rs. 2,56,16,000 1,79,00,000 1,10,50,000 1,79,00,000 1,10,50,000 2,89,50,000 2,89,50,000 1,53,66,85,000 7,72,000 1,53,74,57,000 3604—Compensation and Assignments to Local Bodies and Panchayati Raj Institutions (Excluding Panchayati Raj). Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (a) Capital Account of Agriculture and Allied Activities 4401—Capital Outlay on Crop Husbandry (Public Undertakings). .. 4408—Capital Outlay of Food, Storage and Warehousing (Public Undertakings). (0 Capital Account of Industry and Minerals 4857—Capital Outlay on Chemical and Pharmaceutical Industries (Public Undertakings). 10,00,000 16,00,000 5,00,000 10,00,000 16,00,000 5,00,000 139 The West Bengal Appropriation (No. 2) Act, 1991. [West Ben. Act (Schedule.) 1 2 3 Demand Number/ Serial Number. Sums not exceeding Services and purposes. Voted by the Legislative Assembly. Charged on the Consolidated .Fund. Total. Rs. Rs. Rs. 4860—Capital Outlay on Consumer Industries (Public Undertakings). 19,00,000 19,00,000 F—Loans and Advances 6401—Loans for Crop Husbandry (Public 92 Undertakings). 18,00,00,000 18,00,00,000 6857—Loans for Chemical and Pharmace utical Industries (Public Undertakings). 10,10,00,000 10,10,00,000 6858—Loans for Engineering Industries (Public Undertakings). 8,25,00,000 8,25,00,000 6860—Loans for Consumer Industries (Public Undertakings). 4,45,00,000 4,45,00,000 Total 41,30,00,000 41,30,00,000 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4856—Capital Outlay on Petrochemical Industries (Excluding Public Undertakings). .. 42,80,00,000 42,80,00,000 4860—Capital Outlay on Consumer Indus tries (Excluding Public Undertakings). 90,00,000 90,00,000 93 4885—Other Capital Outlay on Industries and Minerals (Excluding Public Undertakings). 23,37,00,000 23,37,00,000 F—Loans Advances and 6885—Loans for Other Industries and Minerals (Excluding Public Undertakings). 4,35,00,000 4,35,00,000 Total 71,42,00,000 71,42,00,000 140 The West Bengal Appropriation (No. 2) Act, 1991. VIII of 1991.] (Schedule.) 1 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 94 95 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4859—Capital Outlay on Telecommunica- tion and Electronics Industries. F—Loans and Advances 6859—Loans for Telecommunication and Electronics Industries. Total Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services (1) Capital Account of Industry and Minerals 4860—Capital Outlay on Consumer Industries (Excluding Public Undertak- ings and Closed and Sick Industries). F—Loans and Advances 6857—Loans for Chemical and Pharmace- utical Industries (Excluding Public Undertakings and Closed and Sick Industries). 6860—Loans for Consumer Industries (Excluding Public Undertakings and Closed and Sick Industries). Rs. 8,50,00,000 4,50,00,000 Rs. Rs. 8,50,00,000 4,50,00,000 13,00,00,000 13,00,00,000 6,50,00,000 10,00,000 12,88,00,000 3,50,000 6,53,50,000 10,00,000 12,88,00,000 Total 19,48,00,000 3,50,000 19,51,50,000 141 The West Bengal Appropriation (No. 2) Act, 1991. • [West Ben. Act VIII of 1991.] (Schedule.) I 2 3 Demand Number/ Serial Number. Services and purposes. Sums not exceeding Voted by the Legislative Assembly. Charged on the Consolidated Fund. Total. 96 97 98 99 Capital Expenditure Outside the Revenue Account C—Capital Account of Economic Services F—Loans Advances and Rs. 1,36,00,000 12,00,00,000 Rs. Rs. 1,36,00,000 12,00,00,000 6875—Loans for Other Industries 6885—Loans for Other Industries and Minerals (Excluding Closed and Sick Industries). Total C—Capital Account of Economic Services (f) Capital Account of Industry and Minerals 4885—Other Capital Outlay on Industry and Minerals (Excluding Public Under takings and Closed and Sick Industries). E—Public Debt 6003—Internal Debt of the State Government. . 6004—Loans and Advances from Central Government Total F—Loans and Advances 7610—Loans to Government Servents etc. 7615—Miscellaneous Loans Total Grand Total .. 13,36,00,000 13,36,00,000 38,00,000 38,00,000 5,33,44,13,000 2,63,79,38,000 5,33,44,13,000 2,63,79,38,000 7,97,23,51,000 7,97,23,51,000 30,00,00,000 60,000 30,00,00,000 60,000 30,00,60,000 30,00,60,000 65,53,13,09,000 16,34,83,13,000 81,87,96,22,000 142
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